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Delhi High Court - Orders

Dalbir Singh vs Lt. Governor, National Capital ... on 13 February, 2019

Author: S.Muralidhar

Bench: S.Muralidhar, Sanjeev Narula

$~71
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+           W.P.(C) 1644/2016 & CM APPL. 7081/2016
DALBIR SINGH                                             ..... Petitioner
                            Through:    Mr. N.S.Dalal & Ms. T.Banerjee,
                            Advocates

                            versus

LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI &
ORS                                               ..... Respondents
                   Through: Mr. Yeeshu Jain, Advocate with Ms.
                   Jyoti Tyagi, Advocate for L&B/LAC.
                   Ms. Aastha Jain, Advocate for DDA.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
             ORDER

% 13.02.2019

1. Arguments heard. Judgment reserved.

2. Parties may file their respective written notes of submissions not later than ten days from today.

S.MURALIDHAR, J SANJEEV NARULA, J FEBRUARY 13, 2019 mw