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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(iii) in Sikkim Subject Rules, 1961

(iii)The Magistrate on receipt of the declaration in the prescribed form shall make such enquiries as he may think it fit to satisfy himself of correctness of the particulars given and statements made therein and shall thereafter submit his report to the Chief Executive Officer together with his recommendations.