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[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(6)(ii) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(ii)on non-vegetarian days, vegetarian children shall be issued with either 60 gms of jaggery and 60 gms of groundnut seeds per head in the shape of laddus or any other sweet dish or 100 gms paneer;