Section 13(3)(iii) in Bombay Primary Education Act, 1947

[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

Bombay Presidency - Subsection

Section 13(3)(iii) in Bombay Primary Education Act, 1947

(iii)the supply of books, slates, educational requisites, milk, meals or clothes to children of any age receiving primary education, if provision for such supply is made.

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Bombay Presidency - Subsection

Section 13(3)(iii) in Bombay Primary Education Act, 1947