Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 133A] [Entire Act] Union of India - Subsection Section 133A(3) in The Aircraft Rules, 1937 (3)[ Every direction issued under sub-rule (1) shall be complied with by the person or persons to whom such direction is issued.] [Inserted by G.S.R. 167(E), dated 13.3.2009 (w.e.f. 13.3.2009). ]