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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(1) in The U.P. Food and Civil Supplies (Marketing Branch) Service Rules, 1981

(1)Selection to the post of Regional Marketing Officer/ Deputy Regional Food Controller (Selection Grade) shall be made on the basis of seniority subject to the rejection of the unfit and recruitment to the post of Chief Marketing Officer shall be made on the basis of merit through a selection committee comprising :
(i)the Secretary to Government in the Food and Civil Supplies Department;
(ii)the Secretary to Government in the Appointment Department;
(iii)the Food Commissioner, Uttar Pradesh.