Delhi High Court - Orders
Dalbir Singh vs Lt. Governor, National Capital ... on 13 February, 2019
Author: S.Muralidhar
Bench: S.Muralidhar, Sanjeev Narula
$~71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1644/2016 & CM APPL. 7081/2016
DALBIR SINGH ..... Petitioner
Through: Mr. N.S.Dalal & Ms. T.Banerjee,
Advocates
versus
LT. GOVERNOR, NATIONAL CAPITAL TERRITORY OF DELHI &
ORS ..... Respondents
Through: Mr. Yeeshu Jain, Advocate with Ms.
Jyoti Tyagi, Advocate for L&B/LAC.
Ms. Aastha Jain, Advocate for DDA.
CORAM:
JUSTICE S.MURALIDHAR
JUSTICE SANJEEV NARULA
ORDER
% 13.02.2019
1. Arguments heard. Judgment reserved.
2. Parties may file their respective written notes of submissions not later than ten days from today.
S.MURALIDHAR, J SANJEEV NARULA, J FEBRUARY 13, 2019 mw