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State of Punjab - Section

Section 167 in Punjab Jail Manual, 1996

167. Duties as regards water supply, sanitation and ventilation.

- The Additional Medical Officer shall also
(a)examine periodically the wells or other sources of water-supply and bring to notice any defect in quantity or quality, to examine daily all vessels in which drink-ing water is stored or conveyed, and see that they are kept clean, and
(b)inspect daily all latrines and urinals, see that they are kept clean.