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[Cites 0, Cited by 0] [Section 52(6)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(6)(c) in Mother Teresa Women's University Act, 1984

(c)to keep the minutes of all the proceedings of the meetings of the Academic Committee, the Executive Council, the Faculties, the Departments of Studies and of any Committee appointed by the authorities of the University;