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Union of India - Section

Section 15 in The Indian Wireless Telegraphy (Commercial Radio Operator's Certificate Proficiency And Licence To Operate Global Maritime Distress And Safety System) Rules, 1994

15. Conversion examination for award of radio telephony certificate (GMDSS).

- Any person, who had passed the ROGC or COP (Second-Class examinations or was granted ROGC or COP SND licence or certificate or any such licence /certificate was renewed shall be required to pass examination for conversion to appropriate certificate in Radio Telephony GMDSS).