617. Compliance with certain instructions in M.G.O's.
- The Presiding Judge of civil courts shall be guided by the instructions contained in the Manual of Orders of the Government, Uttar Pradesh, in dealing with the following matters-(1)The entertainment of sub-ordinate officials who have quited or been dismissed from other departments.(2)The giving of certificates.(3)The maintenance of character books.(4)Relationship amongst Indian Government Officials.(5)The transfer of subordinates.(6)The re-employment of pensioners.(7)The record of age of employees.(8)The employment of officials belonging to other establishments.(9)Proposals for changes in establishment.(10)Vaccination of candidates for Government employment.(11)Periodical returns of Government Stores.
