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[Cites 11, Cited by 18]

Supreme Court of India

Rashidul Jafar @ Chota vs The State Of Uttar Pradesh on 6 September, 2022

Author: D.Y. Chandrachud

Bench: Hima Kohli, Dhananjaya Y Chandrachud

                                                                   Reportable

                         IN THE SUPREME COURT OF INDIA
                         CRIMINAL ORIGINAL JURISDICTION

                         Writ Petition (Criminal) No 336 of 2019


     Rashidul Jafar @ Chota                                         ... Petitioner(s)

                                        Versus


     State of Uttar Pradesh & Anr                                  ... Respondent(s)



                                    W.P.(Crl.) No. 398/2021

                                    W.P.(Crl.) No. 376/2021

                                    W.P.(Crl.) No. 226/2021

                                    W.P.(Crl.) No. 117/2020

                                    W.P.(Crl.) No. 265/2020

                                    W.P.(Crl.) No. 306/2020

                                    W.P.(Crl.) No. 360/2020

                                    W.P.(Crl.) No. 348/2020

                                    W.P.(Crl.) No. 112/2021

                                    W.P.(Crl.) No. 127/2021
Signature Not Verified

Digitally signed by
CHETAN KUMAR
Date: 2022.09.10
                                    W.P.(Crl.) No. 134/2021
19:07:23 IST
Reason:


                                    W.P.(Crl.) No. 143/2021

                                    W.P.(Crl.) No. 147/2021
          2




W.P.(Crl.) No. 142/2021

W.P.(Crl.) No. 149/2021

W.P.(Crl.) No. 153/2021

W.P.(Crl.) No. 369/2021

W.P.(Crl.) No. 397/2021

W.P.(Crl.) No. 421/2021

W.P.(Crl.) No. 446/2021

W.P.(Crl.) No. 502/2021

W.P.(Crl.) No. 488/2021

W.P.(Crl.) No. 514/2021

W.P.(Crl.) No. 497/2021

W.P.(Crl.) No. 499/2021

W.P.(Crl.) No. 494/2021

W.P.(Crl.) No. 508/2021

 W.P.(Crl.) No. 1/2022

W.P.(Crl.) No. 123/2020

 W.P.(Crl.) No. 7/2020

W.P.(Crl.) No. 23/2020

W.P.(Crl.) No. 189/2020

W.P.(Crl.) No. 277/2020

W.P.(Crl.) No. 75/2021

W.P.(Crl.) No. 341/2020
                                         3




                             W.P.(Crl.) No. 336/2020

                              W.P.(Crl.) No. 15/2021

                             W.P.(Crl.) No. 417/2020

                              W.P.(Crl.) No. 61/2021

                              W.P.(Crl.) No. 86/2021

                             W.P.(Crl.) No. 115/2021

                             W.P.(Crl.) No. 122/2021

                             W.P.(Crl.) No. 397/2020

                              W.P.(Crl.) No. 35/2021

                             W.P.(Crl.) No. 414/2020

                             W.P.(Crl.) No. 407/2020

                             W.P.(Crl.) No. 421/2020

                             W.P.(Crl.) No. 373/2020

                              W.P.(Crl.) No. 67/2022




                                 JUDGMENT

Dr Dhananjaya Y Chandrachud, J

1. In this batch of cases which emanates from Uttar Pradesh, five hundred and twelve convicts who are undergoing a sentence of imprisonment for life seek premature release.

4

2. On 1 August 2018, the Government of Uttar Pradesh issued a policy governing premature release of convicts with the approval of the Governor under Article 161 of the Constitution. The policy is described as a “Standing Policy regarding premature release of prisoners sentenced to life imprisonment on the occasion of every Republic Day (26th January)”. The policy sets out categories of convicts entitled to premature release. Among those categories is para 2(b). The translation provided by the Additional Advocate General is extracted below:

“2(b). All male convicted prisoners sentenced to imprisonment for life whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have undergone, including undertrial custody, sentence of 16 years without remission and 20 years with remission.”

3. ‘Prohibited categories’ are spelt out in para 3 of the policy. Clause (vi) of the prohibited categories is set out below:

“(vi) All such convicted prisoners sentenced to imprisonment for life who have been convicted for the crimes related to incidents of massacre (three or more than three murders).”

4. Para 4 of the policy provided as follows:

“4. All Senior Superintendent/Superintendent/ Superintendent In charge shall examine the eligibility of all such convicted prisoners sentenced to imprisonment for life detained in jails in terms of the prescribed policy/directions contained in the aforesaid paras and shall make available in the prescribed proforma enclosed herewith the proposal of premature release of all eligible prisoners to Zonal Deputy Inspector General of Prisons by 31st October every year.”

5. Each Zonal Deputy Inspector General of Prisons was required to examine all 5 proposals in light of the policy so as to ensure that no eligible person is left out of consideration. Each Zonal DIG had to submit the proposal to the Inspector General of Prisons annually by 15 November. The Inspector General of Prisons was further required to forward the proposal to the Government annually by 30 November. A Committee was constituted in terms of para 8 of the policy for examining and disposing all cases upon the receipt of the proposal. The Committee was required to submit its recommendations for premature release of convicted prisoners sentenced to imprisonment for life to the Government annually by 15 December on which the Government was to take a decision in terms of the prescribed procedure.

6. On 28 July 2021, an amendment was brought about to the policy. Para 2(b) of the earlier policy document dated 1 August 2018 was modified so as to provide that a convict undergoing imprisonment for life would not be released until the age of sixty years is attained. Para 2(b) as amended on 28 July 2021 was in the following terms:

“2(b) Such male convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have completed age of 60 years and have undergone, including undertrial custody, sentence of 16 years without remission and 20 years with remission.”

7. However, convicts falling within the prohibited category set out in para 3(vi) of the original policy document were granted a relaxation in the amended policy dated 28 July 2021. Para 2(g) of the amended policy dated 28 July 2021 is as follows: 6

“2(g) Such convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is covered by the sections mentioned in prohibited category in sub-rule-(vi), (viii) and (ix) of para- 3 below, and who have completed age of 60 years and have undergone, including undertrial custody, sentence of 25 years without remission and 30 years with remission.”
8. The imposition of the requirement that a convict undergoing imprisonment for life would not be eligible for premature release until attaining the age of sixty years led to the institution of petitions under Article 32 of the Constitution before this Court.

The challenge was inter alia on the ground that the plea for premature release must be considered on the basis of the law as it stood on the date of conviction and that a subsequent policy which operates to restrict the ambit of a policy prevailing on the date of conviction must not be allowed to obstruct the plea for release. Moreover, it was urged that the requirement that a convict cannot be considered for premature release before the age of sixty would violate the right to life under Article 21 by subjecting a convict to long years of incarceration. In several judgments of this Court, including State of Haryana v Jagdish,1 it has been held that an application for premature release has to be considered on the basis of the policy as it stood on the date when the accused was convicted of the offence by the trial court. A similar view was taken in State of Haryana v Raj Kumar @ Bitu.2

9. Subsequently, on 27 May 2022, the policy dated 1 August 2018 (as amended on 28 July 2021) was further amended. The amendments are specific to paras 1, 2(b), 2(f) and 2(g) and by the insertion of para 12 in the policy dated 1 August 2018, as 1 (2010) 4 SCC 216 2 (2021) 9 SCC 292 7 amended. For the present purpose, it would suffice to note that the requirement that a convict undergoing life imprisonment could be considered for release only after attaining the age of sixty has been deleted. The amended clause in terms of the amendment dated 27 May 2022 reads as follows:

“2(b) All such male convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have undergone, including undertrial custody, sentence of 16 years excluding remission and 20 years including remission.”
10. Moreover, as regards prisoners who fall in the prohibited category contained in para 3(vi), the relevant clause reads as follows:
“2(g) All such convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is covered by the sections mentioned in prohibited category in sub-rule–(vi), (viii) and (ix) of para-3 below, and who have undergone, including undertrial custody, sentence of 25 years with excluding remission and 30 years including remission.”
11. Following the amendment, counter affidavits were filed before this Court in several pending proceedings, including among them the following:
        (i)      Dev Nath Singh v State of U P;3

        (ii)     Rajkumar v The State of Uttar Pradesh;4 and

        (iii)    Brij Bhushan v The State of Uttar Pradesh.5




3 Writ Petition (Crl) No 528 of 2021 decided on 21 February 2022 4 Writ Petition (Crl) No 36 of 2022 decided on 11 March 2022 5 Writ Petition (Crl) No 75 of 2022 decided on 14 March 2022 8
12. The orders of this court in above petitions under Article 32 noted that the cases of the convicts undergoing life imprisonment would be dealt with in accordance with the policy as it existed prior to the amendment which was brought about on 28 July 2021.
13. In order to facilitate the disposal of this batch of cases, an order was passed by this Court on 24 August 2022 requiring a tabulated statement to be prepared dealing with:
(i) The offence for which the petitioners were convicted;
(ii) The date of the judgment of the trial court;
(iii) The year of the filing of the criminal appeal before the High Court;
(iv) The period of imprisonment undergone:
(a) Without remission; and
(b) With remission;
(v) Whether the petitioners are on bail; and
(vi) The current status of the application for premature release.

14. Such a statement has been shared by counsel for the petitioners and has been shared with Ms Garima Prashad, AAG appearing on behalf of the State of Uttar Pradesh. The AAG has facilitated a due verification and submitted a statement containing the details of 512 prisoners covered by the present batch of cases, whose cases would require to be considered in terms of the policy. The statement is annexed to this order.6 6 Annexure-A 9

15. We have heard learned counsel appearing on behalf of the petitioners in the proceedings under Article 32 of the Constitution and Ms Garima Prashad, AAG.

16. The implementation of the policy for premature release has to be carried out in an objective and transparent manner as otherwise it would impinge on the constitutional guarantees under Articles 14 and 21. Many of these life convicts who have suffered long years of incarceration have few or no resources. Lack of literacy, education and social support structures impede their right to access legal remedies. Once the state has formulated its policy defining the terms for premature release, due consideration in terms of the policy must be given to all eligible convicts. The constitutional guarantees against arbitrary treatment and of the right to secure life and personal liberty must not be foreclosed by an unfair process of considering applications for premature release in terms of the policy.

17. Significantly, the policy has been amended to remove the requirement of convicts submitting an application for premature release and instead places the responsibility on the officers of the state to consider eligible prisoners. The prison administration, legal services authorities at the district and state level and officers of the police department and the state must diligently ensure that cases of eligible prisoners are considered on the basis of policy parameters. We have gained a distinct impression, based on the cases which have come before the court here and even earlier that there is a general apathy towards ensuring that the rights which have been made available to convicts who have served out their sentences in terms of the policy are realized. This results in the deprivation of liberty of those 10 who are entitled to be released. They languish in overcrowded jails. Their poverty, illiteracy and disabilities occasioned by long years of incarceration are compounded by the absence of supportive social and legal structures. The promise of equality in our Constitution would not be fulfilled if liberty were to be conditional on an individual’s resources, which unfortunately many of these cases provide hard evidence of. This situation must change and hence this court has had to step in. We now proceed to formulate peremptory directions.

18. We direct that:

(i) All cases for premature release of convicts undergoing imprisonment for life in the present batch of cases shall be considered in terms of the policy dated 1 August 2018, as amended, subject to the observations which are contained herein. The restriction that a life convict is not eligible for premature release until attaining the age of sixty years, which was introduced by the policy of 28 July 2021, stands deleted by the amendment dated 27 May 2022. Hence, no case for premature release shall be rejected on that ground;

(ii) In the event that any convict is entitled to more liberal benefits by any of the amendments which have been brought about subsequent to the policy dated 1 August 2018, the case for the grant of premature release would be considered by granting benefit in terms of more liberal amended para/clause of the policies. All decisions of premature release of convicts, including those, beyond the present batch of cases would be entitled to such a 11 beneficial reading of the policy;

(iii) In terms of para 4 of the policy dated 1 August 2018, no application is required to be submitted by a convict undergoing life imprisonment for premature release. Further, through amendment dated 28 July 2021, para 3(i), which included convicts undergoing life imprisonment who have not filed application for pre-mature release in the prohibited category, has specifically been deleted. Accordingly, all cases of convicts undergoing life sentence in the State of Uttar Pradesh who are eligible for being considered for premature release in terms of the policy, including but not confined to the five hundred and twelve prisoners involved in the present batch of cases, shall be considered in terms of the procedure for premature release stipulated in the policy;

(iv) The District Legal Services Authorities in the State of Uttar Pradesh shall take necessary steps in coordination with the jail authorities to ensure that all eligible cases of prisoners who would be entitled to premature release in terms of the applicable policies, as noticed above, would be duly considered and no prisoner, who is otherwise eligible for being considered, shall be excluded from consideration.

(v) These steps to be taken by DLSAs would, include but not be limited to, Secretaries of DLSAs seeking status report on all prisoners undergoing life imprisonment in the prisons falling under their jurisdiction in terms of the format of table prepared in Annexure-A covering the details mentioned in 12 para 13 of this judgment and ensuring its submission by relevant authorities within eight weeks of this order as well as on an annual basis. Further, DLSAs would utilize this status report to monitor and engage with respective authorities to ensure the implementation of our directions to ensure premature release in terms of applicable policies in all eligible cases of convicts undergoing life sentence on a continuous basis;

(vi) The applications for premature release shall be considered expeditiously.

Those cases which have already been processed and in respect of which reports have been submitted shall be concluded and final decisions intimated to the convict no later than within a period of one month from the date of this order. Cases of eligible life convicts who are (i) above the age of seventy years; or (ii) suffering from terminal ailments shall be taken up on priority and would be disposed of within a period of two months. The Uttar Pradesh State Legal Services Authority shall, within a period of two weeks, lay down the priorities according to which all other pending cases shall be disposed of. All other cases shall, in any event, be disposed of within a period of four months from the date of this order; and

(vii) Where any convict undergoing life imprisonment has already been released on bail by the orders of this Court, the order granting interim bail shall continue to remain in operation until the disposal of the application for premature release.

13

19. The petitions are accordingly disposed of. A copy of the present judgment shall be transmitted also to the Secretary of the UP State Legal Services Authority.

20. In view of the disposal of the petitions, pending applications stand disposed of.

…..…..…....…........……………….…........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Hima Kohli] New Delhi;

September 06, 2022

-S-

Annexure- A 1 Sr. Item Cause Title Name of Prisoner ST/Cr. No. & Under Nature Of Date of Criminal Decision Sentence Age Any Current Status of No. No. With Writ with father Name Sections Crime Convictio Appeal on Undergone Direction of Form- A / Nominal Number (Murder n No. With Criminal Hon’ble Roll / Jail Policy / Cases 1, Filing Appeal Actual With Supreme Mercy Petition 2, 3 or Date With Remiss Court more Judgment ion Murders / Date Kidnapin g / Rape etc.) 1 2 RASHIDUL RASHIDUL JAFAR ST-245/1989 Murder 11 10-08- 1492/1992 04.05.1995 30 Year 37 Year 59 Year Released on Mercy Petition JAFAR @ @ CHOTA C.R.No-40/1989 1992 Decided 09 Mth. 00 Mth. 1 Mth. S.C order Pending at H.Q Level.

              CHOTA            S/O UMMAID         U/S-302,148,                                                            03 day    29 day              Interim Bail
              Vs               HUSAIN             332,307/149,I.P.C                                                                                          on
              THE STATE                                                                                                                                 09.12.2019
              OF U.P. &
              ANR.
              W.P.(Crl.) No.
              336/2019
2.     2.1    BHURA &          1 BHURA            S.T.No-470/ 1979       Murder 4     08-04-     S.C Appeal 23.10.1997    25 Year   31 Year   77 Year      ------        Release on Mercy
              ORS.             S/O BABURAM        C.R.No-185/ 1978                     1983         No.-                  00Mth.     02Mth.    1 Mth.                   Petition (Permanent
              Versus           YADAV              U/S-396/34, I.P.C,                              91/1988                 03 day    29 day                             Policy) on 15.08.2022
              STATE OF                                                                            Decided
              U.P. & ORS
              W.P.(Crl.) No.
              398/2021
                               2 NARENDER         S.T.No-885/2001        Murder 4     31-03-     1997/2004   27-02-       22 Year   27 Year   56 Year      ------      Nominal Roll Pending
                               S/O MUKUNDLAL      C.R.No-316/2001                      2004       Decided    2005          1 Mth.    4 Mth.    1 Mth.                     at D.M Level.
                                                  U/S-                                                                    26 day    17 day
                                                  148,302/149,452,I.P.
                                                  C
                               3 UMESH @          S.T.No-885/2001        Murder 4     31-03-     2027/2004   27-02-       22 Year   27 Year   47 Year      ------      Nominal Roll Pending
                                                      2
SALEKH @ SANTA   C.R.No-316/2001                   2004     Decided     2005     1 Mth.    00 Mth.   1 Mth.                at D.M Level.
S/O MANGAL       U/S-                                                            17 day    23 day
                 148,302/149,452,I.P.
                 C
4 TEJPAL         S.T.No-885/ 2001       Murder 4   31-03-   2181/2004   27-05-   22 Year   26 Year 55 Year    ------   Nominal Roll Pending
S/O KABOOL       C.R.No-316/ 2001                   2004     Decided    2005      1 Mth.    11 Mth. 1 Mth.                at D.M Level.
SINGH            U/S-148,302 /                                                   04 day    09 day
                 149,452,I.P.C
5 SONU @ AJAY    S.T.No-885/ 2001,      Murder 4   31-03-   2129/2004   27-05-   20 Year   25 Year 51 Year    ------   Form- A Pending at
S/O RAJPAL       C.R.No-316/ 2001,                  2004     Decided    2005     06 Mth.    05 Mth. 1 Mth.                 D.M Level.
                 U/S-302/149 ,I.P.C                                              22 day    09 day
6 PRITAM SINGH   S.T.No-30, 750/1998    Murder 4   15-02-   1238/2003   04-01-   25 Year   32 Year 52 Year    ------   1- Form- A Pending
S/O RAJVEER      C.R.No-162,                        2003     Decided    2005     10 Mth.    02 Mth. 4 Mth.             at D.M Level.
SINGH            174/1997,                                                       13 day    22 day                      2- Proposal for Pre
                 U/S-148,302                                                                                           Mature on
                 /149,452,436,201                                                                                      02.10.2022 under
                 I.P.C &4/25A,Act,                                                                                     Permanent Policy
                                                                                                                       send to H.Q.
7 RAMOTTAR       S.T.No-30, 28/ 1998    Murder 4   15-02-   1243/2003   04-01-   25 Year   32 Year 51 Year    ------   1- Form- A Pending
S/O HARI SINGH   C.R.No-162,                        2003     Decided    2005     10 Mth.    02 Mth. 4 Mth.             at D.M Level.
                 163/1997,                                                       18 day    22 day                      2- Proposal for Pre
                 U/S-148,302                                                                                           Mature on
                 /149,452,436,201,                                                                                     02.10.2022 under
                 I.P.C & 25A,Act,                                                                                      Permanent Policy
                                                                                                                       send to H.Q.
8 ASLOOK         S.T.No-623/ 2001       Murder 3   29-05-   3136/2003   12-03-   22 Year   26 Year 80 Year    ------   Nominal Roll Pending
S/O MAZRUDDIN    C.R.No-65/ 2001                    2003     Decided    2019     01 Mth.    04 Mth. 1 Mth.                  at D.M Level.
                 U/S-149,307                                                     20 day    09 day
                 /149,302/149, I.P.C
9 PANNALAL       S.T.No-612/ 2001       Murder 4   08-09-      Jail     18-01-   22 Year   27 Year 60 Year    ------   Form- A Pending at
S/O JAGDISH      C.R.No-591/ 2001                   2004     Appeal-    2018     01 Mth.    03 Mth. 9 Mth.                 H.Q Level.
                                                      3
                 U/S-328, 302,I.P.C                           5448/2007                23 day    27 day




10 RAJESH        S.T.No-914/1997,     Murder 4     15-07-     1751/2000   23-01-       26 Year   32 Year   53 Year   ------   1- Form- A Pending
S/O KUDIA        C.R.No-137/ 1997,                  2000       Decided    2002         00 Mth.   11 Mth.    5 Mth.                at D.M Level.
                 U/S-148,302                                                           00 day    08 day                        2- Praposal for Pre
                 /149,I.P.C                                                                                                        Mature on
                                                                                                                                15.08.2022 under
                                                                                                                                Permanent Policy
                                                                                                                                  send to H.Q.
11 TILAK RAM     S.T.No-15/1985       Murder 5   30/07/2007   5043/2007   15.12.2009   19 Year   25 Year 64 Year     ------   Form- A Pending at
S/O SHADI RAM    C.R.No-292/1984                               Decided                 03Mth.    02Mth. 11Mth.                     H.Q Level.
                 U/S-307,302,I.P.C                                                      24day     24day
12 PARVEEN       S.T.No-914/1997,     Murder 5     15-07-     1751/2000   23-01-       26 Year   31 Year 58 Year     ------     Praposal for Pre
S/O DEVENDER     C.R.No-137/1997,                   2000       Decided    2002         11 Mth.    03 Mth. 4 Mth.                   Mature on
                 U/S-                                                                  25 day    27 day                        15.08.2022 under
                 148,302/149,I.P.C                                                                                             Permanent Policy
                                                                                                                                  send to H.Q.
13 BOBBY         S.T.No-884/2000      Murder 3     29-09-     5009/2003   27-09-       23 Year   29 Year 51 Year     ------   Nominal Roll pending
S/O RAJVEER      C.R.No-33/2000                     2003       Decided    2013         01 Mth.    09 Mth. 05 day                 at D.M. Level.
                 U/S-148,307                                                           27 day    15 day
                 /149,302/149,
                 323/149,I.P.C
14 KIRANPAL @    S.T.No-884/2000      Murder 3     29-09-     5009/2003   27-09-       23 Year   29 Year 43 Year     ------     Form- A pending
KINNA            C.R.No-33/2000                     2003       Decided    2013         03 Mth.    09 Mth. 5 Mth.                 at D.M. Level.
S/O SHEODAAN     U/S-148,307                                                           14 day    15 day
SINGH            /149,302/149,
                 323/149,I.P.C
15 JAGDISH       S.T.No-256/1988      Murder 5     20-06-     1301/1991   24.04.1993   32 Year   43 Year 61 Year     ------     Release on Mercy
SRIVASTAVA S/O   C.R.No-132/1988                    1991       Decided                 11 Mth.    00 Mth. 10 Mth.             (Permanent Policy) on
                                                                                  4
                         HARISH CHANDRA    U/S-302/34,I.P.C                                                      17 day   25 day                                 14.10.2021
                         SRIVASTAVA
3   2.2   VIJAY PRATAP 1 VIJAY PRATAP      ST.NO-342/1995,         1         22-03-       1166/2006   PENDING   17        20       45       Interim bail     FORM A PENDING
          SINGH & ORS. SINGH               CR.NO-243/1993,         MURDER    2005                               YEARS,    YEARS,   YEARS,   granted in       AT DM LEVEL
          Versus         S/O KASHI SINGH   U/S-302 IPC                                                          03        05       09       pursuance of     RELEASE ON BAIL
          STATE OF                                                                                              MONTH     MONTH    MONTH    order dated-     ON DATED-22-09-
          U.P. & ORS.                                                                                           S, 20     S, 17    S, 23    06.09.2021       2021
          W.P.(Crl.) No.                                                                                        DAYS      DAYS     DAYS     passed in
          376/2021                                                                                                                          Writ Petition
                                                                                                                                            No.-
                                                                                                                                            0376/2021 of
                                                                                                                                            Hon'ble
                                                                                                                                            Supreme
                                                                                                                                            Court.
                        2 JIUT PAL                ST NO-           MURDER-   21-10-2005   5368/2005   PENDING      16       20       53     Interim bail     FORM A PENDING AT
                        S/O MITTAL PAL     829/1999,830/1999,CR       1                                          YEARS    YEARS    YEARS    granted in       DM LEVEL RELEASE
                                           NO-116/1999,117/1999,                                                   11       08       08     pursuance of     ON BAIL ON DATED
                                             U/S-302/34 IPC 25                                                  MONTHS    MONTH    MONTH    order dated-     22-09-2021
                                                 ARM ACT                                                        16 DAYS    S 26     S 28    06.09.2021
                                                                                                                           DAYS     DAYS    passed in Writ
                                                                                                                                            Petition No.-
                                                                                                                                            0376/2021 of
                                                                                                                                            Hon'ble
                                                                                                                                            Supreme
                                                                                                                                            Court.
                        3 RAJESH KUMAR     ST NO-428/2002, CR      MURDER-   02-05-2002    204/2005   PENDING      19       22       51     Interim bail     MERCY & FORM A
                        YADAV              NO-914/2002, U/S-302       1                                          YEARS    YEARS    YEARS    granted in       PENDING AT DM
                                                   IPC                                                             05       06       08     pursuance of     ;LEVEL, JAIL POLICY
                        S/O ALPNATH                                                                             MONTHS    MONTH    MONTH    order dated-     PENDING AT HQ
                                                                                                                16 DAYS    S 13     S 12    06.09.2021       LEVEL
                                                                                                                           DAYS     DAYS    passed in Writ   RELEASED ON INTRIM
                                                                                                                                            Petition No.-    BAIL ON DATED-10-11-
                                                                                                                                            0376/2021 of     2021
                                                                                                                                            Hon'ble
                                                                                                                                            Supreme
                                                         5
                                                                                                                     Court.
4 SHESH YADAV                                                                                                        Interim bail
S/O RAMAKANT                                                                                                         granted in
                                                                                                                     pursuance of
YADAV                                                                                        18      22       47
                                                                                                                     order dated-
                                                                                                                                      MERCY/FORM A
                                                                                          YEARS,   YEARS,   YEARS,                    PENDING AT DM
                  ST NO-352/2003, CR                                                                                 06.09.2021
                                          MURDER-                                            02      07       00                      LEVEL,JAIL POLICY
                   NO-711/2003, U/S-                09-08-2004   4147/2004   PENDING                                 passed in Writ
                                             1                                            MONTHS   MONTH    MONTH                     PENDING AT HQ.
                      302,148 IPC                                                                                    Petition No.-
                                                                                            , 18    S, 03    S, 24                    RELEASE ON BAIL ON
                                                                                                                     0376/2021 of
                                                                                           DAYS     DAYS     DAYS                     DATED-23-09-2021
                                                                                                                     Hon'ble
                                                                                                                     Supreme
                                                                                                                     Court.
5 AJAY SINGH                                                                                                         Interim bail
S/O SARVJEET                                                                                                         granted in
                                                                                                                     pursuance of
SINGH                                                                                        18      23       51
                                                                                                                     order dated-
                                                                                                                                      FORM A PENDING AT
                                                                                          YEARS,   YEARS,   YEARS,                    DM LEVEL, JAIL
                  ST NO-167/2003, CR                                          DECIDED                                06.09.2021
                                          MURDER-                                            03      11       04                      POLICY PENDING AT
                   NO-37/2003, U/S-                 13-04-2004   1290/2004   ON DATED-                               passed in Writ
                                             1                                            MONTHS   MONTH    MONTH                     HQ LEVEL
                    302/377,201 IPC                                          11-01-2019                              Petition No.-
                                                                                            , 19    S, 12    S, 18                    RELEASE ON BAIL ON
                                                                                                                     0376/2021 of
                                                                                           DAYS     DAYS     DAYS                     DATED-22-09-2021
                                                                                                                     Hon'ble
                                                                                                                     Supreme
                                                                                                                     Court.
6 RAM MILAN       ST NO-362/2002, CR      MURDER-   19-02-2009   965/2009    PENDING         20      23       44     Interim bail     FORM A & JAIL
S/O TEDE @         NO-391/2001, U/S-         1                                            YEARS,   YEARS,   YEARS,   granted in       POLICY PENDING AT
                  363/34,377/34,302/34                                                       01      01       04     pursuance of     HQ LEVEL
KALLU                     IPC                                                             MONTHS   MONTH    MONTH    order dated-     RELEASED ON INTRIM
                                                                                            , 24    S, 06    S, 26   06.09.2021       BAIL ON DATED-09-11-
                                                                                           DAYS     DAYS     DAYS    passed in Writ   2021
                                                                                                                     Petition No.-
                                                                                                                     0376/2021 of
                                                                                                                     Hon'ble
                                                                                                                     Supreme
                                                                                                                     Court.
7 AMAR BAHADUR     ST NO-22/1996, CR      MURDER-   17-05-2005   725/2005    PENDING         18      23       53     Interim bail     MERCY/ FORM A
S/O RAM TIRATH     NO-148/1995, U/S-         1                                            YEARS,   YEARS,   YEARS,   granted in       PENDING AT DM
                 148,302/149,323/149,32                                                      08      08       06     pursuance of     LEVEL
                    4/149,325/149 IPC                                                     MONTHS   MONTH    MONTH    order dated-     JAIL POLICY PENDING
                                                                                            , 15    S, 27    S, 17   06.09.2021       AT HQ LEVEL
                                                         6
                                                                                          DAYS     DAYS     DAYS     passed in Writ   RELEASED ON
                                                                                                                     Petition No.-    INTERIM BAIL ON
                                                                                                                     0376/2021 of     DATED -27-09-2021
                                                                                                                     Hon'ble
                                                                                                                     Supreme
                                                                                                                     Court.
8 DEV MUNI          ST NO-658/2003,&      MURDER-   30-09-2004    77/2005    DECIDED        17       21       44     Interim bail     FORM A PENDING AT
S/O LAKSHI RAM    654/2003,655/2003, CR      1                               ON 19-10-   YEARS,    YEARS,   YEARS,   granted in       DM LEVEL,JAIL
                           NO-                                                 2012         05       09       01     pursuance of     POLICY PENDING AT
                  384,385,386/2003,U/S-                                                  MONTHS    MONTH    MONTH    order dated-     HQ LEVEL
                   302/34,307/34,IPC 25                                                    , 19     S, 15    S, 23   06.09.2021       RELEASED ON INTRIM
                        ARM ACT                                                           DAYS      DAYS     DAYS    passed in Writ   BAIL ON DATED-27-09-
                                                                                                                     Petition No.-    2021
                                                                                                                     0376/2021 of
                                                                                                                     Hon'ble
                                                                                                                     Supreme
                                                                                                                     Court.
9 LALU YADAV       ST NO-207/2002,CR      MURDER-   11-03-2005   1292/2005   PENDING        16       21       37     Interim bail     FORM A PENDING AT
S/O GEETA YADAV     NO-43/2002, U/S-         1                                           YEARS,    YEARS,   YEARS,   granted in       DM LEVEL, RELEASE
                   302/149,147,452 IPC                                                      05       05       06     pursuance of     ON BAIL DATED- 22-
                                                                                         MONTHS    MONTH    MONTH    order dated-     09-2021
                                                                                         29 DAYS    S 13     S 29    06.09.2021
                                                                                                    DAYS     DAYS    passed in Writ
                                                                                                                     Petition No.-
                                                                                                                     0376/2021 of
                                                                                                                     Hon'ble
                                                                                                                     Supreme
                                                                                                                     Court.
10 DILIP KUMAR           ST NO-           MURDER-   28-04-2006   2852/2006   PENDING        18       21       43     Interim bail     FORM A PENDING DM
S/O SHRI           50/2003,51/2003, CR       1                                           YEARS,    YEARS,   YEARS,   granted in       LEVEL
                  NO-243/2003, U/S-302                                                      11       10       03     pursuance of     RELEASE ON BAIL ON
KRISHAN           IPC & 3/25 ARM ACT                                                     MONTHS    MONTH    MONTH    order dated-     DATED-28-09-2021
                                                                                           , 24     S, 12    S, 29   06.09.2021
                                                                                          DAYS      DAYS     DAYS    passed in Writ
                                                                                                                     Petition No.-
                                                                                                                     0376/2021 of
                                                                                                                     Hon'ble
                                                                                                                     Supreme
                                                                                                                     Court.
                                                           7
11 RINKU @ UDAY     ST NO-202/2003, CR      MURDER-   24-01-2005   383/2005    DECIDED        16       21       38     Interim bail     FORM A / MERCY
SHANKAR              NO-203/2003, U/S-         1                               ON 28-03-   YEARS,0   YEARS,   YEARS,   granted in       PENDING AT DM
                    302,506,IPC 25 ARM                                           2007          9       01       10     pursuance of     LEVEL
S/O TRILOKI NATH           ACT                                                             MONTHS    MONTH    MONTH    order dated-     RELEASE ON BAIL 18-
                                                                                             , 26     S, 16    S, 23   06.09.2021       09-2021
                                                                                            DAYS      DAYS     DAYS    passed in Writ
                                                                                                                       Petition No.-
                                                                                                                       0376/2021 of
                                                                                                                       Hon'ble
                                                                                                                       Supreme
                                                                                                                       Court.
12 DILIP GUPTA      ST NO-214/2004, CR      MURDER-   12-09-2005   4574/2005   PENDING        16       20       44     Interim bail     FORM A PENDING AT
S/O BINAURI @        NO-359/2004, U/S-         1                                           YEARS,    YEARS,   YEARS,   granted in       DM LELVEL,MERCY
                   148,302/149 & 3(2)5 SC                                                     05       01       04     pursuance of     PENDING AT HEAD
BANWARI LAL           ST, 25 ARM ACT                                                       MONTHS    MONTH    MONTH    order dated-     QUARTER
                                                                                             , 14     S, 23    S, 01   06.09.2021       RELEASE ON BAIL 20-
                                                                                            DAYS      DAYS     DAY     passed in Writ   09-2021
                                                                                                                       Petition No.-
                                                                                                                       0376/2021 of
                                                                                                                       Hon'ble
                                                                                                                       Supreme
                                                                                                                       Court.
13 RAVINDER                                                                                                            Interim bail
YADAV                                                                                                                  granted in
                                                                                                                       pursuance of
S/O ANOOP                                                                                     16
                                                                                                       20       50
                                                                                                                       order dated-
                                                                                                     YEARS    YEARS                     FARM-A PENDING AT
                     STNO. 207/2002,                                                        YEARS                      06.09.2021
                                            MURDER-                                                    00       06                      DM LEVEL,
                     CR.43/2002, U/S,                 11-03-2005   1292/2005   PENDING        10                       passed in Writ
                                               1                                                     MONTH    MONTH                     RELESED ON BAIL-22-
                    302/149,147,452 IPC                                                    MONTHS                      Petition No.-
                                                                                                      S 21     S 29                     09-2021
                                                                                           24 DAYS                     0376/2021 of
                                                                                                      DAYS     DAYS
                                                                                                                       Hon'ble
                                                                                                                       Supreme
                                                                                                                       Court.
14 SANTOSH          ST NO-398/2004, CR      MURDER-   23-08-2006   5272/2006   PENDING        16       21       38     Interim bail     FORM A, MERCY
S/O BAIJ NATH        NO-158/2004 U/S           1                                            YEARS    YEARS    YEARS    granted in       PENDING AT DM
                        302/34 IPC                                                            07       05       00     pursuance of     LEVEL
                                                                                           MONTHS    MONTH    MONTH    order dated-     RELEASE ON BAIL
                                                                                           28 DAYS    S 19     S 11    06.09.2021
                                                                                                      DAYS     DAYS    passed in Writ
                                                       8
                                                                                                                   Petition No.-
                                                                                                                   0376/2021 of
                                                                                                                   Hon'ble
                                                                                                                   Supreme
                                                                                                                   Court.
15 KALLU KORI    ST NO-662/2009,CR      MURDER-   13-01-2006   181/2006    PENDING        18       22       39     Interim bail     FORM A PENDING AT
S/O CHOTEY LAL    NO-179/2002, U/S-        1                                           YEARS,    YEARS,   YEARS,   granted in       DM LEVEL, JAIL
                  302/34,201/34 IPC                                                       06       05       07     pursuance of     POLICY PENDING AT
                                                                                       MONTHS    MONTH    MONTH    order dated-     HQ LEVEL
                                                                                         , 14     S, 24    S, 16   06.09.2021       RELEASED ON BAIL
                                                                                        DAYS      DAYS     DAYS    passed in Writ   INTRIM BAIL ON
                                                                                                                   Petition No.-    DATED-15-10-2021
                                                                                                                   0376/2021 of
                                                                                                                   Hon'ble
                                                                                                                   Supreme
                                                                                                                   Court.
16 SHIV PRASAD   ST NO-154/2000, CR     MURDER-   21-09-2005   1256/2005   DECIDED        16       19       38     Interim bail     FORM A PENDING AT
@ PANDEY          NO-72/2000, U/S-         1                     JAIL      ON 07-02-    YEARS    YEARS    YEARS    granted in       DM LEVEL
                     302/34 IPC                                 APPEAL       2007         02       06       08     pursuance of     RELEASE ON BAIL
S/O RAM KEWAL                                                  1373/2005               MONTHS    MONTH    MONTH    order dated-
                                                                                       26 DAYS    S 15     S 06    06.09.2021
                                                                                                  DAYS     DAYS    passed in Writ
                                                                                                                   Petition No.-
                                                                                                                   0376/2021 of
                                                                                                                   Hon'ble
                                                                                                                   Supreme
                                                                                                                   Court.
17 DILIP KUMAR   ST NO-329/2000, CR     MURDER-   12-04-2004   1762/2005   PENDING        17       22       54     Interim bail     FORM A PENDING T
YADAV            NO-309/2000, U/S-302      1                                            YEARS    YEARS    YEARS    granted in       DM LEVEL RELEASE
                         IPC                                                              10       00       00     pursuance of     ON BAIL 23-09-2021
S/O RAM NARESH                                                                         MONTHS    MONTH    MONTH    order dated-
YADAV                                                                                  12 DAYS    S 03     S 14    06.09.2021
                                                                                                  DAYS     DAYS    passed in Writ
                                                                                                                   Petition No.-
                                                                                                                   0376/2021 of
                                                                                                                   Hon'ble
                                                                                                                   Supreme
                                                                                                                   Court.
                                                          9
18 SUHAIL                 ST NO-           MURDER-   25-08-2004   5543/2004     DECIDED        17       21       51     Interim bail      FORM A PENDING T
S/O NOOR JAHAN      84/2003,85/2003, CR       1                                ON DATED-     YEARS    YEARS    YEARS    granted in        DM LEVEL, JAIL
                   NO-467/2002,616/2002,                                       17-09-2016      04       04       09     pursuance of      POLICY AT HQ LEVEL
                    U/S-302,506(2) IPC &                                                    MONTHS    MONTH    MONTH    order dated-       RELEASE ON BAIL 01-
                        25 ARM ACT                                                          13 DAYS    S 05     S 17    06.09.2021        10-2021
                                                                                                       DAYS     DAYS    passed in Writ
                                                                                                                        Petition No.-
                                                                                                                        0376/2021 of
                                                                                                                        Hon'ble
                                                                                                                        Supreme
                                                                                                                        Court.
19 MITHAILAL        ST NO-154/2000, CR     MURDER-   21-05-2005   CRIMINAL     DECIDED         17       20       45     Interim bail      FORM A PENDING AT
S/O KOLESHWAR        NO-72/2000, U/S-         1                    APPEAL      ON 07-02-     YEARS    YEARS    YEARS    granted in        DM LEVEL RELEASE
                        302/34 IPC                                   NO-         2007          02       00       08     pursuance of      ON BAIL 24-09-2021
                                                                  1256/2005,                MONTHS    MONTH    MONTH    order dated-
                                                                     JAIL                   26 DAYS    S 02     S 06    06.09.2021
                                                                   APPEAL                              DAYS     DAYS    passed in Writ
                                                                     NO-                                                Petition No.-
                                                                  1373/2005                                             0376/2021 of
                                                                                                                        Hon'ble
                                                                                                                        Supreme
                                                                                                                        Court.
20 NAZAR ALI        ST NO-64/2004, CR      MURDER-   30-11-2006   2505/2006    PENDING         17       20       45     Interim bail      FORM A PENDING DM
S/O JALEEL          NO-98/2004, U/S-302       1                                             YEARS,    YEARS,   YEARS,   granted in        LEVEL & JAIL POLICY
                           IPC                                                                 07       07       05     pursuance of      PENDING AT HQ
                                                                                            MONTHS    MONTH    MONTH    order dated-      LEVEL
                                                                                              , 19     S, 19    S, 16   06.09.2021        RELEASE ON BAIL ON
                                                                                             DAYS      DAYS     DAYS    passed in Writ    DATED-02-10-2021
                                                                                                                        Petition No.-
                                                                                                                        0376/2021 of
                                                                                                                        Hon'ble
                                                                                                                        Supreme
                                                                                                                        Court.
21 RAJENDER                                                                                 17
                                                                                                      23       44         consider the
PRASAD GAUR                                                                                           YEARS    YEARS       premature      FORM-A PENDING AT
                 ST NO.-54/2003, CR                                                         YEARS
                                           MURDER-                                                    02       05        release of the   DM LEVEL

S/O NANHU SINGH NO.-101/2003, U/S-302, 1 12-08-2004 5482/2005 PENDING 09 MONTH ONTHS petitioners RELEASED ON BAIL-

                           IPC                                                              MONTHS
                                                                                                      S 05     05           within 8      01-10-2021
                                                                                            12 DAYS
                                                                                                      DAYS     DAYS          weaks.
                                                       10
22 MRITUNJAYA     ST NO-568/2003, CR     MURDER-   16-07-2022   2985/2005   PENDING      18      22       46      consider the    FORM A PENDING AT
TIWARI             NO-396/2003, U/S-        1                                         YEARS,   YEARS,   YEARS,     premature      DM LEVEL
                    302,323/34 IPC                                                       01      03       06     release of the   RELEASE ON BAIL ON
S/O RAMVILAS                                                                          MONTHS   MONTH    MONTH      petitioners    DATED-22-09-2021
TIWARI                                                                                  , 11    S, 12    S, 02      within 8
                                                                                       DAYS     DAYS     DAYS        weaks.
23 RAJESH         ST NO-506/2003 &       MURDER-   24-04-2005   659/2005    PENDING      16      23       42
                                                                                                                  consider the
                                                                                                                                  FORM A PENDING AT
KUMAR              505/2003, CR NO-         1                                         YEARS,   YEARS,   YEARS,                    DM LEVEL, JAIL
                                                                                                                   premature
                  355/2002, 352/2002                                                     09      01       05                      POLICY PENDING AT
S/O DEEN DAYAL                                                                        MONTHS   MONTH    MONTH
                                                                                                                 release of the
                                                                                                                                  HQ LEVEL
RAEDAS                                                                                                             petitioners
                                                                                        , 23    S, 13    S, 23                    RELEASE ON INTRIM
                                                                                                                    within 8
                                                                                       DAYS     DAYS     DAYS                     BAIL ON DATED11-10-
                                                                                                                     weaks.
                                                                                                                                  2021
24 TRILOKI NATH   ST NO- 40/2002 CR      MURDER-   09-09-2004   5800/2004   PENDING      18      22       51      consider the    FORM -A/ MERCY
PANDEY             NO-341/2001 U/S-         1                                         YEARS,   YEARS,   YEARS,     premature      PENDING AT DM
                  304B,498A,201 IPC                                                      02      00       01     release of the   LEVEL
S/O RAMAGREY                                                                          MONTHS   MONTH    MONTH      petitioners    RELEASE ON DATED
PANDEY                                                                                  , 23    S, 25    S, 14      within 8      15-09-2021
                                                                                       DAYS     DAYS     DAYS        weaks.
25 DILIP @        ST NO-293/2005, CR     MURDER-   28-01-2008   636/2008    PENDING      16      20       42      consider the    MERCY & JAIL POLICY
CHUNNU             NO-453/2004, U/S-        1                                         YEARS,   YEARS,   YEARS,     premature      PENDING AT IG LEVEL
                      302/34 IPC                                                         02      02       08     release of the   & FORM A PENDING
S/O RAMKAWAL                                                                          MONTHS   MONTH    MONTH      petitioners    AT DM LEVEL
SINGH                                                                                   , 08    S, 27    S, 09      within 8      RELEASED ON BAIL
                                                                                       DAYS     DAYS     DAYS        weaks.       ON DATED-25-09-2021
26 SHIV PRATAP    ST NO-293/2005, CR     MURDER-   28-01-2008   636/2008    PENDING      16      20       48      consider the    FORM A PENDING DM
SINGH              NO-453/2004, U/S-        1                                         YEARS,   YEARS,   YEARS,     premature      LEVEL, JAIL POLICY
                      302/34 IPC                                                         06      03       00     release of the   HQ ;LEVEL
S/O RAMKAWAL                                                                          MONTHS   MONTH    MONTH      petitioners     RELEASE ON BAIL
SINGH                                                                                   , 13    S, 16    S, 09      within 8      ON DATED-25-09-2021
                                                                                       DAYS     DAYS     DAYS        weaks.
27 DHARAM           ST NO-943/2004 &     MURDER-   17-11-2007   2916/2007   PENDING      17      21       41      consider the    FORM A PENDING AT
SINGH @ KUCHHU      944/2004, CR NO-        1                                         YEARS,   YEARS,   YEARS,     premature      DM LEVEL, JAIL
                   182/2004, 219/2004,                                                   05      00       01     release of the   POLICY PENDING AT
S/O VEER           U/S-302/34,324/34,                                                 MONTHS   MONTH    MONTH      petitioners    HQ LEVEL
BAHADUR SINGH     IPC, & 4/25 ARM ACT                                                   , 07    S, 16    S, 18      within 8      RELEASE ON BAIL ON
                                                                                       DAYS     DAYS     DAYS        weaks.       DATED-28-10-2021
28 SANTOSH        ST NO-65/2004, CR      MURDER-   20-07-2005   3576/2005   DECIDED      17      20       41      consider the    FORM A PENDING AT
                                                        11
KUMAR @           NO-61/2004,, U/S- 302      1                               ON DATED-    YEARS,     YEARS,    YEARS,     premature      DM LEVEL
GADBAD                    IPC                                                13-05-2008      06        10        08     release of the   JAIL POLICY PENDING
                                                                                          MONTHS     MONTH     MONTH      petitioners    AT HQ LEVEL
S/O GHARVARI @                                                                              , 18      S, 18     S, 18      within 8      RELEASE ON BAIL ON
SHIV NATH GUPTA                                                                            DAYS       DAYS      DAYS        weaks.       DATED-22-09-2021
29 SITA RAM        ST NO-60/2005, CR      MURDER-   21-05-2007   1501/2007    DECIDED        16        21        39
                                                                                                                         consider the
                                                                                                                                         MERCY & NOMINAL
S/O SIYA RAM       NO-495/2005, U/S-         1                               ON DATED-    YEARS,     YEARS,    YEARS,                    ROLL PENDING AT DM
                                                                                                                          premature
                     498A, 302 IPC                                           06-05-2016      10        01        02                      LEVEL
                                                                                                                        release of the
                                                                                          MONTHS     MONTH     MONTH                     JAIL POLICY PENDING
                                                                                                                          petitioners
                                                                                            , 11      S, 01     S, 21                    AT HQ LEVEL
                                                                                                                           within 8
                                                                                           DAYS       DAYS      DAYS                     RELEASE ON BAIL ON
                                                                                                                            weaks.
                                                                                                                                         DATED-25-09-2021
30 RAKESH          ST NO-87/1999, CR      MURDER-   27-05-2002   2469/2002    DECIDED        22        26        46      consider the    MERCY / FORM A
KUMAR SINGH       NO-282/1998, U/S-302       1                               ON DATED-    YEARS,0    YEARS,    YEARS,     premature      PENDING AT DM
                          IPC                                                25-09-2008       8        11        11     release of the   LEVEL,JAIL POLICY
S/O DEEN                                                                                  MONTHS     MONTH     MONTH      petitioners    AT HQ LEVEL,
BANDHU SINGH                                                                                , 15      S, 06     S, 03      within 8      RELEASE ON BAIL
                                                                                           DAYS       DAYS      DAYS        weaks.       DATED-27-09-2021
31 GOPAL          ST NO.-256/1988,        MURDER    20.06.1991 Criminal      According    33 years   43        51       Interim bail     Form- A Rejected on
SHRIVASTAVA       U/S-302/34, 201 IPC                          Appeal        to the       00         years              granted in       29-09-2016
S/O HARISH                                                     No.-          judgment     months     00                 pursuance of
CHANDRA                                                        1317/1991     dated        28 days    months             order dated-
                                                                             26.04.1993              02 days            06.09.2021
                                                                             of the                                     passed in
                                                                             Hon'ble                                    Writ Petition
                                                                             High Court                                 No.-
                                                                             of                                         0376/2021 of
                                                                             Allahabad,                                 Hon'ble
                                                                             in appeal,                                 Supreme
                                                                             the death                                  Court.
                                                                             sentence
                                                                             was
                                                                             commuted
                                                                             to life
                                                                               12
                                                                                                  imprisonm
                                                                                                  ent.
4   2.3   VIJAY KARAN      1 VIJAY KARAN     ST NO.-170/88, CR   MURDER    28.11.1997 Criminal    According    24 years   32        81   consider the   Mercy Petition
          SINGH & ANR.     SINGH             NO.-78/81 U/S-      MORE                 Appeal      to the       09         years          premature      Rejected on 13-05-
          Versus           S/O LATE VISHWA   302/149, 148 IPC    THAN 03              No.-        judgment     months     00             release of     2022
          STATE OF         NATH SINGH                                                 2201/1997   dated        27 days    months         the
          U.P. & ORS.                                                                             15.12.1998              22 days        petitioners
          W.P.(Crl.) No.                                                                          of the                                 within 8
          226/2021                                                                                Hon'ble                                weaks.
                                                                                                  High Court
                                                                                                  of
                                                                                                  Allahabad,
                                                                                                  in appeal,
                                                                                                  the death
                                                                                                  sentence
                                                                                                  was
                                                                                                  commuted
                                                                                                  to life
                                                                                                  imprisonm
                                                                                                  ent.
                           2 RAJJAB @        ST NO.-222/88, CR   MURDER    28.11.1997 Criminal    According    24 years   31        72   consider the   Jail Policy Pending
                           RAJJAK            NO.-78/81 U/S-      MORE                 Appeal      to the       08         years          premature
                           S/O SH. RAHIM     302/149, 148 IPC    THAN 03              No.-        judgment     months     11             release of
                                                                                      2220/1997   dated        14 days    months         the
                                                                                                  15.12.1998              26 days        petitioners
                                                                                                  of the                                 within 8
                                                                                                  Hon'ble                                weaks.
                                                                                                  High Court
                                                                                                  of
                                                                                                  Allahabad,
                                                                                                  in appeal,
                                                                                13
                                                                                                   the death
                                                                                                   sentence
                                                                                                   was
                                                                                                   commuted
                                                                                                   to life
                                                                                                   imprisonm
                                                                                                   ent
5   2.4   SUBHASH          SUBHASH          S.T.No-344/2000        Murder 8   18-05-   1780/2002   25.11.2003   20 Year   26 Year   66 Year   Released on          Form- A
          Versus           S/O KALYAN       C.R.No-07 /2000                    2002     Decided                 07 Mth.   10 Mth.   05 Mth.    S.C order          Cancelled.
          STATE OF                          U/S-                                                                12 day    05 day              Interim Bail
          U.P. & ORS.                       302/149,148,452I.P.C                                                                                   on
          W.P.(Crl.) No.                    ,                                                                                                 11.10.2020
          117/2020
6   2.5   RAJVEER          RAJVEER SINGH    S.T.No-390/1992,       Murder 3   09-11-   1854/1994   18.12.1995   23 Year   32 Year   52 Year   Released on      Mercy Pending at
          SINGH            S/O SHRI INDER   C.R.No-69/1991                     1994     Decided                 09Mth.    09 Mth.   06 Mth.    S.C order         H.Q. Level.
          Vs               SINGH            U/S-148,302/149                                                      23day    28 day              Interim Bail
          THE STATE                         I.P.C,                                                                                                 on
          OF U.P. &                                                                                                                           09.10.2020
          ANR.
          W.P.(Crl.) No.
          265/2020
7   2.6   SATYAPAL         SATYAPAL         S.T.No-344/2000        Murder 8   18-05-   1805/2002   25.11.2003   20 Year   26 Year   73 Year   Released on          Form- A
          Vs               S/O BOHRAN       C.R.No-07 /2000                    2002     Decided                 09 Mth.   11 Mth.   03 Mth.    S.C order          Cancelled.
          THE STATE                         U/S-                                                                26 day    23 day              Interim Bail
          OF U.P. &                         302/149,148,452I.P.C                                                                                   on
          ANR.                              ,                                                                                                 07.11.2020
          W.P.(Crl.) No.
          306/2020
8   2.7   RAVI DAS &       1 RAVI DAS       Cr.No-70/1994, St.No- Murder 03 02-11-     2408/ 1998 08-11-        25 Year 32 Year     50 Year   Released on    form- A Pending at
          ORS              S/O NARAIN       13/1995 u/s- 302/149, person    1998                  2001          08 Month 01         04        -24-12-2020    the level of
          Versus                            148 IPC                                                             17 Days Month       `Month    on Bail Bond   DM/Mohoba.
                                                                                    14
            STATE OF                                                                                                           17 Days 15 days
            U.P. & ORS.
            W.P.(Crl.) No.
            360/2020
                             2 JAGDISH         ST.NO-13/95,           Murder 03 02-11-     2408/1998   APPEAL       29 years
                                                                                                                         37              45        -                  Mercy Petition
                             S/O SHRI NARAIN   CR.NO-70/94, U/S-      person    1998                   DISMISSE        10years                                        Pending
                                               148,302/149 IPC                                         D ON 08-      months
                                                                                                                         03
                                                                                                                    22 days
                                                                                                                         months
                                                                                                       11-2001
                                                                                                                         08 days
                             3 KHALAK SINGH    Cr.No-70/1994, St.No- Murder 03 02-11-      2407/ 1998 08-11-    25 Year 31 Year          46 Year Released on          Nominal Roll
                             S/O SHRI RADHA    13/1995 u/s- 302/149, person    1998                   2001      07 Month 10              04       -24-12-2020         Rejected.
                             CHARAN            148 IPC                                                          02 Days Month            `Month on Bail Bond
                                                                                                                         15 Days         13 days
9    2.8    OMVEER           OMVEER            S.T.No-390/1992,       Murder 3    09-11-   1854/1994 18.12.1995 27 Year 33 Year           52 Year Released on           Mercy Pending at
            Versus           S/O INDER         C.R.No-69/1991                      1994     Decided              11 Mth. 09 Mth.          06 Mth.   S.C order             D.M. Level.
            STATE OF                           U/S-148,302/149                                                   03 day   28 day                   Interim Bail
            U.P. & ORS.                        I.P.C,                                                                                              08.12.2020
            W.P.(Crl.) No.
            348/2020
10   2.9    JAIVIR           JAIVIR            S.T.No-144/1 986       Murder 3    10-10-   2397/1988   31.05.1990   33 Year    43 Year   67 Year   Released on          Mercy Pending at
            Vs               S/O MUKHTYAR      U/S-302/149, 452,147                1988     Decided                 07 Mth.    09 Mth.   08 Mth.    S.C order             D.M. Level.
            THE STATE                          I.P.C,                                                               08 day     20 day              Interim Bail
            OF U.P. &                                                                                                                              07.04.2021
            ANR.
            W.P.(Crl.) No.
            112/2021
11   2.10   NAFEES &         1 NAFEES          S.T.No-623/2001        Murder 3    29-05-   2909/2003   12.03.2019   19 Year    25 Year   74 Year       Released on          Form- A
            ORS.             S/O MUSHTAQ       C.R.No-65/2001                      2003     Decided                 11 Mth.    11 Mth.   08 Mth.        S.C order          Pending at
            Versus                             U/S-302/149,                                                         17 day     13 day                  Interim Bail        D.M Level.
            STATE OF                           307/149,148 I.P.C,                                                                                      17.05.2021
            U.P. & ORS.
                                                                                     15
            W.P.(Crl.) No.
            127/2021
                             2 ASIF @ KALWA     S.T.No-623/2001        Murder 3   29-05-    2909/2003   12.03.2019   19 Year    25 Year   74 Year   Released on            Form- A
                             S/O SHRI IBRAHIM   C.R.No-65/2001                     2003      Decided                 11 Mth.    11 Mth.   05 Mth.    S.C order            Pending at
                                                U/S-302/149,                                                         14 day     10 day              Interim Bail          D.M Level.
                                                307/149,148 I.P.C,                                                                                  17.05.2021
                             3 MASOOM ALI       S.T.No-623/2001        Murder 3   29-05-    2909/2003   12.03.2019   20 Year    26 Year   63 Year    Released on           Form- A
                             S/O SHRI           C.R.No-65/2001                     2003      Decided                 00 Mth.    00 Mth.   05 Mth.     S.C order           Pending at
                             HIMAYAT            U/S-302/ 149, 148,                                                   09 day     22 day               Interim Bail         D.M Level.
                                                307 I.P.C,                                                                                           17.05.2021
                             4 QAYYUM           Cr.No-65/2001, St.No- Murder 03 29-05-      3136/ 2003 29-05-        19 Year 25 Year      47 Year   Released on     Nominal Roll Pending
                             S/O SHRI YUSUF     623/2001 u/s-         person    2003                   2003          09 Month 03          11        -22-05-2021     at the level of DM/
                                                302/149,307/149, 148                                                 13 Days Month        `Month    on Bail Bond    Moradabad
                                                IPC                                                                           08 Days     21 days

12   2.11   HEERA LAL        HEERA LAL          Cr.No-21/1999, St.No- Murder 04 08-12-      3429/ 1999 19-04-        21 Year 27 Year      60 Year   Released on     Form-A Pending at
            Versus           S/O LATE           320/1999 u/s- 302     person    1999                   2001          05 Month 00          05        -28-05-2021     the level of DM/ Balia.
            STATE OF         NATHUNI PRASAD     IPC                                                                  07 Days Month        `Month    on Bail Bond
            U.P. & ORS.                                                                                                       02 Days     13 days
            W.P.(Crl.) No.
            134/2021
13   2.12   MOHAN            MOHAN SINGH        Cr.No-244/1999,        Murder 03 24-05-     1829/ 2001 26-08-        19 Year 24 Year      68 Year   Released on     14 Year Nominal Roll
            SINGH            S/O LATE           249/1999, St.No-       person    2001                  2002          09 Month 04          06        -17-04-2021     Rejected.
            Vs               VICHITRA SINGH     1213/1999 u/s-                                                       14 Days Month        `Month    on Bail Bond
            THE STATE                           302/149, 307/149,                                                             09 Days     13 days
            OF U.P. &                           147, 148 IPC & 27 A.
            ANR.                                Act
            W.P.(Crl.) No.
            143/2021
14   2.13   RAM MOHAN        RAM MOHAN          ST NO.-62/1977, U/S- Dacoity     27.09.1995 1952/08     appeal       25 years   34        67        DIRECTED        Mercy Petition
            SINGH            SINGH              396 IPC              with                               dismissed       10      years               TO              Pending
                                                                                     16
            Versus           S/O SUKHDEV                              murder                            on 27-07-    months     00                    RELEASED
            STATE OF         SINGH                                                                      1995         11 days    months                ON BAIL
            U.P. & ORS.                                                                                                         09 days
            W.P.(Crl.) No.
            147/2021
15   2.14   SUNDERA &        1 SUNDERA         St no 239/1994 cr no   Murder 12 17-08-      796/2000    26-09-       26 yr 02   31 yr 03   60 yr 06   Released on     Form-A rejected
            ANR.             S/O JAFFU         20/1994 us             person    2000                    2003         m 08       M 12       M 20       dt 29-05-
            Vs                                 302/149,436,147 IPC                                                   days       days       days       2021 from
            THE STATE                                                                                                                                 nari bandi
            OF U.P. &                                                                                                                                 niketa
            ORS.                                                                                                                                      lucknow
            W.P.(Crl.) No.
            142/2021
                             2 RAFIQUE      Cr.No-20/1994, St.No- Murder,        17-08-     796/ 2000   26-09-       26 Year 31 Year       45 Year    Released on     14 Year Nominal Roll
                             S/O JAFFU      239/1994 u/s-         12 person      2000                   2003         03 Month 01           09         -27-05-2021     Pending at the level of
                                            302/149, 436,                                                            21 Days Month         Month      on Bail Bond    DM/ Hardoi.
                                            364,148 IPC & 25                                                                  28 Days      05 days
                                            A.Act
16   2.15   ANANDPAL &       1 ANANDPAL     S.T.No-855/1997        Murder 3        30-10-   3005/2000   13.04.2007    24 Year   30 Year    72 Year    Released on      Form- A Pending at
            ANR              S/O HARNARAYAN C.R.No-54/1997                          2000     Decided.                 01 Mth.   11 Mth.    00 Mth.     S.C order           D.M Level.
            Versus                          U/S-302/149 I.P.C                                                         02 day    00 day                Interim Bail
            STATE OF                                                                                                                                  on28.04.202
            U.P. & ORS.                                                                                                                                     1
            W.P.(Crl.) No.
            149/2021
                             2 JASWANT         S.T.No-855/1997        Murder 3     30-10-   3005/2000   13.04.2007    24 Year   30 Year    63 Year    Released on     Nominal Roll Pending
                             S/O UDAL SINGH    C.R.No-54/1997                       2000     Decided.                 00 Mth.   10 Mth.    00 Mth.      S.C order     at              D.M
                                               U/S-302/149 I.P.C                                                      28 day    05 day                 Interim Bail         Level.
                                                                                                                                                      on28.04.202
                                                                                                                                                             1
17   2.16   JAY BAHADUR 1 JAY BAHADUR          Cr.No-176/2003         Murder,    17-05-     2731/2005   26-05-       17 Year    21 Year    45 Year    Released on     Form-A pending Due
                                                                                        17
            SINGH & ANR.     SINGH            St.No-1072/2003 u/s-   02 person   2005                    2006       03 Month 08      09           -11-05-2021    to Guardian
            Versus           S/O SHAMSHER     302/34, 307/34, IPC                                                   02 Days Month    Month        on Bail Bond
            STATE OF         SINGH            & 25 A. Act & 25                                                               20 Days 05 days
            U.P. & ORS.                       A.Act
            W.P.(Crl.) No.
            153/2021
                             2 CHHOTE SINGH   Cr.No-176/2003         Murder,     17-05-      2731/ 2005 26-05-      17 Year 20 Year     41 Year   Released on    Form- A
                             @ MALKHAN        St.No-1072/2003 u/s-   02 person   2005                   2006        00 Month 09         06        -11-05-2021    Rejected
                             SINGH            302/34, 307/34, IPC                                                   17 Days Month       Month     on Bail Bond
                                              & 25 A. Act & 25/4                                                             14 Days    03 days
                                              A.Act
18   2.17   RAMJI DUBEY      1 RAMJI DUBEY    S.T.No-34/2004         Murder 1      17-03-    2134/2009              18 Year   23 Year   50 Year                   Permanent Policy
            & ORS.           S/O PRAHLAD      C.R.No-86/2000                        2009                  Pending   00 Mth.   08 Mth.   05 Mth.       ------     Release Date 12-05-
            Versus           DUBEY            U/S-302 I.P.C                                                         06 day     00day                                    2022
            STATE OF
            U.P. & ORS.
            W.P.(Crl.) No.
            369/2021
                             2 ANUJ TYAGI     S.T.No-75/2002         Murder 1      22-09-    7034/2008              19 Year   23 Year   41 Year   Released on    Form- A Pending at
                             S/O DAYANAND     C.R.No-424/ 2002                      2008                  Pending   02 Mth.   06 Mth.   08 Mth.    S.C order         D.M Level.
                             TYAGI            U/S-302 I.P.C, 3(2)5                                                  09 day    11 day              Interim Bail
                                              S.C/S.T Act.                                                                                        on29.09.202
                                                                                                                                                        1
                             3 CHAMAN         S.T.No-466/2003        Murder 1      11-10-    6823/2006              18 Year   22 Year 41 Year     Released on    Form- A Pending at
                             SHARMA           C.R.No-225/ 2003                      2006                  Pending   01 Mth.    01 Mth. 08 Mth.     S.C order         D.M Level.
                             S/O KALLU        U/S-304B,201,498A                                                     18 day    18 day              Interim Bail
                                              I.P.C & 3/4D.P.Act.                                                                                 on22.09.202
                             SHARMA @
                                                                                                                                                        1
                             RADHAKRISHAN
                             SHARMA
                             4 MANGESH        S.T.No-523/2003        Murder 1      26-08-    5721/2006              18 Year   23 Year 42 Year     Released on    Form- A Pending at
                             KUMAR            C.R.No-174/2003                       2006                 Pending    03 Mth.    01 Mth. 10 Mth.     S.C order         D.M Level.
                                                                                                                                                  Interim Bail
                                                      18
S/O NEMICHAND    U/S-304B, 498A I.P.C                                                 02 day    18 day             on09.09.202
                                                                                                                         1
5 RAJKUMAR @     S.T.No-304/2003         Murder 1   13-10-   6339/2006                18 Year   23 Year 39 Year    Released on    Form- A Pending at
PUSHPENDRA       C.R.No-61/2003 U/S-                 2006                Pending      02 Mth.    02 Mth. 02 Mth.    S.C order         D.M Level.
PAL S/O VIJAY    302 I.P.C                                                            27 day    16 day             Interim Bail
                                                                                                                   on10.09.202
BAHADUR
                                                                                                                         1
6 ASHWANI @      S.T.No-53/1999          Murder 1   18-11-   6082/2004                23 Year   28 Year 48 Year    Released on    Form- A Pending at
BABLU            C.R.No80/1998                       2004                Pending      03 Mth.    10 Mth. 10 Mth.    S.C order         D.M Level.
S/O              U/S-302,506(2), I.P.C                                                05 day    23 day             Interim Bail
                                                                                                                   on11.10.202
PARMESHWARI
                                                                                                                         1
7 LOKESH S/O     S.T.No-585/2003         Murder 1   06-05-   5285/2006                18 Year   23 Year 41 Year    Released on    Form- A Pending at
SIRIA            C.R.No-66/2003 U/S-                 2006                Pending      04 Mth.    06 Mth. 04 Mth.    S.C order         D.M Level.
                 498A,304B,324,201,I.                                                 27 day    16 day             Interim Bail
                 P.C 3/4D.P.Act.                                                                                   on01.10.202
                                                                                                                         1
8 AMAR SINGH     S.T.No-255/2001         Murder 1   12-01-   261/2006                 17 Year   22 Year 53 Year    Released on    Form- A Pending at
S/O CHANDAN      C.R.No-345/ 2000                    2006                Pending      05 Mth.    08 Mth. 09 Mth.    S.C order         D.M Level.
SINGH            U/S-                                                                 17 day    11 day             Interim Bail
                 148,302/149,323/149,                                                                              on23.09.202
                 324/149,504 I.P.C                                                                                       1
9 SURENDER       S.T.No-435/2002         Murder 2   23-04-   5308/2015   17.12.2007   17 Year   23 Year 49 Year    Released on    Form- A Pending at
S/O RAM PRASAD   C.R.No-63/2001 U/S-                 2005     Decided                 07 Mth.    00 Mth. 04 Mth.    S.C order         D.M Level.
                 148,307/149,302                                                      07 day    25 day             Interim Bail
                 I.P.C                                                                                             on18.09.202
                                                                                                                         1
10 AJIT          S.T.No-3/2002           Murder 2   10-10-   4860/2002                19 Year   26Year 45 Year     Released on    Form- A Pending at
S/O JAYANTI      C.R.No-338/2001                     2002                Pending      00 Mth.   06 Mth. 07 Mth.     S.C order         D.M Level.
PRASAD           U/S-394,302 I.P.C                                                    25 day    14 day             Interim Bail
                                                                                                                   on03.11.202
                                                                                                                         1
11 SHAHID        S.T.No-133,134/2004,    Murder 1   17-09-   6235/2007                17 Year   22 Year 56 Year    Released on    Form- A Pending at
S/O ALTAF        C.R.No-                             2007                Pending      08 Mth.    04 Mth. 08 Mth.    S.C order         D.M Level.
                 146/2003,04/2004                                                     12 day    11 day             Interim Bail
                                                        19
                   U/S-302 I.P.C, 25AAct                                                                           on15.09.202
                                                                                                                         1
12 RAMESHWAR     S.T.No-947/2004,          Murder 1   01-03-   1281/2006             16 Year   21 Year 45 Year     Released on    Form- A Pending at
S/O NAIPAL SINGH C.R.No-                               2006     Pending    Pending   04 Mth.    08 Mth. 05 Mth.     S.C order         D.M Level.
                 138/2004,04/2004                                                    01 day    19 day              Interim Bail
                 U/S-302/34,504 I.P.C,                                                                             on18.09.202
                                                                                                                         1
13 IMRAN           S.T.No-858/2001,        Murder 1   02-02-   5415/2007             18 Year   23 Year 40 Year     Released on    Form- A Pending at
S/O YUSUF          C.R.No-375/2001,                    2007                Pending   02 Mth.    01 Mth. 06 Mth.     S.C order         D.M Level.
                   U/S-302/34I.P.C,                                                  26 day    04 day   21 day     Interim Bail
                                                                                                                   on21.10.202
                                                                                                                         1
14 KALU            S.T.No-                 Murder 1   07-09-   5415/2007             18 Year   23 Year 32 Year     Released on    Form- A Pending at
S/O MANGTE         1684,1767/2004,                     2011                Pending   02 Mth.    01 Mth. 01 Mth.     S.C order         D.M Level.
                   C.R.No-                                                           26 day    04 day   00 day     Interim Bail
                   693,745/2004, U/S-                                                                              on01.10.202
                   302/34I.P.C,25A Act                                                                                   1
15 SATISH          S.T.No-443/ 2002,       Murder 1   22-02-   1222/2005             18 Year   23 Year 37 Year     Released on    Form- A Pending at
S/O BABU RAM       C.R.No- 295/2002,                   2005                Pending   04 Mth.    11 Mth. 07 Mth.     S.C order         H.Q Level.
JATAV              U/S-302I.P.C,                                                     00 day    05 day   29 day     Interim Bail
                                                                                                                   on08.12.202
                                                                                                                         1
16 PRADEEP       S.T.No-05,06/2005,        Murder 1   12-03-   2185/2007             17 Year   22 Year 38 Year     Released on    Form- A Pending at
S/O RAJVIR SINGH C.R.No-67,75/2004,                    2007                Pending   04 Mth.    02 Mth. 05 Mth.     S.C order         D.M Level.
                 U/S-302,I.P.C,3(2)5,                                                09 day    17 day              Interim Bail
                 S.C/S.T,Act                                                                                       on04.10.202
                                                                                                                         1
17 SHIV SHANKAR    S.T.No-1014/2000,       Murder 2   15-01-   380/2005              21 Year   26 Year   44 Year   Released on    Form- A Pending at
@ SHANKAR          C.R.No-258/2000,                    2005                Pending   01 Mth.    08Mth.   05 Mth.    S.C order         D.M Level.
S/O LALA RAM       U/S-302,307.I.P.C.                                                06 day    04 day    29 day    Interim Bail
                                                                                                                   on08.10.202
                                                                                                                         1
18 HASEEN          S.T.No-855/2003,        Murder 1   31-07-   6010/2006             18 Year   23 Year   39 Year   Released on    Form- A Pending at
S/O ALI HASSAN     C.R.No-68/2003, U/S-                2006                Pending   00 Mth.   00Mth.    00 Mth.    S.C order         D.M Level.
                   302/34I.P.C,                                                      04 day    23 day              Interim Bail
                                                        20
                                                                                                                        on27.09.202
                                                                                                                             1

19 BADAN SINGH   S.T.No-179/2002,        Murder 1     13-08-     5266/2004   08.03.2019   18 Year   24 Year   41 Year   Released on     Proposal for Pre-
S/O RAM SWARUP   C.R.No-147/2001,                      2004       Decided                 05 Mth.   03Mth.    02 Mth.    S.C order      Mature Release is
                 U/S-177,302/34,I.P.C,                                                    13 day    11 day    07 day    Interim Bail      accepted on
                                                                                                                        on05.02.202       28.04.2022.
                                                                                                                              2

20 AMAR PAL      S.T.No-784/2004,        Murder 1     25-05-     3527/2006                16 Year   21 Year 45 Year     Released on    Form- A Pending at
S/O DAYA CHAND   C.R.No162-/2004,                      2006                  Pending      02 Mth.    03 Mth. 00 Mth.     S.C order         D.M Level.
                 U/S-                                                                     14 day    26 day   22 day     Interim Bail
                 307/34,302/34,457                                                                                      on01.10.202
                 I.P.C,                                                                                                       1

21 MUMTAZ @      S.T.No-418/2004,        Murder 1     11-09-     4687/2005                17 Year   22 Year 46 Year     Released on    Form- A Pending at
MUMTIYAZ         C.R.No-115/2004,                      2005                  Pending      01 Mth.    06 Mth. 00 Mth.     S.C order         D.M Level.
S/O DULI         U/S-302 I.P.C,                                                           17 day    05 day   04 day     Interim Bail
                                                                                                                        on25.09.202
                                                                                                                              1

22 DEEPAK        S.T.No-57,58/2004,      Murder 1     11-09-     657/2005                 18 Year   23 Year 36 Year     Released on    Form- A Pending at
S/O PRITAM       ,U/S-302,I.P.C&25(1-                  2005                  Pending      01 Mth.    08 Mth. 00 Mth.     S.C order         D.M Level.
                 B)(A)                                                                    07 day    00 day   26 day     Interim Bail
                                                                                                                        on01.10.202
                                                                                                                              1

23 RAJVIR        S.T.No-284/2003,        Murder 1   25/03/2006   2260/2006                19 Year   24 Year 43 Year        ------        Release on Mercy
S/O RAM          C.R.No- 114/2003,                                           Pending      01 Mth.    06 Mth. 11 Mth.                   (Permanent Policy) on
BHAROSE          U/S-302,201, I.P.C,                                                       19day    00 day                                 01-05-2022.
24 UDAY SINGH    S.T.No-435/2004,        Murder 1   01/03/2006   2368/2006                17 Year   22 Year 42 Year Released on        Form- A Pending at
S/O TIKA RAM     C.R.No-423/2004,                                            Pending      03 Mth.    05 Mth. 06 Mth.  S.C order            D.M Level.
                 U/S-302.P.C,                                                             08 day    28 day   01 day  Interim Bail
                                                                                                                     on02.10.202
                                                                                                                           1
                                                       21

25 KAMLESH       S.T.No-1259/2004,      Murder 1   15/11/2006   7447/2006     Pending    17 Year   21 Year 44 Year Released on      Form- A Pending at
S/O JANESHWAR    C.R.No-545/2004,                                                        00 Mth.    11 Mth. 03 Mth.    S.C order        D.M Level.
                 U/S-302.I.P.C,                                                          14 day    27 day    22 day  Interim Bail
                                                                                                                          on
                                                                                                                      24.09.2021
26 KALI CHARAN   S.T.No-579/2004,       Murder 1   10/04/2007   2876/2007                17 Year   21 Year 44 Year Released on      Form- A Pending at
S/O RAM DUTT     C.R.No-147/2004,                                           Pending      01 Mth.     11 Mth. 03 Mth.   S.C order        H.Q Level.
                 U/S-302/34 ,201                                                         20 day    13 day            Interim Bail
                 I.P.C,                                                                                              on18.09.202
                                                                                                                           1

27 YOGENDER @    S.T.No-1021/2004,      Murder 1   23/03/2007   6001/2019   24.05.2017   17 Year   22 Year 41 Year Released on      Form- A Pending at
KHUDDA S/O       C.R.No-134/2004,                                Decided                 02 Mth.    00 Mth. 03 Mth.  S.C order          D.M Level.
GANGA RAM        U/S-                                                                    24 day    27 day           Interim Bail
                 147,148302/149.I.P.C                                                                                    on
                 ,                                                                                                  02.10.2021
28 ASLAM S/O     S.T.No-1053/2004,      Murder 2   29/03/2007   2417/2007                17 Year   22 Year 40 Year Released on      Form- A Pending at
MOHD. SALAAM     C.R.No-                                                    Pending      03 Mth.    01 Mth. 06 Mth.  S.C order          D.M Level.
                 379,380/2004, U/S-                                                      00 day    22 day   15 day  Interim Bail
                 393,307/34302/34,                                                                                       on
                 I.P.C&25 A Act                                                                                     04.12.2021
29 ARVIND S/O    S.T.No-61/2005,        Murder 1   11/10/2006   7346/2006                17 Year   22 Year 41 Year Released on      Form- A Pending at
JANESHWAR        C.R.No-168/2004,                                           Pending      00 Mth.    00 Mth. 08 Mth.  S.C order          D.M Level.
                 U/S-                                                                    22 day    21 day   12 day  Interim Bail
                 302/34,324/34.I.P.C,                                                                                    on
                                                                                                                    21.09.2021
30 BABLU S/O     S.T.No-255/2003,       Murder 1   01/02/2006   671/2006    Pending      18 Year   23 Year 41 Year Released on      Form- A Cancelled.
SURESH PAL       C.R.No- 346/2002,                                                       06 Mth.    08 Mth. 02 Mth.  S.C order
                 U/S-302.I.P.C,                                                          10 day    26 day   20 day  Interim Bail
                                                                                                                         on
                                                                                                                    20.09.2021
31 SUNIL KUMAR   S.T.No-258/2004,       Murder 1   16/09/2006   6855/2006                18 Year   23 Year 46 Year Released on      Form- A Pending at
S/O RAKESH       C.R.No-199/2003,                                           Pending      00 Mth.    00 Mth. 06 Mth.  S.C order          D.M Level.
                 U/S-302./34,I.P.C,                                                      04 day    05 day   25 day  Interim Bail
                                                       22
KUMAR                                                                                                                 19.09.2021
32 RAJPAL S/O    S.T.No-992/2000,       Murder 1   21/04/2005   2495/2005                17 Year   23 Year 41 Year    Released on    Form- A Cancelled.
MAGAN SINGH @    C.R.No-10/2000, U/S-                                       Pending      06 Mth.    00 Mth. 04 Mth.    S.C order
MAGNU            376,302.I.P.C,                                                          17 day    23 day   17 day    Interim Bail
                                                                                                                      01.10.2021
33 ANISH S/O     S.T.No-545/2004,       Murder 1   04/05/2007   3422/2007                17 Year   22 Year 39 Year    Released on    Form- A Pending at
HASRAT           C.R.No-83/2004, U/S-                                       Pending      04 Mth.    02 Mth. 00 Mth.    S.C order         D.M Level.
                 147,148,307/149,302/                                                    18 day    04 day   24 day    Interim Bail
                 149.I.P.C,                                                                                           20.09.2021
34 ADITYA S/O    S.T.No-1121/2003,      Murder 1   20/11/2006   7288/2006                18 Year   23 Year 40 Year    Released on    Form- A Pending at
RAMESH CHAND     C.R.No-                                                    Pending      03 Mth.    02 Mth. 08 Mth.    S.C order         H.Q Level.
                 187,188/2003, U/S-                                                      07 day    18 day             Interim Bail
                 ,302.P.C,25A Act                                                                                          on
                                                                                                                      22.09.2021
35 JAGDISH S/O   S.T.No-193/2001,       Murder 1   21/06/2005   2582/2005   27.09.2019   17 Year   22 Year 55 Year    Released on    Form- A Pending at
CHHIDA SINGH     C.R.No-149/2000,                                Decided                 03 Mth.    08 Mth. 00 Mth.    S.C order         H.Q Level.
                 U/S-,302/34.P.C,                                                        11 day    08 day   04 day    Interim Bail
                                                                                                                           on
                                                                                                                      22.09.2021
36 RASHID S/O    S.T.No-1053/2004,      Murder 2   29/03/2007   2417/2007                17 Year   21 Year 44 Year    Released on    Form- A Pending at
ISHTHAQ          C.R.No-                                                    Pending      00 Mth.    10 Mth. 04 Mth.    S.C order          D.M Level
                 379,381/2004, U/S-                                                      26 day    27 day   11 day    Interim Bail
                 393,302/34,307/34                                                                                    04.10.2021
                 I.P.C,4/25A Act
37 BABU SHEIKH   S.T.No-1179/1999,      Murder 1   16/06/2005   817/2005                 17 Year   23 Year 55 Year Released on       Form- A Pending at
S/O ABDUL        C.R.No-193/199, U/S-                                       Pending      11 Mth.    05 Mth. 10 Mth.  S.C order            D.M Level
HAMEED           ,302/34I.P.C,                                                           29 day    05 day   12 day  Interim Bail
                                                                                                                    04.10.2021
38 DEVENDER      S.T.No-754/2000,       Murder 1   05/12/2002     D.No-                  21 Year   27 Year 42 Year Released on       Form- A Pending at
KUMAR S/O        C.R.No-80/2000, U/S-                           22267/201   Pending      08 Mth.    11 Mth. 08 Mth.  S.C order            D.M Level
RAMBHAROSE       394,302/34.,411 IP.C                               7                    04 day    19 day   03 day  Interim Bail
                                                                                                                    18.10.2021
LAL
39 GHANSHYAM     S.T.No-106/195,        Murder 2   05/01/2004   148/2004    11.01.2017   17 Year   23 Year 55 Year Released on       Form- A Pending at
S/O RUPA         C.R.No-706/1994,                               Decided                  06 Mth.    02 Mth. 08 Mth. S.C order            H.Q Level.
                                                         23
                   U/S-302/34., IP.C                                                       21 day    03 day   09 day    Interim Bail
                                                                                                                        22.09.2021
40 LEELA S/O       S.T.No-100/2004,       Murder 1   31/07/2006   4979/2006   12.01.2016   16 Year   21 Year 60 Year        ------       Release on Mercy
GEETAM SINGH       C.R.No-105/2003,                                Decided                 11 Mth.    11 Mth. 06 Mth.                  (Permanent Policy) on
                   U/S-                                                                    02 day    25 day   09 day                        10.10.2021.
                   148,307,/148,302/149
                   IP.C
41 KRISHAN PAL     S.T.No-1149/2003,      Murder 2   03/09/2005   4104/2005                18 Year   22 Year 45 Year Released on       Form- A Pending at
S/O OM PRAKASH     C.R.No-148/2003,                                           Pending      04Mth.     07Mth. 01Mth.    S.C order            D.M Level
                   U/S-302,IP.C                                                             17day     22day           Interim Bail
                                                                                                                      25.09.2021
42 DEVENDER @      S.T.No-335/2003,       Murder 1   07/03/2009   2632/2009    pending     19 Year   23 Year 44 Year      ------         Release on Mercy
BITOL S/O SATVIR   C.R.No-334/2002,                                                        06 Mth.    11 Mth. 11 Mth.                  (Permanent Policy) on
SINGH              U/S-302/34.I.P.C                                                        26 day    22 day                                01-05-2022.
43 AJAY SINGH @    S.T.No-578/20          Murder 1   22/02/2005   1322/2005                18 Year   23 Year 48 Year Released on       Form- A Pending at
AJJO S/O           03 C.R.No-191/2003,                                        Pending      02 Mth.    08 Mth. 02 Mth.  S.C order            D.M Level
LAAKHAN SINGH      U/S-302,I.P.C                                                           12 day     12 day  03 day  Interim Bail
                                                                                                                      19.09.2021
44 INTSAR @        S.T.No-                Murder 1   31/01/2006   799/2006                 16 Year   21 Year    49    Released on      Form- A Pending at
LATOOR S/O         730/2004,727/2005,                                         Pending      08 Mth.   11 Mth.   Year    S.C order            D.M Level
ROSHAN             C.R.No-                                                                 03 day    06 day 07 Mth. Interim Bail
                                                                                                                      08.10.2021
                   130,140/2004U/S-
                   302/34., IP.C 25(1-
                   B)A ACt
45 GOVERNMENT      S.T.No-157/2001        Murder 1   31/01/2006   4800/2005                16 Year   21 Year 38 Year Released on       Form- A Pending at
@ SUKHE S/O        C.R.No-507/2000,                                           Pending      06 Mth.    10 Mth. 00 Mth.  S.C order            D.M Level
IQBAL              U/S-377,302,201,IP.C                                                    05 day    05 day   03 day  Interim Bail
                                                                                                                      11.10.2021
46 RAJIV KUMAR     S.T.No-1346/2002       Murder 1   24/03/2005   1498/2005                19 Year   24 Year 43 Year Released on       Form- A Pending at
S/O DEVENDER       C.R.No-604/2002,                                           Pending      02 Mth.    08 Mth. 11 Mth.  S.C order           D.M. Level.
PAL                U/S-304B, 498A                                                          02 day    02 day   15 day  Interim Bail
                   IP.C,4,D.P.Act.                                                                                         on
                                                                                                                      23.09.2021
                                                          24
47 PRAHLAD @       Cr. No. 43/2004, ST    Murder of   31.07.2007 5839/2006 Appeal           17 Y      21 Y     50 Y     Ad Interim     Premature Released
BATTE              No. 1549/2004, US-     1 Person               Filing Date Pending        06 M      10 M              Bail Granted   Under Standing Policy
S/O PREM SINGH     452, 302, 307/34 IPC                          25.09.2006                 16 D      13 D                             2018 on 05.05.2022
                                                                                                                                       But Detained in Other
                                                                                                                                       Undertrial Case
48 HARUN S/O       S.T.No-147/2005         Murder     26/04/2006   3478/2006                16 Year   21 Year 44 Year Released on      Form- A Pending at
IDRISH             C.R.No-809/2004,                                            Pending      07 Mth.    10 Mth. 11 Mth.  S.C order           D.M. Level.
                   U/S-302/34 324/34                                                        29 day    06 day   20 day  Interim  Bail
                   IP.C                                                                                                18.11.2021
49 RAJESH S/O      S.T.No-348/1998        Murder 2    06/08/2005   3701/2005   28.03.2007   17 Year   22 Year 39 Year      ------        Release on Mercy
SUBE SINGH         C.R.No-355/1997,                                 Decided                 03 Mth.    10 Mth. 07 Mth.                 (Permanent Policy) on
                   U/S-                                                                     23 day    24 day                                05-05-2022
                   148,302/149,I.P.C
50 NAYAB ALI S/O   S.T.No-225/2001         Murder     23/07/2007   925/2008     Pending     17 Year   22 Year 42 Year      ------        Release on Mercy
MOHD. MUSLIM       C.R.No-21/2001, U/S-                                                     05 Mth.   04 Mth. 08 Mth.                  (Permanent Policy) on
                   302/149 201,403 IP.C                                                     02 day    06 day   03 day                       05-05-2022.
 51 VIKRAM S/O     S.T.No-                Murder 1    28/09/2004   6336/2004                17 Year   23 Year 50 Year Released on       Form- A Pending at
JAIPAL RAJPUT      573,574/1996,,                                   Pending    Pending      03 Mth.    06 Mth. 10 Mth.  S.C order           D.M. Level.
                   C.R.No-95/1996, U/S-                                                     11 day    11 day   09 day  Interim Bail
                   302 IP.C,25 A ACt                                                                                   27.09.2021
52 PAPPU @         S.T.No-454/2004        Murder 1    06/10/2005   2998/2009   24.03.2018   17 Year   22 Year 51 Year Released on      Form- A Pending at
NAUNIHAL S/O       C.R.No-50/2004, U/S-                             Decided                 06 Mth.    10 Mth. 11 Mth.  S.C order          D.M. Level.
KESHAV KUMAR       302 IP.C                                                                 20 day    29 day   06 day  Interim Bail
                                                                                                                       02.10.2021
53 RAJ KUMAR @     S.T.No-147/1999,       Murder 1    06/10/2005   1603/2006                16 Year   21 Year 58 Year Released on      Form- A Pending at
GUDDU S/O RAM      C.R.No-187/1998,                                            Pending      02 Mth.    05 Mth. 05 Mth.  S.C order          D.M. Level.
LAKHAN             U/S-                                                                     10 day    02 day   18 day  Interim Bail
                   148,307/149,302/149                                                                                 30.09.2021
                   IP.C
54 BABLU S/O       S.T.No-911/2003,       Murder 1    22/07/2005   9462/2014   04.03.2011   18 Year   23 Year 48 Year Released on      Form- A Pending at
KARIM KHAN         C.R.No-150/2003,                                 Decided                 00 Mth.    05 Mth. 00 Mth.  S.C order          D.M. Level.
                   U/S-302 IP.C                                                             06 day    07 day   17 day  Interim Bail
                                                                                                                       25.10.2021
                                                        25
55 JAMUNA KANJA   S.T.No-617/2002,       Murder 1   09/05/2003   6110/2003             19 Year   25 Year 59 Year Released on        Form- A Pending at
@ JAMUNA          C.R.No-216/2002,                                           Pending   01 Mth.    02 Mth. 02 Mth.  S.C order            H.Q. Level.
PRASAD KAUSHIK    U/S-                                                                 10 day    18 day   03 day  Interim Bail
                  384,302,323/34IP.C                                                                              30.09.2021
S/O OM PARKASH
SHARMA
56 SUNIL S/O    S.T.No-439,440/2003,     Murder 1   10/03/2006   1843/2006             16 Year   21 Year 43 Year Released on        Form- A Pending at
JAGDISH RAJPUT  C.R.No-                                                      Pending   02 Mth.    05 Mth. 03 Mth.  S.C order            D.M. Level.
                438,407/2002, U/S-                                                     24 day    21 day   22 day  Interim Bail
                302/34IP.C& 25 A                                                                                  14.10.2021
                Act.
57 SHIV CHARRAN S.T.No-135/2002          Murder 1   21/01/2004   1480/2006             18 Year   24 Year 55 Year Released on        Form- A Pending at
S/O UJAGAR      C.R.No-49/2001, U/S-                                         Pending   05 Mth.    04 Mth. 08 Mth.  S.C order            H.Q. Level.
BALMIKI         302 IP.C                                                               04 day    00 day   09 day  Interim Bail
                                                                                                                  07.10.2021

58 GULAM RASUL    S.T.No-576/2004        Murder 1   30/06/2005   7291/2017             18 Year   23 Year 41 Year        ------        Release on Mercy
S/O MOHD. IQBAL   C.R.No-37/2004, U/S-                                       Pending   02 Mth.   10 Mth. 08 Mth.                    (Permanent Policy) on
                  302,201 IP.C                                                         25 day    09 day   02 day                         11.05.2022
59 RAKSHPAL S/O   S.T.No-647/2000        Murder 1   24/10/2005   5097/2005             16 Year   22 Year 58 Year        ------        Release on Mercy
RAGHUVIR SINGH    C.R.No-                                                    Pending   10 Mth.    02 Mth. 01 Mth.                   (Permanent Policy) on
                  180,185/1999, U/S-                                                   25 day    23 day   04 day                         18.10.2022.
                  147,148,302 IP.C
                  &25(1)(B) A Act
60 KAAMIL S/O     ST No-545/04 Cr No-                                                                                               Proposal under
                                                                 3422/2007             17 Y      21 Y
INSHAD            83/04 U/s              Murder     04-05-                   07-10-                                                 Permanent Policy of
                                                                 17-05-                11 M      06 M      42 Y          ----
                  147,148,307/149,302/   01         2007                     2021                                                   Premature release is
                                                                 2007                  17 D      27 D
                  149 IPC                                                                                                           Pending at hqr.level
61 NOOR           S.T.No-107/1994,       Murder 1   23/11/2006   7461/2006             17 Year   22 Year 48 Year     Released on    Form- A Pending at
MOHAMMAD S/O      C.R.No-171/1993,                                           Pending   10 Mth.    10 Mth. 07 Mth.     S.C order          D.M. Level.
NIZAMUDDIN        U/S-302/34,IP.C.                                                     24 day    08 day   24 day     Interim Bail
                                                                                                                     04.10.2021
62 BHANU          S.T.No-340/2005,       Murder 2   25/08/2007   184/2007              16 Year   20 Year   55 Year       ------       Release on Mercy
                                                                             Pending                                                (Permanent Policy) on
                                                                                       26
                             PRATAP SINGH @    C.R.No-237/2005,                                                         03 Mth.    11 Mth.   04 Mth.                      14.10.2022.
                             MUNNA BABU S/O    U/S-307,302 IP.C                                                         08 day     25 day    27 day
                             HARI DAS
                             63 VIJAYPAL S/O   S.T.No-647/2000,        Murder 1    24/10/2005   5097/2005               16 Year    22 Year 60 Year         ------       Release on Mercy
                             RAGHUVIR SINGH    C.R.No-                                                      Pending     10 Mth.     01 Mth. 01 Mth.                   (Permanent Policy) on
                                               180,186/1999,U/S-                                                        21 day     28 day   00 day                         14.10.2022.
                                               147,148,
                                               302/149,IP.C 25(1)(B)
                                               A Act
                             64 LAXMAN S/O     S.T.No-112/2004,        Murder 1    25/01/2006   641/2006                16 Year    22 Year 51 Year     Released on    Form- A Pending at
                             RAM BHAROSI       C.R.No-117/2003,                                             Pending     10 Mth.     01 Mth. 07 Mth.     S.C order         D.M. Level.
                                               U/S-302,IPC                                                              10 day     01 day              Interim Bail
                                                                                                                                                            on
                                                                                                                                                       27.09.2021
                             65 KRANTI         S.T.No-12/2004,         Murder 1    13/06/2008   6925/2009               17 Year    21 Year 38 Year     Released on    Form- A Pending at
                             CHAUDHARY S/O     C.R.No-305/2004,                                             Pending     00 Mth.     06 Mth. 10 Mth.     S.C order         H.Q Level.
                             VIPAT             U/S-                                                                     18 day     12 day   27 day     Interim Bail
                                               394,302,201,I.P.C.                                                                                      26.11.2021
                             CHAUDHARY
                             66 HARISH KUMAR   ST No.- 80/1997         MURDER      19.12.2000    86/2001   08.05.2007   24 Years    31        49 Y     RELEASED         ALL DISMISSED
                             @ BABLU S/O       Cr. No.- 06/1997                                    Filing                  07     Years                 ON BAIL
                             ASHOK KUMAR       U/S- 302, 394 IPC                                   Date-                 Months     08                  DATED-
                                               P.S.- TUNDLA                                     10.01.2001              21 Days  Months                16.09.2021
                                               DISTT.- FIROZABAD                                                                 17 Days
19   2.18   DALJEET          DALJEET SINGH     Cr.No-264/2002          Murder,     24-06-       4501/ 2006 14-09-       19 Year 24 Year      50 Year   Lodged in      Form- A
            SINGH            S/O DRAGPAL       St.No-997/2002 u/s-     01 person   2006                    2012         11 Month 06          08        Model Jail     Rejected,
            Versus           SINGH             302 IPC                 (lok                                             12 Days Month        Month     Lucknow        14 Year Nominal Roll
            STATE OF                                                   sewak)                                                    12 Days     26 days                  Pending due to
            U.P. & ORS.                                                                                                                                               Abhimat of
            W.P.(Crl.) No.                                                                                                                                            Concerning Court.
            397/2021
20   2.19   SHAHID           SHAHID S/O SHRI   ST.NO-671/2005          MURDER      27-09-       421/2021    CRIMINAL    16YY       21YY      27        Bailed Out     FORM-A Rejected On
            Versus           INTZAR            CR.NO-02/2005                       2006         ON          APPEAL      05MM       05MM      YEARS     Released On     Dated:-08-12-2020
                                                                                   27
            STATE OF                          US-302,307,34 IPC                             DATED:      PENDING      01DD      16DD                DATED-
            U.P. & ORS.                                                                     09-10-      IN                                         02-11-2021
            W.P.(Crl.) No.                                                                  2021        HON'BLE                                    From District
                                                                                                        SUPREME
            421/2021                                                                                                                               Jail
                                                                                                        COURT
                                                                                                        AND BAIL                                   Muzaffarnag
                                                                                                        ALLOWED                                    ar
                                                                                                        ON
                                                                                                        DATED:
                                                                                                        25-10-
                                                                                                        2021
21   2.20   PRAVEEN &        1 PRAVEEN S/O  S.T.No-429,430/ 2005    Murder 1   12/05/2011   3331/2011                17 Year   21 Year 49 Year     Released on     Form- A Pending at
            ORS.             JOGENDRA SINGH C.R.No-157,158/                                  Pending    Pending      08 Mth.    05 Mth. 01 Mth.     H.C Bail           H.Q Level.
            Versus                          2004,U/S-302/34, IPC                                                     08 day    03 day   07 day        order
            STATE OF                        25/4 A.Act                                                                                             25.07.2022
            U.P. & ORS.
            W.P.(Crl.) No.
            446/2021
                             2 VINOD S/O      S.T.No-1134/1999,     Murder 1   26/11/2006   150/2006                 17 Year   22 Year 55 Year     Released on     Form- A Pending at
                             RAKAM SINGH      C.R.No-244/1999U/S-                                       Pending      02 Mth.    09 Mth. 02 Mth.     H.C Bail           D.M. Level
                                              148,302/149 IPC                                                        28 day    02 day   12 day        order
                                                                                                                                                   07.06.2022
                             3 MOHAMMAD       S.T.No-578/2004       Murder 1   01/10/2005    31067/201               17 Year   22 Year 54 Year         ------        Release on Mercy
                             FAROOQ S/O       C.R.No-239/2004                                5 Pending Pending       11 Mth.    05 Mth. 06 Mth.                    (Permanent Policy) on
                             RAFIQ            U/S-302IPC                                    in SC Delhi              09 day    20 day   27 day                          05.05.2022



                             4 KASIM S/O      S.T.No-1211/2000      Murder 1   30/05/2002   4195/2002   08.08.2007   22 Year   28 Year   56 Year       ------      Proposal has send to
                             SNAWAR           U/S-302/34IPC                                  Decided                 02Mth.    11Mth.    08 Mth.                   H.Q for PreMature on
                                                                                                                      20day     20day                                21.06.2022 under
                                                                                                                                                                     Permanent Policy

                             5 JIAUL HASSAN   S.T.No-967/2002       Murder 1   05/08/2006   5011/2006                20 Year   25 Year   43 Year       ------      1- Form- A Pending
                                                       28
@BUNTY S/O       C.R.No-209/2002                                            Pending      03 Mth.   06Mth.      11 Mth.                      at D.M Level.
MUKHTIAR @       U/S-302IPC&25/4                                                          15day    05 day                               2- Praposal for Pre
KUDRAT           A.Act                                                                                                                  Mature 05.09.2022
                                                                                                                                          under Permanent
                                                                                                                                         Policy send to H.Q.
6 RAMBABU S/O    S.T.No-311/1995        Murder 1   17/02/1999   2674/1999   10.09.2002   20 Year   25 Year     51 Year      ------       Release on Mercy
LALLU REKVAAR    C.R.No-386/1995                                 Decided                 03 Mth.    09 Mth.    07 Mth.                 (Permanent Policy) on
                 U/S-302IPC                                                              13 day    27 day                                    30.04.2022
7 RAJESH S/O     S.T.No-1499,1500       Murder 1   22/06/2007   5410/2007                17 Year   22 Year     61 Year      ------       Release on Mercy
DWARKA PRASAD    /2004                                           Pending    Pending      10 Mth.     10 Mth.   06 Mth.                 (Permanent Policy) on
                 C.R.No-310,314/                                                         10 day    01 day      16 day                        26.05.2022
                 2004
                 U/S-302,IPC, 7CLA
                 Act,4/25A.Act
8 ISTAQBAL S/O   S.T.No-545/2004        Murder 1   04/05/2007   3422/2007   07.10.2021   18 Year   23 Year 55 Year          ------     Proposal has send to
AKHTAR           C.R.No-83/2004                                  Decided                 03 Mth.    05 Mth. 00 Mth.                    H.Q for PreMature on
                 U/S-147,148,                                                            28 day    07 day   04 day                       21.06.2022 under
                 307/149,302/149IPC                                                                                                      Permanent Policy.
9 ROHTASH @      S.T.No-607/2005        Murder 1   08/01/2008   928/2008     Pending     17 Year   22 Year     49 Year   Released on   Form- A Pending at
ROHDAS S/O       C.R.No-96/2005                                                          01Mth.     03Mth.     00 Mth.    H.C Bail          D.M. Level
VIJAYPAL         U/S-                                                                    04 day    07 day                   order
                 302/34,324/34IPC,25/                                                                                    07.05.2022
                 4A.Act
10 PREM SINGH    S.T.No-347/2002        Murder 1   11/08/2005   3479/2005                17 Year   21 Year 46 Year       Released on   Form- A Pending at
S/O BABU         C.R.No-268/2002                                 Pending    Pending      01Mth.     08 Mth. 08 Mth.       H.C Bail         D.M. Level
GURJAR           U/S-302IPC                                                               10day    21 day                   order
                                                                                                                         05.05.2022
11 MUNNA S/O     S.T.No-1416/ 1999      Murder 1   06/10/2005   4908/2005   20.05.2022   17 Year   22 Year 51 Year       Release By    Form- A Pending at
ALIJAAN          C.R.No-361/1999                                 Decided                 03 Mth.    10 Mth. 05 Mth.      HC on Date-       D.M. Level
                 U/S-                                                                     23day    04 day                28.06.2022
                 304/34,308/34,504,IP
                                                      29
                C
12 NAFEES @     S.T.No-208/2005        Murder 1   28/05/2007   6270/2007   02.05.2019   17 Year   22 Year 44 Year                  Proposal has send to
LANGDA S/O      C.R.No-241/2005                                 Decided                 06 Mth.    07 Mth. 06 Mth.       ------    H.Q for PreMature on
YUNUS           U/S-302/34IPC                                                           11 day    12 day                           21.06.2022 under
                                                                                                                                   Permanent Policy.
13 JANEY ALAM   S.T.No-375/2004        Murder 1   12/06/2008   3650/2005                17 Year   22 Year 79 Year     Release By   Form- A Pending at
S/O SABIR ALI   C.R.No-26/2004                                             Pending      09 Mth.    04 Mth. 04 Mth.    Bail HC on        D.M. Level
                U/S-                                                                    10 day    08 day                 Date-
                498A,304BIPC,3/4 DP                                                                                   15.05.2022
                Act
14 SITTU @      S.T.No-733,686/2004    Murder 1   14/07/2006   4187/2006                18 Year   23 Year   39 Year      ------    Proposal has send to
SATENDRA S/O    C.R.No-70,72/2004                                          Pending      03 Mth.   04 Mth.   00 Mth.                H.Q for PreMature on
SH. KARTAR      U/S-                                                                    00 day    16 day    04 day                 21.06.2022 under
SINGH           394,307/34,302/34,41                                                                                               Permanent Policy.
                2IPC,25/4A.Act
15 KAPOOR S/O   S.T.No-922/2005        Murder 1   03/10/2007   6986/2007                17 Year   22 Year   41 Year      ------    Proposal has send to
GANGA SHARAN    C.R.No-6/2005                                              Pending      01 Mth.   01 Mth.   06 Mth.                H.Q for Pre Mature
                U/S-304BIPC,3/4 DP                                                      27 day    17 day    07 day                 on 21.06.2022 under
                Act                                                                                                                Permanent Policy.
16 ANISH @      S.T.No-906/2005        Murder 1   30/04/2011   4209/2011   24.08.2018   17 Year   26 Year   40 Year      ------    Proposal has send to
RAHISH S/O      C.R.No-132/2005                                 Decided                 02 Mth.   11 Mth.   09 Mth.                H.Q for PreMature on
NAFEES          U/S-302IPC                                                              07 day    17 day    14 day                 21.06.2022 under
                                                                                                                                   Permanent Policy.
17 PRAMOD S/O   S.T.No-                Murder 1   10/09/2007   3120/2008                17 Year   21 Year   39 Year      ------    Proposal has send to
DHEERAJ         1463/1999,18/2000                                          Pending      06 Mth.   06 Mth.   00 Mth.                H.Q for PreMature on
                C.R.No-242,267/1999                                                     08 day    06 day    20 day                   21.06.2022 under
                U/S-302/34,201IPC,                                                                                                   Permanent Policy.
                25/4A.Act
18 NANHA S/O    S.T.No-617/2005        Murder 1   27/09/2006   996/2019    09.10.2018   17 Year   22 Year   42 Year      ------    Proposal has send to
MUNFAIT         C.R.No-02/2005                                 Decided                  03 Mth.   07 Mth.   06 Mth.                H.Q for PreMature on
                U/S-307/34,302/34,                                                      29 day    20 day    08 day                   21.06.2022 under
                                                       30
                  323/34IPC                                                                                                            Permanent Policy.

19 RAMOTTAR @     S.T.No-35/2006        Murder 1   26/02/2007   1948/2007                17 Year   22 Year   51 Year      ------      Proposal has send to
KAALU SHARMA      C.R.No-1122/2005                                          Pending      00 Mth.   02 Mth.   05 Mth.                  H.Q for PreMature on
S/O MANGULAL      U/S-302IPC,                                                            23 day    24 day                               21.06.2022 under
SHARMA            25/4A.Act                                                                                                             Permanent Policy.
20 SUDESH S/O     S.T.No-1055/2005,     Murder 1   11/03/2010   2376/2010                17 Year   21 Year   52 Year                  Proposal has send to
JASWANT SINGH     377/2006                                                  Pending      01 Mth.   02 Mth.   00 Mth.   Release By     H.Q for PreMature on
                  C.R.No-225,569/                                                        01 day    20 day    09 day    Bail HC on       21.06.2022 under
                  2005                                                                                                    Date-         Permanent Policy.
                  U/S-307/34,302,                                                                                      04.08.2022
                  336,504,506IPC,25/4
                  A.Act
21 BAALI S/O      S.T.No-09/1987        Murder 2   31/05/1988   395/1988    23.12.1988   33 Year   45 Year   56 Year      ------        Release on Mercy
JAALAM            U/S-147,307/149,                              Decided                  11 Mth.   00 Mth.   02 Mth.                  (Permanent Policy) on
                  302/149,323/149IPC                                                     07 day    18 day    03 day                        21.05.2022

22 SHAMBHU S/O    S.T.No-738/2005       Murder 1   06/05/2006   4320/2007    Pending     17 Year   22 Year   58 Year   Released on    Form- A Pending at
BACCHU PRASAD     C.R.No-53/2005                                                         03 Mth.   07 Mth.   00 Mth.    H.C Bail          D.M. Level
                  U/S-302,IPC                                                            04 day    11 day    19 day       order
                                                                                                                       27.05.2022

23 SUGRIV SINGH   S.T.No-538/2005       Murder 1   26/04/2007   3058/2007                16 Year   21 Year   35 Year   Released on    Form- A Pending at
S/O SULTAN        U/S-302/34IPC                                  Pending    Pending      03 Mth.   01 Mth.   10 Mth.     H.C Bail         D.M. Level
SINGH                                                                                    14 day    08 day    07 day    order07.10.2
                                                                                                                           021
24 JAFEER S/O     S.T.No-906/2005       Murder 1   30/04/2011   4209/2011   24.08.2018   17 Year   26 Year   40 Year       ------     Proposal has send to
JAMEER AHMED      C.R.No-132/2005                                Decided                 02 Mth.   11 Mth.   09 Mth.                  H.Q for PreMature on
                  U/S-302IPC                                                             07 day    17 day    14 day                   21.06.2022 under
                                                                                                                                      Permanent Policy.
25 DHEERU @       S.T.No-               Murder 1   10/09/2007   3120/2008                17 Year   21 Year   39 Year      ------      Proposal has send to
                                                      31
DHEERAJ S/O      1463/1999,18/2000                                         Pending      06 Mth.   06 Mth.   00 Mth.                 H.Q for PreMature on
DHANPAL SINGH    C.R.No-242,267/1999                                                    08 day    06 day    20 day                    21.06.2022 under
                 U/S-302/34,201IPC,                                                                                                   Permanent Policy.
                 25/4A.Act
26 CHATTAR       S.T.No-617/2005       Murder 1   27/09/2006   996/2019    09.10.2018   17 Year   22 Year   42 Year      ------     Proposal has send to
SINGH @ BABLI    C.R.No-02/2005                                Decided                  03 Mth.   07 Mth.   06 Mth.                 H.Q for PreMature on
S/O RAM CHARAN   U/S-307/34,302/34,                                                     29 day    20 day    08 day                    21.06.2022 under
                 323/34IPC                                                                                                            Permanent Policy.

27 FAJJU S/O     S.T.No-35/2006        Murder 1   26/02/2007   1948/2007                17 Year   22 Year   51 Year      ------     Proposal has send to
SYED             C.R.No-1122/2005                                          Pending      00 Mth.   02 Mth.   05 Mth.                 H.Q for PreMature on
                 U/S-302IPC,                                                            23 day    24 day                              21.06.2022 under
                 25/4A.Act                                                                                                            Permanent Policy.




28 BOBBY S/O     S.T.No-1055/2005,     Murder 1   11/03/2010   2376/2010                17 Year   21 Year   52 Year                 Proposal has send to
MAHENDER         377/2006                                                  Pending      01 Mth.   02 Mth.   00 Mth.   Release By    H.Q for PreMature on
SINGH            C.R.No-225,569/                                                        01 day    20 day    09 day    Bail HC on      21.06.2022 under
                 2005                                                                                                    Date-        Permanent Policy.
                 U/S-307/34,302,                                                                                      04.08.2022
                 336,504,506IPC,25/4
                 A.Act
29 HEERA S/O     S.T.No-09/1987        Murder 2   31/05/1988   395/1988    23.12.1988   33 Year   45 Year   56 Year      ------       Release on Mercy
KANCHHI JATAV    U/S-147,307/149,                              Decided                  11 Mth.   00 Mth.   02 Mth.                 (Permanent Policy) on
                 302/149,323/149IPC                                                     07 day    18 day    03 day                       21.05.2022

30 MUNNA S/O     S.T.No-738/2005       Murder 1   06/05/2006   4320/2007    Pending     17 Year   22 Year   58 Year   Released on   Form- A Pending at
KARAN SINGH      C.R.No-53/2005                                                         03 Mth.   07 Mth.   00 Mth.    H.C Bail         D.M. Level
                 U/S-302,IPC                                                            04 day    11 day    19 day       order
                                                                                                                      27.05.2022
                                                   32

31 KAMRUDDIN     S.T.No-538/2005    Murder 1   26/04/2007   3058/2007              16 Year   21 Year   35 Year   Released on    Form- A Pending at
S/O KHAIRULLAH   U/S-302/34IPC                               Pending    Pending    03 Mth.   01 Mth.   10 Mth.     H.C Bail         D.M. Level
                                                                                   14 day    08 day    07 day    order07.10.2
                                                                                                                      021
32 SUBHASH S/O   S.T.No-467/2004    Murder 1   14/03/2007   2882/2007              16 Year   21 Year   52 Year   Released on    Form- A Pending at
MANGE RAM        C.R.No298/2004-                                        Pending    03 Mth.   03 Mth.   06 Mth.     H.C Bail         D.M. Level
                 U/S-148,307/149,                                                  19 day    21 day    13 day        order
                 302/149IPC                                                                                       18.04.2022

33 IRTEJA S/O    S.T.No-208/2005    Murder 1   28/05/2007   6270/2007              17 Year   22 Year   42 Year      ------       Proposal has send to
YUNUS            C.R.No-241/2005                             Decided    Pending    06 Mth.   07 Mth.   11 Mth.                  H.Q for PreMature on
                 U/S-302/34IPC                                                     11 day    12 day    05 day                      21.06.2022 under
                                                                                                                                   Permanent Policy
34 TUNTUN @      ST NO-163/2005     MURDER     31-03-       2183/2009   CRIMINAL   17-YY     21-YY     36             --        FORM-A
INDERJIT SINGH   CR NO-48/2005                 2009         ON          APPEAL     05-MM     11-MM     YEARS                    Pending(Form-A Sent
S/O              US-302,392 IPC                             DATED:16    PENDING    27-DD     16-DD                              On Dated:-17-01-
PARMATMANAND                                                -04-2009    IN                                                      2019)
SINGH                                                                   HON'BLE                                                 Note- On being found
                                                                        ALLAHAB                                                 eligible under the
                                                                        AD HIGH                                                 permanent policy on
                                                                        COURT.                                                  Independence Day,
                                                                        AND BAIL                                                the order to be
                                                                        ALLOWED                                                 released was issued
                                                                        ON                                                      by the government on
                                                                        DATED:                                                  14.08.2022. But the
                                                                        30-05-                                                  prisoner had been
                                                                        2022                                                    already released On
                                                                                                                                Dated:-14-07-2022
                                                                                                                                from District Jail
                                                                                                                                Muzaffarnagar
                                                          33
35 KULLU YADAV      ST NO-336/2002, CR      MURDER-   07-09-2009   2035/2010    PENDING         19      22       54     ----------   FORM A PENDING AT
S/O MAHADEV         NO-33/2001, U/S-302        1                                             YEARS,   YEARS,   YEARS,                DM LEVEL
                           IPC                                                                  04      02       01                  RELEASE ON
YADAV                                                                                        MONTHS   MONTH    MONTH                 JAIL POLICY ON
                                                                                               , 14    S, 19    S, 25                DATED-25-05-2022
                                                                                              DAYS     DAYS     DAYS
36 MANTU TIWARI     ST NO-301/2005, CR      MURDER-   16-01-2008   1410/2008    PENDING         17      21       43     ----------   MERCY/ FORM A
S/O CHANDRA          NO-990/2005, U/S-         2                                             YEARS,   YEARS,   YEARS,                PENDING AT DM
                   302/149,323/149,148,IP                                                       01      05       07                  LEVEL
TIWARI                       C                                                               MONTHS   MONTH    MONTH                 RELEASE ON BAIL
                                                                                               , 01    S, 03    S, 24                DATED -09-04-2022
                                                                                              DAYS     DAYS     DAYS
37 RAJESH           ST NO-301/2005, CR      MURDER-   16-01-2008   1410/2008    PENDING         17      21       49     ----------   MERCY/ FORM A
TIWARI S/O LALJI     NO-990/2005, U/S-         2                                             YEARS,   YEARS,   YEARS,                PENDING AT DM
                   302/149,323/149,148,IP                                                       01      05       07                  LEVEL
TIWARI                       C                                                               MONTHS   MONTH    MONTH                 RELEASE ON BAIL
                                                                                               , 01    S, 03    S, 24                DATED -09-04-2022
                                                                                              DAYS     DAYS     DAYS
38 VIJAY KARAN      ST NO-518/2005, CR      MURDER-   24-07-2008   2116/2008    PENDING         16      20       61     ----------   FORM A PENDING AT
SINGH S/O            NO-206/2004,U/S-          1                                             YEARS,   YEARS,   YEARS,                DM LEVEL
                        302,307 IPC                                                             07      11       03                  RELEASE ON
DULARE SINGH                                                                                 MONTHS   MONTH    MONTH                 JAIL POLICY ON
                                                                                               , 27    S, 09    S, 07                DATED 13-10-2021
                                                                                              DAYS     DAYS     DAYS
39 JAI PARKASH      ST NO-530/2004, CR      MURDER-   27-11-2006   7814/2006     DECIDED        16      20       48     ----------   RELEASE ON
MISHRA S/O           NO-545/2004, U/S-         2                   & 382/2007   ON DATED-    YEARS,   YEARS,   YEARS,                JAIL POLICY ON
                      302/149,148,IPC                                           04-08-2015      07      01       06                  DATED-20-05-2022
NAAMWAR                                                                                      MONTHS   MONTH    MONTH
MISHRA                                                                                         , 10    S, 09    S, 02
                                                                                              DAYS     DAYS     DAYS
40 OMPARKASH        ST NO-530/2004, CR      MURDER-   27-11-2006   7814/2006     DECIDED        17      20       45     ----------   RELEASE ON
MISHRA S/O           NO-545/2004, U/S-         2                   & 382/2007   ON DATED-    YEARS,   YEARS,   YEARS,                JAIL POLICY ON
                      302/149,148 IPC                                           04-08-2015      01      10       00                  DATED-18-05-2022
NAAMWAR                                                                                      MONTHS   MONTH    MONTH
MISHRA                                                                                         , 20    S, 17    S, 03
                                                                                              DAYS     DAYS     DAYS
41 BABU RAM S/O     ST NO-12/2002, CR       MURDER-   07-03-2006   764/2006     PENDING         19      22       55     ----------   RELEASE ON
AKSHAYBAR            NO-61/2001, U/S-          2                                             YEARS,   YEARS,   YEARS,                JAIL POLICY ON
                                                         34
                  147,323/149,324/149,32                                                   04       03       07                      DATED-20-05-2022
                   5/149,307/149,302/149                                                MONTHS    MONTH    MONTH
                            IPC                                                           , 01     S, 16    S, 28
                                                                                         DAYS      DAYS     DAYS
42 POTU @         STN-118/1995             MURDER    04/06/2005 2708/2005  LIFE         17        22    54          -----            FORM-A PENDING
CHAITANYA         CR.NO.-86/1994 U/S                            DATE OF    IMPRISON     YEARS     YEARS YEARS                        AT THE LEVEL OF
SWARUP S/O        302/34 IPC                                    FILLING    MENT ON      05        07                                 DISTRICT
BHRIGUNATH                                                      06/07/2005 DATE-        MONTH     MONTH                              MAGISTRATE
KASHMIRA                                                        IN H.C.    01/08/2007   S 28      S 28                               GHAZIPUR
                                                                ALLAHAB    BY H.C.      DAYS      DAYS
                                                                AD         ALLAHAB
                                                                           AD
43 TAPPU @        STN-118/1995             MURDER    04/06/2005 2708/2005 LIFE          17        21    49          -----            FORM-A PENDING
KISHORE S/O       CR.NO.-86/1994 U/S                            DATE OF    IMPRISON     YEARS     YEARS YEARS                        AT THE LEVEL OF
PANNALAL          302/34 IPC                                    FILLING    MENT ON      06        09                                 DISTRICT
KASHMIRA                                                        06/07/2005 DATE-        MONTH     MONTH                              MAGISTRATE
                                                                IN H.C.    01/08/2007   S 11      S 14                               GHAZIPUR
                                                                ALLAHAB BY H.C.         DAYS      DAYS
                                                                AD         ALLAHAB
                                                                           AD
44 JAGGU S/O       ST NO-312/2006, CR      MURDER-   07-12-2006   2670/2006   PENDING      16       20       46         ----------   FORM A PENDING AT
DWARIKA             NO-59/2005, U/S-          1                                          YEARS    YEARS    YEARS                     DM LEVEL
                  304B,498A, IPC 3/4 DP                                                    01       06       01                      RELEASE ON
                          ACT                                                           MONTHS    MONTH    MONTH                     BAIL 14-06-2022
                                                                                        04 DAYS    S 10     S 18
                                                                                                   DAYS     DAYS
45 PANNELAL S/O   ST NO-100/2001, CR       MURDER-   22-09-2007   7599/2007   PENDING      17       21       41         ----------   FORM A PENDING AT
NARESH            NO-774/2000,U/S-302         1                                          YEARS    YEARS    YEARS                     DM LEVEL
                          IPC                                                              07       06       03                      RELEASED ON BAIL
                                                                                        MONTHS    MONTH    MONTH                     ON DATED-06-05-2022
                                                                                        10 DAYS    S 03     S 26
                                                                                                   DAYS     DAYS
46 VIJAY KUMAR     ST NO-455/1994, CR      MURDER-   05-10-2005   1557/2005   PENDING     17        21       55             NA       FORM A PENDING AT
TIWARI S/O          NO-47/1991 U/S-           1                                         YEARS     YEARS    YEARS                     DM LEVEL/ JAIL
                                                         35
HARDEV TIWARI     304B,201,498A, IPC &                                                        10        01         09         POLICY
                       4 DP ACT                                                            MONTHS     MONTH     MONTH         RELEASE ON
                                                                                           21 DAYS     S 18        S          BAIL 06-05-2022
                                                                                                       DAYS    29DAYS
47 SANTOSH       ST.NO-141/2005,
                                                                                                               41        NA
KUMAR MISHRA                                                                                                   YEAR           FORM A PENDING AT
                 140/2005 CR.NO-                                              DECIDED      17 YY 07   21 YY
                                          1                                                                    ,02            DM LEVEL
S/O PARAS NATH   376/2004, 14/2005
                                          MURDER
                                                     28-02-2006 1851/2006     ON DTD-      MM 21      03 MM
                                                                                                               MONTH          JAIL POLICY PENDING
MISHRA           U/S-302 IPC & 25 A                                           05-04-2019   DD         24 DD
                                                                                                               S, 12          AT HQ LEVEL
                 ACT
                                                                                                               DAYS
48 BACHCHAN @    ST.NO-74/2005            MURDER-    27-05-2006   3561/2006   PENDING         17        19         45    NA   FORM A PENDING AT
RAMESH SINGH     CR.NO-17/2005 U/S-          1                                             YEARS,     YEARS,    YEARS,        DM LEVEL
                 302/34,201 IPC                                                               03        06         00         RELEASE ON
S/O AMAR NATH                                                                              MONTHS     MONTH     MONTH         BAIL DATED-24-06-
SINGH PATEL                                                                                  , 26      S, 26     S, 10        2022
                                                                                            DAYS       DAYS      DAYS
49 RAM KUMAR                                                                                                   42        NA
NAI S/O SHAMBHU ST.NO-256/2005                                                             18 YY 00   21 YY
                                                                                                               YEAR           FORM A PENDING AT
                 CR.NO-564/2004                                                                                ,04            DM LEVEL
                                          MURDER     08-07-2008 1777/2008     PENDING      MM 03      07 MM
                 U/S-302/34,                                                                                   MONTH          JAIL POLICY PENDING
                                                                                           DD         16 DD
                 201/34,381,411 IPC                                                                            S, 18          AT HQ LEVEL
                                                                                                               DAYS
50 PRAMOD @      ST.NO-486/2005,          MURDER-    25-09-2008   2619/2008   PENDING         17        20         37    NA   FORM A PENDING AT
GABBAR S/O RAM   487/2005, CR NO-            1                                             YEARS,     YEARS,    YEARS,        DM LEVEL
                 57/2005, ,83/2005,                                                           01        04         00         RELEASE ON
LAKHAN YADAV     U/S-302 IPC , 25 ARM                                                      MONTH,     MONTH,   MONTH,         BAIL DATED-02-06-
                 ACT                                                                       24 DAYS      24         22         2022
                                                                                                       DAYS      DAYS
51 SHIV MURTI                                                                                                  57        NA
S/O RAJDEV                                                                                                     YEAR
                 ST.NO-13/2000                                                DECIDED      18 YY 00   21 YY
                                          1 RAPE /                                                             ,05
                 CR.NO69/1999      U/S-              19-02-1981 564/1982      ON DTD-      MM 18      08 MM
                                          MURDER                                                               MONTH
                 302/149,201 IPC                                              04-02-2005   DD         06 DD
                                                                                                               S, 20
                                                                                                               DAYS
52            ST.NO-117/1981                                                  DECIDED      17 YY 02   22 YY
                                                                                                               57        NA   FORM A PENDING AT
RAMASHANKAR @ CR.NO-1981/1981 U/S-        1                                                                    YEAR           DM LEVEL
                                                     27-06-2005 2611/2005     ON DTD-      MM 01      10 MM
                                          MURDER                                                               ,03            JAIL POLICY PENDING
CHHOTE S/O    302/34, 307/34 IPC                                              24-07-2012   DD         28 DD
                                                                                                               MONTH          AT HQ LEVEL
                                                       36
KRIPA SHANKAR                                                                                                 S, 18
                                                                                                              DAYS
53 RAJ KUMAR                                                                                                  48        NA
S/O RAMJATAN                                                                                                  YEAR           FORM A PENDING AT
                  ST.NO-128/2003                                                          17 YY 07   21 YY
                                         1                                                                    ,01            DM LEVEL
                  CR.NO-58/2003 U/S-               06-03-2006 623/2006      PENDING       MM 09      09 MM
                                         MURDER                                                               MONTH          JAIL POLICY PENDING
                  302/34,506 IPC                                                          DD         09 DD
                                                                                                              S, 21          AT HQ LEVEL
                                                                                                              DAYS
54 MAHENDER                                                                                                   43        NA
SAROJ S/O                                                                                                     YEAR
                  ST.NO-846/2004                                                          18 YY 03   21 YY                   FORM A DM LEVEL
                                         1                                                                    ,02
CHANDRAJIT        CR.NO-73/2004 U/S-
                                         MURDER
                                                   24-04-2007 5527/2007     PENDING       MM 03      09 MM
                                                                                                              MONTH
                                                                                                                             PENDING / JAIL
SAROJ             302 IPC                                                                 DD         06 DD                   POLICY
                                                                                                              S, 22
                                                                                                              DAYS
55 GANESH S/O     ST NO-261/1994, CR     MURDER-   24-02-2005   435/2005     DECIDED        16         19         57    NA   FORM A PENDING AT
SARJU             NO-134/1992, U/S-396      2                               ON DATED-     YEARS,     YEARS,    YEARS,        DM LEVEL
                          IPC                                               18-08-2013    01MONT       01         07         RELEASE ON JAIL
                                                                                           HS, 06    MONTH     MONTH         POLICY ON DATED-
                                                                                           DAYS       S,10      S, 14        25-06-2022
                                                                                                      DAYS      DAYS
56 VINOD KUMAR           ST NO-          MURDER-   20-10-2004   5661/2004   PENDING          18        21         52    NA   FORM A PENDING AT
SINGH S/O          59/2004,58/2004, CR      1                                             YEARS,     YEARS,    YEARS,        DM LEVEL
                    NO-166/2003,U/S-                                                         08        02         09         RELEASE ON BAIL
JAGDISH SINGH      302,394 IPC 25 ARM                                                     MONTHS     MONTH     MONTH         DATED-30-04-2022
                          ACT                                                               , 03      S, 03     S, 26
                                                                                           DAYS       DAYS      DAYS
57 MOHD. JAMAAL   ST NO-1100A/2003, CR   MURDER-   25-10-2007   2324/2009   PENDING          17        19         37    NA   FORM A REJECTED
S/O BAKREEDI      NO-122/2003, U/S-302      1                                             YEARS,     YEARS,    YEARS,        ON DATED -21-092021
                          IPC                                                                07        05         04         RELEASE ON JAIL
                                                                                          MONTHS     MONTH     MONTH         POLICY ON DATED-
                                                                                            , 15      S, 25     S, 26        25-05-2022
                                                                                           DAYS       DAYS      DAYS
58 GOPAL GUPTA     ST NO-218/2003, CR    MURDER-   31-08-2004   4831/2004    DECIDED         18        21         42    NA   RELEASE ON JAIL
S/O NAND            NO-315/2003, U/S-       1                               ON DATED      YEARS,     YEARS,    YEARS,        POLICY ON DATED-
                   302,323,324,326 IPC                                      -26-07-2019      05        10         03         05-05-2022
KISHORE                                                                                   MONTHS     MONTH     MONTH
                                                                                            , 18      S, 28     S, 24
                                                                                           DAYS       DAYS      DAYS
                                                         37
59 LAKHAN LAL                                                                                                  39        NA
S/O SATAN DEV                                                                                                  YEAR
                  ST.NO-515/2003                                                           17 YY 05   21 YY                   FORM A DM LEVEL
                                           2                                                                   ,02
                  CR.NO-85/2003 U/S-                 23-11-2006 7694/2006      PENDING     MM 17      05 MM                   PENDING / JAIL
                                           MURDER                                                              MONTH
                  396, 201, 412, 408 IPC                                                   DD         20 DD                   POLICY
                                                                                                               S, 22
                                                                                                               DAYS
60 RAJKUMAR @      ST NO-172/2005, CR      MURDER-   01-05-2007   3390/2007    PENDING        17        19         44    NA   FORM A PENDING AT
GHANTU S/O          NO-359/2005, U/S-         2                                            YEARS,     YEARS,    YEARS,        DM LEVEL.
                     302,147,342, IPC                                                         01        10         01         RELEASE ON BAIL ON
KALLU LOHAR                                                                                MONTHS     MONTH     MONTH         DATED-14-07-2022
                                                                                             , 07      S, 07     S, 12
                                                                                            DAYS       DAYS      DAYS
61 SANTOSH                                                                                   18                36        NA
                                                                               DECIDED                21YEA
MISHRA S/O                                                                                 YEARS,            YEARS,
                  ST NO-530/2004, CR                                              ON                   RS,01                  FORM A DM LEVEL
NAAMWAR                                    MURDER     27-11-                                 00                04
                  NO- U/S-302/149,148                             382/2007      DATED                 MONTH                   PENDING / JAIL
                                             -1        2006                                MONTH             MONTH
MISHRA                    IPC                                                   04-08-                 S, 02                  POLICY
                                                                                            S, 29             S, 05
                                                                                 2015                  DAYS
                                                                                            DAYS              DAYS
62 VINOD MISHRA    ST NO-530/2004, CR      MURDER-   27-11-2006   7814/2006,   DECIDED         17       21       41      NA   MERCY / FORM A
S/O JAI GOVIND      NO-545/2004, U/S-         2                    382/2007    ON 04-08-   YEARS,0    YEARS,   YEARS,         PENDING AT DM
                     302/149,148 IPC                                             2015           7       10       06           LEVEL
MISHRA                                                                                     MONTHS     MONTH    MONTH          RELEASE ON JAIL
                                                                                           ,00 DAYS    S,00     S,02          POLICY ON DATED-
                                                                                                       DAYS     DAYS          06-07-2022
63 MOHIUDDIN       ST NO-586/2003, CR      MURDER-   15-03-2008   805/2008     PENDING        18        22       58      NA   MERCY/FORM A
S/O KENU            NO-51/2003, U/S-         02                                            YEARS,     YEARS,   YEARS,         PENDING AT DM
                  147,148,452,506(2),307                                                      01        02       11           LEVEL
                     /149,302/149 IPC                                                      MONTHS     MONTH    MONTH          RELEASE ON JAIL
                                                                                             , 16      S, 15    S, 18         POLICY ON DATED-
                                                                                            DAYS       DAYS     DAYS          08-06-2022
64 ARUN KUMAR      ST NO-07/2003, CR       MURDER-   27-11-2006   2526/2006    PENDING        17        21       60      NA   RELEASE ON JAIL
@ ARUN DEV          NO-27/2002, U/S-          1                                            YEARS,     YEARS,   YEARS,         POLICY ON DATED-
                   147,148,302,307/149                                                        05        10       00           12-05-2022
PANDEY S/O                 IPC                                                             MONTHS     MONTH    MONTH
DAYA SHANKAR                                                                                 , 25      S,16     S, 04
PANDEY                                                                                      DAYS       DAYS     DAYS
 65 JAGDISH S/O    ST NO-15/2004, CR       MURDER-   29-08-2008   2088/2008     DECIDED      18         22       53      NA   RELEASE ON JAIL
                    NO-221/2002,U/S-          1                                ON DATED-   YEARS,     YEARS,   YEARS,         POLICY ON DATED -
                                                      38
RAM LAKHAN        148,302/149,201 IPC                                      06-05-2016      11        05       04                08-06-2022
                                                                                        MONTHS     MONTH    MONTH
                                                                                          , 26      S, 26    S,23
                                                                                         DAYS       DAYS     DAYS
66 SURESH S/O    ST.NO-79/2003          1         17-09-       6654/2010   PENDING      17 YY      03 YY    21 YY     60 YEAR   FORM A DM LEVEL
DUKHRAN          CR.NO-159/2002         MURDER    2010                                  09 MM      11 MM    09 MM               PENDING / JAIL
                 U/S-302 IPC                                                            10 DD      21 DD    01 DD               POLICY
67 UMA KANT @     ST NO-10/2003, CR     MURDER-   26-05-2007   1628/2007   PENDING         18        21         44        NA    FORM A PENDING AT
KARIYA S/O       NO-128/2002, U/S-302      1                                            YEARS,     YEARS,    YEARS,             DM LEVEL
                         IPC                                                               01        05         07              RELEASE ON JAIL
BAHURUPI                                                                                MONTHS     MONTH     MONTH              POLICY ON DATED-
                                                                                          , 05      S, 05     S, 17             01-06-2022
                                                                                         DAYS       DAYS      DAYS
68 RAMAYAN        ST NO-189/2003, CR    MURDER-   21-05-2005   2792/2005   PENDING         18        21         63        NA    RELEASE ON JAIL
YADAV S/O          NO-652/2003, U/S-       1                                            YEARS,     YEARS,    YEARS,             POLICY ON DATED-
                  147,148,307,504,302                                                      10        05         05              09-10-2021
BAALKARAN                 IPC                                                           MONTHS     MONTH     MONTH
                                                                                          , 17      S, 19     S, 27
                                                                                         DAYS       DAYS      DAYS
69 RAJESH S/O                                                                                               46            NA
MOOL CHAND                                                                                                  YEAR
                 ST.NO-765/2005                                                         17 YY 02   21 YY                        FORM A DM LEVEL
                                        1                                                                   ,05
                 CR.NO-76/2005 U/S-               09-04-2009 1105/2009     PENDING      MM 03      05 MM                        PENDING / JAIL
                                        MURDER                                                              MONTH
                 302/34 IPC                                                             DD         10 DD                        POLICY
                                                                                                            S, 12
                                                                                                            DAYS
70 LALJI GUPTA    ST NO-15/2005, CR     MURDER-   30-11-2006   3457/2013    DECIDED         16       19         40        NA    FORM A PENDING AT
S/O SHANKAR      NO-468/2004, U/S-302      1                               ON DATED-     YEARS,    YEARS,    YEARS,             DM LEVEL
                         IPC                                               12-02-2019       06       08         05              RELEASE ON JAIL
                                                                                        MONTHS     MONTH     MONTH              POLICY DATED-06-06-
                                                                                        ,20 DAYS    S,28      S,21              2022
                                                                                                    DAYS      DAYS
71 SUBHASH       ST NO-132/2002, CR     MURDER-   11-01-2005    352/2005    DECIDED        18        22         55        NA    FORM A PENDING AT
KUSHWAHA S/O     NO-104/2002, U/S-302      1                               ON DATED     YEARS,0    YEARS,    YEARS,             DM L;EVEL
                         IPC                                               27-04-2007       5        01         11              RELEASE ON JAIL
GANGARAM                                                                                MONTHS     MONTH     MONTH              POLICY AT DATED-05-
                                                                                          , 07      S, 05     S, 26             05-2022
                                                                                         DAYS       DAYS      DAYS
                                                         39
72 ASHOK KUMAR     ST NO-321/1992, CR      MURDER-   28-10-2004   2363/2004    DECIDED         16        19       51     NA   RELEASE ON JAIL
UPADHAYAY S/O       NO-18/1992, U/S-          1                               ON DATED-     YEARS,     YEARS,   YEARS,        POLICY ON DATED-
                     302/149,148 IPC                                          02-03-2012       09        11       05          05-05-2022
BHOLANATH                                                                                   MONTHS     MONTH    MONTH
                                                                                              , 10      S, 15    S, 14
                                                                                             DAYS       DAYS     DAYS
73 MANGLU S/O      ST NO-538/2003, CR      MURDER-   30-08-2003   1460/2003   PENDING          18        21       53     NA   RELEASE ON JAIL
MOHAN RAEDAS       NO-35/2003, U/S-302        1                                             YEARS,     YEARS,   YEARS,        POLICY ON DATED-
                          IPC                                                                  10        15       04          15-08-2022
                                                                                            MONTHS     MONTH    MONTH
                                                                                              , 20      S, 19    S,22
                                                                                             DAYS       DAYS     DAYS
 74 KRISHAN                                                                                                              NA
MOHAN PANDEY     ST.NO-135/2001                                               DECIDED       21 YY 02   24 YY    52 YY         NOMINAL ROLL
                                       1
                 CR.NO-59/2001 U/S-                  03-02-2005 389/2005      ON DTD-       MM 04      02 MM    09 MM         PENDING AT DM
S/O RADHEY       302 IPC
                                       MURDER
                                                                              25-07-2017    DD         04 DD    10 DD         LEVEL / JAIL POLICY
SHYAM PANDEY
75 PREM NATH @          ST NO-         MURDER-       18-09-2003   1749/2003   1749/2003        19        22       51     NA   RELEASE ON JAIL
JUNGLI SINGH S/O 279/2000,276/2000, CR    1                                       HC        YEARS,     YEARS,   YEARS,        POLICY ON DATED-
                  NO-79/2000,83/2000,                                          DECIDED         01        05       02          05-07-2022
RAMNIDHI SINGH            U/S-                                                  ON ON       MONTHS     MONTH    MONTH
                  147,302/149,307/14,506                                      DATED-24-       , 17      S, 16    S, 09
                   IPC & 3/25 ARM ACT                                         05-2006 &      DAYS       DAYS     DAYS
                                                                              1161/2006
                                                                                  SC
                                                                               DECIDED
                                                                              ON DATED-
                                                                              27-04-2011
76 CHOTKAU @       ST NO-227,228/2022,     MURDER-   13-04-2004   1184/2004    PENDING         20        24       52     NA   FORM A PENDING AT
CHOTU @              CRNO-359/2001,           1                                             YEARS,     YEARS,   YEARS,        DM LEVEL
                  363/2001, U/S-302 IPC                                                        02        11       05          RELEASE ON BAIL ON
RAMDEEN S/O         25(I)(1-B) (A) ACT                                                      MONTHS     MONTH    MONTH         DATED -01-06-2022
CHOTEY LAL                                                                                    , 03      S, 13    S, 14
                                                                                             DAYS       DAYS     DAYS
77 NARENDRA        ST NO-276,278/2000,     MURDER-   18-09-2003   1749/2003    DECIDED         18        23       45     NA   FORM A PENDING AT
SINGH S/O RAM       CR NO-79,82/2000,         1                               ON DATED      YEARS,     YEARS,   YEARS,        DM LEVEL
                           U/S-                                               -24-05-2006      07        11       02          RELEASE ON JAIL
NIDHI SINGH       147,302/149,307/149,50                                                    MONTHS     MONTH    MONTH         POLICY DATED -06-08-
                                                       40
                   6,IPC 3/25 ARM ACT                                                    ,17 DAYS    S,28      S,09                 2022
                                                                                                     DAYS      DAYS
78 INDAL PASSI     ST NO-24/2005, CR    MURDER-    28-07-2006   4604/2006   PENDING         16        20        41          NA      FORM A PENDING AT
S/O TOOFANI        NO-446/2004, U/S-       1                                             YEARS,     YEARS,    YEARS,                DM LEVEL
                   302/34,201/34, IPC                                                       03        03        00                  RELEASE ON JAIL
                                                                                         MONTHS     MONTH     MONTH                 POLICY ON DATED-
                                                                                           , 27      S, 27     S,12                 20-05-2022
                                                                                          DAYS       DAYS      DAYS
79 GIRJA PRASAD    ST NO-321/1992, CR   MURDER-      28-10-     2363/2004    DECIDED        17        21        61          NA      RELEASE ON JAIL
S/O BHAGOTI         NO-18/1992, U/S-       1         02004                  ON DATED-    YEARS,     YEARS,    YEARS,                POLICY ON DATED13-
                     302/149,148 IPC                                        02-03-2012      03        04        04                  10-2015
PRASAD                                                                                   MONTHS     MONTH     MONTH
                                                                                           , 29      S, 12     S, 12
                                                                                          DAYS       DAYS      DAYS
80 CHEDDA @       S.T.No-283/2004       Murder 1   28/08/2008   7197/2008                17 Year    22 Year   46 Year      ------     Release on Mercy
ANSAAR            C.R.No-329/2004                                           Pending      11 Mth.    05 Mth.   09 Mth.               (Permanent Policy) on
MOHAMMAD S/O      U/S-302/34 IPC                                                         05 day     28 day    18 day                     05.05.2022
SAMIULLAH @
ALBAKSH
81 ASHOK KUMAR    S.T.No-75/2001        Murder 1   03/09/2005   4157/2005                18 Year    24 Year   48 Year      ------     Release on Mercy
S/O RAMA          C.R.No-812/200                                            Pending      08 Mth.    02 Mth.   07 Mth.               (Permanent Policy) on
BALMIKI           U/S-302 IPC                                                            04 day     15 day    25 day                     05.05.2022
82 ISLAM S/O      S.T.No-617/2005       Murder 1   27/09/2006   996/2019    09.10.2018   17 Year    22 Year   57 Year      ------    Proposal has send to
TAMEEZ ALI        C.R.No-02/2005                                Decided                  02 Mth.    05 Mth.   06 Mth.               H.Q for PreMature on
                  U/S-307/34, 302/34                                                     07 day     28 day    08 day                  21.06.2022 under
                  ,323/34 IPC                                                                                                         Permanent Policy

83 IKHLAKH S/O    S.T.No-617/2005       Murder 1   27/09/2006   996/2019    09.10.2018   17 Year    22 Year   61 Year      ------   Proposal has send to
TAMEEZ ALI        C.R.No-02/2005                                Decided                  00 Mth.    04 Mth.   02 Mth.               H.Q for PreMature on
                  U/S-307/34,                                                            28 day     19 day    28 day                  07.04.2022 under
                  302/34,323/34 IPC                                                                                                   Permanent Policy

84 CHANNA @       ST.NO-465/1996        3          10-12-       44/2000     DECIDED      26 YY      07 YY     33 YY     58 YEAR     MERCY PENDING
                                                      41
RAM CHANDER      CR.NO-259/1995       MURDER   1999                  ON DTD-   11 MM    04 MM   03 MM                  AT DM LEVEL / JAIL
S/O RAM PREET    U/S-302/34,307/34                                   31-03-    02 DD    14 DD   16 DD                  POLICY
YADAV            IPC                                                 2009
85 BABUNA        ST.NO-465/1996       3        10-12-      44/2000   DECIDED   26 YY    07 YY   34 YY   46 YEAR        MERCY PENDING
YADAV S/O RAM    CR.NO-259/1995       MURDER   1999                  ON DTD-   07 MM    06 MM   01 MM                  AT DM LEVEL / JAIL
PREET YADAV      U/S-302/34,307/34                                   31-03-    10 DD    04 DD   14 DD                  POLICY
                 IPC                                                 2009
86 BRIJESH S/O   ST.NO-713/05         Murder   08-11-      148/08    Pending   16 YY    21 YY   40 YY   Released on    Form-A is Pending at
RISHESH          CR.NO-163/05         1 case   2007                            11 MM    09 MM   06 MM   Bail & Bond    the level of HQ Prison
                 U/S-302/34,394,411                                            29 DD    27 DD   11 DD   on the Order   Lucknow
                 IPC                                                                                    Of Hon’bl`e
                                                                                                        Court CJM,
                                                                                                        Sitapur on
                                                                                                        dated-23-05-
                                                                                                        2022

87 MAHENDRA      151/06               Murder   21-Jan-09   901/09    Pending    17 YY   21 YY   38 YY   Released on    Form-A is Pending at
S/O LATOORI      196/05               1 case                                   02 MM    08 MM   06 MM   Bail & Bond    the level of District
KASHYAP @        302/34,452 I.P.C                                              11 DD    22 DD   18 DD   on the Order   Megistrate, Bareilly
OMPRAKASH                                                                                               Of Hon’bl`e
                                                                                                        Court
                                                                                                        Additional
                                                                                                        Session
                                                                                                        Judge-9,
                                                                                                        Bareilly on
                                                                                                        dated-25-08-
                                                                                                        2022

88 SHANKARPAL    ST.NO-420/05         Murder   17-Feb-07   2275/07   Pending   17 YY    22 YY   45 YY   Released on    Form-A is Pending at
S/O              CR.NO-1197/2004      1 case                                   07 MM    09 MM   03 MM   Bail & Bond    the level of District
PURUSHOTTAM      U/S-302/34,376,201                                            27 DD    00 DD   03 DD   on the Order   Megistrate, Bareilly
                                                  42
                IPC                                                                                   Of Hon’bl`e
                                                                                                      Court
                                                                                                      Additional
                                                                                                      Session
                                                                                                      Judge,
                                                                                                      Bareilly on
                                                                                                      dated-27-05-
                                                                                                      2022

89 BHAGWANDAS   ST.NO-410/04         Murder   25-Aug-06   5738/06   Pending   18 YY   23 YY   45 YY   Released by    Form-A is Pending at
S/O HORILAL     CR.NO-120/04         1 case                                   04 MM   07 MM   11 MM   Goverment      the level of District
                U/S- 302/34 IPC                                               05 DD   29 DD   10 DD   order no.      Megistrate, Pilibhit
                                                                                                      687/22-2-      Jial policy pending
                                                                                                      2022-
                                                                                                      17(511)/2020
                                                                                                      ,
                                                                                                      Order Dated-
                                                                                                      04-08-2022
                                                                                                      Released on
                                                                                                      date.-06-08-
                                                                                                      2022

90 SURESH S/O   ST.NO-713/05         Murder   28-11-07    148/08    Pending   16 YY   21 YY   45 YY   Released on    Form-A is Pending at
RAMAI RAIDAS    CR.NO-163/05         1 case                                   11 MM   09 MM   03 MM   Bail & Bond    the level of HQ Prison
                U/S-302/34,394,411                                            23 DD   21 DD   15 DD   on the Order   Lucknow
                IPC                                                                                   Of Hon’bl`e    Jail policy pending
                                                                                                      Court CJM,
                                                                                                      Sitapur on
                                                                                                      dated-23-05-
                                                                                                      2022
                                                      43
 91 LALLU @       40/02                 Murder    26-May-07   1606/07   Decided   17 YY    22 YY   44 YY                  Form-A is Pending at
LALARAM S/O       569/01                01 Case                                   05 MM    06 MM   10 MM                  the level of District
BADRI             302/34 IPC                                                      00 DD    03 DD   27 DD                  Megistrate, Lakhimpur
                                                                                                                          Khiri
                                                                                                                          Jail policy Pending
92 AYENDRA @      ST.NO-1015/2002       Murder    03-May-06   2581/06   Pending   17 YY    22 YY   48 YY   Released on    Form-A is Pending at
HAPLOO S/O        CR.NO-232/2002        01 Case                                   03 MM    07 MM   08 MM   Bail & Bond    the level of District
MUNSHI SINGH      U/S- 302/3400 IPC                                               06 DD    12 DD   06 DD   on the Order   Megistrate, Pilibhit
                                                                                                           Of Hon’bl`e    Jial policy pending
                                                                                                           Court CJM,
                                                                                                           Badayun on
                                                                                                           dated-22-05-
                                                                                                           2022

93 SURENDRA       ST.NO-1015/2002       Murder    03-May-06   2581/06   Pending   17 YY    22 YY   44 YY   Released on    Form-A is Pending at
SINGH S/O         CR.NO-232/2002        01 Case                                   03 MM    07 MM   08 MM   Bail & Bond    the level of District
MUNSHI SINGH      U/S-302/34 IPC                                                  12 DD    18 DD   06 DD   on the Order   Megistrate, Pilibhit
                                                                                                           Of Hon’bl`e    Jial policy pending
                                                                                                           Court CJM,
                                                                                                           Badayun on
                                                                                                           dated-22-05-
                                                                                                           2022

94 SATYAPAL S/O   721/01                Murder    7-Oct-05    4866/05   Pending   21 YY    27 YY   47 YY                  Pending at the level of
BECHE             643/00                01 Case                                   07 MM    03 MM   01 MM                  District Megistrate,
                  302 I.P.C                                                       26 DD    15 DD   22 DD                  Badaun
                                                                                                                          Jial policy pending
95 SANJAY @       ST.NO-690,691/2005    Murder    03-Oct-06   2556/06   Pending   17 YY    22 YY   40 YY   Released on    Form-A is Pending at
AYODHYA           CR.NO-136,142/2005    01 Case                                    00 MM   02 MM   06 MM   Bail & Bond    the level of District
SHUKLA S/O        U/S-302 IPC & 25(1-                                              12 DD   24 DD   26 DD   on the Order   Megistrate, Sitapur
BALAKRAM          B) Arms.Act                                                                              Of Hon’bl`e    Jial policy pending
                                                       44
                                                                                                            Court
                                                                                                            Additional
                                                                                                            Session
                                                                                                            Judge-5,
                                                                                                            Sitapur on
                                                                                                            dated-09-05-
                                                                                                            2022

96 PRAHLAD        ST.NO-620/2006         Murder    16-Nov-09   1318/10   Pending   16 YY   20 YY    51 YY   Released on    Form-A is Pending at
LONIYA S/O        CR.NO-949/2005         01 Case                                   08 MM   10 MM    09 MM   Bail & Bond    the level of District
PRITAM            U/S-302/34 IPC                                                   10 DD   15 DD    21 DD   on the Order   Megistrate, Lakhimpur
                                                                                                            Of Hon’bl`e    Khiri
                                                                                                            Court CJM,     Jial policy pending
                                                                                                            Lakhimpur
                                                                                                            Khiri on
                                                                                                            dated-20-05-
                                                                                                            2022

97 PAPPU S/O      ST.NO-656/2002         Murder    13-Jan-06   168/06    Pending   16 YY   22 YY    45 YY   Released on    Form-A is Pending at
SATYADEV          CR.NO-300/2001         02 Case                                   11 MM   04 MM    03 MM   Bail & Bond    the level of District
                  U/S- 302, 302/34 IPC                                             14 DD   24 DD    03 DD   on the Order   Megistrate, Sitapur
                                                                                                            Of Hon’bl`e    Jial policy pending
                                                                                                            Court CJ.M,
                                                                                                            Sitapur on
                                                                                                            dated-13-05-
                                                                                                            2022

98 ARVIND KUMAR   ST.NO-476/2002         Murder    24-Jul-04   4238/04   Pending   20 YY    26 YY   54 YY   Released on    Form-A is Pending at
@ PINTU S/O       CR.NO-73/2002          01 Case                                   03 MM   03 MM    05 MM   Bail & Bond    the level of District
MAHESH            U/S-                                                             22 DD   14 DD    06 DD   on the Order   Megistrate,
CHANDRA           302/149,148,404,411                                                                       Of Hon’bl`e    Shajhanpur
                                                      45
MISHRA           IPC                                                                                                   Court CJM,
                                                                                                                       Shajhanpur
                                                                                                                       on dated-29-
                                                                                                                       06-2022

99 BHOODAR S/O   ST.NO-476/2002         Murder    24-Jul-04   4238/04         Pending    20 YY      26 YY     46 YY    Released on    Form-A is Pending at
MAHESH           CR.NO-73/2002          01 Case                                          03 MM     03 MM      05 MM    Bail & Bond    the level of District
CHANDRA          U/S- 302/149,148,404                                                    22 DD     14 DD      06 DD    on the Order   Megistrate,
MISHRA           IPC                                                                                                   Of Hon’bl`e    Shajhanpur
                                                                                                                       Court CJM,
                                                                                                                       Shajhanpur
                                                                                                                       on dated-29-
                                                                                                                       06-2022

100 PANKAJ S/O   ST.NO-476/02           Murder    24-Jul-04   4238/04         Pending    20 YY     26 YY      45 YY    Released on    Form-A is Pending at
MAHESH           CR.NO-73/02            01 Case                                          03 MM     03 MM      05 MM    Bail & Bond    the level of District
CHANDRA          U/S- 302/149,404,148                                                    24 DD     16 DD      06 DD    on the Order   Megistrate,
MISHRA           IPC                                                                                                   Of Hon’bl`e    Shajhanpur
                                                                                                                       Court CJM,
                                                                                                                       Shajhanpur
                                                                                                                       on dated-29-
                                                                                                                       06-2022

101 AJAY KUMAR   S.T. No-15/05, 14/05 1 Murder    26-04-06    Criminal        Criminal    17 Years 22 Years   41         ---          Released on Bail On
CHAUBEY S/O      CrimeNo-809/04                               Appeal no-      Appeal no- 06 Months 08         Years,                           dated-
RAMESH           864/04                                       3477/06         3477/06 is 03 Days Months       06                        07-.04.22 by order
                 U/s 302/34, 324/34                           Filling Date-   pending in           02Days     months                   Hon’ble High Court,
CHANDRA
                 I.P.C & 25 Arms Act.                         24.06.06        Hon’ble                                                  Allahabad and finaly
CHAUBEY          P/s-Mauranipur                                               High Court,                                               released on mercy
                 Dist - Jhansi                                                Allahabad.                                              petition in compliance
                                                                                                                                      of G.O. No- 1099/22-
                                                                                                                                      2-2022-17(326)/2021,
                                                                                      46
                                                                                                                                                              Dated- 05-07-2022
                             102               ST NO-292/2006, CR      MURDER-    31-07-2009   2215/2009    PENDING      16       19        43       NA      MERCY/FORM A
                             DHARMENDRA @       NO-391/2005, U/S-         1                                           YEARS,    YEARS,    YEARS,             PENDING AT DM
                                                   302,307 IPC                                                           11       11        00               LEVEL
                             DHARMU S/O                                                                               MONTHS    MONTH     MONTH              RELEASE ON BAIL ON
                             JUGUL KISHORE                                                                              , 20     S, 28     S, 10             DATED -07-05-2022
                             MISHRA @                                                                                  DAYS      DAYS      DAYS
                             BRIJKISHORE
                             103 KRIPAL SINGH S.T.No-284/2005          Murder 2   04/02/2006   1147/2006              17 Year   23 Year   71 Year   ------     Form- A /Mercy
                             S/O CHHIDA       C.R.No-21/2005                                                Pending   06 Mth.   00 Mth.   06 Mth.                Pending at
                             SINGH            U/S-                                                                    01 day    09 day    20 day                 D.M. Level
                                              147,148,452,302/149I
                                              PC
22   2.21   CHHOTELAL &      1 CHHOTELAL S/O                                                                                                        NA
            ORS              LACHU RAM                                                                                  17        21     55
                                                                                                                                                             FORM A PENDING
            Versus                                                                                                    YEARS,    YEARS, YEARS,
                                                ST NO-76/2006, CR                                                                                            AT DM LEVEL
            STATE OF                                                   MURDER       06-03-                              06        07     07
                                               NO-684/2005 U/S-302                             4224/2007    PENDING                                          RELEASE ON JAIL
                                                                         -1          2006                             MONTH     MONTH MONTH
            U.P. & ORS.                                IPC                                                                                                   POLICY ON DATED-
                                                                                                                       S, 23     S, 23  S, 07
            W.P.(Crl.) No.                                                                                                                                   20-05-2022
                                                                                                                       DAYS      DAYS   DAYS
            502/2021
                             2 CHANDERSEN                                                                                             41            NA
                             SINGH @ GUDDU                                                                                            YEAR ,
                                               ST.NO-76/2000                                                          17 YY 03 21 YY                         MERCY PENDING
                             S/O RAJKISHORE                            1              24-12-                                          10
                                               CR.NO-62/2000                                 48/2006        PENDING   MM 22    03 MM                         AT DM LEVEL / JAIL
                                                                       MURDER          2005                                           MONTH
                                               U/S-302/34 IPC                                                         DD       22 DD                         POLICY
                                                                                                                                      S,15
                                                                                                                                      DAYS
                             3 PRADEEP S/O       ST-1061/2001, CR      MURDER       10-12-     646/2005,6   PENDING      19       22     47         NA       MERCY/FORM A
                             SATYENDRA           NO-392/2001, U/S-       -03         2004      59/2005,91             YEARS, YEARS, YEARS,                   PENDING AT DM
                                                147,148,302/149,307/                             /2005                   00       01     08                  LEVEL
                                                149,IPC 25 ARM ACT                                                    MONTH MONTH MONTH                      RELEASE ON BAIL
                                                                                                                        S, 05   S, 06  S, 25                 DATED -30-03-2022
                                                                                                                       DAYS     DAYS   DAYS
                             4 SURESH S/O       ST NO-318/2007, CR     MURDER       23-12-                               15       19     36         NA       FORM A PENDING
                                                                                               506/2011     PENDING
                                                 NO-562/2007, U/S-       -01         2010                             YEARS, YEARS, YEARS,                   AT DM LEVEL
                                                         47
MANIRAM            148,324/149,323/149,                                                  02        10     01              RELEASE ON BAIL
                   302/149,307/149 IPC                                                 MONTH    MONTH MONTH               DATED-11-07-2022
                                                                                        S, 28    S, 13  S, 10
                                                                                        DAYS     DAYS   DAYS
5 RAMPYARE S/O     ST NO-317/1981, CR     MURDER       28-11-    8255/2008   PENDING     16        19     70         NA   RELEASE ON JAIL
JHILMIT             NO-157/1981, U/S-       -2          2005                           YERS,     YERS,  YERS,             POLICY ON DATED-
                     302/149,148 IPC                                                     04        05     01              20-05-2022
                                                                                       MONTH    MONTH MONTH
                                                                                        S, 10    S, 10   S,22
                                                                                        DAYS     DAYS   DAYS
6 GOPENDARA                                                                                            55            NA
DUBEY S/O          ST.NO-515/2003                                                                      YEAR ,
                                                                                       17 YY 02 19 YY                      JAIL POLICY /FORM
BEACHAN DUBEY      CR.NO-85/2003          2              23-11-                                        03
                                                                1509/2009    PENDING   MM 04    03 MM                     A PENDING AT DM
                   U/S-396,201,412        MURDER          2006                                         MONTH
                                                                                       DD       04 DD                     LEVEL;;
                   IPC                                                                                 S, 28
                                                                                                       DAYS
7 RAVINDRA @        ST-5/2005,60/2005,    MURDER       17-05-    1252/2007   PENDING      17       21     40         NA   FORM A PENDING
KARIYA CHAUHAN     CR NO-16/2005, U/S-      -01         2007                           YEARS, YEARS, YEARS,               AT DM LEVEL
S/O MAGDHU           302 IPC & 3(2)(5)                                                    03       05     01              RELEASE ON BAIL
                     SC/ST ACT 3/25                                                    MONTH MONTH MONTH                  DATED -03-05-2022
CHAUHAN
                       AMRS ACT                                                          S,16     S,16  S, 21
                                                                                        DAYS     DAYS   DAYS
8 VIRENDRA S/O                                                                                         40            NA
RAM SWARUP                                                                                             YEARS,
                   ST.NO-140/2006                                                      16 YY 11 19 YY                     FORM A DM LEVEL
DHOBI                                     1              21-07-                                        07
                   CR.NO-13/2005                                1118/2011    DECIDED   MM 24    10 MM                     PENDING/ JAIL
                                          MURDER          2009                                         MONTH
                   U/S-302,323 IPC                                                     DD       21 DD                     POLICY
                                                                                                       S, 28
                                                                                                       DAYS
9 SANJAY RAI S/O   St No. 475/2005,       Murder of   20.02.2009 2088/2009 Pending     17 Y     19 Y   52 Yrs. NIL        Form-A Pending at
RAM NEWAZ RAI      Cr. No. 24/2005        1 Person               Filing Date           01 M     07 M                      DM Level.
                   US-147,148,307/149,                           13.04.2009            03 D     27 D                      Accused released on
                   302/149 IPC                                                                                            Bail on 26.04.2022
10 HASAIB KHAN     ST NO-575,576/2005,    MURDER         31-05- 1303/2011    PENDING   16       21     38            NA   FORM A PENDING
S/O NAJIB KHAN     CR NO-153,172/2005,    -1              2011                         YEARS,   YEARS, YEARS,             AT DM LEVEL
                   U/S-302,323,504,                                                    11       10     08                 RELEASE ON BAIL
                                                    48
                  506(2) IPC 3/25 ARM                                                  MONTH     MONTH  MONTH          ON DATED-15-0-06-
                  ACT                                                                  S, 11     S, 15  S, 09          2022
                                                                                       DAYS      DAYS   DAYS
11 RAMSUDHAR                                                                               18       20     54     NA
PATAL S/O MUNNI                                                                        YEARS,    YEARS, YEARS,
                  ST NO-515/2003, CR                                                                                   FORM A/MERECY
LAL PATAI                                MURDER     23-11-                                 05       09     10
                   NO-85/2003, U/S-                        7614/2006     PENDING                                       DM LEVEL PENDING
                                         -1          2006                              MONTH     MONTH  MONTH
                    396,201,408 IPC                                                                                    / JAIL POLICY
                                                                                         S, 02    S, 12   S, 05
                                                                                        DAYS      DAYS   DAYS
12 SUNIL KUMAR    ST NO-67,68/2005,      MURDER     30-11- 7358/2006     PENDING       17        20     48        NA   FORM A PENDING
GUPTA S/O         CR NO-06/2005,         -1          2006                              YEARS,    YEARS, YEARS,         AT DM LEVEL
DANGAR GUPTA      24/2005, U/S-302 IPC                                                 04        04     02             RELEASE ON BAIL
                  25 ARM ACT                                                           MONTH     MONTH  MONTH          ON DATED-09-07-
                                                                                       S, 27     S, 27  S, 12          2022
                                                                                       DAYS      DAYS   DAYS
13 SAHAM @                                                                                              39        NA
SAHABUDDIN S/O                                                                                          YEAR
                  ST.NO-38/2005                                                        17 YY     21 YY                 FORM-A PENDING
AKHAR ALI                                1          01-12-                                              ,01
                  CR.NO-38/20055                           ---------     -----------   06 MM     06 MM                 AT DM LEVEL / JAIL
                                         MURDER      2006                                               MONTH
                  U/S-302,377 IPC                                                      24 DD     06 DD                 POLICY
                                                                                                        S, 18
                                                                                                        DAYS
14 BHAGWATI                                                                                             61        NA
SINGH @ PAPPU     ST.NO-293/1989                                                                        YEAR
                                                                                       17 YY     20 YY
S/O SUKHPAL       CR.NO722/1988          1          22-08-                                              ,03            FORM-A PENDING
                                                           2262/2009     PENDING       06 MM     01 MM
                  U/S-302/34 IPC 27      MURDER      2009                                               MONTH          AT DM LEVEL
SINGH                                                                                  13 DD     05 DD
                  ARMS ACT                                                                              S, 21
                                                                                                        DAYS
15 RANU DUBEY     ST NO-208/2006, CR     MURDER   17-03-     1990/2008   PENDING          15        19     38     NA   MERCY/ FORM A
@ AKHILESH S/O    NO-61/2006, U/S-302      -1      2008                                YEARS,    YEARS, YEARS,         PENDING AT DM
PRABHUNATH               IPC                                                              09        05     08          LEVEL
                                                                                       MONTH     MONTH MONTH           RELEASE ON BAIL
DUBEY
                                                                                         S, 08    S, 08   S, 02        DATED-14-04-2022
                                                                                        DAYS      DAYS   DAYS
16 SIYARAM S/O    ST NO-533/1993 CR      MURDER     08-02- 280/2006      PENDING       16        19     58        NA   FORM A PENDING
CHOOTA            NO-306/1991 U/S-       -1          2006                              YEARS,    YEARS, YEARS,         AT DM LEVEL
                                                    49
                  148/302,148 IPC                                                02       03       01             RELEASE ON BAIL
                                                                                 MONTH    MONTH    MONTH          ON DATED-30-07-
                                                                                 S,13     S, 23    S, 07          2022
                                                                                 DAYS     DAYS     DAYS
17 RAVI SINGH                                                                                      44        NA
S/O KRISHN        ST.NO-515/2003                                                                   YEAR
                                                                                 16 YY 11 21 YY                   FORM A DM LEVEL
BHADUR SINGH      CR.NO-85/2003          2          23-11-                                         ,02
                                                           1509/2009   PENDING   MM 00    02 MM                   PENDING / JAIL
                  U/S-396,201,412        MURDER      2006                                          MONTH
                                                                                 DD       03 DD                   POLICY
                  IPC                                                                              S, 20
                                                                                                   DAYS
18 DINESH               ST NO-           MURDER   11-02-   1982/2010   PENDING     16       19        40     NA   FORM A PENDING
CHANDRA GUPTA     2014,2015/2006, CR       -1      2010                          YEARS,   YEARS,   YEARS,         AT DM LEVEL
S/O SHURYALAL     NO-73,74/2006 U/S-                                               03       03        03          .RELEASE ON BAIL
                   302/34 IPC & 3/25                                             MONTH    MONTH    MONTH          ON DATED -22-05-
                       ARM ACT                                                    S, 01    S, 01     S, 22        2022
                                                                                  DAYS     DAYS     DAYS
19 RAMSEVAK S/O   ST NO-196/1995, CR     MURDER   14-08-   2315/2008   PENDING     16       21        58     NA   FORM A PENDING
PYIRE LONIYA       NO-194/1994, U/S-       -1      2008                          YEARS,   YEARS,   YEARS,         AT DM LEVEL
                  302/34,323/34,324/34                                             00       02        09          RELEASE ON
                          IPC                                                    MONTH    MONTH    MONTH          BAILON DATED-16-
                                                                                  S, 01    S, 01     S, 02        06-2022
                                                                                  DAYS     DAYS     DAYS
20 KEDAR SINGH          ST NO-           MURDER   29-01-    597/2008   PENDING     15       19        43     NA   FORM A PENDING
@ RAJESH SINGH     153/2006,155/2006       -1      2008                          YEARS,   YEARS,   YEARS,         AT DM LEVEL
S/O TEJ BHADUR          CR NO-                                                     07       08        04          .RELEASE ON BAIL
                  412/2006,414/2006U/                                            MONTH    MONTH    MONTH          ON DATED -01-05-
SINGH
                  S-302/34 IPC & 3/25                                             S, 17    S, 17     S, 21        2022
                       ARM ACT                                                    DAYS     DAYS     DAYS
21 AKLEASHWAR                                                                                      41        NA
                ST.NO-47/2003
YADAV S/O PARAS CR.NO-169/2002                                                                     YEAR
                                                                                 16 YY 10 19 YY
YADAV                                    2          03-07-                                         ,02            FORM- A DM LEVEL
                U/S-148, 302/149,                          2040/2009   PENDING   MM 13    10 MM
                                         MURDER      2009                                          MONTH          PENDING
                307/149, 323/149                                                 DD       10 DD
                                                                                                   S, 20
                IPC
                                                                                                   DAYS
22 AJAY KUMAR     ST NO-462/2003, CR     MURDER   06-05-   2575/2006   PENDING     15       19        42     NA   FORM A PENDING
                                                   50
S/O GIRJA         NO-284/2003, U/S-     -1       2006                            YEARS    YEARS   YEARS          AT DM LEVEL .
SHANKAR            148,302/149 IPC                                                  06       07     00           RELEASE ON BAIL
                                                                                MONTH     MONTH  MONTH           ON DATED-30-05-
                                                                                  S, 23    S, 21   S, 22         2022
                                                                                 DAYS,     DAYS,  DAYS,
23 KUBER MISHRA ST NO-259/2007,CR     RAPE     18-05-     3912/2010   PENDING   16        18     69      NA      FORM A DM LEVEL
S/O LATE        NO-405/2007           MURDER   2010                             YEARS,    YEARS, YEARS           PENDING
RAMNATH                                                                         02        02     .04
                                                                                MONTH     MONTH  MONTH
MISHRA @ RMAHI
                                                                                S, 06     S, 12  S,04
                                                                                DAYS      DAYS   DAYS
24 VIJAY         ST NO-415/2006 CR    MURDER   20-01-     874/2009    PENDING   16        19     49      NA      FORM A DM LEVEL
SHANKAR          NO-662/2006, U/S-    -1       2009                             YEARS,    YEARS, YEARS           PENDING
KUSHWAHA S/O     302/34,307/34 IPC                                              10        08     .05
                                                                                MONTH     MONTH  MONTH
RAM NARESH
                                                                                S, 12     S, 09  S,14
KUSHWAHA                                                                        DAYS      DAYS   DAYS
25 RAJU S/O      ST NO-327/2007, CR   MURDER     25-07-   4979/2015   PENDING       15       21     43      NA   FORM A PENDING
JUKHO             NO-11/2007, U/S-      -1        2012                           YEARS    YEARS   YEARS          AT DM LEVEL .
                       302C                                                     04MONT    04MON     01           RELEASE ON BAIL
                                                                                 HS, 00   THS, 00MONTH           ON DATED-25-06-
                                                                                 DAYS,     DAYS,   S, 17         022
                                                                                                  DAYS,
26 RAMGATI @                                                                                     50         NA
PREMCHAND S/O                                                                                    YEAR
                 ST.NO-137/2007                                                 15 YY     18 YY
SALWAL                                1            04-08-                                        ,01             FORM- A DM LEVEL
                 CR.NO-178/2007                           5950/2010   PENDING   06 MM     08 MM
                                      MURDER        2010                                         MONTH           PENDING
                 U/S-302,452 IPC                                                15 DD     04 DD
                                                                                                 S, 18
                                                                                                 DAYS
27 RAVINDRA       ST NO-45/2000, CR   MURDER     13-07-   4101/2006   PENDING     15         19     45      NA   FORM A PENDING
YADAV S/O RAM      NO-153/1999 U/S-     -1        2006                          YEARS,    YEARS, YEARS,          AT DM LEVEL
ADHAR YADAV         302/34,201 IPC                                                09         11     06           RELEASE ON BAIL
                                                                                MONTH     MONTH MONTH            ON DATED -01-04-
                                                                                 S, 22     S, 24     S,          2022
                                                                                 DAYS      DAYS   29DAY
                                                  51
                                                                                                    S
28 RAM NARESH     ST NO-48/2007, CR    MURDER   07-05-   3803/2009   PENDING     14       19       59     NA   FORM A PENDING
S/O BAIJNATH      NO-410/2006, U/S-      -1      2009                          YEARS,   YEARS,   YEARS,        AT DM LEVEL
                       302 IPC                                                   04       11       03          RELEASE ON BAIL
                                                                               MONTH    MONTH    MONTH         ON DATED -19-04-
                                                                                S, 03    S, 23    S, 26        2022
                                                                                DAYS     DAYS     DAYS
29 MAHATAM S/O   ST NO-317/1981, CR    MURDER   28-11-    27/2006    PENDING     16       21       61     NA   RELEASE ON JAIL
KUMAR YADAV       NO-157/1981, U/S-      -2      2005                          YEARS,   YEARS,   YEARS,        POLICY ON DATED-
                   302/149,148 IPC                                               05       05       03          05-05-2022
                                                                               MONTH    MONTH    MONTH
                                                                                S, 02    S, 02    S, 04
                                                                                DAYS     DAYS     DAYS
30 GOPAL           ST NO-4032002,      MURDER   22-09-   5919/2006   PENDING     15       21       53     NA   FORM A PENDING
CHOUDHARY S/O      219/2004,CR NO-       -1      2006                          YEARS,   YEARS,   YEARS,        AT DM LEVEL
PARASNATH         534/534/2001, U/S-                                             05       05       08          RELEASED ON BAIL
                 302/34 IPC 3/25 ARM                                           MONTH    MONTH    MONTH         DATED-16-04-2022
CHOUDHARY
                         ACT                                                    S, 08    S, 08    S, 14
                                                                                DAYS     DAYS     DAYS
31 PREM SINGH    ST NO-137/2002, CR    MURDER   14-07-   501/2008    PENDING     15       19       55     NA   FORM A PENDING
S/O DUKHHARAN     NO-295/2001, U/S-      -03     2008                          YEARS,   YEARS,   YEARS,        AT DM LEVEL
                   302/34,436 IPC                                                02       12       10          RELEASE ON BAIL
                                                                               MONTH    MONTH    MONTH         DATED-25-07-2022
                                                                                S, 16    S, 16    S, 03
                                                                                DAYS     DAYS     DAYS
32 DEVI PRASAD   ST NO-462/2003, CR    MURDER   06-05-   2575/2006   PENDING     16       20       41     NA   FORM A PENDING
S/O PRYAG DATT    NO-284/2003, U/S-      -1      2006                          YEARS,   YEARS,   YEARS,        AT DM LEVEL
                   148,302/149 IPC                                               04       01       10          RELEASE ON BAIL
                                                                               MONTH    MONTH    MONTH         ON DATED -30-05-
                                                                                S, 20    S, 24    S, 18        2022
                                                                                DAYS     DAYS     DAYS
33 RAM JATAN     ST NO-76/2006, CR     MURDER   08-06-   4224/2007   PENDING     16       20       47     NA   FORM A PENDING
YADAV S/O SARJU NO-684/2005 U/S-302      -1      2007                          YEARS,   YEARS,   YEARS,        AT DM LEVEL
YADAV                   IPC                                                      02       02       07          RELEASE ON BAIL
                                                                               MONTH    MONTH    MONTH         ON DATED-09-07-
                                                    52
                                                                                  S, 22    S, 22   S, 07           2022
                                                                                  DAYS     DAYS    DAYS
34 SANTOSH                                                                         16        19      48       NA
KUSHWAHA S/O                                                                     YEARS,   YEARS, YEARS
                  ST NO-415/2006 CR
RAM NARESH                               MURDER   20-01-                           08        10      .01           FORM A DM LEVEL
                   NO-662/2006, U/S-                        874/2009   PENDING
                                           -1      2009                          MONTH    MONTH MONTH              PENDING
KUSHWAHA           302/34,307/34 IPC
                                                                                  S, 24    S, 08    S,14
                                                                                  DAYS     DAYS    DAYS
35 UMESH                                                                                         51           NA
CHAUHAN S/O                                                                                      YEAR
                  ST.NO-73/1995                                                  16 YY 01 19 YY
BANSRAJ                                  1          25-09-                                       ,09               FORM- A DM LEVEL
                  CR.NO-59/1993                            6131/2006   PENDING   MM 17    03 MM
                                         MURDER      2006                                        MONTH             PENDING
CHAUHAN           U/S-302/34 IPC                                                 DD       17 DD
                                                                                                 S, 18
                                                                                                 DAYS
36 PAPPU TIWARI                                                                  14       41                  NA
                  ST NO-1276/2006,                                                                                 FORM A PENDING
S/O SARJU DIN                                                                    YEARS    YEARS
                  CR NO-100/2006,                                                                                  AT DM LEVEL
TIWARI                                   MURDER     19-07-                       09       09
                  U/S-302/34                               1696/2007   PENDING                   ----------        RELEASE ON BAIL
                                         -1          2007                        MONTH MONTH
                  ,364/34,346/34                                                                                   ON DATED 05-07-
                                                                                 S 17     S 20
                  201/34 IPC                                                                                       2022
                                                                                 DAYS     DAYS
37 SANDEEP S/O    ST NO-165/2006, CR     MURDER     23-01- 607/2009    PENDING   16       46     ----------   NA   FORM A PENDING
RAMPIYARE         NO-212/2005, U/S-      -1          2009                        YEARS, YEARS,                     AT DM LEVEL
                  302/34,504,506 (2)                                             08       00                       RELEASE ON BAIL
                  IPC                                                            MONTH MONTH                       DATED-26-04-2022
                                                                                 S, 18    S, 24
                                                                                 DAYS     DAYS
38 MUNSHI S/O     STNO-.698/2004 CR      MURDER     18-05- 4506/2007   PENDING   14       18     55           NA   FORM A PENDING
SADAVIRCH         NO-.235/2004, U/S -    -2          2007                        YEARS, YEARS, YEARS,              AT DM LELVEL
                  148,302/149,307/149,                                           06       05     07                RELEASE ON BAIL
                  334/149, IPC & 7 CLA                                           MONTH MONTH MONTH                 ON DATED-22-04-
                  ACT                                                            S,04     S,24DA S,21              2022
                                                                                 DAYS     YS     DAY
39 CHHAKU SINGH STNO-.153/2006 CR        MURDER     29-01- 597/2008    PENDING   15       18     45           NA   FORM A & MERCY
@ DHIRENDRA     NO-.412/2006, U/S        -1          2008                        YEARS    YEARS YEARS              PENDING AT DM
PRATAP SINGH    302/34 IPC                                                       00       05     02                LEVEL.
                                                    53
S/O SHIV SARAN                                                                   MONTH     MONTH    MONTH         RELEASE ON BAIL
SINGH                                                                            S 17      S 24     S 00          ON DATED 11-04-
                                                                                 DAYS      DAYS     DAYS          2022
40 MADHUR         ST NO-153/2006,        MURDER     29-01- 746/2008    PENDING   14        18       44       NA   FORM A PENDING
SHYAM YADAV       154/2006, CR NO-       -1          2008                        YEARS     YEARS    YEARS         AT DM LEVEL
S/O MAHADEV       412/2006,413/2006,                                             04        05       05            RELEASE ON BAIL
                  U/S-302/34 IPC 3/25                                            MONTH     MONTH    MONTH         ON DATED -01-05-
YADAV
                  ARM ACT ,                                                      S 02      S 12     S 15          2022
                                                                                 DAYS      DAYS     DAYS
41 RAJESH         ST NO-1273/2006,       MURDER     19-07- 1696/2007   PENDING   16        19       40       NA   FORM A PENDING
SHUKLA S/O        CR NO-100/2006,        -1          2007                        YEARS,    YEARS,   YEARS,        AT DM LEVEL
RAMCHANDRA        U/S-                                                           10        11       10            RELEASE ON BAIL
                  302/34,364/34,386/34                                           MONTH     MONTH    MONTH         ON DATED -05-07-
                  ,201/34 IPC                                                    S, 18     S, 18    S, 25         2022
                                                                                 DAYS      DAYS     DAYS
42 SHAMIM S/O     ST NO-771,772/2006,    MURDER     12-06- 4252/2009   PENDING   15        19       50       NA   MERCY /FORM A
MOHD. SADDIK @    CR NO-                 -1          2009                        YEARS,    YEARS,   YEARS,        PENDING AT DM
SADDA             399/2006,308/2006,                                             11        05       10            LEVEL,
                  U/S-302 IPC 25 ARM                                             MONTH     MONTH    MONTH         RELEASE ON BAIL
                  ACT                                                            S,25      S,24     S,25          ON DATED-18-04-
                                                                                 DAYS      DAYS     DAYS          2022
43 BADRI          ST NO-462/2003, CR     MURDER   06-05-   2575/2006   PENDING       16       19       43    NA   FORM A PENDING
NARAYAN @          NO-284/2003, U/S-       -1      2006                          YEARS,    YEARS,   YEARS,        AT DM LEVEL
RINKU S/O GIRJA     148,302/149 IPC                                                  04       05       07         RELEASE ON BAIL
                                                                                 MONTH     MONTH    MONTH         ON DATED -30-05-
SHANKAR TIWARI
                                                                                   S, 21    S, 20       S,        2022
                                                                                  DAYS      DAYS     03DAY
                                                                                                        S
44 MURLI S/O                                                                                        41       NA
CHEDALAL          ST.NO-416,417/2006                                                                YEAR
                                                                                 16 YY 06 20 YY                   FORM A DM LEVEL
                  CR.NO-08,15/2006       1          07-11-                                          ,11
                                                           2677/2008   PENDING   MM 29    05 MM                   PENDING / JAIL
                  U/S-302 IPC 3/25       MURDER      2008                                           MONTH
                                                                                 DD       00 DD                   POLICY
                  ARMA ACT                                                                          S, 04
                                                                                                    DAYS
45 ASHOK          ST NO-23/2007, CR      MURDER   15-05-   3681/2010   PENDING     16        19        47    NA   FORM A / MERCY
                                                    54
PRASAD S/O         NO-469/2006, U/S--      -1     2010                           YEARS,    YEARS,    YEARS,          PENDING AT DM
RADHEYSHYAM       147,148,323/149,506,                                              00        01        10           LELVEL
                      302/149 IPC                                                MONTH     MONTH     MONTH           RELEASE ON BAIL
                                                                                   S,12     S,12      S,22           ON DATED -22-04-
                                                                                  DAYS      DAYS      DAYS           2022
46 MANOJ S/O      ST NO-304/2000, CR     MURDER   07-02-   1148/2007   PENDING      15        20        48      NA   FORM A PENDING
JIJEAT YADAV       NO-240/2000, U/S-       -1      2007                          YEARS,    YEARS,    YEARS,          AT DM LEVEL
                      302/34 IPC                                                    10        00        05           RELEASE ON BAIL
                                                                                 MONTH     MONTH     MONTH           DATED -03-04-2022
                                                                                   S, 03    S,01      S, 03
                                                                                  DAYS      DAYS      DAYS
47 JITENDRA RAM         ST NO-           MURDER   15-02-   1652/2010   PENDING      14        18        45      NA   MERCY PENDING
S/O SHIV           336/2007,337/2007,      -1      2010                          YEARS,    YEARS,    YEARS,          AT DM LEVEL
CHANDRA RAM             CR NO-                                                      01        02        08           RELEASE ON BAIL
                   524/2007,539/2007,                                            MONTH,    MONTH     MONTH           ON DATED 22-04-
                          U/S-                                                   10 DAYS     , 12      , 12          2022
                  302/149,307/149,323/                                                      DAYS      DAYS
                   149,147,148,506(II)
                    IPC & 25/27 ARM
                          ACT
48 AAIJAJUDDIN    ST NO-273/2007, CR     MURDER   07-05-    958/2011   PENDING     15        19       42        NA   MERCY / FORM A
@ AJIJUDDIN S/O       NO-290/2006          -1      2011                          YEARS,    YEARS, YEARS,             PENDING AT DM
KHALIL                                                                             08        05       11             LEVEL
                                                                                 MONTH     MONTH MONTH               RELEASE ON BAIL
                                                                                  S, 07     S, 17   S, 01            ON DATED-03-06-
                                                                                  DAYS      DAYS    DAYS             2022
49 MUNNA LAL                                                                                      40            NA
PATEL S/O                                                                                         YEAR
                  ST.NO-229/2007                                                 15 YY     18 YY
BAIJNATH PATEL                           1          28-01-                                        ,10                FORM- A DM LEVEL
                  CR.NO-433/2007                           943/2009    PENDING   01 MM     11 MM
                                         MURDER      2009                                         MONTH              PENDING
                  U/S-302 IPC                                                    10 DD     22 DD
                                                                                                  S, 03
                                                                                                  DAYS
50 NANDU PATEL     ST NO-61/2007,CR      MURDER   07-04-   2401/2011   PENDING     15        50    ----------   NA   FORM A PENDING
@ NANDLAL S/O      NO-631/2006, U/S-       -1      2011                          YEARS,    YEARS,                    AT DM LEVE
RAMDHANI            302/34,201 IPC                                                 06        08                      RELEASE ON BAIL
                                                    55
                                                                                 MONTH    MONTH                      DATED-11-05-2022
                                                                                  S, 03    S, 13
                                                                                  DAYS     DAYS
51 ASHOK           ST NO-91/2004,CR      MURDER   22-05-   3667/2007   PENDING     14       50     ----------   NA   MERCY / FORM A
UPADHYA S/O        NO-376/2003, U/S-       -1      2007                          YEARS,   YEARS,                     PENDING AT DM
DAYANATH          302 IPC 27 ARM ACT                                               09       06                       LEVE RELEASE ON
                                                                                 MONTH    MONTH                      BAIL DATED-30-03-
UPADHYA
                                                                                  S, 29    S, 25                     2022
                                                                                  DAYS     DAYS
52 ANIL S/O                                                                        14       52                  NA
                                                                                                                     FORM A PENDING
CHANERBHUSHA                                                                     YEARS,   YEARS,
                  ST NO-42/2005, CR                                                                                  AT DM LEVEL
N VISHWAKARMA                            MURDER   02-02-                           02       08
                   NO-244/2004,U/S-                        275/2009    PENDING                     ----------        RELEASE ON BAIL
                                           -1      2009                          MONTH    MONTH
                  302/34,504,506 IPC                                                                                 ON DATED 16-04-
                                                                                  S, 24    S, 01
                                                                                                                     2022
                                                                                  DAYS     DAY
53 MOHD. SALIM     ST NO-1021/2003,      MURDER   13-05-   1351/2010   PENDING     14       54     ----------   NA   FORM A / MERCY
S/O MOHD. HANIF    CR NO-136/2003,         -1      2009                          YEARS,   YEARS,                     PENDING AT DM
                         U/S-                                                      03       04                       LEVEL .
                   302/34,323/34,IPC                                             MONTH    MONTH                      RELEASE ON BAIL
                                                                                  S, 26    S, 04                     ON DATED -23-06-
                                                                                  DAYS     DAYS                      2022
54 RAMASHRYA      ST NO-485/2007, CR     MURDER   03-07-   5952/2010   PENDING     14       37     ----------   NA   FORM A PENDING
YADAV S/O          NO-262/2007, U/S-       -1      2010                          YEARS,   YEARS,                     AT DM LEVEL
SHRIPATI YADAV        302/34 IPC,                                                  10       00                       RELEASE ON BAIL
                                                                                 MONTH    MONTH                      ON DATED-22-06-
                                                                                  S, 10    S, 27                     2022
                                                                                  DAYS     DAYS
55 VIRESH KURMI                                                                    15       43                  NA
                  ST NO-92/1998, CR
S/O LALDHARI                                                                     YEARS,   YEARS,                     FORM A PENDING
                          NO-
                                         MURDER   01-09-                           01       08                       AT DM LEVEL
                  92,93,94,95,96/1998,                     6495/2008   PENDING                     ----------
                                           -33     2008                          MONTH    MONTH                      RELEASE ON BAIL
                  U/S-272,273328,304
                                                                                  S,03     S,23                      DATED 18-07-2022
                          IPC
                                                                                  DAYS     DAYS
56 JAGDISH        ST NO-97/1996, CR      MURDER   25-01-   456/2008    PENDING     14       45     ----------   NA   FORM A PENDING
SINGH S/O          NO-62/1995, U/S-        -1      2008                          YEARS,   YEARS,                     AT DM LEVEL
                                                    56
THAKUR PRASAD       498A,304B,IPC                                                    04     03                       RELEASE ON BAIL
SINGH                                                                             MONTH, MONTH                       DAATED 08-07-2022
                                                                                  13 DAYS  , 06
                                                                                          DAYS
57 MUKESH S/O     ST NO-143/2008, CR   MURDER     09-03-    1696/2011   PENDING      15     39     ----------   NA   MERCY / FORM A
RAM PRKASH         NO-472/2007, U/S-     -1        2010                           YEARS, YEARS,                      PENDING AT DM
                       302 IPC                                                       01     08                       LEVEL
                                                                                  MONTH MONTH                        RELEASE ON BAIL
                                                                                    S, 06 S, 06                      ON DATED-05-04-
                                                                                   DAYS   DAYS                       2022
58 DANGAL SINGH ST NO-124,125/2006,    MURDER     13-06-    4017/2008   PENDING      14     44     ----------   NA
                                                                                                                     F0RM A PENDING
@ NEERAJ SINGH CR NO-117,183/2006,       -1        2008                           YEARS, YEARS,
                                                                                                                     AT DM LEVEL
S/O SUBHASH      U/S-302/34 IPC &                                                    10     10
                                                                                                                     RELEASED ON
                  3/25 ARMS ACT                                                   MONTH MONTH
SINGH                                                                                                                BAIL ON DTD-21-03-
                                                                                    S, 02 S, 19
                                                                                                                     2022
                                                                                   DAYS   DAYS
59 UMASHANKER     ST NO-98/1999, CR    MURDER     16-10-    7187/2006   PENDING      15     53     ----------   NA
                                                                                                                     F0RM A PENDING
S/O KADEDIN        NO-99/1990, U/S-      -1        2006                           YEARS, YEARS,
                                                                                                                     AT DM LEVEL
                  498A,304B IPC & 4                                                  06     05
                                                                                                                     RELEASED ON
                       DP ACT                                                     MONTH MONTH
                                                                                                                     BAIL ON DTD-04-06-
                                                                                    S, 08 S, 17
                                                                                                                     2022
                                                                                   DAYS   DAYS
60 RAM GOPAL     ST.NO-77/1996                                                                     50           NA
S/O HARI RAM     CR.NO-542/1995                                                                    YEAR
                                                                                  15 YY 05 20 YY
                 U/S-302/149,          2                                                           ,08               FORM- A DM LEVEL
                                                2710/2007   2710/2007   PENDING   MM 17    03 MM
                 307/149, 325/149,     MURDER                                                      MONTH             PENDING
                                                                                  DD       29 DD
                 323/149, 147, 148                                                                 S, 03
                 IPC                                                                               DAYS
61 RAMLOVE S/O   ST.NO-77/1996                                                                     60           NA
HARIRAM          CR.NO-542/1995                                                                    YEAR
                                                                                  15 YY 02 19 YY
                 U/S-302/149,          2                                                           ,02               FORM- A DM LEVEL
                                                2710/2007   2710/2007   PENDING   MM 09    11 MM
                 307/149, 325/149,     MURDER                                                      MONTH             PENDING
                                                                                  DD       13 DD
                 323/149, 147, 148                                                                 S, 03
                 IPC                                                                               DAYS
62 VINOD YADAV   ST.NO-77/1996         2            31-10- 2710/2007    PENDING   15 YY 02 17 YY   45           NA   FORM- A DM LEVEL
                                                                                   57
                             S/O MANIRAM       CR.NO-542/1995         MURDER        2007                         MM 12     11 MM     YEAR                    PENDING
                                               U/S-302/149.                                                      DD        12 DD     ,03
                                               307/149, IPC                                                                          MONTH
                                                                                                                                     S, 03
                                                                                                                                     DAYS
                             63 YASHODA S/O    ST NO-250/1993, CR      RAPE      08-03-    352/2007    PENDING       15       59      ----------        NA   FORM A PENDING
                             JAGDISH PRASAD      NO-84/1993 U/S-       AND        2007                           YEARS,    YEARS,                            AT DM LEVEL
                                               376(2)(G)302/34 IPC,   MURDER                                         02       09                             RELEASE ON BAIL
                                                                        -1                                       MONTH     MONTH                             ON DATED-16-04-
                                                                                                                   S, 22     S,21                            2022
                                                                                                                  DAYS      DAYS
                             64 BRIJESH @      ST NO-256/2005, CR     MURDER     08-07-    17777/200   PENDING       14       40     ----------         NA   FORM A PENDING
                             ASHOK KUMAR        NO264/2005, U/S-        -1        2008         8                 YEARS,    YEARS,                            AT DM LEVEL
                             S/O SHEETAL       302/34,201, 381,411                                                   08       09                             RELEASE ON BAIL
                                                       IPC,                                                      MONTH     MONTH                             ON DATED-13-07-
                                                                                                                   S, 16     S,16                            2022
                                                                                                                  DAYS      DAYS
                             65 RAJESH KAHAR    ST NO-1015/2003,       RAPE      17-05-    1552/2004   PENDING       18       40     ----------         NA   FORM A PENDING
                             S/O HOLI RAM        CR NO-306/2003                   2004                           YEARS,    YEARS,                            AT DM LEVEL
                                                  U/S-376 IPC,                                                       08       08                             RELEASE ON BAIL
                                                                                                                 MONTH     MONTH                             ON DATED-21-07-
                                                                                                                   S, 28     S,28                            2022
                                                                                                                  DAYS      DAYS
23   2.22   IMTIYAZ &        1 IMTIYAZ S/O     ST NO-142/2001, CR     MURDER   05-05-      2600/2006   DECIDED   17        20        67     NA               FORM A PENDING
            ORS.             MOHD. HAQ @       NO-929/2000, U/S-      -1       2006                    ON        YEARS,    YEARS,    YEARS,                  AT DM LEVEL
            Versus           MAK               302/34 IPC & 7 CLA                                      DATED-    01        01        04                      RELEASE ON JAIL
                                               ACT                                                     03-09-    MONTH     MONTH     MONTH                   POLICY ON DATED-
            STATE OF
                                                                                                       2012      S, 08     S, 08     S, 22                   10-05-2022
            U.P. & ORS.                                                                                          DAYS      DAYS      DAYS
            W.P.(Crl.) No.
            488/2021
                              2 ASLAM S/O      ST NO-142/2001, CR     MURDER   05-05-      2600/2006   DECIDED   17        62     ----------       NA        FORM A PENDING
                             ISLAM             NO-929/2000, U/S-      -1       2006                    ON        YEARS,    YEARS,                            AT IG LEVEL
                                               302/34 IPC & 7 CLA                                      DATED-    01        04                                RELEASE ON JAIL
                                               ACT                                                     03-09-    MONTH     MONTH                             POLICY ON DATED-
                                                     58
                                                                          2012         S, 14      S, 22                             14-05-2022
                                                                                       DAYS       DAYS
3 DEVENDER S/O   S.T.No-544/2002      Murder 1   27/10/2005   757/2006                  17 Year   22 Year   41 Year        ------   Proposal has send to
NARAYAN SINGH    C.R.No-147/2002                                          Pending       00 Mth.   08 Mth.   09 Mth.                 H.Q for PreMature on
THEKEDAAR        U/S-307,302,I.P.C                                                      22 day     03 day   24 day                    21.06.2022 under
                                                                                                                                      Permanent Policy
4 BHURI SINGH @ S.T.No-637,638/2005, Murder 1    22/10/2008   7424/2008                17 Year    21 Year   48 Year        ------   Form- A Pending at
BHURA S/O ATTAR C.R.No-120,124/2005                            Decided    Pending      01 Mth.    08 Mth.   08 Mth.                      H.Q. Level
SINGH           U/S-302,I.P.C,&                                                        03 day     16 day    23 day
                25A,Act,
 5 DEVI MALLAH  ST NO.-345/04, CR    Dacoity     23.09.2008 Criminal      Pending      17 years   20years   55      consider        Jail Policy Pending
S/O RAM SUKH    NO.-1230/2000, U/S- with                    Appeal                     11         08                premature
                396 IPC              murder                 No.-                       months     months            release of
                                                            2621/2008                  16 days    22 days           the
                                                                                                                    petitioners.
6 RAVINDER       S.T.No-293/1979      Murder 1   29/11/1979   3215/1979   18.12.2020   17 Year    22 Year   62 Year      ------       Release on Mercy
SINGH @ GORKHI   C.R.No-210/1979                               Decided                 04 Mth.    07 Mth.   00 Mth.                 (Permanent Policy) on
S/O SUREND PAL   U/S-                                                                  07 day     16 day    24 day                       30.04.2022
SINGH            147,148,302/149IPC
7 IRFAN S/O      S.T.No-814/1994      Murder 1   28/11/2005   5815/2005   20.02.2019   17 Year    22 Year   56 Year        ------    Proposal has send to
AMEER AHMED      C.R.No-272/1993                               Decided                 00 Mth.    07 Mth.   07 Mth.                 H.Q for PreMature on
                 U/S-302,201,I.P.C                                                     12 day     13 day    16 day                    21.06.2022 under
                                                                                                                                      Permanent Policy
8 RAJESH S/O   S.T.no.319/04,         02         21-04-       1451/2009   --           18         22    42            --            JAIL POLICY /
BHAWANI PRASAD cr.no.27/04,under      MURDER     2009                                  YEARS      YEARS                             Released on Jail
               sections-                                                               00         02                                04.05.2022
               148,307/149,302/149                                                     MONTH.     MONTH
               ipc                                                                     14 DAYS    S 25
                                                                                                  DAYS
9 RAM SUTAARE    s.t.no.319/04,       02         21-04-       1094/2009   --           18         22    50            --            JAIL POLICY /
S/O BALBHADRA    cr.no.27/04,under    MURDER     2009                                  YEARS      YEARS                             Released on Jail
                                                        59
                   sections-                                                            04       07                                 28.07.2022
                   148,307/149,302/149                                                  MONTH. MONTH
                   ipc                                                                  18 DAYS S 01
                                                                                                 DAYS
10 RAM VILAS S/O   s.t.no.319/04,        02         21-04-     1451/2009    --          18       22      50           --            JAIL POLICY /
ASHARFI LAL        cr.no.27/04,under     MURDER     2009                                YEARS    YEARS                              Released on Jail
                   sections-                                                            02       03                                 04.05.2022
                   148,307/149,302/149                                                  MONTH. MONTH
                   ipc                                                                  00 DAYS S 14
                                                                                                 DAYS
11 RAM BHOG S/O    s.t.no.319/04,        02         21-04-     1451/2009    --          18       21      40           --            JAIL POLICY /
ASARFI LAL         cr.no.27/04,under     MURDER     2009                                YEARS    YEARS                              Released on Jail
                   sections-                                                            02       09                                 28.06.2022
                   148,307/149,302/149                                                  MONTH. MONTH
                   ipc                                                                  10 DAYS S 11
                                                                                                 DAYS
12 GHANSHYAM                                                                               24       60                     NA
                                                                            DECIDED
PANDEY S/O                                                                              YEARS, YEARS,
                                                                                ON                                                  RELEASE ON
TAADAK NATH        ST NO-411/1997, CR    MURDER       06-08-                               02       11
                                                               1458/1998     DATED-                      ----------                 GOVERNMENT
                    NO- U/S-302 IPC        -1          1991                             MONTH MONTH
PANDEY                                                                        17-10-                                                ORDER -21-07-2022
                                                                                          S, 07    S,07
                                                                               2003
                                                                                         DAYS     DAYS
13 VINOD S/O       ST.No. 154/1998       Murder     09-08-     3083 of      Dismissed   17 Years 22      46           NA            Form-A reject on
VIKRAM             Cr.No. 21/118/1997    Cases 1    2001       2001         01-07-      08       Years                              dt.02-06-2022
                                                               High Court   2003        Months   00                                 Jail Policy is pending
                                                                                        04 Days Months                              on Govt. lable.
                                                               1348 of      Dismissed            08 Days
                                                               2004         09-03-
                                                               Supreme      2010
                                                               Court
14 MOTIRAM S/O     S.T.No-546/2005       Murder 1   29/08/2006 5248/2006                17 Year   22 Year   45 Year    Release on    Form- A Pending at
                                                        60
NANHU RAM          C.R.No-28/2005                                            Pending    03 Mth.    06 Mth.   07 Mth.     Bail HC          D.M. Level
KHAAGI             U/S-302 IPC                                                          13 day     03 day    26 day        Date-
                                                                                                                        28.04.2022

15 BUDHA S/O       (1) S.T.No-571/1997   Murder 2                   (1)                 18 Year    24 Year   52 Year        ------    Form- A Pending at
RAM PRASAD         C.R.No-287/1997                      (1)         Crl.     Pending    01 Mth.    01 Mth.   11 Mth.                      H.Q. Level
                   U/S-302/34,I.P.C                 07.10.2004    Appeal-               29 day     17 day    06 day
                   P.S.-Chandausi,                      (2)      3683/2013
                   Moradabad.                       02.08.2011    Pending
                   Life Imprisonment.                               (2)
                   (2) S.T.No-527/2004                              Crl.
                   C.R.No-197/2004                                Appeal-
                   U/S-302/34,I.P.C                              5371/2011
                   P.S.-Behjoi,                                   Pending
                   Moradabad.
                   Life Imprisonment.
16 GARIB DAS S/O   ST.NO.-319/2004,      2 Murder   21.04.2009   Criminal Pending      18 years,   21        38      ------          Released on
RAJ KISHORE        Cr.No.27/2004, U/s-                           Appeal                00          years,    Years,                  Government Policy
                   148,302/149,307/149                         No.1458/2               Months,     11        02                      dated-12.05.2022
                   IPC P.S.-Kotwali                             009 Filing             23 Days     Months    months                  from Disttrict Jail
                   Dehat Distt-Gonda                              Date-                            14 Days   23 Days                 Siddharthnagar.
                                                               19.06.2009
17 RAM SAHAY       ST.NO.-319/2004,      2 Murder   21.04.2009   Criminal Pending      18 years,   21        39      ------          . Released on
S/O ASHARFI        Cr.No.27/2004, U/s-                           Appeal                02          years,    Years,                  Government Policy
                   148,302/149,307/149                         No.1458/2               Months,     07        02                      dated-12.05.2022
                   IPC P.S.-Kotwali                             009 Filing             16 Days     Months    months                  from Disttrict Jail
                   Dehat Distt-Gonda                              Date-                            28 Days   23 Days                 Siddharthnagar.
                                                               19.06.2009
18 GAYA PRASAD     ST.NO.-319/2004,      2 Murder   21.04.2009   Criminal Pending      18 years, 21          41        ------        Released on
S/O RAM            Cr.No.27/2004, U/s-                           Appeal                02        years,      Years,                  Government Policy
ABHILAKH           148,302/149,307/149                         No.1458/2               Months, 08            00                      dated-12.05.2022
                                                       61
                   IPC P.S.-Kotwali                            009 Filing          09 Days      Months months                from Disttrict Jail
                   Dehat Distt-Gonda                             Date-                          25 Days 22 Days              Siddharthnagar.
                                                              19.06.2009
19 FASAHAT S/O     S.T.No-231/2004,     Murder 1              4134/2005 18.12.2019 18 Year      23 Year   52 Year   ------   Proposal has send to
LIYAQAT            C.R.No-244/2004                 30/08/2005   Decided             03 Mth.     11 Mth.   11 Mth.            H.Q for PreMature on
                   U/S-302,I.P.C                                                    16 day      16 day    00 day               21.06.2022 under
                                                                                                                               Permanent Policy

20 KALWA S/O SH. S.T.No-602/2001,       Murder 1   22/04/2003   4662/2003             20 Year   27 Year   40 Year   ------   Proposal has send to
VISHNU @         C.R.No-152/2001,                                           Pending   11 Mth.   05 Mth.   08 Mth.            H.Q for PreMature on
KHABBA           U/S-                                                                 25 day    08 day    08 day               26-01-2021 under
                 376,302,511,I.P.C                                                                                             Permanent Policy
21 RAKESH S/O    S.T.No-32/2007         KIDNAPI    23/01/2008   934/2008              16 Year   20 Year   34 Year   ------    Form- A Pending at
SAAHAB SINGH     U/S-364A,I.P.C,          NG                                Pending   00 Mth.   10 Mth.    9 Mth.                 D.M. Level
                 (2)S.T.No-279/2007                                                   06 day    19 day    00 day
                 C.R.No-48,49/2006
                 U/S-307/34,I.P.C &
                 25,A,Act,
22 AHSAAN S/O    S.T.No-339/2007,       KIDNAPE    18/04/2009   2881/2009             15 Year   20 Year   37 Year   ------    Form- A Pending at
SH. AHMED        C.R.No-439/2006,                                           Pending   09 Mth.   03 Mth.   02 Mth.                 H.Q Level
HASSAN           U/S-                                                                 28 day    12 day    21 day
                 392,364A,411,I.P.C
                 (2)S.T.No-342/2007,
                 C.R.No-442/2006,
                 U/S-25A,Act,
                 (3) S.T.No-14/2007,
                 C.R.No-539/2006,
                 U/S-3(1),G,Act.,
23 SUKHPAL @     S.T.No-553,575/2006,   Murder 1   30/04/2008   4022/2008             15 Year   20 Year   35 Year   ------    Form- A Pending at
SIPPI S/O MANGAL C.R.No-27,28/2006,                                         Pending   09 Mth.   06 Mth.   03 Mth.                 D.M. Level
SAIN             U/S-                                                                 15 day    25 day    17 day
                                                        62
                  148,323,302/149,504,
                  I.P.C 25/27A,Act,
24 SATISH @       S.T.No-325/2001,       Murder 1   12/12/2003   9723/2018                 20 Year   27 Year   49 Year      ------     Form- A Pending at
TOKALAL S/O       C.R.No-246/2001,                               Pending in   Pending      11 Mth.   02 Mth.   00 Mth.                     D.M. Level
CHET RAM TELI     U/S-302,I.P.C                                  SC DELHI                  17 day    13 day    06 day

25 REHMAT KHAN    S.T.No-1155/2001,      Murder 2   14/10/2009   6314/2009                 14 Year   18 Year   67 Year                 Form- A Pending at
S/O SH. ALLAH     C.R.No-175/2001                                             Pending      02 Mth.   05 Mth.   03 Mth.   Released on       D.M. Level
MEHAR             U/S-302/34,I.P.C                                                         13 day    29 day    15 day      H.C Bail
                                                                                                                         order Date-
                                                                                                                         13.06.2022

26 VIJENDRA S/O   S.T.No-32/2007         KIDNAPE    27/01/2008   897/2008                  16 Year   20 Year   40 Year                 Form- A Pending at
SH. GANGA         U/S-364A,I.P.C,                                Pending      Pending      00 Mth.   10 Mth.   09 Mth.      ------         H.Q. Level
PRASAD            (2)S.T.No-279/2007                                                       06 day    19 day
                  C.R.No-48/2006
                  U/S-307/34,I.P.C &
                  25A,Act,
27 NARESH S/O     S.T.No-186,187/1998    Murder-2   10/05/2006   3068/2006                 17 Year   22 Year   43 Year   Released on   Due to undertrial case
SH. AMARPAL       C.R.No-120,122/1997                                         Pending      07 Mth.   11 Mth.   10 Mth.     H.C Bail     was pending no pre
                  U/S-                                                                     03 day    10 day    08 day    order Date-    mature process was
                  307/34,302/34,IPC,                                                                                     30.05.2022     send to D.M & H.Q.
                  4/25,A,Act.
28 NAEM S/O       S.T.No-31,32/1999      Murder 1   29/09/2004   5530/2004    22.08.2005   18 Year   24 Year   44 Year      ------       Release on Mercy
FAZLUREHMAN       C.R.No-531,532/1998                                                      11 Mth.   10 Mth.   07 Mth.                 (Permanent Policy) on
                  U/S-                                                                     25 day    15 day    20 day                       25.05.2022
                  302/34,354,452,IPC&
                  25/4,A,Act.
29 PANKAJ         S.T.No-591,592/2005,   Murder 1   29/11/2006   570/2005                  17 Year   22 Year   40 Year      ------     Proposal has send to
PACHORI S/O       C.R.No-                                                     Pending      01 Mth.   04 Mth.   06 Mth.                 H.Q for PreMature on
VISHVNATH         207,208/2005,                                                            17 day    17 day    06 day                    21.06.2022 under
                                                         63
PACHORI          U/S-302,404,I.P.C &                                                                                                       Permanent Policy
                 25A,Act,
30 NANHE LAL S/O S.T.No-1269/1998,         RAPE      21/04/2000    ---------   --------     24 Year   31 Year    52 Year       ------    - Form- A Pending
SH. BHAJAN LAL   C.R.No-81/1998                                                             05 Mth.   11 Mth.    02 Mth.                 at D.M Level.
                 U/S-                                                                       27 day    10 day
                 363,366,376,I.P.C
31 VICKY S/O SH. S.T.No-1402/2002         Murder 1   06/05/2008   4124/2008             18 Year       22 Year    39 Year      ------       Release on Mercy
NARMADA          C.R.No-263/2002                                           Pending      01 Mth.        09 Mth.    06 Mth.                (Permanent Policy) on
PRASAD           U/S-302/34IPC                                                          15 day         23 day     04 day                      05.05.2022
32 ANIL S/O      S.T.No-909/1999          Murder 1   03/05/2001 1453/2001 10.08.2007 23 Year          30 Year    53 Year      ------     Form- A Pending
RAMESHWAR        C.R.No-176/1999                                 Decided                04 Mth.        06 Mth.    09 Mth.                at D.M Level.
                 U/S-376,302,I.P.C                                                      28 day         07 day     29 day
34 BHARAT SINGH S.T. No-41/07             1 Murder   20.08.09   Criminal   Appeal      15 Years       18         77       Nil            Mercy petition
S/O ATTAR SINGH CrimeNo-                                        Appeal no- dismissed 09               Years      Years,                  rejected by D.M.
@ AMAR SINGH     1463/06                                        5332/2009 on dated     Months         10         03                      Jhansi on year 2020
                 U/s148,302/149,                                Filling    12.09.17    00 Days        Months     months                  & Prisoner is
                 307/149                                        Date-      by Hon’ble                 25 Days                            undertrial in 02 other
                  I.P.C. & 25                                   02.09.2009 High Court,                                                   cases.
                  Arms Act                                                 Allahabad.
                 P/s-Kotwali
                 Dist - Jhansi
35 AFSAR S/O     S.T.No-1155/2001,        Murder 2   14/10/2009   6314/2009                 14 Year   18 Year    52 Year   Released on    Form- A Pending at
ALLAH MEHAR      C.R.No-175/2001                                               Pending      02 Mth.   05 Mth.    00 Mth.     H.C Bail         D.M. Level
                 U/S-302/34,I.P.C                                                           25 day    15 day     28 day    order Date-
                                                                                                                           13.06.2022
36 SANTOSH         S.T.No-339/2003        Attempt to 19/02/2007   1871/2007    29.10.2018   16 Year   25 Year    62 Year       ------    Proposal has send to
KUMAR S/O          C.R.No-494/2002         Murder                  Decided                  08 Mth.   08 Mth.    03 Mth.                 H.Q for PreMature on
CHURKI             U/S-                                                                     22 day    21 day     06 day                    21.06.2022 under
                   147,148,307/34,I.P.C                                                                                                    Permanent Policy
37 PAWAN S/O       S.T.No-339/2003        Attempt to 19/02/2007   1871/2007    29.10.2018   16 Year   22 Year    56 Year       ------    Proposal has send to
CHAKHANLAL         C.R.No-494/2002         Murder                  Decided                  10 Mth.   00 Mth.    03 Mth.                 H.Q for PreMature on
                                                        64
                U/S-                                                                     21 day    04 day   06 day                      21.06.2022 under
                147,148,307/34,I.P.C                                                                                                    Permanent Policy
38 CHANDRA      S.T.No-467/2004          Murder 1   14/03/2007   2882/2007    Pending   16 Year    20 YY    53 Year         ------      Release on Mercy
SHEKHAR S/O     C.R.No-298/2004                                                         11Mth.     01 MM    06Mth.                    (Permanent Policy) on
CHAKHANLAL      U/S-302/149,307/149,                                                    03 day     12DD     04 day                         16.04.2022
                148 IPC
39 CHARAN SINGH S.T.No-467/2004          Murder 1   14/03/2007   2882/2007    Pending   16 Year    21 YY    55 Year      Release on    Form- A Pending
@ KAALU S/O     C.R.No-298/2004                                                         06Mth.     06 MM    06Mth.       Bail Date-   at D.M Level.
PHOOL SINGH     U/S-302/149,307/149,                                                     10day     21DD     04 day       16.04.2022
                148 IPC

40 RAVINDRA S/O   S.T.No-467/2004        Murder 1   14/03/2007   2882/2007    Pending    16 Year    21 YY   56 Year      Release on    Form- A Pending
PHOOL SINGH       C.R.No-298/2004                                                        10 Mth.    06 MM   00 Mth.      Bail Date-   at D.M Level.
                  U/S-302/149,307/149,                                                  23 day     21 DD                 16.04.2022
                  148 IPC
41 OM PRAKASH     ST NO-540/1997, CR     MURDER       25-03-     2464/2006   PENDING      14         55     ----------      NA        FORM A PENDING
S/O HRIDAY         NO-36/1997, U/S-        -1          2006                             YEARS,     YEARS,                             AT DM LEVEL
NARAYAN            302/34,323/34,506                                                      01         04                               RELEASE ON BAIL
                          IPC                                                           MONTH      MONTH                              DATED 05-04-2022
                                                                                         S, 16      S, 27
                                                                                         DAY        DAYS
42 RAMPARSAN @     ST NO-04/2006, CR     MURDER       11-12-     565/2007    PENDING      16         42     ----------      NA        FORM A PENDING
PAPPU S/O          NO-217/2005, U/S-       -1          2006                             YEARS,     YEARS,                             AT DM LEVEL
THUNMUN                 302 IPC                                                           08         08                               RELEASE ON BAIL
                                                                                        MONTH      MONTH                              DATED-01-06-2022
CHAUDHARY
                                                                                          S,        S, 21
                                                                                        21DAY       DAYS
43 CHANNE @                                                                                                 48              NA
PRABHUNARAYAN ST.NO-152/2004                                                 DECIDED                        YEAR
                                                                                        17 YY 11 21 YY                                FORM A / MERCY
SHUKLA S/O                               1              10-12-               ON DTD-                        ,01
               CR.NO-41/2003                                   6628/2004                MM 23    00 MM                                PENDING AT DM
                                         MURDER          2004                26-10-                         MONTH
HARIHAR SHUKLA U/S-302 IPC                                                              DD       02 DD                                LEVEL/ JAIL POLICY
                                                                             2005                           S, 12
                                                                                                            DAYS
                                                   65
44 SUNIL KUMAR                                                                    17      20        48        NA
GUPTA S/O         ST NO-67,68/2005,                                             YEARS,    YEARS,YEARS,
DANGAR GUPTA       CR NO-06/2005,       MURDER   30-11-                           04      04        02
                                                          7358/2006   PENDING                                      RELEASE ON BAIL
                 24/2005, U/S-302 IPC     -1      2006                          MONTH     MONTH MONTH
                     25 ARM ACT                                                  S, 27    S, 27   S, 12
                                                                                 DAYS     DAYS    DAYS
45 VIJAYE S/O                                                                                   53            NA
KALLU                                                                 DECIDED                   YEAR
                 ST.NO-219/1997                                                 17 YY 05 21 YY                     FORM A DM LEVEL
DHARIKAAR                               1          29-08-             ON DTD-                   ,03
                 CR.NO-153/1997                           4090/2005             MM 13    06 MM                     PENDING / JAIL
                                        MURDER      2005              18-12-                    MONTH
                 U/S-302/34 IPC                                                 DD       01 DD                     POLICY
                                                                      2019                      S, 15
                                                                                                DAYS
46 FAKIR AHMED   ST NO-20/2006, CR      MURDER     39504 911/2008     PENDING   16       20         46        NA   FORM A PENDING
S/O MOHD. UMAR   NO-133/2005, U/S-      -1                                      YEARS, YEARS, YEARS,               AT DM LEVEL.
                 302/149,147,148,323/                                           11       02         01             RELEASE ON BAIL
                 149,324/149,504,506                                            MONTH MONTH MONTH                  ON DATED-14-06-
                 IPC                                                            S, 28    S, 28    S, 13            2022
                                                                                DAYS     DAYS     DAYS
47 HARCHARAN                                                                                    58            NA
S/O DAHAARI                                                           DECIDED                   YEAR
                 ST.NO-215/1991                                                 17 YY 04 21 YY                     FORM A / MERCY
                                        1          07-09-             ON DTD-                   ,01
                 CR.NO-129/1990                           3990/2005             MM 12    05 MM                     PENDING AT DM
                                        MURDER      2005              27-04-                    MONTH
                 U/S-148,302/149 IPC                                            DD       10 DD                     LEVEL/ JAIL POLICY
                                                                      2007                      S, 18
                                                                                                DAYS
48 PANCHANAND     ST NO-32/2004, CR     MURDER   18-10-   7759/2006   PENDING       17      42   ----------   NA   FORM A PENDING
PATHAK S/O        NO-459/2003, U/S-       -2      2006                          YEARS, YEARS                       AT DM LEVEL
SURYAPRAKASH     302/34, 307/34 IPC &                                               01      04                     RELEASE ON BAIL
                   7 CLA ACT 25/27                                              MONTH, MONTH                       DATED 20-05-2022
PATHAK @
                      ARM ACT                                                   27 DAYS   S, 24
MUNNU                                                                                     DAYS
49 VINOD KUMAR                                                                                  42            NA
MAURYA S/O     ST.NO-184/2001                                                   16 YY 10 21 YY  YEAR,              FORM A DM LEVEL
                                        1          19-07-
SHEETLA PRASAD CR.NO-62/2001            MURDER      2006
                                                          1348/2006   PENDING   MM 04    01 MM 03                  PENDING / JAIL
               U/S-302 IPC                                                      DD       20 DD  MONTH              POLICY
MAURYA
                                                                                                S, 19
                                                       66
                                                                                                    DAYS
50 TULSI RAM S/O   ST NO-90/2000, CR    MURDER     28-02-     811/2006    PENDING   16       19     43         NA      MERCY / FORM A
PUDDAN             NO-U/S-302/34 IPC    -1         2006                             YEARS, YEARS, YEARS,               PENDING AT DM
                                                                                    00       08     10                 LEVEL
                                                                                    MONTH MONTH MONTH                  RELEASE ON BAIL
                                                                                    S, 01    S, 05  S, 03              DATED-27-04-2022
                                                                                    DAYS     DAYS   DAYS
51 SURENDER        ST.NO-386/2002       1 RAPE /   25-09-     6054/2006   PENDING   20 YY 06 25 YY  53         NA      FORM A / MERCY
YADAV S/O LALJI    CR.NO-38/2002 U/S-   MURDER     2006                             MM 23    07 MM YEARS,              PENDING AT DM
YADAV              302,376,201 IPC                                                  DD       08 DD  03                 LEVEL/ JAIL POLICY
                                                                                                    MONTH
                                                                                                    S, 15
                                                                                                    DAYS
52 MOHD. SAALIM    ST NO-90/2000, CR    MURDER       28-02-    811/2006   PENDING       16      43  ----------    NA   MERCY / FORM A
S/O LATE HAJI      NO-U/S-302/34 IPC      -1          2006                          YEARS, YEARS,                      PENDING AT DM
ABDUL RAHIM                                                                             00      10                     LEVEL
                                                                                    MONTH MONTH                        RELEASE ON BAIL
                                                                                      S, 01   S, 03                    DATED-27-04-2022
                                                                                     DAYS     DAYS
53 SHIV KUMAR                                                                                       53            NA
S/O SARJU                                                                                           YEARS,
                   ST.NO-386/2002                                                   20 YY 06 25 YY                     FORM A / MERCY
                                        1 RAPE /       25-09-                                       03
                   CR.NO-38/2002 U/S-                         6054/2006   PENDING   MM 23    07 MM                     PENDING AT DM
                                        MURDER          2006                                        MONTH
                   302,376,201 IPC                                                  DD       08 DD                     LEVEL/ JAIL POLICY
                                                                                                    S, 15
                                                                                                    DAYS
54 MOHD. JAMEEL    ST NO-308/1999, CR   MURDER         38369 216/2005     PENDING   17       20        45         NA   FORM A PENDING
S/O MOHD.          NO-53/1999, U/S-     -1                                          YEARS, YEARS, YEARS,               AT DM LEVEL
RAFEEQ             302,326 IPC                                                      02       05        08              RELEASE ON BAIL
                                                                                    MONTH MONTH MONTH                  ON DATED 30-04-
                                                                                    S, 05    S, 15   S, 12             2022
                                                                                    DAYS     DAYS    DAYS
55 PATLU @         ST.NO-451/1997                                                                   45            NA
                                                                                    21 YY 01 26 YY                     NOMINAL ROLL
PATALU BIND S/O    CR.NO-367/1996       1              08-07-                                       YEARS,
                                                              1416/2005   PENDING   MM 05    07 MM                     PENDING AT DM
PANNALAL           U/S-302/34 IPC &     MURDER          2005                                        00
                                                                                    DD       20 DD                     LEVEL / JAIL POLICY
                   3(2)(5) SC/ST ACT                                                                MONTH
                                                    67
                                                                                                     S, 03
                                                                                                     DAYS
56 ANIL KUMAR      ST NO822/1998, CR    MURDER    16-07-   1815/2004   DECIDED      17        50     ----------    NA   MERCY / FORM A
S/O BANARSI LAL     NO-200/1998, U/S-     -1       2004                    ON     YEARS,    YEARS,                      PENDING AT DM
                  304B,498A,201 IPC &                                   DATED-      10        08                        JAIL POLICY
                       4 DP ACT                                          08-07-   MONTH     MONTH                       PENDING AT HQ
                                                                          2013     S, 07     S,12                       LEVEL
                                                                                   DAYS      DAYS                       RELEASE ON BAIL -
                                                                                                                        13-05-2022
57 MANOJ S/O      ST NO-101/2004, CR    MURDER    18-10-   5028/2005   PENDING      18        43      ----------   NA   FORM A PENDING
SHYAMLAL PATEL     NO-642/2003, U/S-      -1       2005                           YEARS,    YEARS,                      AT DM LEVEL
                      302/34 IPC                                                    03        06                        RELEASE ON BAIL
                                                                                  MONTH     MONTH                       ON DATED-09-06-
                                                                                   S, 25     S, 10                      2022
                                                                                   DAYS      DAYS
58 UDHAVRAM                                                                                          46            NA
RAWAT S/O LATE    ST.NO-38/1993                                                                      YEARS,
                                                                                  18 YY 02 21 YY                        FORM A DM LEVEL
NATHA             CR.NO-420/1991        1           13-01-                                           01
                                                           298/2006    PENDING    MM 26    06 MM                        PENDING
                  U/S-304B,498A IPC &   MURDER       2006                                            MONTH
                                                                                  DD       05 DD                        /JAIL POLICY
                  3/4 DP ACT                                                                         S, 03
                                                                                                     DAYS
59 AKRAM S/O      ST NO-444/2004, CR    MURDER    25-04-     25-11-    DECIDED       17        51    ----------    NA   RELEASE ON JAIL
MOHD. FAROOQ       NO-56/2004, U/S-       -1       2005       2005         ON     YEARS,    YEARS,                      POLICY ON
                      302,323 IPC                                       DATED-       05        02                       DATED-05-05-2022
                                                                         19-09-   MONTH     MONTH
                                                                          2016      S, 18    S, 19
                                                                                   DAYS      DAYS
60 AJAY KUMAR     ST NO-689/2004, CR    MURDER    23-03-    952/2006   PENDING       16        49  ----------      NA   FORM A PENDING
DHOBI S/O RAM     NO-85/2004, U/S-302     -1       2006                           YEARS,    YEARS,                      AT DM LEVEL
SWARUP            IPC 4/5 EXPLOSIVE                                                  06        08                       RELEASE ON JAIL
                          ACT                                                     MONTH     MONTH                       POLICY ON DATED-
                                                                                    S, 26    S, 18                      06-07-2022
                                                                                   DAYS      DAYS
61 SATTIDEEN      ST.NO-121/2001        1           08-11-                        19 YY     24 YY  40              NA   FORM- A DM LEVEL
                                                           2676/2004   PENDING
PASSI S/O         CR.NO-214/2000        KIDNAPI      2004                         02 MM     02 MM YEARS,                PENDING
                                                   68
KEDAAR PASSI      U/S-364               NG                                      15 DD    03 DD    09
                  A,302/120B,201,120B   /MURDE                                                    MONTH
                  IPC                   R                                                         S, 13
                                                                                                  DAYS
62 HAZRATDEEN     ST NO-883/1998, CR    MURDER   05-09-   1182/2005   PENDING     17       40     ----------   NA   FORM A PENDING
S/O SHEHJAADA     NO-78/1998, U/S-302     -1      2005                          YEARS,   YEARS,                     AT DM LEVEL AND
                         IPC                                                      06       02                       JAIL POLICY
                                                                                MONTH    MONTH                      RELEASE ON BAIL
                                                                                 S, 03    S, 25                     ON DATED-20-05-
                                                                                 DAYS     DAYS                      2022
63 SULEMAN S/O    ST NO-757/1998, CR    MURDER   07-10-   1576/2005   PENDING     17       51     ----------   NA   FORM A PENDING
RASOOL            NO-21/1998, U/S-302     -1      2005                          YEARS,   YEARS,                     AT DM LEVEL AND
                         IPC                                                      03       07                       JAIL POLICY
                                                                                MONTH    MONTH                      RELEASE ON BAIL
                                                                                 S, 10    S, 20                     ON DATED-06-08-
                                                                                 DAYS     DAYS                      2022
64 JITENDER                                                                                                    NA
                                                                                                  41
PRATAP SINGH @                                                                                    YEARS,
JEETU S/O         ST.NO-1100/2003                                               19 YY    23 YY                      NOMINAL ROLL
                                        1          16-02-                                         10
                  CR.NO-122/2003                          909/2006    PENDING   02 MM    07 MM                      PENDING AT DM
MAHENDER                                MURDER      2006                                          MONTH
                  U/S-302 IPC                                                   16 DD    14 DD                      LEVEL / JAIL POLICY
PRATAP SINGH                                                                                      S, 14
YADAV                                                                                             DAYS
65 SATNU LODH                                                                                     48           NA
S/O PUTTILAL      ST.NO-23/2003                                                                   YEARS,
                                                                                20 YY 02 25 YY                      FORM A DM LEVEL
                  CR.NO-263/2002        RAPE/      13-02-                                         05
                                                          1287/2006   PENDING   MM 03    08 MM                      PENDING / JAIL
                  U/S-302, 376/120      MURDER      2006                                          MONTH
                                                                                DD       29 DD                      POLICY
                  IPC                                                                             S, 14
                                                                                                  DAYS
66 DINESH KUMAR   ST.NO-                                                                          44           NA
MAURYA S/O        645/2004,646/2004                                                               YEARS,
                                                                                17 YY    21 YY                      FORM A DM LEVEL
KALICHARAN        CR.NO-                1          23-04-                                         06
                                                          1045/2008   DECIDED   04 MM    06 MM                      PENDING / JAIL
                  172/2004,178/2004     MURDER      2008                                          MONTH
MAURYA                                                                          17 DD    20 DD                      POLICY
                  U/S-302 IPC 25                                                                  S, 24
                  ARMS ACT                                                                        DAYS
                                                   69
67 AVDHESH S/O    ST NO-1044/2003,      MURDER   17-12-    63/2008    PENDING     17       41     ----------   NA   RELEASE ON JAIL
HARICHARAN        CR NO-105/2003,         -1      2007                          YEARS,   YEARS,                     POLICY ON
YADAV               U/S-302 IPC                                                   10       00                       DATED-06-07-2022
                                                                                MONTH    MONTH
                                                                                 S, 13    S, 28
                                                                                 DAYS     DAYS
68 RAMTEZ S/O                                                                                     42           NA
                 ST.NO-556/1999
ASHARFI                                                                                           YEARS,
                 CR.NO-66/1999                                                  17 YY    22 YY                      FORM A DM LEVEL
                                        1          03-07-                                         06
                 U/S-                                     1618/2006   PENDING   00 MM    00 MM                      PENDING / JAIL
                                        MURDER      2006                                          MONTH
                 147,148,323/149,302/                                           20 DD    14 DD                      POLICY
                                                                                                  S, 15
                 149 IPC
                                                                                                  DAYS
69 IRFAN S/O           ST NO-           MURDER   24-04-   1342/2007   PENDING     17       38     ----------   NA   FORM A PENDING
GULAAM HUSSAIN    713/2004,717/2004,      -1      2007                          YEARS,   YEARS,                     AT DM LEVEL
                 CR NO-166/178/2004,                                              01       00                       RELEASE ON JAIL
                         U/S-                                                   MONTH    MONTH                      POLICY ON DATED-
                 302/149,307/149,148                                             S, 07    S, 20                     01-06-2022
                 IPC & 3/25 ARM ACT                                              DAYS     DAYS
70 RINKU SINGH                                                                                                 NA
                                                                                                  48
@ MANISH KUMAR                                                                                    YEARS,
SINGH S/O        ST.NO-386/2005                                                 17 YY    21 YY                      FORM A DM LEVEL
                                        1          26-07-                                         01
                 CR.NO-99/2005                            1838/2006   PENDING   03 MM    07 MM                      PENDING / JAIL
RAVISHANKAR                             MURDER      2006                                          MONTH
                 U/S-302/34 IPC                                                 17 DD    29 DD                      POLICY
SINGH @ BHANTA                                                                                    S, 15
SINGH                                                                                             DAYS
71 BHAGWAN S/O                                                                                    48           NA
BASAWAN          ST.NO-154,152/2001                                                               YEARS,
                                                                                18 YY    21 YY                      FORM A DM LEVEL
                 CR.NO-191,1991         1          08-10-                                         01
                                                          21/2005     PENDING   05 MM    10 MM                      PENDING / JAIL
                 U/S-460 IPC 4/25       MURDER      2004                                          MONTH
                                                                                03 DD    12 DD                      POLICY
                 ARMS ACT                                                                         S, 15
                                                                                                  DAYS
72 SUBEDAR S/O   ST NO-600/1997 CR      MURDER   16-09-   4836/2005   PENDING     17       46     ----------   NA   FORM A PENDING
MUNNI            NO-17/1997 U/S-302       -1      2005                          YEARS,   YEARS,                     AT DM LEVEL/ JAIL
                        IPC                                                       10       08                       POLICY
                                                                                MONTH    MONTH                      RELEASE ON BAIL
                                                     70
                                                                                   S, 24    S, 24                     DATED-14-07-2022
                                                                                   DAYS     DAYS
73 SANTOSH              ST NO-           MURDER    18-05-   3954/2007   PENDING     18       56     ----------   NA   MERCY / FORM A
KUMAR              698/2004,699/2004,      -2       2007                          YEARS,   YEARS,                     PENDING AT DM
UPADHAYAY S/O           CR NO-                                                      00       08                       LEVEL
                   235/2004,270/2004,                                             MONTH    MONTH                      RELEASE ON BAIL
RAMESHWAR
                          U/S-                                                     S, 15    S, 11                     DATED-19-04-2022
PRASAD            302/149,307/149,324/                                             DAYS     DAYS
UPADHAYAY             149,147 IPC
74 BUDDHIRAM      ST NO-698/2004, CR     MURDER    18-05-   4392/2007   PENDING     17       49     ----------   NA   FORM A PENDING
S/O KUSHHAR @      NO-235/2004, U/S-       -1       2007                          YEARS,   YEARS,                     AT DM LEVEL
LALARAM           148,302/149,307/149,                                              05       05                       RELEASE ON BAIL
                  324/149,IPC & 7 CLA                                             MONTH    MONTH                      DATED-13-4-2022
                          ACT                                                      S, 14    S, 23
                                                                                   DAYS     DAYS
75 PREM CHAND                                                                                       45           NA
@ NANGA                                                                                             YEARS,
                  ST.NO-320/2005                                                  17 YY    20 YY                      FORM A DM LEVEL
CHAUDHARY S/O                            1           30-03-                                         02
                  CR.NO-164/2004                            1124/2009   PENDING   11 MM    11 MM                      PENDING / JAIL
                                         MURDER       2009                                          MONTH
YADUVANSH         U/S-302/34,427 IPC                                              26 DD    14 DD                      POLICY
                                                                                                    S, 15
                                                                                                    DAYS
76 JAI PARKASH    ST NO-824/2005, CR     MURDER    03-12-    28/2010    PENDING     16       46     ----------   NA   FORM A PENDING
@ PINTU PANDEY     NO-209/2005 U/S-        -1       2009                          YEARS,   YEARS,                     AT DM LEVEL/JAIL
S/O PRAHLAD           302/34 IPC                                                    09       05                       POLICY
                                                                                  MONTH    MONTH                      RELEASE ON BAIL
PANDEY
                                                                                   S, 21    S, 26                     DATED-21-07-2022
                                                                                   DAYS     DAYS
77 VIRENDRA                                                                                         44           NA
SINGH @ GUDDU     ST.NO-168/2005         1                                                          YEARS,
                                                                                  17 YY    21 YY
S/O LALLAN        CR.NO-32/2005 U/S-     KIDNAPI     15-03-                                         03                FORM- A DM LEVEL
                                                            2840/2012   PENDING   06 MM    00 MM
                  302/34,364/34,342,     NG /         2007                                          MONTH             PENDING
SINGH                                                                             05 DD    09 DD
                  201/34 IPC             MURDER                                                     S, 15
                                                                                                    DAYS
78 BAVLU @         ST NO-135/2006 &      MURDER    16-10-   7336/2007   PENDING     16       54     ----------   NA   FORM A / MERCY
JAVED S/O SIRAJ    136/2006, CR NO-        -1       2007                          YEARS    YEARS                      PENDING AT DM
                                                           71
AHMED @ SUKHU       975/2004, 17/2005,                                                        04         04                               LEVEL
                    U/S-302,452 IPC 7                                                      MONTH      MONTH                               RELEASE ON BAIL
                   CLA ACT & 3/25 ARM                                                        S 06       S 06                              DATED 27-05-2022
                           ACT                                                              DAYS       DAYS
79 CHHOTAK          ST NO-8/2006, CR       MURDER        03-05-   6607/2009   PENDING         16         44    ----------       NA        MERCY /FORM A /
CHAUHAN S/O         NO-513/2005, U/S-        -1           2008                             YEARS,     YEARS,                              PENDING AT DM
BALLI CHAUHAN      302/34,307/34,323/34                                                       11         10                               LEVEL
                   ,324/34 IPC & 3(2)(5)                                                   MONTH      MONTH                               RELEASE ON BAIL
                        SC ST ACT                                                            S, 28      S,29                              ON DATED-14-04-
                                                                                            DAYS       DAYS                               2022
80 ABRAR ALI S/O   ST NO-63/2006, CR       MURDER        04-08-   6325/2007   PENDING         16         39    ----------       NA
ABBAS ALI          NO-386/2005, U/S-         -1           2007                             YEARS,     YEARS,                              F0RM A PENDING
                       302/34 IPC                                                             04         10                               DM LEVEL RELEASE
                                                                                           MONTH      MONTH                               ON BAIL ON DTD-
                                                                                             S,16       S18                               12-04-2022
                                                                                            DAYS       DAYS
81 CHAKODI S/O ST NO-173/2005 CR           MURDER        24-05-   3746/2007   PENDING      17 YY 03    19 YY     45             NA
RAMNATH          NO-811/2005 U/S-            -1           2007                              MM 22     02 MM     YEAR                      FORM- A DM LEVEL
               302, 498A, 143 IPC &                                                           DD       22 DD                              PENDING
                    3/4 DP ACT
82 UDAY         ST NO-20/2006, CR          MURDER        26-02-    476/2008   PENDING         14         46    ----------    NA           FORM A PENDING
PRAKASH SHUKLA NO-133/2005, U/S-             -1           2008                             YEARS,     YEARS,                              AT DM LEVEL.
S/O GAYA       302/149,147,148,323/                                                           00         02                               RELEASE ON BAIL
               149,324/149,504,506                                                         MONTH      MONTH                               ON DATED-31-05-
PRASAD SHUKLA
                        IPC                                                                  S, 20      S,27                              2022
                                                                                            DAYS       DAYS
83 SUSHIL S/O      S.T.No-                 Murder,     19.01.2007 1653/2007   Pending      17 Year    22 Year 40 Year ----------          Proposal has send to
BIRBAL SINGH       1006,1007/2005          01 person                                       05 Month   01 Month 03 Month                   H.Q for PreMature on
                   C.R.No-67,76/2005,                                                      03 Days    00 Days                             21.06.2022 under
                   U/S-307,302,I.P.C &                                                                                                    Permanent Policy
                   25 A,Act,
84 CHANGU S/O      Cr.No-322/1999          Murder,     15-01-     264/ 2005   Appeal       18 Year 23 Year     44 Year      Released on   Form –A Pending at
NAND KISHORE       St.No-225/2000 u/s-     01 person   2005                   Pending in   01 Month 04         08           -04-05-       the level of DM/
                   302/34, 201/34 IPC                                         High Court   22 Days Month       Month        2022on G.O.   Ayodhya
                                                           72
                                                                                                  19 Days   22 days   01-08-2018
85 RAM BAHADUR     Cr.No-148/1995          Murder,     17-05-   878/ 2005   Appeal       17 Year 22 Year    47 Year   Released on   Form –A Pending at
S/O RAM TIRATH     St.No-22/1996 u/s-      01 person   2005                 Pending in   18 Month 02        05        -05-05-2022   the level of IG Jail.
                   148,302/149,                                             High Court   12 Days Month      Month     on G.O. 01-
                   323/149, 325/149                                                               26 Days   21 days   08-2018
                   IPC
86 ROOPLAL S/O     Cr.No-9/2001 St.No-     Murder,     10-02-   301/ 2005   Appeal       18 Year 23 Year    50 Year   Released on   Form –A Pending at
GANGA PRASAD       964/2001 u/s- 302/34,   01 person   2005                 Pending in   02 Month 06        09        -09-06-2022   the level of DM/
NAI                IPC                                                      High Court   27 Days Month      Month     on G.O. 01-   Raebareily
                                                                                                  12 Days   08 days   08-2018
87 RAJESH S/O      Cr.No-109/1996          Murder,     08-07-   882/ 2005   Appeal       18 Year 23 Year    55 Year   Released on   Form –A Pending at
HARDWARI           St.No-323/1997 u/s-     01 person   2005                 Pending in   01 Month 04        08        -11-06-2022   the level of DM/ Khiri
MISHRA             302/34, IPC                                              High Court   02 Days Month      Month     on G.O. 01-
                                                                                                  26 Days   12 days   08-2018
88 KUTAI @ DILIP   Cr.No-1459/2004         Murder,     09-03-   1033/ 2010 Appeal        17 Year 22 Year    48 Year   -             Mercy Prastav on the
CHANDRA S/O        St.No-479/2004 u/s-     01 person   2010                Pending in    11 Month 01        11                      basis of G.O.01-08-
SIYARAM            302/34, 307/34, 506                                     High Court    16 Days Month      Month                   2018 Pending at the
                   IPC                                                                            05 Days   29 days                 level of Shashan.
89 KUNWAR          Cr.No-300/2004          Murder,     08-01-   355/ 2008   Appeal       17 Year 21 Year    49 Year   -             Mercy Prastav on the
BAHADUR S/O        St.No-171/2005 u/s-     01 person   2008                 Pending in   10 Month 00        00                      basis of G.O.01-08-
SURYABAKSH         302, IPC                                                 High Court   25 Days Month      Month                   2018 Pending at the
SINGH                                                                                             00 Days   21 days                 level of Shashan.
90 DADDAN          Cr.No-209/1993          Murder,     05-04-   797/ 1996   A/D          17 Year 21 Year    53 Year   -             Mercy Prastav on the
YADAV S/O          St.No-36/1994 u/s-      02 person   1996                 13-02-       02 Month 11        11                      basis of G.O.01-08-
CHANDIKA YADAV     302/149, 143, 148,                                       2003         10 Days Month      Month                   2018 Pending at the
                   307/149, 506 IPC                                                               08 Days   29 days                 level of Shashan.
91 SWAMI NATH       St.No-421/1979 u/s-    Murder,     18-03-   163/ 1980   A/D          17 Year 22 Year    56 Year   -             Mercy Prastav on the
@ SWAMI DAYAL      148, 302, IPC           01 person   1980                 14-07-       04 Month 02        09                      basis of G.O.01-08-
S/O MOHABBAT                                                                2004         09 Days Month      Month                   2018 Pending at the
                                                                                                  12 Days   16 days                 level of Shashan.
                                                      73
92 BRIJESH S/O   Cr.No-430/1999       Murder,     23-12-       201/ 2006   A/D         17 Year 21 Year      48 Year   -              Mercy Prastav on the
KAMLA GAUR       St.No-04/2000 u/s-   01 person   2005                     18-05-      01 Month 02          09                       basis of G.O.01-08-
                 302, IPC                                                  2015        20 Days Month        Month                    2018 Pending at the
                                                                                                 14 Days    16 days                  level of Shashan.
93 NANKAU @      ST.N0.344/04         Murder,     03-06-       1565/2008   APPEAL      17 years 22          47        consider the    Govt. order has been
RAM KISHORE      Cr.N0.477/04,        01 person   2008                     DISMISSE       11     years                premature         issued to release
LODH S/O         U/s-302,307 IPC                                           D ON 05-     months 07                     release jail       under Jail Policy
                                                                                        13 days months
CHANGA LODH                                                                08-2015                                    Policy
                                                                                                 23 days
94 PAPPU         ST-26/06, & U/S-     Murder      25.01.2007 1594/2007     Bailed on   16 years, 21         45        NO             Form-A –form-a has
CHAUDHARY @      302/34               Cases 1                27-02-        15-03-      07        years,                              been sent from This
RAM PRAKASH                                                  2007          2022        months, 04                                    jail on dt-05.10.2021
S/O HANUMAN                                                                            19 days, months,                              Lt. no.-15/AR/2021 -
CHAUDARY                                                                                         26                                  Pending at govt. jail
                                                                                                 days,                               basti
                                                                                                                                     Bailed out on dt-23-
                                                                                                                                     03-2022
95 HARIBHAWAN    ST NO.-308/87, CR    MURDER      08.11.2005 Criminal      Pending     17 years   23        54        consider       Govt. order has been
S/O RAM AJOR     NO.-137/87, U/S-                            Appeal                    06         years               premature      issued to release
YADAV            302/34 IPC                                  No.-                      months     00                  release of     under Jail Policy
                                                             1546/2005                 29 days    months              the
                                                                                                  21 days             petitioners
96 RAMPUJAN @    ST NO.-290/01, CR    MURDER      09.09.2004    Criminal   Pending     -          -         59        considering    RELEASED UNDER
SOHAN LAL S/O    NO.-339/01, U/S-                              Appeal                                                 premature      JAIL POLICY ON
KANHAIYA LAL     302/34, 307/34 IPC                            No.-                                                   release of     DATED 26.05.2022
                                                               2311/2004                                              the
                                                                                                                      petitioners
97 ASHOK KUMAR   ST NO.-290/01, CR    MURDER      09.09.2004    Criminal   Pending     -          -         57        considering    RELEASED UNDER
S/O RAM BALI     NO.-339/01, U/S-                              Appeal                                                 premature      JAIL POLICY ON
                 302/34, 307/34 IPC                            No.-                                                   release of     DATED 02.06.2022
                                                               2311/2004                                              the
                                                      74
                                                                                                                 petitioners
98 BHAIYA GADDI   ST NO.-1077/1999,      MURDER   11.11.2005    Criminal   Pending   17 years   22        47     consider      order has been issued
@ BAMBAAJ S/O     CR NO.-136/1999,                             Appeal                   09      years            premature     to release under Jail
MABOOD AHMED      U/S-302, 307 IPC                             No.-                   months    08               release of    Policy
                                                                                     23 days    months           the
                                                               5124/2005
                                                                                                26 days          petitioners
99 SHRI RAM S/O   ST NO.-183/05, CR      MURDER   31.08.2006    Criminal   Pending   17 years   22        62     consider      Jail Policy Pending
BACHCHA YADAV     NO.-111/04, U/S-                             Appeal                   07      years            premature
                  302/34, 307/34, 201                          No.-                   months    11               release of
                                                                                     23 days    months           the
                  IPC,                                         6475/2006
                                                                                                03 days          petitioners
100 AJAY KUMAR    ST NO.-16/04, CR       MURDER   27.09.2006    Criminal   Pending   -          -         49     considering   RELEASED UNDER
S/O SHIV          NO.-599/03, U/S-302,                         Appeal                                            premature     JAIL POLICY ON
BAHADUR           354, IPC                                     No.-                                              release of    DATED 08.07.2022
SRIVASTAVA                                                     05/2007                                           the
                                                                                                                 petitioners
101 GUDDU @       ST NO-245/2005, CR     MURDER   24-08-       3448/2007   PENDING   17         20        38     NA            FORM A PENDING
MOHD. KHALID      NO-252/2005, U/S-      -1       2006                               YEARS,     YEARS,    YEARS                AT DM LEVEL
S/O MOHD.         302/34, 307/34,                                                    00         04        10                   RELEASE ON BAIL
HANEEF            325/34, 504/34,                                                    MONTH      MONTH     MONTH                ON DATED-01-06-
                  506/34 IPC & 4/25                                                  S, 29      S, 11     S, 11                2022
                  ARM ACT                                                            DAYS       DAYS      DAYS
102 ANIS S/O      ST NO-245/2005, CR     MURDER   24-08-       3448/2007   PENDING   17         20        46    NA             FORM A PENDING
MOHD. HANEEF      NO-252/2005, U/S-      -1       2006                               YEARS,     YEARS,    YEARS                AT DM LEVEL
                  302/34, 307/34,                                                    00         01        03                   RELEASE ON BAIL
                  325/34, 504/34,                                                    MONTH      MONTH     MONTH                ON DATED-01-06-
                  506/34 IPC & 4/25                                                  S, 01      S, 19     S, 11                2022
                  ARM ACT                                                            DAYS       DAYS      DAYS
103 NARENDER      ST.NO-12/2006          1        30-03-       1455/2012   PENDING   17 YY 09   02 YY     20 YY 47 YEAR        FORM A DM LEVEL
SINGH S/O         CR.NO-155/2003         MURDER   2012                               MM 23      07 MM     04 MM                PENDING / JAIL
BECHAIN           U/S-302/34, 307/34                                                 DD         06 DD     29 DD                POLICY
                  IPC
                                                          75
104 KARTAR       S.T.No-923/2005            Murder      16-09-     6992/2006    Pending   17 Year   21 Year   49 Year   ------   Proposal has send to
SINGH S/O        C.R.No-122/2005                         2006                             02 Mth.   10 Mth.   11 Mth.            H.Q for PreMature on
NARAYAN SINGH    U/S-                                                                     05 Day    03 Day                         21.06.2022 under
                 307/34,302/34,I.P.C                                                                                               Permanent Policy.
                 P.S.-Delhi ate,Aligarh
105 MADHAV       S.T.No-923/2005            Murder      16-09-     6992/2006    Pending   17 Year   22 Year   57 Year   ------   Proposal has send to
SINGH @          C.R.No-122/2005                         2006                             02 Mth.   05 Mth.   11 Mth.            H.Q for PreMature on
MADHUVA S/O      U/S-                                                                     05 Day    07 Day                       21.06.2022 under
NARAYAN SINGH    307/34,302/34,I.P.C                                                                                             Permanent Policy
                 P.S.-Delhi ate,Aligarh.
106 RAJENDER     S.T.No-284/2005           Murder 2   04/02/2006   1148/2006    Pending   17 Year   23 Year   57 Year   ------     Form-A Pending
S/O RANVEER      C.R.No-21/2005                                                           06Mth.    00Mth.    05 Mth.               At D.M Level
SINGH            U/S-                                                                     04 Day    12 Day
                 147,148,452,302/149,
                 I.P.C,
107 HARI OM S/O  S.T.No-947/2004,          Murder 1   01/03/2006   2674/2006   Pending    17 Year   23 Year   41 Year   ------     Form-A Pending
NAEPAL SINGH     C.R.No-138/2004,                                                         06Mth.    00Mth.    03Mth.                At D.M Level
                 U/S-302,I.P.C                                                            27 Day    27 Day
108 SHRI KRISHAN S.T.No-574/1996           Murder 2   28/07/2006   4527/2006   Pending    17 Year   22 Year   55 Year   ------     Form-A Pending
S/O AEDAL SINGH C.R.No-60/1996                                                            02Mth.    07Mth.    10Mth.                   At H.Q
                 U/S-                                                                     24 Day    05 Day
                 148,307/149,302/149,
                 I.P.C

109 NANAK S/O       S.T.No-1299/2004       Murder 1   21/01/2006   744/2006    Pending    17 Year   23 Year   42 Year   ------     Form-A Pending
BALJEET SINGH       C.R.No-129/261/2004                                                   10Mth.    05Mth.     00Mth                At D.M Level
                    U/S-302/34,I.P.C                                                      22 Day    05 Day
110 MAHESH S/O      S.T.No-493/1993        Murder 1   02.09.2005   4145/2005   Pending    17 Year   22 Year   43 Year   ------     Release on Mercy
MANGAL VALMIK       C.R.No-298/1993                                                       05 Mth.   04 Mth    05 Mth.            (Permanent Policy) on
                    U/S-302,354 IPC                                                       22 Day    21 Day                            01.06.2022
111 MOHD. JAVED     S.T.No-109/2005        Murder 1   28/04/2006   4334/2007   Pending    22 Year   26 Year   38 Year   ------     Release on Mercy
                                                         76
S/O MOHD.         C.R.No-301/2004                                                              06 Mth.   10 Mth.   05 Mth.                 (Permanent Policy) on
YASEEN            U/S-302 IPC                                                                  17 Day    19 Day    22 Day                       05.05.2022

112 DINESH S/O    S.T.No-1288/2005        Murder 1   08/01/2007   572/2007    Pending          17 Year   22 Year   53 Year       ------      Form-A Pending
MITHAN            C.R.No-194/2005                                                              01 Mth.   03 Mth.   07 Mth.                    At D.M Level
                  U/S-302/34,I.P.C                                                             11 Day    29 Day
113 SUNIL @       S.T.No-14/2005,         Murder 1   26/04/2006   2894/2006   Pending          17 Year   23 Year   40 Year       ------      Form-A Pending
SUSHIL @ BHIM     C.R.No-809/2004,                                                             10 Mth.   04 Mth.   11 Mth                     At D.M Level
S/O DWARIKA       U/S-                                                                         22 Day    03 Day
PRASAD GUPTA      302/34,324/34,I.P.C,
114 MOHAMMAD      S.T.No-1319/2000,       Murder 1   24/03/2006   2476/2006   13.12.2012       17 Year   22 Year   57 Year       ------       Form-A Pending
HANIF S/O MAZID   C.R.No-246/2000,                                 Decided                     00 Mth.   06 Mth.   09 Mth                          AtH.Q.
KHAN              U/S-302/34,201,I.P.C,                                                        16 Day    08 Day                            Proposal has send to
                                                                                                                                           H.Q for PreMature on
                                                                                                                                             21.06.2022 under
                                                                                                                                             Permanent Policy
115 RAMVIR        S.T.No-1052/1998        Murder 1   23/02/2006   3834/2006   03.09.2009       16 Year   22 Year   54 Year       ------       Form-A Pending
SINGH S/O         C.R.No-22/1995                                   Decided                     11 Mth.   06 Mth.   05 Mth                         At H.Q
GHAMANDI SINGH    U/S-302/34,I.P.C                                                             29 Day    01 Day
BAGHEL
116 ABBAS S/O     ST NO.-450/02, CR       MURDER     17.01.2005  Criminal     APPEAL       -             -         49        considering   RELEASED UNDER
MUNSHI LAL        NO.-488/02, U/S-                              Appeal        DISMISSE                                       premature     JAIL POLICY ON
                  302/34, IPC                                   No.-          D                                              release of    DATED 08.07.2022
                                                                427/2005                                                     the
                                                                DECIDED                                                      petitioners
                                                                ON
                                                                03.06.2016
117 FAUZDAR S/O   (1) ST NO.-32/99, CR    MURDER     28.08.2008 Criminal      APPEAL       -             -         45        considering   RELEASED UNDER
TEZ MOHAMMAD      NO.-248/98, U/S-                              Appeal        DISMISSE                                       premature     JAIL POLICY ON
                  302/34, 323/34,                               No.-          D                                              release of    DATED 11.06.2022
                  325/34, 506 IPC, (2)                          2401/2004                                                    the
                                                                                    77
                                              SPL ST NO.-25/04,                              DECIDED                                                 petitioners
                                              CR NO.-1187/03 U/S-                            ON
                                              302 IPC                                        08.01.2016
24   2.23   MOBIN @          MOBIN @ NANHA                                                                                                                           Proposal under
            NANHA            S/O SURAZUDDIN                                                                                                                          Permanent Policy of
                                              ST No-545/04 Cr No-
            Versus                                                                           3422/2007                17 Y       20 Y                                Premature release is
                                              83/04 U/s              Murder     04-05-                    07-10-
            STATE OF                                                                         17-05-                   08 M       10 M      46 Y      ----            Pending at hqr.level
                                              147,148,307/149,302/   01         2007                      2021
            U.P. & ORS.                                                                      2007                     18 D       15 D                                but not elegible due to
                                              149 IPC
            W.P.(Crl.) No.                                                                                                                                           Prohibited Series
            514/2021                                                                                                                                                 under Prastar-3(IX))
25   2.24   RAKESH           RAKESH MISHRA    ST NO.-296/04, CR      MURDER     21.10.2008 2636/2008      appeal      17 years   21        57      consider the      Jail Policy and Form A
            MISHRA           S/O SABHAJEET    NO.-633/03, U/S-       01                                   dismissed   05         years             premature         Pending
            Versus           MISHRA           302/34, IPC                                                 on 01-02-   months     09                release of
                                                                                                                      16 days    months
            STATE OF                                                                                      2013                                     the
                                                                                                                                 26 days
            U.P. & ORS.                                                                                                                            petitioners
            W.P.(Crl.) No.                                                                                                                         within 8
            497/2021                                                                                                                               weaks.
26   2.25   VIRENDER &       1 VIRENDER S/O   S.T.No-1898/1999       Murder 3   20/05/2004   3563/2004    Pending     23 Year    29 Year   63 Year      ------        Form- A Pending at
            ORS              VIJAYPAL         C.R.No-136/1999                                                         00 Mth.    01 Mth.   00 Mth                         D.M. Level
            Versus                            U/S-                                                                    05 Day     09 Day
            STATE OF                          148,302/148,302/149
            U.P. & ORS.                       I.P.C,
            W.P.(Crl.) No.
            499/2021
                             2 SATYAVIR S/O   S.T.No-1898/1999       Murder 3   20/05/2004   3073/2004    Pending     22 Year    29 Year   80 Year          ------    Form- A Pending at
                             CHARAN SINGH     C.R.No-136/1999                                                         11 Mth.    00 Mth.   00 Mth                         D.M. Level
                                              U/S-                                                                    06 Day     20 Day
                                              148,302/148,302/149,
                                              I.P.C,
                             3 KIRANPAL S/O   S.T.No-1898/1999       Murder 3   20/05/2004   3563/2004    Pending     23 Year    29 Year   71 Year          ------    Form- A Pending at
                             SHEORAJ          C.R.No-136/1999                                                         00 Mth.    01 Mth.   00 Mth                         D.M. Level
                                                        78
                  U/S-                                                                    07 Day    11 Day
                  148,302/148,302/149,
                  I.P.C,

4 JUGENDER S/O    S.T.No-1898/1999       Murder 3   20/05/2004   3563/2004   Pending      22 Year   29 Year   58 Year      ------    Form- A Pending at
SHANKAR           C.R.No-136/1999                                                         11 Mth.   01 Mth.   00 Mth                     D.M. Level
                  U/S-                                                                    28 Day    02 Day
                  148,302/148,302/149,
                  I.P.C,
5 RAJKUMAR S/O    S.T.No-856/2002        Murder 4   26/05/2004 3161/2004     Pending      20 Year   26 Year   55 Year   Release on   Form- A Pending
BHOPAL            C.R.No-52/2001                                                          10 Mth.   09 Mth.   08 Mth.       HC       at D.M Level.
                  U/S-                                                                    08 Day    19 Day               Bailorder
                  148,302/149,I.P.C                                                                                        Date-
                                                                                                                        02.05.2022

6 CHANDRAPAL      S.T.No-1054/1999       Murder 3   25/08/2004   4703/2004   02.12.2005   23 Year   29 Year   77 Year      ------    Form- A Pending at
S/O RAMPHAL       C.R.No-80/1999,                                 Decided                 02 Mth.   02 Mth.   00 Mth.                    D.M. Level
                  U/S-147,148,307/149,                                                    17 Day    19 Day
                  302/149, I.P.C
7 SURENDER S/O    S.T.No-1054/1999       Murder 3   03/01/2006   4703/2004   02.12.2005   23 Year   29 Year   68 Year      ------    Nominal Roll Pending
BHULEY SINGH      C.R.No-80/ 1999                                 Decided                 00 Mth.   00 Mth.   11 Mth.                at              D.M.
                  U/S-147,148,307/149,                                                    22 Day    24 Day                                  Level
                  302/149,I.P.C,
8 JAIVEER S/O     S.T.No-1054/1999       Murder 4   25/08/2004   4703/2004   02.12.2005   23 Year   29 Year   45 Year      ------    Form- A Pending at
CHAMAN SINGH      C.R.No-80/1999                                  Decided                 02 Mth.   03 Mth.   00 Mth.                    D.M. Level
                  U/S-                                                                    08 Day    00 Day    04 Day
                  148,302/149,I.P.C

9 SUKHDEV       S.T.No-1213/1999         Murder 3   24/05/2001   12521/202   10.03.2021   23 Year   30 Year   61 Year      ------    Form- A Pending at
SINGH S/O ANOOP C.R.No-244/1999                                  0Decided    .            00 Mth.   01 Mth.   02 Mth.                       H.Q.
SINGH           U/S-147,148,307/149,                                                      13 Day    15 Day
                                                    79
                302/149, I.P.C
10 TAAHIR S/O   S.T.No-420/1999,     Murder 4   09/10/2003   1688/2003   Pending      23 Year   29 Year   48 Year      ------     Form- A Pending at
VASHEER         C.R.No-36/1999,                                                       02 Mth.   06 Mth.   02 Mth.                     D.M. Level
                U/S-                                                                  18 Day    05 Day
                147,307,302,I.P.C.
11 TITU S/O     S.T.No-856/2002      Murder 4   26/05/2004   3161/2004   Pending      20 Year   27 Year   43 Year   Release on   Nominal roll
BAARU           C.R.No-52/2001                                                        10 Mth.   02 Mth.   08 Mth.       HC       Pending at D.M Level.
                U/S-                                                                  05 Day    10 Day               Bailorder
                148,302/149,I.P.C                                                                                      Date-
                                                                                                                    09.04.2022

12 JITENDER     S.T.No-856/2002      Murder 4   26/05/2004   3161/2004   Pending      20 Year   26 Year   48 Year   Release on   Nominal roll
@KAALA S/O      C.R.No-52/2001                                                        10 Mth.   09 Mth.   08 Mth.       HC       Pending at D.M Level.
SHODAAN         U/S-                                                                  05 Day    16 Day               Bailorder
                148,302/149,I.P.C                                                                                      Date-
                                                                                                                    09.04.2022
13 PARVINDER    S.T.No-856/2002      Murder 4   26/05/2004   3161/2004   Pending      20 Year   26 Year   47 Year   Release on   Nominal roll
S/O SHODAAN     C.R.No-52/2001                                                        10 Mth.   09 Mth.   08 Mth.       HC       Pending at D.M Level.
                U/S-                                                                  05 Day    16 Day               Bailorder
                148,302/149,I.P.C                                                                                      Date-
                                                                                                                    09.04.2022

14 PRAMOD       S.T.No-856/2002      Murder 4   26/05/2004   3161/2004   Pending      23 Year   26 Year   55 Year   Release on    Form- A Pending at
KUMAR S/O       C.R.No-52/2001                                                        10 Mth.   09 Mth.   08 Mth.       HC            D.M. Level
KAANTI PRASAD   U/S-                                                                  08 Day    19 Day               Bailorder
                148,302/149,I.P.C                                                                                      Date-
                                                                                                                    09.04.2022

15 SUDHIR S/O   S.T.No-385/1994      Murder 6   19/07/2005   1946/2005   13.05.2005   22 Year   28 Year   58 Year      ------     Form- A Pending at
OM PRAKASH      U/S-                                          Decided                 03 Mth.   10 Mth.   04 Mth.                     D.M. Level
                307,302,427,I.P.C                                                     19 Day    13 Day
                                                                                       80
                             16 JAGVEER S/O    (1)S.T.No-529/2003,     Murder 3    01/12/2004   6345/2004   21.01.2008   19 Year   25 Year   44 Year       ------      Nominal Roll Pending
                             SARNAAMI          C.R.No-115/2003,                                  Decided                 03 Mth.   10 Mth.   08 Mth.                   at              D.M.
                                               U/S-148,452,307/149,                                                      15 Day    15 Day                                     Level
                                               302/149 I.P.C

                             17 SATYAVEER      (1)S.T.No-529/2003,     Murder 3    01/12/2004   6345/2004   21.01.2008   19 Year   25 Year   47 Year       ------      Nominal Roll Pending
                             S/O SARNAAMI      C.R.No-115/2003,                                  Decided                 03 Mth.   03 Mth.   08 Mth.                   at              D.M.
                                               U/S-148,452,307/149,                                                      18 Day    18 Day                                     Level
                                               302/149 I.P.C
                             18 OMBIR S/O      S.T.No-69/2001          Murder 4    12/12/2007   156/2008    Pending      21 Year   29 Year   79 Year       ------      Nominal Roll Pending
                             KANHAIYA          C.R.No-32/2001                                                            04 Mth.   03 Mth.   05 Mth.                   at              D.M.
                                               U/S-                                                                      13 Day    09 Day                                     Level
                                               307/34,302/34,452,I.P
                                               .C & 3(2)(5)
                                               SC/ST,Act,
27   2.26   RAM JANAM        RAM JANAM         ST NO. 147/2011.CR      ONE         05.10.2006 CRMINAL PENDING            17        22    56            According to    Mercy Petition under
            YADAV            YADAV S/O BILLU   No.438/1997.U/S         MURDER                 APEEL                      YEARS0    YEARS YEARS.        the order of    Standing Policy 2018
            Versus           YADAV             302/34IPC. INAYAT                              NO.2271/2                  1MONT     04                  hon”ble high    PENDING AT HQ
            STATE OF                           NAGAR FAIZABAD                                 006, DATE                  H. 23     MONTH               court dated     LEAVEL
            U.P. & ORS.                                                                       OF                         DAYS      S 07                08.05.2022,
            W.P.(Crl.) No.                                                                    FILLLING                             DAYS.               the prisoner
            494/2021                                                                          15.11.2006                                               has been
                                                                                                                                                       released
                                                                                                                                                       from the jail
                                                                                                                                                       on
                                                                                                                                                       16.05.2022.
28   2.27   GAJENDRA         1 GAJENDRA        ST.NO-994/02            Murder/Ki   20-Apr-03    2528/06     Pending      20 YY     26 YY     46 YY     Released by     Form-A is Pending at
            SINGH & ORS.     SINGH S/O THAN    CR.NO-162/02            dnapping                                          00 MM     02 MM     03 MM     Goverment       the level of District
            Versus           SINGH             U/S- 302,364,201        01 Case                                           19 DD     01 DD     05 DD     order no.       Megistrate, Bareilly
                                                                                                                                                       634/22-2-
            STATE OF                           IPC
                                                                                                                                                       2022-
            U.P. & ORS.
                                                                       81
W.P.(Crl.) No.                                                                                                             17(480)/2017
508/2021                                                                                                                   ,
                                                                                                                           Order Dated-
                                                                                                                           24-05-2022
                                                                                                                           Released on
                                                                                                                           date.-26-05-
                                                                                                                           2022
                 2 HARPRASAD S/O ST.NO-741/94           Murder     12-May-06   4418/06   Pending   17 YY   22 YY   53 YY   Released on    Form-A is Pending at
                 GIRAND          CR.NO-447/92           01 Case                                    03 MM   07 MM   10 MM   Bail & Bond    the level of District
                                 U/S-                                                              14 DD   05 DD   25 DD   on the Order   Megistrate, Badayun
                                 302/149,147,148,307/                                                                      Of Hon’bl`e    Jail Policy Pending
                                 149 IPC                                                                                   Court CJM,
                                                                                                                           Badayun on
                                                                                                                           dated-15-04-
                                                                                                                           2022

                 3 CHHAILU S/O     105/00               Murder/R   11-Oct-06   672/06    Decided   22 YY   28 YY   44 YY                  Pending at the level of
                 RAMBHAROSE        302,376 IPC          ape                                        10 MM   02 MM   10 MM                  District Megistrate,
                                                        1 case                                     14 DD   02 DD   22 DD                  Sahjhanpur
                                                                                                                                          Jail Policy Pending
                 4 SAPPU @         13/97                Murder/R   31-Aug-00   212/02    Decided   25 YY   33 YY   57 YY                  Form-A on Pending at
                 SITARAM S/O       348/95               ape                                        10 MM   03 MM   00 MM                  the level of District
                 BHOLA             302,376,201 I.P.C.   1 case                                     29 DD   00 DD   00 DD                  Megistrate,
                                                                                                                                          Sahjhanpur
                                                                                                                                          Jail Policy Pending
                 5 LALTA PRASAD    ST.NO-537/01         Murder     19-Jul-05   3254/05   Pending   17 YY   23 YY   51 YY   Aquital by     Form-A on Pending at
                 S/O               CR.NO-275/01         01 Case                                    09 MM   05 MM   10 MM   Hon. High      the level of District
                 TARACHANDRA       U/S-302/34,201 IPC                                              23 DD   06 DD   05 DD   Court on       Megistrate, PBT
                                                                                                                           date-28-05-    Jail Policy Pending
                                                                                                                           2022
                                                       82
6 RAM LADAITE    ST.NO-66/96            Murder     18-Nov-08   1763/05   Pending   17 YY   23 YY   47 YY   Released by    Form-A on Pending at
S/O POORAN       CR.NO-168/89           01 Case                                    06 MM   03 MM   06 MM   Goverment      the level of District
KISAN            U/S- 302/34,307/34                                                05 DD   11 DD   15 DD   order no.      Megistrate,
                 IPC                                                                                       736/22-2-      Shanjhapur
                                                                                                           2022-
                                                                                                           17(542)/2020
                                                                                                           ,
                                                                                                           Order Dated-
                                                                                                           24-06-2022
                                                                                                           Released on
                                                                                                           date.-28-06-
                                                                                                           2022

7 CHARAN SINGH   ST.NO-695/04           Murder     12-Jan-06   1171/06   Pending   17 YY   23 YY   58 YY   Released by    Form-A on Pending at
S/O GULSHER      CR.NO-54/04            01 Case                                    10 MM   04 MM   05 MM   Goverment      the level of District
                 U/S- 302 IPC                                                      12 DD   07 DD   14 DD   order no.      Megistrate, Pilibhit
                                                                                                           718/22-2-
                                                                                                           2022-
                                                                                                           17(286)/2020
                                                                                                           ,
                                                                                                           Order Dated-
                                                                                                           24-06-2022
                                                                                                           Released on
                                                                                                           date.-28-06-
                                                                                                           2022
8 RAMPAL S/O     ST.NO-653/04           Murder/R   11-Jun-06   1639/08   Pending   18 YY   22 YY   51 YY   Released by    Form-A on Pending at
DEENBANDHU       CR.NO-136/04           ape                                        02 MM   10 MM   09 MM   Goverment      the level of District
                 U/S-                   01 Case                                    20 DD   29 DD   27 DD   order no.      Megistrate, Sitapur
                 302/149,307,452,364,                                                                      695/22-2-
                 504,506,376/149 IPC                                                                       2022-
                                                                                                           17(265)/2022
                                                83
                                                                                                  ,
                                                                                                  Order Dated-
                                                                                                  06-07-2022
                                                                                                  Released on
                                                                                                  date.-09-07-
                                                                                                  2022

9 BABADIN S/O   ST.NO-713/04      Murder    03-03-   606/2006   Pending   17 YY   22 YY   60 YY   Released by Form-A on Pending at
MULLURAIDAS     CR.NO-75/04       01 Case   2006                          04 MM   07 MM   06 MM   Goverment    the level of District
                U/S- 302 IPC                                              17 DD   04 DD   05 DD   order no.    Megistrate, Sitapur
                                                                                                  1877/22-2-
                                                                                                  2021-
                                                                                                  17(502)/2020
                                                                                                  ,
                                                                                                  Order Dated-
                                                                                                  11-10-2021
                                                                                                  Released on
                                                                                                  date.-12-10-
                                                                                                  2021

10 RAJENDRA     ST.NO-997/2000    Murder 01 20-11-   6100/03    Pending   18 YY   23 YY   56 YY   Released by    Form-A on Pending at
SINGH S/O       CR.NO-45/2000     Case      2003                          08 MM   08 MM   05 MM   Goverment      the level of District
RAMNATH         U/S-452,302,323             R.A                           04 DD   26 DD   23 DD   order no.      Megistrate,
                IPC                         06-12-                                                658/22-2-      Shajhanpur
                                            2016                                                  2022-
                                                                                                  17(10)/2022,
                                                                                                  Order Dated-
                                                                                                  01-05-2022
                                                                                                  Released on
                                                                                                  date.-04-05-
                                                                                                  2022
                                                                                      84

                             11 NIRMAL SINGH   ST.NO-433/02           Murder      22-Sep-04   5169/04    Pending   21 YY    27 YY     54 YY     Released by    Form-A on Pending at
                             @ NIMMA S/O       CR.NO-157/01           01 Case                                      02 MM    01 MM     10 MM     Goverment      the level of District
                             MAAN SINGH        U/S-                                                                19 DD    21 DD     17 DD     order          Megistrate, Pilibhit
                                               302/149,307/149,147,                                                                             no.1036/22-
                                               148,364,201/149                                                                                  2-2022-
                                               IPC                                                                                              17(94)/2008,
                                                                                                                                                Order Dated-
                                                                                                                                                24-06-2022
                                                                                                                                                Released on
                                                                                                                                                date.-29-06-
                                                                                                                                                2022

                             12 NARVAIL        433/02                 Murders /   22-Sep-04   5169/04    Decided   19 YY    25 YY     56 YY                    Pending Form A at
                             SINGH S/O         157/01                 Kidnaping                                    03 MM    03 MM     09 MM                    the level of District
                             PAYARA SINGH      302/149,201/149,307/   1 case                                       07 DD    01 DD     28 DD                    Megistrate, Pilibhit &
                                               149,364,147,148                                                                                                 Jail Policy pending
                                               I.P.C

                             13 MOOLCHAND      ST.NO-942/03           Murder 01 09-02-        1788/08    Pending   18 YY    23 YY     53 YY                    Released by Form-A
                             S/O DWARIKA       CR.NO-109/03           Case      2007                               09 MM    08 MM     05 MM                    Goverment order no.
                                               U/S-302/149,148,506                                                 03 DD    24 DD     02 DD                    217/2021/2075/22-2-
                                               IPC                                                                                                             2021-17(865)/2021,
                                                                                                                                                               Order Dated-14-12-
                                                                                                                                                               2021 Released on
                                                                                                                                                               date.-11-01-2022
29   2.28   PREM PAL         PREM PAL S/O      Cr.No-166/1996         Murder,     03-08-      1938/ 2000 28-10-    25 Year 30 Year    44 Year   -              Pratav Pending at the
            Versus           BUDHASEN          St.No-812/1996 u/s-    03 person   2000                   2005      07 Month 02        04                       level of shashan on
            STATE OF                           302/149, 302/120B,                                                  22 Days Month      Month                    the basis of G.O-01-
            U.P. & ORS.                        148 IPC                                                                      04 Days   01 days                  08-2018, N.R Also
            W.P.(Crl.) No.                                                                                                                                     pending at the level of
                                                                                      85
            01/2022                                                                                                                                                  DM/ Pilibhit.
30   2.29   VINOD KUMAR      VINOD KUMAR S/O ST-337/1984              Murder 1    29/10/2007   949/1986    23.09.1988   38 Year   50 Year   57 Year      ------        Release on Pre-
            Versus           OMPRAKASH       Cr-85/1984                                                                 01 Mth.   01 Mth.   04 Mth.                   Mature Mercy Date-
            STATE OF                         U/S-302,148,                                                               14 Day    09 Day                                  16.9.2021
            U.P. & ORS.                      332,307/149,I.P.
            W.P.(Crl.) No.
            123/2020
31   2.30   BALLU @          BALLU @ HASAN     ST-245/1989            Murder 11     10-08-     1492/1992   04.05.1995   25 Year   31 Year 84 Year Released on            Nominal Roll
            HASAN TAQUI      TAQUI S/O MOHD.   Cr-40/1989                            1992       Decided                 02Mth.     08Mth. 05Mth.   S.C order             Accepted on
            VS               RAMJANI           U/S-302,148,                                                              25day     10day          Interim Bail           28.10.2020
            THE STATE                          332,307/149,I.P.C                                                                                       on
            OF U.P. &                                                                                                                             22.02.2020
            ANR.
            W.P.(Crl.) No.
            7/2020
32   2.31   RAHEES           RAHEES S/O        ST-245/1989            Murder 11     10-08-     1492/1992   04.05.1995   30 Year   36 Year   61 Year   Released on       Mercy Pending
            VS               IKRAR HUSSAIN     Cr-40/1989                            1992       Decided                 09Mth.     08Mth.    5Mth.     S.C order
            THE STATE                          U/S-302,148,                                                             06 day     10day              Interim Bail
            OF U.P. &                          332,307/149,I.P.C                                                                                           on
            ANR.                                                                                                                                      22.02.2020
            W.P.(Crl.) No.
            23/2020
33   2.32   FIROZ            FIROZ S/O HASAN   ST-245/1989            Murder 11     10-08-     1492/1992   04.05.1995   31 Year   36 Year   60 Year   Released on       Mercy Pending
            VS               TAKI              Cr-40/1989                            1992       Decided                 03Mth.     08Mth.    5Mth.     S.C order
            THE STATE                          U/S-302,148,                                                             06 day     10day              Interim Bail
            OF U.P. &                          332,307/149,I.P.C                                                                                           on
            ANR.                                                                                                                                      02.08.2020
            W.P.(Crl.) No.
            189/2020
34   2.33   MAHIR            MAHIR S/O         Cr.No-40/1989 St.No-   Murder,     10-08-       1857/ 1992 20-06-        30 Year 38 Year     55 Year   Released on    Form – A Pending At
            VS               ZUBEDA            245/1989 u/s-          09 person   1992                    1994          04 Month 07         11        -17-10-2020    the level of DM/
                                                                                      86
            THE STATE                          302/149,148,324/149,                                                     01 Days   Month   Month       on Bail Bond   Buland Shahar
            OF U.P. &                          307/149, IPC                                                                       17 Days 24 days
            ANR.
            W.P.(Crl.) No.
            277/2020
35   2.34   TUKKI & ANR.     1 TUKKI S/O       S.T.No-884/2000,       Murder 3    29/09/2003   5009/2003   Pending      20 Year   26 Year   59 Year   Released on     Form-A Pending at
            VS               JHANGIRI @        C.R.No-,33/2000,                                                         10 Mth.   09Mth.    07 Mth.    S.C order          D.M Level
            THE STATE        JHANGIRI MAL      U/S-                                                                     20 Day    03 Day              Interim Bail
            OF U.P. &        SHARMA            148,302/149,323/149,                                                                                        on
            ANR.                               307/149 IPC,                                                                                           05.03.2021
            W.P.(Crl.) No.
            75/2021
                             2 PAPPAN S/O      S.T.No-                Murder 3    29/09/2003   5009/2003   Pending      20 Year   26 Year   59 Year   Released on     Form-A Pending at
                             KUNWAR PAL        884/2000,393/2003                                                        11 Mth.   09Mth.    07 Mth.    S.C order          D.M Level
                             SHARMA            C.R.No-                                                                  06 Day    03 Day    07 Day    Interim Bail
                                               ,33/2000,1029/2004                                                                                          on
                                               U/S-                                                                                                   05.03.2021
                                               148,302/149,323/149,
                                               307/149 IPC.
36   2.37   PARVINDER &      1 PARVINDER S/O   Cr.No-07/2000 St.No-   Murder,     18-05-       1780/ 2002 25-11-        19 Year 24 Year     53 Year   Released on    Form- A
            ANR              KUNWARPAL         344/2000 u/s-          08 person   2002                    2003          07 Month 09         01        -19-12-2020    Rejected dated
            Versus                             148,302,452 IPC                                                          12 Days Month       Month     on Bail Bond   28.04.2020
            STATE OF                                                                                                             00 Days    11 days
            U.P. & ORS.
            W.P.(Crl.) No.
            341/2020
                             2 CHANDRAVEER     S.T.No-344/2000        Murder 8      18-05-     1780/2002   25.11.2003   20 Year   26 Year   66 Year   Released on    Mercy Pending at D.M
                             S/O KALYAN        C.R.No-07 /2000                       2002       Decided                 07 Mth.   10 Mth.   05 Mth.    S.C order            Level
                                               U/S-                                                                     12 day    05 day              Interim Bail
                                               302/149,148,452I.P.C                                                                                        on
                                               ,                                                                                                      11.12.2020
                                                                                      87
37   2.38   PRAMOD &         1 PRAMOD S/O      S.T.No-390/1992,        Murder 3     09-11-     1854/1994   18.12.1995   23 Year   32 Year   52 Year   Released on     Nominal Roll Pending
            ANR.             RISAL SINGH       C.R.No-69/1991                        1994       Decided                 09Mth.    09 Mth.   06 Mth.    S.C order         at H.Q. Level.
            Versus                             U/S-148,302/149                                                           23day    28 day              Interim Bail
            STATE OF                           I.P.C,                                                                                                      on
            U.P. & ORS.                                                                                                                               23.11.2020
            W.P.(Crl.) No.
            336/2020
                             2 BRAHMPAL S/O    S.T.No-390/1992,        Murder 3     09-11-     1854/1994   18.12.1995   23 Year   32 Year   52 Year   Released on     Nominal Roll Pending
                             RISAL SINGH       C.R.No-69/1991                        1994       Decided                 09Mth.    09 Mth.   06 Mth.    S.C order         at D.M. Level.
                                               U/S-148,302/149                                                           23day    28 day              Interim Bail
                                               I.P.C,                                                                                                 23.11.2020
38   2.39   ABDUL            ABDUL JABBAR      S.T.No-15/1993,         Murder 3   12.07.2022   906/2000    28.02.2002   26 Year   31 Year   48 Year   Released on      Form-A Pending at
            JABBAR           S/O ABDUL         C.R.No-56/1993                                  Decided                  03Mth.    03Mth.    02Mth.     S.C order          H.Q. Level.
            Vs               RASEED            U/S-307,302/34,I.P.C,                                                     20day     10day              Interim Bail
            THE STATE                                                                                                                                      on
            OF U.P. &                                                                                                                                 17.03.2021
            ANR.
            W.P.(Crl.) No.
            15/2021
39   2.40   SALIM            SALIM S/O ABDUL   S.T.No-29/1979,         Murder 3   29.07.2000   980/1980    09.03.2020   21 Year   27 Year   70 Year   Released on      Form-A Pending at
            Versus           SATTAR            C.R.No-243/1978,                                                         07Mth.    05Mth.    06Mth.    Bail in date-        D.M Level
            STATE OF                           U/S-302/149,148                                                           16day     25day              17.03.2021
            U.P. & ORS.
            W.P.(Crl.) No.
            417/2020
40   2.41   HARENDRA &       1 HARENDRA S/O    S.T.No-740/2001,        Murder 4   29.09.2002   4456/2002   27.02.2013   20 Year   25 Year   59 Year   Released on      Form-A Pending at
            ORS.             HARKESH           C.R.No-666A/2000                                 Decided                 03Mth.    03Mth.    06 Mth.    S.C order          H.Q. Level.
            Vs                                 U/S-                                                                      20day     10day              Interim Bail
            THE STATE                          148,302/149,452,I.P.                                                                                        on
            OF U.P. &                          C,                                                                                                     23.02.2021
            ORS.
                                                                                       88
            W.P.(Crl.) No.
            61/2021
                             2 NARENDRA S/O    Cr.No-666A/2000         Murder,     20-09-   4456/ 2002 27-02-        19 Year 25 Year      43 Year   Released on    Form- A
                             BRAHAM SINGH      St.No-740/2001 u/s-     04 person   2002                2013          09 Month 00          10        -01-03-2021    Pending at the level of
                                               302/149, 148,452,                                                     09 Days Month        Month     on Bail Bond   DM/ Buland shahar
                                               IPC                                                                            25 Days     22 days
                             3 RAVINDRA S/O    Cr.No-666A/2000         Murder,     20-09-   4879/ 2002 27-02-        19 Year 25 Year      46 Year   Released on    Form- A
                             GIR RAJ SINGH     St.No-740/2001 u/s-     04 person   2002                2013          11 Month 09          08        -01-03-2021    Pending at the level of
                                               302/149, 148,452,                                                     25 Days Month        Month     on Bail Bond   DM/ Buland shahar
                                               IPC                                                                            08 Days     02 days
41   2.42   ISLAM & ANR.     1 ISLAM S/O ALI   Cr.No-10/1991 St.No-    Murder,     03-09-   1371/ 1994 07-09-        26 Year 33 Year      51 Year   Released on    14 Year Nominal Roll
            (ALLAH           MOHAMMAD          52/1991 u/s- 396, 412   03 person   1994                1995          03 Month 03          07        -10-03-2021    Rejected.
            NOOR) Vs                           IPC                                                                   11 Days Month        Month     on Bail Bond
            THE STATE                                                                                                         04 Days     10 days
            OF U.P. &
            ORS.
            W.P.(Crl.) No.
            86/2021
                             2 ALLA NOOR S/O   St.No.-52/1991          Murder      03-09-   1450/1994   Life Time,   26 Years   33        59      ---------        Mercy Petrtion
                             ALLAH RAZI        Cr.No.-10/1991, U?S-                1994                 07-09-       02         Years     Years                    Rejected on Dated-
                                               396 IPC                                                  1995         Months     05        07                       31-03-2008 by the
                                                                                                                     05 Days    Months    Months                   Government Release
                                                                                                                     (Till      06 Days   27 Days                  on bail on Date 10-03-
                                                                                                                     released   (Till     Up to                    2021
                                                                                                                     Date 10-   release   10-03-
                                                                                                                     03-2021)   d Date    2021
                                                                                                                                10-03-
                                                                                                                                2021)
42   2.43   RAKESH GIRI      1 RAKESH GIRI     C. No.84/90               05        19-09-   501/1995     501/1995    24 Y.      32 Y.     69                       Form- A cancelled by
            & ANR            S/O LATE PREM     S.T.No.29/1991,         MURDER      1995     FILLING      IN HIGH     02 M.      09 M.     years                    up govn. dated
            (SANKATA) Vs     GIRI              U/S-147,148,149,307,      S                  DATE 01-      COURT      22 D.      26 D.                              29-12-2017
                                                                                        89
            THE STATE                          302,436,452,404 IPC                              01-1995       LKW   (As on        (As on                 --------
            OF U.P. &                          Ps-Mitauli, Dist-Kheri                            HIGH      JUDGMEN 23-03-          23-03-                            Release on Bail
            ORS.                                                                                COURT       T DATE  2021)          2021)                             dated-
            W.P.(Crl.) No.                                                                       LKW         28-01-                                                  23-03-2021
            115/2021                                                                                          1997
                                                                                                725/1997
                                                                                                FILLIND     725/1997
                                                                                               DATE 23-         IN
                                                                                                04-1997    SUPRENE
                                                                                                   IN        COURT
                                                                                               SUPRENE     JUDGMEN
                                                                                                 COURT       T DATE
                                                                                                              21-10-
                                                                                                               1997
                             2 SANKATA S/O     Cr.No-84/1990 St.No-     Murder,     19-09-     549/ 1995   21-10-    24 Year 32 Year        60 Year   Released on 14 Year Nominal Roll
                             JANKI PRASAD      29/1991 u/s-             05 person   1995                   1997      09 Month 03            10        -25-03-2021 Pending due to
                                               148,436,449,302/149                                                   09 Days Month          Month     on Bail BondUnvailability of Court
                                               412 IPC                                                                        27 Days       19 days               Abhimat.
43   2.44   ANIL             ANIL S/O SHRI     ST No.884 / 2000         Murder      29-09-     5009/       Criminal  20 Years 26            39      W.P(Crl)No.1 Form-A Sent to DPO
            VS               CHHOTELAL         Crime No.33/ 2000        Cases       2003       2003        Appeal    11       Years         Years   22/21         Bulnd Shahar Vide
            THE STATE                          U/S-148,323,                                                No.5009/2 Months   09                    Released      Latter No-79/AR/2021
                                               307,302/, 149 IPC P/S                                       003       11 Days Months                 on26-03-      Dated-24-01-2021
            OF U.P. &
                                               Khanpur Distt-Buland                                        Judgement          10 Days               2021 by
            ANR.                               Shahar                                                      Date.27-                                 Order ADJ
            W.P.(Crl.) No.                                                                                 09-2013                                  -04 Buland
            122/2021                                                                                                                                Shahar
44   2.45   RANBIR           RANBIR SINGH      S.T.No-277/1985,         Murder 3    14.06.1991 1768/1991   14.01.1997   23 Year   31 Year   74 Year Released on Nominal Roll Pending
            SINGH            S/O VIJAY SINGH   U/S-                                            Decided                  11Mth.    08Mth.    06 Mth.   S.C order        at D.M Level.
            VS                                 148,30/149,302/149                                                       06 day     28day             Interim Bail
            THE STATE                          I.P.C                                                                                                      on
            OF U.P. &                                                                                                                                22.01.2021
            ANR.
                                                                                      90
            W.P.(Crl.) No.
            397/2020
45   2.46   PUSHPENDRA       PUSHPENDRA @     S.T.No-1314/1994,       Murder 4    05.02.1995   4456/2002   19.08.1997   26 Year    32 Year   59 Year   Released on     Form-A Pending at
            @ PAPPU          PAPPU S/O        C.R.No-68/1994                                    Decided                 02 Mth.    00Mth.    06 Mth.    S.C order         H.Q. Level.
            Versus           JAGDISH SHARAN   U/S-148,302,I.P.C,                                                        26 day      10day              Interim Bail
            STATE OF                                                                                                                                        on
            U.P. & ORS.                                                                                                                                13.02.2021
            W.P.(Crl.) No.
            35/2021
46   2.47   AJAY PRATAP      1 AJAY PRATAP    S.T.No-375/1992,         Murder 4   06.09.1999   2753/1993   19.09.2007   21 Year    27 Year   59 Year   Released on     Form-A Pending at
            SINGH AND        SINGH S/O        C.R.No-10/1992                                    Decided                 10 Mth.    01Mth.    06 Mth.    S.C order         H.Q. Level.
            ORS.             RANVEER SINGH    U/S-                                                                      02 day     00 day              Interim Bail
            Versus                            148,302/149,324/149,I.P.                                                                                      on
            STATE OF                          C                                                                                                        24.02.2021
            U.P. & ORS.
            W.P.(Crl.) No.
            414/2020
                             2 SHIV PRATAP     S.T.No-375/1992,       Murder 4    06.09.1999   2753/1993   19.09.2007   21 Year    26 Year   65 Year   Released on     Form-A Pending at
                             SINGH S/O         C.R.No-10/1992                                   Decided                 10 Mth.    06Mth.    06 Mth.    S.C order         H.Q. Level.
                             RANVEER SINGH     U/S-                                                                     02 day      25day              Interim Bail
                                               148,302/149,324/149,                                                                                         on
                                               I.P.C                                                                                                   24.02.2021
                             3 SHYAM PRATAP    S.T.No-375/1992,       Murder 4    06.09.1999   2753/1993   19.09.2007   21 Year    27 Year   56 Year   Released on     Form-A Pending at
                             ISNGH S/O         C.R.No-10/1992                                   Decided                 10 Mth.    00Mth.    06 Mth.    S.C order         D.M. Level.
                             RANVEER SINGH    U/S-                                                                      02 day      25day              Interim Bail
                                              148,302/149,324/149,I                                                                                         on
                                              .P.C                                                                                                     24.02.2021
47   2.48   BITTOO @         BITTOO @          ST No-740/2001         Murder      20-09-       4856/       Criminal     20 Years   26      38          W.P(Crl)No.4   Form-A Sent to DM
            BRIJESH          BRIJESH KUMAR     Crime No-66A/2000      Cases       2002         2002        Appeal No-   03         Years   Years       07/20          Bulnd Shahar Vide
            KUMAR            S/O JAGPAL        U/S-                                                        4456/02      Months     04                  Released on-   Latter No-900/AR-
                                               147,148,452,302/149I                                        Judgement    05 Days    Months              12-02-2021     2/16 Dated-26-06-
            VS
                                               PC P/S Sikandra bad                                         Date 27-                22 Days             by Order       2016
                                                                                    91
            THE STATE                        Distt-Buland Shaher                                         02-2013                                    ASJ/FTC -03
            OF U.P. &                                                                                                                               Buland
            ANR.                                                                                                                                    Shahar
            W.P.(Crl.) No.
            407/2020
48   2.49   CHANDER          CHANDER PAL      S.T.No-740/2001,       Murder 4   29.09.2002   4456/2002   27.02.2013   20 Year   25 Year   75 Year   Released on      Form-A Pending at
            PAL              S/O DALIP        C.R.No-666A/2000                                Decided                 03Mth.    03Mth.    01Mth.     S.C order          H.Q. Level.
            VS                                U/S-                                                                     20day     10day              Interim Bail
            THE STATE                        148,302/149,452,I.P.C                                                                                       on
            OF U.P. &                        ,                                                                                                      05.02.2021
            ANR.
            W.P.(Crl.) No.
            421/2020
49   2.50   SATENDRA         SATENDRA S/O    S.T.No-390/1992,        Murder 3     09-11-     1854/1994   18.12.1995   27 Year   33 Year   52 Year    Released on     Mercy Cancelled on
            Versus           RISAL SINGH     C.R.No-69/1991                        1994       Decided                 10Mth.    09 Mth.   00Mth.      S.C order         26.06.2019
            STATE OF                         U/S-148,302/149                                                          08 day    28 day               Interim Bail
            U.P. & ORS.                      I.P.C                                                                                                   07.01.2021
            W.P.(Crl.) No.
            373/2020
50   2.51   ISHWARI          1 ISHWARI      ST.NO-486/03             Murder     09-03-       1856/06     Pending      17 YY     22 YY     38 YY     Released on     Form-A on Pending at
            PRASAD @         PRASAD @       CR.NO-380/03             1 case     2006                                  01 MM     07 MM     05 MM     Bail & Bond     the level of District
            KHANNA AND       KHANNA S/O     U/S-302/34 IPC                                                            10 DD     06 DD     16 DD     on the Order    Megistrate, Pilibhit
            ORS.             DWARIKA PRASAD                                                                                                         Of Hon’bl`e     Jial policy peding
            Versus                                                                                                                                  Court CJM,
            STATE OF                                                                                                                                Pilibhit on
            U.P. & ORS.                                                                                                                             dated-27-08-
            W.P.(Crl.) No.                                                                                                                          2022
            67/2022
                             2 BADAN SINGH   ST.NO-741/94            Murder     12-05-       2765/06     Pending      16 YY     22 YY     55 YY     Released on     Form-A on Pending at
                             S/O GIRDHARI    CR.NO-447/92            1 case     2006                                  08 MM     00 MM     10 MM     Bail & Bond     the level of District
                                             U/S-                                                                     18 DD     06 DD     23 DD     on the Order    Megistrate, Badayun
                                                     92
                 302/149,307/149,147,                                                                    Of Hon’bl`e    Jial policy peding
                 148 IPC                                                                                 Court CJM,
                                                                                                         Badayun on
                                                                                                         dated-13-04-
                                                                                                         2022

3 RAMSEWAK S/O   ST.NO-1009/03          Murder   12-12-      877/07    Pending   16 YY   21 YY   38 YY   Released on    Form-A on Pending at
HARIRAM          CR.NO-176/03           1 case   2006                            09 MM   11 MM   03 MM   Bail & Bond    the level of District
RATHOR           U/S- 302 IPC                                                    20 DD   08 DD   14 DD   on the Order   Megistrate, Bareilly
                                                                                                         Of Hon’bl`e    Jial policy peding
                                                                                                         Court ADJ,
                                                                                                         Bareilly on
                                                                                                         dated-06-05-
                                                                                                         2022

4 MURSHAD S/O    ST.NO-95/06            Murder   15-May-07   3693/07   Pending   17 YY   22 YY   40 YY                  Pending Form A at
ALI HUSSAIN      CR.NO-198/05           1 case                                   02 MM   03 MM   03 MM                  the level of District
                 U/S-147,148,                                                    13 DD   19 DD   02 DD                  Megistrate, Rampur &
                 302/149 IPC                                                                                            Jail Policy pending

5 SURYAPRATAP    ST.NO-924/05           Murder   20-01-      1823/07   Pending   16 YY   21 YY   43 YY   Released on    Form-A on Pending at
SINGH @ SONU     CR.NO-89/05            1 case   2007                            08 MM   09 MM   04 MM   Bail & Bond    the level of District
S/O SUKHPAL      U/S-302 IPC                                                     20 DD   12 DD   24 DD   on the Order   Megistrate,
SINGH                                                                                                    Of Hon’bl`e    Shajhanpur
                                                                                                         Court ADJ-7,   Jial policy peding
                                                                                                         Shajhanpur
                                                                                                         on dated-25-
                                                                                                         03-2022

6 JAWAHARLAL     ST.NO-210/06           Murder   31-07-      5373/09   Pending   16 YY   21 YY   40 YY   Released on    Form-A on Pending at
S/O CHATURILAL   CR.NO-475/05           1 case   2009                            10 MM   01 MM   10 MM   Bail & Bond    the level of District
                                                      93
                 U/S-302/149,148                                                  23 DD   26 DD   18 DD   on the Order   Megistrate, Bareilly
                 IPC                                                                                      Of Hon’bl`e    Jial policy peding
                                                                                                          Court CJM,
                                                                                                          Bareilly on
                                                                                                          dated-10-05-
                                                                                                          2022

7 SUSHIL S/O     ST.NO-552/05         Murder      21-06-      4319/07   Pending   17 YY   22 YY   45 YY   Released on    Form-A on Pending at
BALVEER SINGH    CR.NO-354/05         1 case      2007                            03 MM   04 MM   00 MM   Bail & Bond    the level of District
CHAUHAN          U/S- 302/34 IPC                                                  17 DD   07 DD   04 DD   on the Order   Megistrate, Bijnor
                                                                                                          Of Hon’bl`e    Jial policy peding
                                                                                                          Court ADJ-4,
                                                                                                          Bijnaur on
                                                                                                          dated-22-08-
                                                                                                          2022

8 RAMVEER      87/03                  Murder      13-Feb-07   478/07    Pending   17 YY   22 YY   53 YY                  Pending Form A at
SINGH S/O      168/02                 1 case                                      02 MM   04 MM   05 MM                  the level of Prison
RAJKUMAR SINGH 302,307,147, 149,148                                               07 DD   14 DD   04 DD                  Head Quarter & Jail
               I.P.C                                                                                                     Policy pending
9 VEDPAL S/O   848/99                 Murders /   14-Jul-10   4947/10   Pending   17 YY   21 YY   42 YY                  Pending Form A at
RAMESHWAR      18/99                  Kidnaping                                   08 MM   09 MM   00 MM                  the level of District
               364/34,302/34,201/34   1 case                                      23 DD   10 DD   25 DD                  Megistrate,
               IPC                                                                                                       Shajhanpur

10 RANVEER     87/03                  Murder      13-Feb-07   478/07    Pending   17 YY   22 YY   55 YY                  Pending Form A at
SINGH S/O      168/02                 1 case                                      02 MM   04 MM   05 MM                  the level of Prison
RAJKUMAR SINGH 302,307,147, 149,148                                               07 DD   14 DD   04 DD                  Head Quarter & Jail
               I.P.C                                                                                                     Policy pending
11 BABURAM S/O 01/06                  Murder      21-May-07   4137/07   Pending   17 YY   22 YY   42 YY                  Pending Form A at
KUNDAN         143/05                 1 case                                      04 MM   05 MM   03 MM                  the level of Distric
                                                   94
                   302 I.P.C                                                    15 DD   19 DD   02 DD                   Megistrate , Badayun
                                                                                                                        & Jail Policy pending
12 KANHAILAL S/O   ST.NO-539/02       Murder   15-05-      3733/06    Pending   17 YY   22 YY   46 YY   Released on     Form-A on Pending at
OMPRAKASH          CR.NO-259/02       1 case   2006                             01 MM   06 MM   01 MM   Bail & Bond     the level of District
                   U/S- 302/34 IPC                                              14 DD   00 DD   13 DD   on the Order    Megistrate, Pilibhit
                                                                                                        Of Hon’bl`e     Jial policy peding
                                                                                                        Court Spl. j.
                                                                                                        Sc/St Act,
                                                                                                        Pilibhit on
                                                                                                        dated-03-07-
                                                                                                        2022

13 SURESH S/O      350/01             Murder   6-May-06    2878/06    Pending   17 YY   22 YY   51 YY                   Pending Form A at
BALAKRAM           115/01             1 case                                    02 MM   07 MM   03 MM                   the level of District
GANGWAR            302/34,504 I.P.C                                             18 DD   27 DD   22 DD                   Megistrate, Pilibhit &
                                                                                                                        Jail Policy pending
14 RAM NARAYAN     1055/05            Murder   1-Jul-09    4016/09    Pending   17 YY   21 YY   50 YY                   Pending Form A at
MISHRA S/O         252/05             1 case                                    02 MM   07 MM   06 MM                   the level of District
KRISHNA            302 I.P.C.                                                   11 DD   02 DD   26 DD                   Megistrate,
SWAROOP                                                                                                                 Shajhanpur & Jail
MISHRA                                                                                                                  Policy pending
15 RAMKUMAR        611/05             Murder   19-Jun-08   1486/08    Decided   17 YY   22 YY   47 YY                   Form-A pendinf on
S/O HEMNATH        302 IPC            1 case                                    05 MM   02 MM   11 MM                   District Megistrate,
                                                                                16 DD   11 DD   22 DD                   Sitapur Jail Policy
                                                                                                                        pending
16 SHAHADAT        ST.NO-204/03       Murder   30-05-      10212/05   Pending   16 YY   22 YY   56 YY   Released on     Form-A on Pending at
KHAN S/O NAWAB     CR.NO-161/01       1 case   2007                             10 MM   05 MM   06 MM   Bail & Bond     the level of District
KHAN               U/S- 302 IPC                                                 17 DD   25 DD   23 DD   on the Order    Megistrate, Sitapur
                                                                                                        Of Hon’bl`e     Jial policy peding
                                                                                                        Court CJM,
                                                                                                        Sitapur on
                                                      95
                                                                                                          dated-04-06-
                                                                                                          2022

17 MUNENDRA       832,834/01             Murder   13-Sep-06   5734/06   Pending   17 YY   22 YY   50 YY                  Pending Form A at
S/O KUNWARPAL     141/01                 1 case                                   04 MM   08 MM   11 MM                  the level of Prison
                  302/149,307/149,147,                                            10 DD   07 DD   04 DD                  Head Quarter & Jail
                  148 I.P.C                                                                                              Policy pending
18 GAFFAR S/O     934/2005               Murder   23-Sep-06   6673/06   Pending   17 YY   22 YY   37 YY                  Pending Form A at
BADSHAH           104/2005               1 case                                   06 MM   09 MM   09 MM                  the level of District
                  304B,498A I.P.C. &                                              00 DD   24 DD   00 DD                  Megistrate, Sambhal
                  4DP Act                                                                                                & Jail Policy pending

19 NARENDRA       965/02                 Murder   7-May-05    2033/05   Decided   17 YY   23 YY   57 YY                  Pending Form A at
SINGH S/O         125/01                 1 case                                   06 MM   03 MM   02 MM                  the level of District
SHEESHPAL         302/149,147,148                                                 09 DD   18 DD   24 DD                  Megistrate, Badayun
SINGH             I.P.C                                                                                                  & Jail Policy pending
20 LALLURAM S/O   01/06                  Murder   21-May-07   4137/07   Pending   17 YY   22 YY   42 YY                  Pending Form A at
ANGANLAL          143/05                 1 case                                   04 MM   05 MM   03 MM                  the level of District
                  302 I.P.C                                                       15 DD   19 DD   02 DD                  Megistrate, Badayun
                                                                                                                         & Jail Policy pending
21 KALYAN         ST.NO-506/05           Murder   10-09-      7525/08   Pending   17 YY   21 YY   41 YY   Released on    Form-A on Pending at
@MUKESH S/O       CR.NO-170/05           1 case   2008                            01 MM   07 MM   08 MM   Bail & Bond    the level of District
SHYODAN           U/S- 302 IPC                                                    06 DD   28 DD   04 DD   on the Order   Megistrate, Sambhal
                                                                                                          Of Hon’bl`e    Jial policy peding
                                                                                                          Court ADJ-
                                                                                                          12, Badayun
                                                                                                          on dated-24-
                                                                                                          05-2022

22 NOKHELAL S/O   ST.NO-406,407/05       Murder   13-03-      2788/07   Pending   17 YY   22 YY   49 YY   Released on    Form-A on Pending at
TEEKARAM          CR.NO-230,231/05       1 case   2007                            00 MM   04 MM   01 MM   Bail & Bond    the level of District
                                                      96
                   U/S- 302/34,307/34                                                     07 DD      26 DD   16 DD   on the Order   Megistrate, pilibhit
                   IPC &25 A Act                                                                                     Of Hon’bl`e    Jial policy peding
                                                                                                                     Court
                                                                                                                     ADJ/FTC-04,
                                                                                                                     Pilibhit on
                                                                                                                     dated-10-05-
                                                                                                                     2022

23 AKBAR ALI S/O   1-95/06              Murder    15-May-07   3693/07        Pending      17 YY      22 YY   44 YY                  Pending Form A at
BUNDU              223,224/05           1 case                                            02 MM      03 MM   10 MM                  the level of District
                   147,148,302/149      &                                                 13 DD      19 DD   09 DD                  Megistrate, Rampur
                   IPC & 4/25 A.Act,    robbery
                   25A.Act              1 case
                   2-319/93
                   392 i.p.c
24 PRAKASH S/O     83/03 196/03         Murder    17-Aug-06   5453/06        Pending      17 YY      22 YY   41 YY                  Pending Form A at
RAMBHAROSE         302,201 I.P.C        1 case                                            04 MM      08 MM   05 MM                  the level of District
                                                                                          02 DD      08 DD   04 DD                  Megistrate, Banda &
                                                                                                                                    Jail Policy pending
25 ANEER S/O  ST.No. 181/2003           Murder    19-03-      Criminal       Dismissed    17 Years   22      45      -              Pending Form A at
SHAMEEM AHMED Cr.No. 127/2003           Case 1    2007        Appeal No.     on 27-04-    05         Years   Years                  the level of Prison
              Under Sections 302                              2247/2007      2022 By      Months     06                             Head Quarter & Jail
              IPC                                             Filling Date   Hon’ble      02 Days    Months                         Policy pending
                                                              29-03-         High Court              15 Days
                                                              2007           Allahabad