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State of Mizoram - Section

Section 250 in Mizoram Excise Rules, 1983

250. Other premises.

- Premises other than those specified in Rule 249 and licensed for the wholesale or retail sale of foreign liquor "of" the premises shall be opened or closed at the following hours :
  Opening hours Closing hours
From 16th October to 15th March 12 noon 4.30 p.m.
From 16th March to 15th October 12 noon 5.00 p.m.:
Provided that premises licensed for the retail 'off' sale of foreign liquor may, with the special sanction of the Deputy Commissioner, be kept open till 6 p.m.On Government holidays the hours of sale shall be from 12 noon to 4 p.m. No liquor shop shall be opened on Sundays :Provided that the Deputy Commissioner may, with the previous sanction of the Commissioner, further restrict or alter the hours of sale at any shop. A notice of the liability of such restriction or alteration being imposed should ordinarily be given before the licence is issued.