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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2) in Central Council of Homoeopathy (General) Regulations, 2018

(2)Votes shall be taken by show of hands or by ballot, as the President decides:Provided that votes shall be taken by ballot if five members so desire and ask for it in writing:Provided further that if voting has been by show of hands, a division shall be taken if at least one member asks for it.