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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 44(2)(k) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(k)The Payment of any other expense including a management fee payable to any organization charged with the responsibility of Managing the University on behalf of Sponsoring Body, as approved by the Board of Management to be an expense for the purpose of the University ;