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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(4)(i) in U.P. Zila Panchayats Service Rules, 1970

(i)the Commission shall lay down the syllabus and make all necessary arrangements to hold the examination and charge such fee as they may consider necessary;