Supreme Court of India
Rashidul Jafar @ Chota vs The State Of Uttar Pradesh on 6 September, 2022
Author: D.Y. Chandrachud
Bench: Hima Kohli, Dhananjaya Y Chandrachud
Reportable
IN THE SUPREME COURT OF INDIA
CRIMINAL ORIGINAL JURISDICTION
Writ Petition (Criminal) No 336 of 2019
Rashidul Jafar @ Chota ... Petitioner(s)
Versus
State of Uttar Pradesh & Anr ... Respondent(s)
W.P.(Crl.) No. 398/2021
W.P.(Crl.) No. 376/2021
W.P.(Crl.) No. 226/2021
W.P.(Crl.) No. 117/2020
W.P.(Crl.) No. 265/2020
W.P.(Crl.) No. 306/2020
W.P.(Crl.) No. 360/2020
W.P.(Crl.) No. 348/2020
W.P.(Crl.) No. 112/2021
W.P.(Crl.) No. 127/2021
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2022.09.10
W.P.(Crl.) No. 134/2021
19:07:23 IST
Reason:
W.P.(Crl.) No. 143/2021
W.P.(Crl.) No. 147/2021
2
W.P.(Crl.) No. 142/2021
W.P.(Crl.) No. 149/2021
W.P.(Crl.) No. 153/2021
W.P.(Crl.) No. 369/2021
W.P.(Crl.) No. 397/2021
W.P.(Crl.) No. 421/2021
W.P.(Crl.) No. 446/2021
W.P.(Crl.) No. 502/2021
W.P.(Crl.) No. 488/2021
W.P.(Crl.) No. 514/2021
W.P.(Crl.) No. 497/2021
W.P.(Crl.) No. 499/2021
W.P.(Crl.) No. 494/2021
W.P.(Crl.) No. 508/2021
W.P.(Crl.) No. 1/2022
W.P.(Crl.) No. 123/2020
W.P.(Crl.) No. 7/2020
W.P.(Crl.) No. 23/2020
W.P.(Crl.) No. 189/2020
W.P.(Crl.) No. 277/2020
W.P.(Crl.) No. 75/2021
W.P.(Crl.) No. 341/2020
3
W.P.(Crl.) No. 336/2020
W.P.(Crl.) No. 15/2021
W.P.(Crl.) No. 417/2020
W.P.(Crl.) No. 61/2021
W.P.(Crl.) No. 86/2021
W.P.(Crl.) No. 115/2021
W.P.(Crl.) No. 122/2021
W.P.(Crl.) No. 397/2020
W.P.(Crl.) No. 35/2021
W.P.(Crl.) No. 414/2020
W.P.(Crl.) No. 407/2020
W.P.(Crl.) No. 421/2020
W.P.(Crl.) No. 373/2020
W.P.(Crl.) No. 67/2022
JUDGMENT
Dr Dhananjaya Y Chandrachud, J
1. In this batch of cases which emanates from Uttar Pradesh, five hundred and twelve convicts who are undergoing a sentence of imprisonment for life seek premature release.
4
2. On 1 August 2018, the Government of Uttar Pradesh issued a policy governing premature release of convicts with the approval of the Governor under Article 161 of the Constitution. The policy is described as a “Standing Policy regarding premature release of prisoners sentenced to life imprisonment on the occasion of every Republic Day (26th January)”. The policy sets out categories of convicts entitled to premature release. Among those categories is para 2(b). The translation provided by the Additional Advocate General is extracted below:
“2(b). All male convicted prisoners sentenced to imprisonment for life whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have undergone, including undertrial custody, sentence of 16 years without remission and 20 years with remission.”
3. ‘Prohibited categories’ are spelt out in para 3 of the policy. Clause (vi) of the prohibited categories is set out below:
“(vi) All such convicted prisoners sentenced to imprisonment for life who have been convicted for the crimes related to incidents of massacre (three or more than three murders).”
4. Para 4 of the policy provided as follows:
“4. All Senior Superintendent/Superintendent/ Superintendent In charge shall examine the eligibility of all such convicted prisoners sentenced to imprisonment for life detained in jails in terms of the prescribed policy/directions contained in the aforesaid paras and shall make available in the prescribed proforma enclosed herewith the proposal of premature release of all eligible prisoners to Zonal Deputy Inspector General of Prisons by 31st October every year.”
5. Each Zonal Deputy Inspector General of Prisons was required to examine all 5 proposals in light of the policy so as to ensure that no eligible person is left out of consideration. Each Zonal DIG had to submit the proposal to the Inspector General of Prisons annually by 15 November. The Inspector General of Prisons was further required to forward the proposal to the Government annually by 30 November. A Committee was constituted in terms of para 8 of the policy for examining and disposing all cases upon the receipt of the proposal. The Committee was required to submit its recommendations for premature release of convicted prisoners sentenced to imprisonment for life to the Government annually by 15 December on which the Government was to take a decision in terms of the prescribed procedure.
6. On 28 July 2021, an amendment was brought about to the policy. Para 2(b) of the earlier policy document dated 1 August 2018 was modified so as to provide that a convict undergoing imprisonment for life would not be released until the age of sixty years is attained. Para 2(b) as amended on 28 July 2021 was in the following terms:
“2(b) Such male convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have completed age of 60 years and have undergone, including undertrial custody, sentence of 16 years without remission and 20 years with remission.”
7. However, convicts falling within the prohibited category set out in para 3(vi) of the original policy document were granted a relaxation in the amended policy dated 28 July 2021. Para 2(g) of the amended policy dated 28 July 2021 is as follows: 6
“2(g) Such convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is covered by the sections mentioned in prohibited category in sub-rule-(vi), (viii) and (ix) of para- 3 below, and who have completed age of 60 years and have undergone, including undertrial custody, sentence of 25 years without remission and 30 years with remission.”
8. The imposition of the requirement that a convict undergoing imprisonment for life would not be eligible for premature release until attaining the age of sixty years led to the institution of petitions under Article 32 of the Constitution before this Court.
The challenge was inter alia on the ground that the plea for premature release must be considered on the basis of the law as it stood on the date of conviction and that a subsequent policy which operates to restrict the ambit of a policy prevailing on the date of conviction must not be allowed to obstruct the plea for release. Moreover, it was urged that the requirement that a convict cannot be considered for premature release before the age of sixty would violate the right to life under Article 21 by subjecting a convict to long years of incarceration. In several judgments of this Court, including State of Haryana v Jagdish,1 it has been held that an application for premature release has to be considered on the basis of the policy as it stood on the date when the accused was convicted of the offence by the trial court. A similar view was taken in State of Haryana v Raj Kumar @ Bitu.2
9. Subsequently, on 27 May 2022, the policy dated 1 August 2018 (as amended on 28 July 2021) was further amended. The amendments are specific to paras 1, 2(b), 2(f) and 2(g) and by the insertion of para 12 in the policy dated 1 August 2018, as 1 (2010) 4 SCC 216 2 (2021) 9 SCC 292 7 amended. For the present purpose, it would suffice to note that the requirement that a convict undergoing life imprisonment could be considered for release only after attaining the age of sixty has been deleted. The amended clause in terms of the amendment dated 27 May 2022 reads as follows:
“2(b) All such male convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is not covered by any of the sub-rule under prohibited category defined in para-3 below and who have undergone, including undertrial custody, sentence of 16 years excluding remission and 20 years including remission.”
10. Moreover, as regards prisoners who fall in the prohibited category contained in para 3(vi), the relevant clause reads as follows:
“2(g) All such convicted prisoners sentenced to imprisonment for life and are incarcerated in prison, whose crime is covered by the sections mentioned in prohibited category in sub-rule–(vi), (viii) and (ix) of para-3 below, and who have undergone, including undertrial custody, sentence of 25 years with excluding remission and 30 years including remission.”
11. Following the amendment, counter affidavits were filed before this Court in several pending proceedings, including among them the following:
(i) Dev Nath Singh v State of U P;3
(ii) Rajkumar v The State of Uttar Pradesh;4 and
(iii) Brij Bhushan v The State of Uttar Pradesh.5
3 Writ Petition (Crl) No 528 of 2021 decided on 21 February 2022 4 Writ Petition (Crl) No 36 of 2022 decided on 11 March 2022 5 Writ Petition (Crl) No 75 of 2022 decided on 14 March 2022 8
12. The orders of this court in above petitions under Article 32 noted that the cases of the convicts undergoing life imprisonment would be dealt with in accordance with the policy as it existed prior to the amendment which was brought about on 28 July 2021.
13. In order to facilitate the disposal of this batch of cases, an order was passed by this Court on 24 August 2022 requiring a tabulated statement to be prepared dealing with:
(i) The offence for which the petitioners were convicted;
(ii) The date of the judgment of the trial court;
(iii) The year of the filing of the criminal appeal before the High Court;
(iv) The period of imprisonment undergone:
(a) Without remission; and
(b) With remission;
(v) Whether the petitioners are on bail; and
(vi) The current status of the application for premature release.
14. Such a statement has been shared by counsel for the petitioners and has been shared with Ms Garima Prashad, AAG appearing on behalf of the State of Uttar Pradesh. The AAG has facilitated a due verification and submitted a statement containing the details of 512 prisoners covered by the present batch of cases, whose cases would require to be considered in terms of the policy. The statement is annexed to this order.6 6 Annexure-A 9
15. We have heard learned counsel appearing on behalf of the petitioners in the proceedings under Article 32 of the Constitution and Ms Garima Prashad, AAG.
16. The implementation of the policy for premature release has to be carried out in an objective and transparent manner as otherwise it would impinge on the constitutional guarantees under Articles 14 and 21. Many of these life convicts who have suffered long years of incarceration have few or no resources. Lack of literacy, education and social support structures impede their right to access legal remedies. Once the state has formulated its policy defining the terms for premature release, due consideration in terms of the policy must be given to all eligible convicts. The constitutional guarantees against arbitrary treatment and of the right to secure life and personal liberty must not be foreclosed by an unfair process of considering applications for premature release in terms of the policy.
17. Significantly, the policy has been amended to remove the requirement of convicts submitting an application for premature release and instead places the responsibility on the officers of the state to consider eligible prisoners. The prison administration, legal services authorities at the district and state level and officers of the police department and the state must diligently ensure that cases of eligible prisoners are considered on the basis of policy parameters. We have gained a distinct impression, based on the cases which have come before the court here and even earlier that there is a general apathy towards ensuring that the rights which have been made available to convicts who have served out their sentences in terms of the policy are realized. This results in the deprivation of liberty of those 10 who are entitled to be released. They languish in overcrowded jails. Their poverty, illiteracy and disabilities occasioned by long years of incarceration are compounded by the absence of supportive social and legal structures. The promise of equality in our Constitution would not be fulfilled if liberty were to be conditional on an individual’s resources, which unfortunately many of these cases provide hard evidence of. This situation must change and hence this court has had to step in. We now proceed to formulate peremptory directions.
18. We direct that:
(i) All cases for premature release of convicts undergoing imprisonment for life in the present batch of cases shall be considered in terms of the policy dated 1 August 2018, as amended, subject to the observations which are contained herein. The restriction that a life convict is not eligible for premature release until attaining the age of sixty years, which was introduced by the policy of 28 July 2021, stands deleted by the amendment dated 27 May 2022. Hence, no case for premature release shall be rejected on that ground;
(ii) In the event that any convict is entitled to more liberal benefits by any of the amendments which have been brought about subsequent to the policy dated 1 August 2018, the case for the grant of premature release would be considered by granting benefit in terms of more liberal amended para/clause of the policies. All decisions of premature release of convicts, including those, beyond the present batch of cases would be entitled to such a 11 beneficial reading of the policy;
(iii) In terms of para 4 of the policy dated 1 August 2018, no application is required to be submitted by a convict undergoing life imprisonment for premature release. Further, through amendment dated 28 July 2021, para 3(i), which included convicts undergoing life imprisonment who have not filed application for pre-mature release in the prohibited category, has specifically been deleted. Accordingly, all cases of convicts undergoing life sentence in the State of Uttar Pradesh who are eligible for being considered for premature release in terms of the policy, including but not confined to the five hundred and twelve prisoners involved in the present batch of cases, shall be considered in terms of the procedure for premature release stipulated in the policy;
(iv) The District Legal Services Authorities in the State of Uttar Pradesh shall take necessary steps in coordination with the jail authorities to ensure that all eligible cases of prisoners who would be entitled to premature release in terms of the applicable policies, as noticed above, would be duly considered and no prisoner, who is otherwise eligible for being considered, shall be excluded from consideration.
(v) These steps to be taken by DLSAs would, include but not be limited to, Secretaries of DLSAs seeking status report on all prisoners undergoing life imprisonment in the prisons falling under their jurisdiction in terms of the format of table prepared in Annexure-A covering the details mentioned in 12 para 13 of this judgment and ensuring its submission by relevant authorities within eight weeks of this order as well as on an annual basis. Further, DLSAs would utilize this status report to monitor and engage with respective authorities to ensure the implementation of our directions to ensure premature release in terms of applicable policies in all eligible cases of convicts undergoing life sentence on a continuous basis;
(vi) The applications for premature release shall be considered expeditiously.
Those cases which have already been processed and in respect of which reports have been submitted shall be concluded and final decisions intimated to the convict no later than within a period of one month from the date of this order. Cases of eligible life convicts who are (i) above the age of seventy years; or (ii) suffering from terminal ailments shall be taken up on priority and would be disposed of within a period of two months. The Uttar Pradesh State Legal Services Authority shall, within a period of two weeks, lay down the priorities according to which all other pending cases shall be disposed of. All other cases shall, in any event, be disposed of within a period of four months from the date of this order; and
(vii) Where any convict undergoing life imprisonment has already been released on bail by the orders of this Court, the order granting interim bail shall continue to remain in operation until the disposal of the application for premature release.
13
19. The petitions are accordingly disposed of. A copy of the present judgment shall be transmitted also to the Secretary of the UP State Legal Services Authority.
20. In view of the disposal of the petitions, pending applications stand disposed of.
…..…..…....…........……………….…........J. [Dr Dhananjaya Y Chandrachud] …..…..…....…........……………….…........J. [Hima Kohli] New Delhi;
September 06, 2022
-S-
Annexure- A 1 Sr. Item Cause Title Name of Prisoner ST/Cr. No. & Under Nature Of Date of Criminal Decision Sentence Age Any Current Status of No. No. With Writ with father Name Sections Crime Convictio Appeal on Undergone Direction of Form- A / Nominal Number (Murder n No. With Criminal Hon’ble Roll / Jail Policy / Cases 1, Filing Appeal Actual With Supreme Mercy Petition 2, 3 or Date With Remiss Court more Judgment ion Murders / Date Kidnapin g / Rape etc.) 1 2 RASHIDUL RASHIDUL JAFAR ST-245/1989 Murder 11 10-08- 1492/1992 04.05.1995 30 Year 37 Year 59 Year Released on Mercy Petition JAFAR @ @ CHOTA C.R.No-40/1989 1992 Decided 09 Mth. 00 Mth. 1 Mth. S.C order Pending at H.Q Level.
CHOTA S/O UMMAID U/S-302,148, 03 day 29 day Interim Bail
Vs HUSAIN 332,307/149,I.P.C on
THE STATE 09.12.2019
OF U.P. &
ANR.
W.P.(Crl.) No.
336/2019
2. 2.1 BHURA & 1 BHURA S.T.No-470/ 1979 Murder 4 08-04- S.C Appeal 23.10.1997 25 Year 31 Year 77 Year ------ Release on Mercy
ORS. S/O BABURAM C.R.No-185/ 1978 1983 No.- 00Mth. 02Mth. 1 Mth. Petition (Permanent
Versus YADAV U/S-396/34, I.P.C, 91/1988 03 day 29 day Policy) on 15.08.2022
STATE OF Decided
U.P. & ORS
W.P.(Crl.) No.
398/2021
2 NARENDER S.T.No-885/2001 Murder 4 31-03- 1997/2004 27-02- 22 Year 27 Year 56 Year ------ Nominal Roll Pending
S/O MUKUNDLAL C.R.No-316/2001 2004 Decided 2005 1 Mth. 4 Mth. 1 Mth. at D.M Level.
U/S- 26 day 17 day
148,302/149,452,I.P.
C
3 UMESH @ S.T.No-885/2001 Murder 4 31-03- 2027/2004 27-02- 22 Year 27 Year 47 Year ------ Nominal Roll Pending
2
SALEKH @ SANTA C.R.No-316/2001 2004 Decided 2005 1 Mth. 00 Mth. 1 Mth. at D.M Level.
S/O MANGAL U/S- 17 day 23 day
148,302/149,452,I.P.
C
4 TEJPAL S.T.No-885/ 2001 Murder 4 31-03- 2181/2004 27-05- 22 Year 26 Year 55 Year ------ Nominal Roll Pending
S/O KABOOL C.R.No-316/ 2001 2004 Decided 2005 1 Mth. 11 Mth. 1 Mth. at D.M Level.
SINGH U/S-148,302 / 04 day 09 day
149,452,I.P.C
5 SONU @ AJAY S.T.No-885/ 2001, Murder 4 31-03- 2129/2004 27-05- 20 Year 25 Year 51 Year ------ Form- A Pending at
S/O RAJPAL C.R.No-316/ 2001, 2004 Decided 2005 06 Mth. 05 Mth. 1 Mth. D.M Level.
U/S-302/149 ,I.P.C 22 day 09 day
6 PRITAM SINGH S.T.No-30, 750/1998 Murder 4 15-02- 1238/2003 04-01- 25 Year 32 Year 52 Year ------ 1- Form- A Pending
S/O RAJVEER C.R.No-162, 2003 Decided 2005 10 Mth. 02 Mth. 4 Mth. at D.M Level.
SINGH 174/1997, 13 day 22 day 2- Proposal for Pre
U/S-148,302 Mature on
/149,452,436,201 02.10.2022 under
I.P.C &4/25A,Act, Permanent Policy
send to H.Q.
7 RAMOTTAR S.T.No-30, 28/ 1998 Murder 4 15-02- 1243/2003 04-01- 25 Year 32 Year 51 Year ------ 1- Form- A Pending
S/O HARI SINGH C.R.No-162, 2003 Decided 2005 10 Mth. 02 Mth. 4 Mth. at D.M Level.
163/1997, 18 day 22 day 2- Proposal for Pre
U/S-148,302 Mature on
/149,452,436,201, 02.10.2022 under
I.P.C & 25A,Act, Permanent Policy
send to H.Q.
8 ASLOOK S.T.No-623/ 2001 Murder 3 29-05- 3136/2003 12-03- 22 Year 26 Year 80 Year ------ Nominal Roll Pending
S/O MAZRUDDIN C.R.No-65/ 2001 2003 Decided 2019 01 Mth. 04 Mth. 1 Mth. at D.M Level.
U/S-149,307 20 day 09 day
/149,302/149, I.P.C
9 PANNALAL S.T.No-612/ 2001 Murder 4 08-09- Jail 18-01- 22 Year 27 Year 60 Year ------ Form- A Pending at
S/O JAGDISH C.R.No-591/ 2001 2004 Appeal- 2018 01 Mth. 03 Mth. 9 Mth. H.Q Level.
3
U/S-328, 302,I.P.C 5448/2007 23 day 27 day
10 RAJESH S.T.No-914/1997, Murder 4 15-07- 1751/2000 23-01- 26 Year 32 Year 53 Year ------ 1- Form- A Pending
S/O KUDIA C.R.No-137/ 1997, 2000 Decided 2002 00 Mth. 11 Mth. 5 Mth. at D.M Level.
U/S-148,302 00 day 08 day 2- Praposal for Pre
/149,I.P.C Mature on
15.08.2022 under
Permanent Policy
send to H.Q.
11 TILAK RAM S.T.No-15/1985 Murder 5 30/07/2007 5043/2007 15.12.2009 19 Year 25 Year 64 Year ------ Form- A Pending at
S/O SHADI RAM C.R.No-292/1984 Decided 03Mth. 02Mth. 11Mth. H.Q Level.
U/S-307,302,I.P.C 24day 24day
12 PARVEEN S.T.No-914/1997, Murder 5 15-07- 1751/2000 23-01- 26 Year 31 Year 58 Year ------ Praposal for Pre
S/O DEVENDER C.R.No-137/1997, 2000 Decided 2002 11 Mth. 03 Mth. 4 Mth. Mature on
U/S- 25 day 27 day 15.08.2022 under
148,302/149,I.P.C Permanent Policy
send to H.Q.
13 BOBBY S.T.No-884/2000 Murder 3 29-09- 5009/2003 27-09- 23 Year 29 Year 51 Year ------ Nominal Roll pending
S/O RAJVEER C.R.No-33/2000 2003 Decided 2013 01 Mth. 09 Mth. 05 day at D.M. Level.
U/S-148,307 27 day 15 day
/149,302/149,
323/149,I.P.C
14 KIRANPAL @ S.T.No-884/2000 Murder 3 29-09- 5009/2003 27-09- 23 Year 29 Year 43 Year ------ Form- A pending
KINNA C.R.No-33/2000 2003 Decided 2013 03 Mth. 09 Mth. 5 Mth. at D.M. Level.
S/O SHEODAAN U/S-148,307 14 day 15 day
SINGH /149,302/149,
323/149,I.P.C
15 JAGDISH S.T.No-256/1988 Murder 5 20-06- 1301/1991 24.04.1993 32 Year 43 Year 61 Year ------ Release on Mercy
SRIVASTAVA S/O C.R.No-132/1988 1991 Decided 11 Mth. 00 Mth. 10 Mth. (Permanent Policy) on
4
HARISH CHANDRA U/S-302/34,I.P.C 17 day 25 day 14.10.2021
SRIVASTAVA
3 2.2 VIJAY PRATAP 1 VIJAY PRATAP ST.NO-342/1995, 1 22-03- 1166/2006 PENDING 17 20 45 Interim bail FORM A PENDING
SINGH & ORS. SINGH CR.NO-243/1993, MURDER 2005 YEARS, YEARS, YEARS, granted in AT DM LEVEL
Versus S/O KASHI SINGH U/S-302 IPC 03 05 09 pursuance of RELEASE ON BAIL
STATE OF MONTH MONTH MONTH order dated- ON DATED-22-09-
U.P. & ORS. S, 20 S, 17 S, 23 06.09.2021 2021
W.P.(Crl.) No. DAYS DAYS DAYS passed in
376/2021 Writ Petition
No.-
0376/2021 of
Hon'ble
Supreme
Court.
2 JIUT PAL ST NO- MURDER- 21-10-2005 5368/2005 PENDING 16 20 53 Interim bail FORM A PENDING AT
S/O MITTAL PAL 829/1999,830/1999,CR 1 YEARS YEARS YEARS granted in DM LEVEL RELEASE
NO-116/1999,117/1999, 11 08 08 pursuance of ON BAIL ON DATED
U/S-302/34 IPC 25 MONTHS MONTH MONTH order dated- 22-09-2021
ARM ACT 16 DAYS S 26 S 28 06.09.2021
DAYS DAYS passed in Writ
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
3 RAJESH KUMAR ST NO-428/2002, CR MURDER- 02-05-2002 204/2005 PENDING 19 22 51 Interim bail MERCY & FORM A
YADAV NO-914/2002, U/S-302 1 YEARS YEARS YEARS granted in PENDING AT DM
IPC 05 06 08 pursuance of ;LEVEL, JAIL POLICY
S/O ALPNATH MONTHS MONTH MONTH order dated- PENDING AT HQ
16 DAYS S 13 S 12 06.09.2021 LEVEL
DAYS DAYS passed in Writ RELEASED ON INTRIM
Petition No.- BAIL ON DATED-10-11-
0376/2021 of 2021
Hon'ble
Supreme
5
Court.
4 SHESH YADAV Interim bail
S/O RAMAKANT granted in
pursuance of
YADAV 18 22 47
order dated-
MERCY/FORM A
YEARS, YEARS, YEARS, PENDING AT DM
ST NO-352/2003, CR 06.09.2021
MURDER- 02 07 00 LEVEL,JAIL POLICY
NO-711/2003, U/S- 09-08-2004 4147/2004 PENDING passed in Writ
1 MONTHS MONTH MONTH PENDING AT HQ.
302,148 IPC Petition No.-
, 18 S, 03 S, 24 RELEASE ON BAIL ON
0376/2021 of
DAYS DAYS DAYS DATED-23-09-2021
Hon'ble
Supreme
Court.
5 AJAY SINGH Interim bail
S/O SARVJEET granted in
pursuance of
SINGH 18 23 51
order dated-
FORM A PENDING AT
YEARS, YEARS, YEARS, DM LEVEL, JAIL
ST NO-167/2003, CR DECIDED 06.09.2021
MURDER- 03 11 04 POLICY PENDING AT
NO-37/2003, U/S- 13-04-2004 1290/2004 ON DATED- passed in Writ
1 MONTHS MONTH MONTH HQ LEVEL
302/377,201 IPC 11-01-2019 Petition No.-
, 19 S, 12 S, 18 RELEASE ON BAIL ON
0376/2021 of
DAYS DAYS DAYS DATED-22-09-2021
Hon'ble
Supreme
Court.
6 RAM MILAN ST NO-362/2002, CR MURDER- 19-02-2009 965/2009 PENDING 20 23 44 Interim bail FORM A & JAIL
S/O TEDE @ NO-391/2001, U/S- 1 YEARS, YEARS, YEARS, granted in POLICY PENDING AT
363/34,377/34,302/34 01 01 04 pursuance of HQ LEVEL
KALLU IPC MONTHS MONTH MONTH order dated- RELEASED ON INTRIM
, 24 S, 06 S, 26 06.09.2021 BAIL ON DATED-09-11-
DAYS DAYS DAYS passed in Writ 2021
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
7 AMAR BAHADUR ST NO-22/1996, CR MURDER- 17-05-2005 725/2005 PENDING 18 23 53 Interim bail MERCY/ FORM A
S/O RAM TIRATH NO-148/1995, U/S- 1 YEARS, YEARS, YEARS, granted in PENDING AT DM
148,302/149,323/149,32 08 08 06 pursuance of LEVEL
4/149,325/149 IPC MONTHS MONTH MONTH order dated- JAIL POLICY PENDING
, 15 S, 27 S, 17 06.09.2021 AT HQ LEVEL
6
DAYS DAYS DAYS passed in Writ RELEASED ON
Petition No.- INTERIM BAIL ON
0376/2021 of DATED -27-09-2021
Hon'ble
Supreme
Court.
8 DEV MUNI ST NO-658/2003,& MURDER- 30-09-2004 77/2005 DECIDED 17 21 44 Interim bail FORM A PENDING AT
S/O LAKSHI RAM 654/2003,655/2003, CR 1 ON 19-10- YEARS, YEARS, YEARS, granted in DM LEVEL,JAIL
NO- 2012 05 09 01 pursuance of POLICY PENDING AT
384,385,386/2003,U/S- MONTHS MONTH MONTH order dated- HQ LEVEL
302/34,307/34,IPC 25 , 19 S, 15 S, 23 06.09.2021 RELEASED ON INTRIM
ARM ACT DAYS DAYS DAYS passed in Writ BAIL ON DATED-27-09-
Petition No.- 2021
0376/2021 of
Hon'ble
Supreme
Court.
9 LALU YADAV ST NO-207/2002,CR MURDER- 11-03-2005 1292/2005 PENDING 16 21 37 Interim bail FORM A PENDING AT
S/O GEETA YADAV NO-43/2002, U/S- 1 YEARS, YEARS, YEARS, granted in DM LEVEL, RELEASE
302/149,147,452 IPC 05 05 06 pursuance of ON BAIL DATED- 22-
MONTHS MONTH MONTH order dated- 09-2021
29 DAYS S 13 S 29 06.09.2021
DAYS DAYS passed in Writ
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
10 DILIP KUMAR ST NO- MURDER- 28-04-2006 2852/2006 PENDING 18 21 43 Interim bail FORM A PENDING DM
S/O SHRI 50/2003,51/2003, CR 1 YEARS, YEARS, YEARS, granted in LEVEL
NO-243/2003, U/S-302 11 10 03 pursuance of RELEASE ON BAIL ON
KRISHAN IPC & 3/25 ARM ACT MONTHS MONTH MONTH order dated- DATED-28-09-2021
, 24 S, 12 S, 29 06.09.2021
DAYS DAYS DAYS passed in Writ
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
7
11 RINKU @ UDAY ST NO-202/2003, CR MURDER- 24-01-2005 383/2005 DECIDED 16 21 38 Interim bail FORM A / MERCY
SHANKAR NO-203/2003, U/S- 1 ON 28-03- YEARS,0 YEARS, YEARS, granted in PENDING AT DM
302,506,IPC 25 ARM 2007 9 01 10 pursuance of LEVEL
S/O TRILOKI NATH ACT MONTHS MONTH MONTH order dated- RELEASE ON BAIL 18-
, 26 S, 16 S, 23 06.09.2021 09-2021
DAYS DAYS DAYS passed in Writ
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
12 DILIP GUPTA ST NO-214/2004, CR MURDER- 12-09-2005 4574/2005 PENDING 16 20 44 Interim bail FORM A PENDING AT
S/O BINAURI @ NO-359/2004, U/S- 1 YEARS, YEARS, YEARS, granted in DM LELVEL,MERCY
148,302/149 & 3(2)5 SC 05 01 04 pursuance of PENDING AT HEAD
BANWARI LAL ST, 25 ARM ACT MONTHS MONTH MONTH order dated- QUARTER
, 14 S, 23 S, 01 06.09.2021 RELEASE ON BAIL 20-
DAYS DAYS DAY passed in Writ 09-2021
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
13 RAVINDER Interim bail
YADAV granted in
pursuance of
S/O ANOOP 16
20 50
order dated-
YEARS YEARS FARM-A PENDING AT
STNO. 207/2002, YEARS 06.09.2021
MURDER- 00 06 DM LEVEL,
CR.43/2002, U/S, 11-03-2005 1292/2005 PENDING 10 passed in Writ
1 MONTH MONTH RELESED ON BAIL-22-
302/149,147,452 IPC MONTHS Petition No.-
S 21 S 29 09-2021
24 DAYS 0376/2021 of
DAYS DAYS
Hon'ble
Supreme
Court.
14 SANTOSH ST NO-398/2004, CR MURDER- 23-08-2006 5272/2006 PENDING 16 21 38 Interim bail FORM A, MERCY
S/O BAIJ NATH NO-158/2004 U/S 1 YEARS YEARS YEARS granted in PENDING AT DM
302/34 IPC 07 05 00 pursuance of LEVEL
MONTHS MONTH MONTH order dated- RELEASE ON BAIL
28 DAYS S 19 S 11 06.09.2021
DAYS DAYS passed in Writ
8
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
15 KALLU KORI ST NO-662/2009,CR MURDER- 13-01-2006 181/2006 PENDING 18 22 39 Interim bail FORM A PENDING AT
S/O CHOTEY LAL NO-179/2002, U/S- 1 YEARS, YEARS, YEARS, granted in DM LEVEL, JAIL
302/34,201/34 IPC 06 05 07 pursuance of POLICY PENDING AT
MONTHS MONTH MONTH order dated- HQ LEVEL
, 14 S, 24 S, 16 06.09.2021 RELEASED ON BAIL
DAYS DAYS DAYS passed in Writ INTRIM BAIL ON
Petition No.- DATED-15-10-2021
0376/2021 of
Hon'ble
Supreme
Court.
16 SHIV PRASAD ST NO-154/2000, CR MURDER- 21-09-2005 1256/2005 DECIDED 16 19 38 Interim bail FORM A PENDING AT
@ PANDEY NO-72/2000, U/S- 1 JAIL ON 07-02- YEARS YEARS YEARS granted in DM LEVEL
302/34 IPC APPEAL 2007 02 06 08 pursuance of RELEASE ON BAIL
S/O RAM KEWAL 1373/2005 MONTHS MONTH MONTH order dated-
26 DAYS S 15 S 06 06.09.2021
DAYS DAYS passed in Writ
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
17 DILIP KUMAR ST NO-329/2000, CR MURDER- 12-04-2004 1762/2005 PENDING 17 22 54 Interim bail FORM A PENDING T
YADAV NO-309/2000, U/S-302 1 YEARS YEARS YEARS granted in DM LEVEL RELEASE
IPC 10 00 00 pursuance of ON BAIL 23-09-2021
S/O RAM NARESH MONTHS MONTH MONTH order dated-
YADAV 12 DAYS S 03 S 14 06.09.2021
DAYS DAYS passed in Writ
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
9
18 SUHAIL ST NO- MURDER- 25-08-2004 5543/2004 DECIDED 17 21 51 Interim bail FORM A PENDING T
S/O NOOR JAHAN 84/2003,85/2003, CR 1 ON DATED- YEARS YEARS YEARS granted in DM LEVEL, JAIL
NO-467/2002,616/2002, 17-09-2016 04 04 09 pursuance of POLICY AT HQ LEVEL
U/S-302,506(2) IPC & MONTHS MONTH MONTH order dated- RELEASE ON BAIL 01-
25 ARM ACT 13 DAYS S 05 S 17 06.09.2021 10-2021
DAYS DAYS passed in Writ
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
19 MITHAILAL ST NO-154/2000, CR MURDER- 21-05-2005 CRIMINAL DECIDED 17 20 45 Interim bail FORM A PENDING AT
S/O KOLESHWAR NO-72/2000, U/S- 1 APPEAL ON 07-02- YEARS YEARS YEARS granted in DM LEVEL RELEASE
302/34 IPC NO- 2007 02 00 08 pursuance of ON BAIL 24-09-2021
1256/2005, MONTHS MONTH MONTH order dated-
JAIL 26 DAYS S 02 S 06 06.09.2021
APPEAL DAYS DAYS passed in Writ
NO- Petition No.-
1373/2005 0376/2021 of
Hon'ble
Supreme
Court.
20 NAZAR ALI ST NO-64/2004, CR MURDER- 30-11-2006 2505/2006 PENDING 17 20 45 Interim bail FORM A PENDING DM
S/O JALEEL NO-98/2004, U/S-302 1 YEARS, YEARS, YEARS, granted in LEVEL & JAIL POLICY
IPC 07 07 05 pursuance of PENDING AT HQ
MONTHS MONTH MONTH order dated- LEVEL
, 19 S, 19 S, 16 06.09.2021 RELEASE ON BAIL ON
DAYS DAYS DAYS passed in Writ DATED-02-10-2021
Petition No.-
0376/2021 of
Hon'ble
Supreme
Court.
21 RAJENDER 17
23 44 consider the
PRASAD GAUR YEARS YEARS premature FORM-A PENDING AT
ST NO.-54/2003, CR YEARS
MURDER- 02 05 release of the DM LEVEL
S/O NANHU SINGH NO.-101/2003, U/S-302, 1 12-08-2004 5482/2005 PENDING 09 MONTH ONTHS petitioners RELEASED ON BAIL-
IPC MONTHS S 05 05 within 8 01-10-2021 12 DAYS DAYS DAYS weaks. 10 22 MRITUNJAYA ST NO-568/2003, CR MURDER- 16-07-2022 2985/2005 PENDING 18 22 46 consider the FORM A PENDING AT TIWARI NO-396/2003, U/S- 1 YEARS, YEARS, YEARS, premature DM LEVEL 302,323/34 IPC 01 03 06 release of the RELEASE ON BAIL ON S/O RAMVILAS MONTHS MONTH MONTH petitioners DATED-22-09-2021 TIWARI , 11 S, 12 S, 02 within 8 DAYS DAYS DAYS weaks. 23 RAJESH ST NO-506/2003 & MURDER- 24-04-2005 659/2005 PENDING 16 23 42 consider the FORM A PENDING AT KUMAR 505/2003, CR NO- 1 YEARS, YEARS, YEARS, DM LEVEL, JAIL premature 355/2002, 352/2002 09 01 05 POLICY PENDING AT S/O DEEN DAYAL MONTHS MONTH MONTH release of the HQ LEVEL RAEDAS petitioners , 23 S, 13 S, 23 RELEASE ON INTRIM within 8 DAYS DAYS DAYS BAIL ON DATED11-10- weaks. 2021 24 TRILOKI NATH ST NO- 40/2002 CR MURDER- 09-09-2004 5800/2004 PENDING 18 22 51 consider the FORM -A/ MERCY PANDEY NO-341/2001 U/S- 1 YEARS, YEARS, YEARS, premature PENDING AT DM 304B,498A,201 IPC 02 00 01 release of the LEVEL S/O RAMAGREY MONTHS MONTH MONTH petitioners RELEASE ON DATED PANDEY , 23 S, 25 S, 14 within 8 15-09-2021 DAYS DAYS DAYS weaks. 25 DILIP @ ST NO-293/2005, CR MURDER- 28-01-2008 636/2008 PENDING 16 20 42 consider the MERCY & JAIL POLICY CHUNNU NO-453/2004, U/S- 1 YEARS, YEARS, YEARS, premature PENDING AT IG LEVEL 302/34 IPC 02 02 08 release of the & FORM A PENDING S/O RAMKAWAL MONTHS MONTH MONTH petitioners AT DM LEVEL SINGH , 08 S, 27 S, 09 within 8 RELEASED ON BAIL DAYS DAYS DAYS weaks. ON DATED-25-09-2021 26 SHIV PRATAP ST NO-293/2005, CR MURDER- 28-01-2008 636/2008 PENDING 16 20 48 consider the FORM A PENDING DM SINGH NO-453/2004, U/S- 1 YEARS, YEARS, YEARS, premature LEVEL, JAIL POLICY 302/34 IPC 06 03 00 release of the HQ ;LEVEL S/O RAMKAWAL MONTHS MONTH MONTH petitioners RELEASE ON BAIL SINGH , 13 S, 16 S, 09 within 8 ON DATED-25-09-2021 DAYS DAYS DAYS weaks. 27 DHARAM ST NO-943/2004 & MURDER- 17-11-2007 2916/2007 PENDING 17 21 41 consider the FORM A PENDING AT SINGH @ KUCHHU 944/2004, CR NO- 1 YEARS, YEARS, YEARS, premature DM LEVEL, JAIL 182/2004, 219/2004, 05 00 01 release of the POLICY PENDING AT S/O VEER U/S-302/34,324/34, MONTHS MONTH MONTH petitioners HQ LEVEL BAHADUR SINGH IPC, & 4/25 ARM ACT , 07 S, 16 S, 18 within 8 RELEASE ON BAIL ON DAYS DAYS DAYS weaks. DATED-28-10-2021 28 SANTOSH ST NO-65/2004, CR MURDER- 20-07-2005 3576/2005 DECIDED 17 20 41 consider the FORM A PENDING AT 11 KUMAR @ NO-61/2004,, U/S- 302 1 ON DATED- YEARS, YEARS, YEARS, premature DM LEVEL GADBAD IPC 13-05-2008 06 10 08 release of the JAIL POLICY PENDING MONTHS MONTH MONTH petitioners AT HQ LEVEL S/O GHARVARI @ , 18 S, 18 S, 18 within 8 RELEASE ON BAIL ON SHIV NATH GUPTA DAYS DAYS DAYS weaks. DATED-22-09-2021 29 SITA RAM ST NO-60/2005, CR MURDER- 21-05-2007 1501/2007 DECIDED 16 21 39 consider the MERCY & NOMINAL S/O SIYA RAM NO-495/2005, U/S- 1 ON DATED- YEARS, YEARS, YEARS, ROLL PENDING AT DM premature 498A, 302 IPC 06-05-2016 10 01 02 LEVEL release of the MONTHS MONTH MONTH JAIL POLICY PENDING petitioners , 11 S, 01 S, 21 AT HQ LEVEL within 8 DAYS DAYS DAYS RELEASE ON BAIL ON weaks. DATED-25-09-2021 30 RAKESH ST NO-87/1999, CR MURDER- 27-05-2002 2469/2002 DECIDED 22 26 46 consider the MERCY / FORM A KUMAR SINGH NO-282/1998, U/S-302 1 ON DATED- YEARS,0 YEARS, YEARS, premature PENDING AT DM IPC 25-09-2008 8 11 11 release of the LEVEL,JAIL POLICY S/O DEEN MONTHS MONTH MONTH petitioners AT HQ LEVEL, BANDHU SINGH , 15 S, 06 S, 03 within 8 RELEASE ON BAIL DAYS DAYS DAYS weaks. DATED-27-09-2021 31 GOPAL ST NO.-256/1988, MURDER 20.06.1991 Criminal According 33 years 43 51 Interim bail Form- A Rejected on SHRIVASTAVA U/S-302/34, 201 IPC Appeal to the 00 years granted in 29-09-2016 S/O HARISH No.- judgment months 00 pursuance of CHANDRA 1317/1991 dated 28 days months order dated- 26.04.1993 02 days 06.09.2021 of the passed in Hon'ble Writ Petition High Court No.- of 0376/2021 of Allahabad, Hon'ble in appeal, Supreme the death Court. sentence was commuted to life 12 imprisonm ent. 4 2.3 VIJAY KARAN 1 VIJAY KARAN ST NO.-170/88, CR MURDER 28.11.1997 Criminal According 24 years 32 81 consider the Mercy Petition SINGH & ANR. SINGH NO.-78/81 U/S- MORE Appeal to the 09 years premature Rejected on 13-05- Versus S/O LATE VISHWA 302/149, 148 IPC THAN 03 No.- judgment months 00 release of 2022 STATE OF NATH SINGH 2201/1997 dated 27 days months the U.P. & ORS. 15.12.1998 22 days petitioners W.P.(Crl.) No. of the within 8 226/2021 Hon'ble weaks. High Court of Allahabad, in appeal, the death sentence was commuted to life imprisonm ent. 2 RAJJAB @ ST NO.-222/88, CR MURDER 28.11.1997 Criminal According 24 years 31 72 consider the Jail Policy Pending RAJJAK NO.-78/81 U/S- MORE Appeal to the 08 years premature S/O SH. RAHIM 302/149, 148 IPC THAN 03 No.- judgment months 11 release of 2220/1997 dated 14 days months the 15.12.1998 26 days petitioners of the within 8 Hon'ble weaks. High Court of Allahabad, in appeal, 13 the death sentence was commuted to life imprisonm ent 5 2.4 SUBHASH SUBHASH S.T.No-344/2000 Murder 8 18-05- 1780/2002 25.11.2003 20 Year 26 Year 66 Year Released on Form- A Versus S/O KALYAN C.R.No-07 /2000 2002 Decided 07 Mth. 10 Mth. 05 Mth. S.C order Cancelled. STATE OF U/S- 12 day 05 day Interim Bail U.P. & ORS. 302/149,148,452I.P.C on W.P.(Crl.) No. , 11.10.2020 117/2020 6 2.5 RAJVEER RAJVEER SINGH S.T.No-390/1992, Murder 3 09-11- 1854/1994 18.12.1995 23 Year 32 Year 52 Year Released on Mercy Pending at SINGH S/O SHRI INDER C.R.No-69/1991 1994 Decided 09Mth. 09 Mth. 06 Mth. S.C order H.Q. Level. Vs SINGH U/S-148,302/149 23day 28 day Interim Bail THE STATE I.P.C, on OF U.P. & 09.10.2020 ANR. W.P.(Crl.) No. 265/2020 7 2.6 SATYAPAL SATYAPAL S.T.No-344/2000 Murder 8 18-05- 1805/2002 25.11.2003 20 Year 26 Year 73 Year Released on Form- A Vs S/O BOHRAN C.R.No-07 /2000 2002 Decided 09 Mth. 11 Mth. 03 Mth. S.C order Cancelled. THE STATE U/S- 26 day 23 day Interim Bail OF U.P. & 302/149,148,452I.P.C on ANR. , 07.11.2020 W.P.(Crl.) No. 306/2020 8 2.7 RAVI DAS & 1 RAVI DAS Cr.No-70/1994, St.No- Murder 03 02-11- 2408/ 1998 08-11- 25 Year 32 Year 50 Year Released on form- A Pending at ORS S/O NARAIN 13/1995 u/s- 302/149, person 1998 2001 08 Month 01 04 -24-12-2020 the level of Versus 148 IPC 17 Days Month `Month on Bail Bond DM/Mohoba. 14 STATE OF 17 Days 15 days U.P. & ORS. W.P.(Crl.) No. 360/2020 2 JAGDISH ST.NO-13/95, Murder 03 02-11- 2408/1998 APPEAL 29 years 37 45 - Mercy Petition S/O SHRI NARAIN CR.NO-70/94, U/S- person 1998 DISMISSE 10years Pending 148,302/149 IPC D ON 08- months 03 22 days months 11-2001 08 days 3 KHALAK SINGH Cr.No-70/1994, St.No- Murder 03 02-11- 2407/ 1998 08-11- 25 Year 31 Year 46 Year Released on Nominal Roll S/O SHRI RADHA 13/1995 u/s- 302/149, person 1998 2001 07 Month 10 04 -24-12-2020 Rejected. CHARAN 148 IPC 02 Days Month `Month on Bail Bond 15 Days 13 days 9 2.8 OMVEER OMVEER S.T.No-390/1992, Murder 3 09-11- 1854/1994 18.12.1995 27 Year 33 Year 52 Year Released on Mercy Pending at Versus S/O INDER C.R.No-69/1991 1994 Decided 11 Mth. 09 Mth. 06 Mth. S.C order D.M. Level. STATE OF U/S-148,302/149 03 day 28 day Interim Bail U.P. & ORS. I.P.C, 08.12.2020 W.P.(Crl.) No. 348/2020 10 2.9 JAIVIR JAIVIR S.T.No-144/1 986 Murder 3 10-10- 2397/1988 31.05.1990 33 Year 43 Year 67 Year Released on Mercy Pending at Vs S/O MUKHTYAR U/S-302/149, 452,147 1988 Decided 07 Mth. 09 Mth. 08 Mth. S.C order D.M. Level. THE STATE I.P.C, 08 day 20 day Interim Bail OF U.P. & 07.04.2021 ANR. W.P.(Crl.) No. 112/2021 11 2.10 NAFEES & 1 NAFEES S.T.No-623/2001 Murder 3 29-05- 2909/2003 12.03.2019 19 Year 25 Year 74 Year Released on Form- A ORS. S/O MUSHTAQ C.R.No-65/2001 2003 Decided 11 Mth. 11 Mth. 08 Mth. S.C order Pending at Versus U/S-302/149, 17 day 13 day Interim Bail D.M Level. STATE OF 307/149,148 I.P.C, 17.05.2021 U.P. & ORS. 15 W.P.(Crl.) No. 127/2021 2 ASIF @ KALWA S.T.No-623/2001 Murder 3 29-05- 2909/2003 12.03.2019 19 Year 25 Year 74 Year Released on Form- A S/O SHRI IBRAHIM C.R.No-65/2001 2003 Decided 11 Mth. 11 Mth. 05 Mth. S.C order Pending at U/S-302/149, 14 day 10 day Interim Bail D.M Level. 307/149,148 I.P.C, 17.05.2021 3 MASOOM ALI S.T.No-623/2001 Murder 3 29-05- 2909/2003 12.03.2019 20 Year 26 Year 63 Year Released on Form- A S/O SHRI C.R.No-65/2001 2003 Decided 00 Mth. 00 Mth. 05 Mth. S.C order Pending at HIMAYAT U/S-302/ 149, 148, 09 day 22 day Interim Bail D.M Level. 307 I.P.C, 17.05.2021 4 QAYYUM Cr.No-65/2001, St.No- Murder 03 29-05- 3136/ 2003 29-05- 19 Year 25 Year 47 Year Released on Nominal Roll Pending S/O SHRI YUSUF 623/2001 u/s- person 2003 2003 09 Month 03 11 -22-05-2021 at the level of DM/ 302/149,307/149, 148 13 Days Month `Month on Bail Bond Moradabad IPC 08 Days 21 days 12 2.11 HEERA LAL HEERA LAL Cr.No-21/1999, St.No- Murder 04 08-12- 3429/ 1999 19-04- 21 Year 27 Year 60 Year Released on Form-A Pending at Versus S/O LATE 320/1999 u/s- 302 person 1999 2001 05 Month 00 05 -28-05-2021 the level of DM/ Balia. STATE OF NATHUNI PRASAD IPC 07 Days Month `Month on Bail Bond U.P. & ORS. 02 Days 13 days W.P.(Crl.) No. 134/2021 13 2.12 MOHAN MOHAN SINGH Cr.No-244/1999, Murder 03 24-05- 1829/ 2001 26-08- 19 Year 24 Year 68 Year Released on 14 Year Nominal Roll SINGH S/O LATE 249/1999, St.No- person 2001 2002 09 Month 04 06 -17-04-2021 Rejected. Vs VICHITRA SINGH 1213/1999 u/s- 14 Days Month `Month on Bail Bond THE STATE 302/149, 307/149, 09 Days 13 days OF U.P. & 147, 148 IPC & 27 A. ANR. Act W.P.(Crl.) No. 143/2021 14 2.13 RAM MOHAN RAM MOHAN ST NO.-62/1977, U/S- Dacoity 27.09.1995 1952/08 appeal 25 years 34 67 DIRECTED Mercy Petition SINGH SINGH 396 IPC with dismissed 10 years TO Pending 16 Versus S/O SUKHDEV murder on 27-07- months 00 RELEASED STATE OF SINGH 1995 11 days months ON BAIL U.P. & ORS. 09 days W.P.(Crl.) No. 147/2021 15 2.14 SUNDERA & 1 SUNDERA St no 239/1994 cr no Murder 12 17-08- 796/2000 26-09- 26 yr 02 31 yr 03 60 yr 06 Released on Form-A rejected ANR. S/O JAFFU 20/1994 us person 2000 2003 m 08 M 12 M 20 dt 29-05- Vs 302/149,436,147 IPC days days days 2021 from THE STATE nari bandi OF U.P. & niketa ORS. lucknow W.P.(Crl.) No. 142/2021 2 RAFIQUE Cr.No-20/1994, St.No- Murder, 17-08- 796/ 2000 26-09- 26 Year 31 Year 45 Year Released on 14 Year Nominal Roll S/O JAFFU 239/1994 u/s- 12 person 2000 2003 03 Month 01 09 -27-05-2021 Pending at the level of 302/149, 436, 21 Days Month Month on Bail Bond DM/ Hardoi. 364,148 IPC & 25 28 Days 05 days A.Act 16 2.15 ANANDPAL & 1 ANANDPAL S.T.No-855/1997 Murder 3 30-10- 3005/2000 13.04.2007 24 Year 30 Year 72 Year Released on Form- A Pending at ANR S/O HARNARAYAN C.R.No-54/1997 2000 Decided. 01 Mth. 11 Mth. 00 Mth. S.C order D.M Level. Versus U/S-302/149 I.P.C 02 day 00 day Interim Bail STATE OF on28.04.202 U.P. & ORS. 1 W.P.(Crl.) No. 149/2021 2 JASWANT S.T.No-855/1997 Murder 3 30-10- 3005/2000 13.04.2007 24 Year 30 Year 63 Year Released on Nominal Roll Pending S/O UDAL SINGH C.R.No-54/1997 2000 Decided. 00 Mth. 10 Mth. 00 Mth. S.C order at D.M U/S-302/149 I.P.C 28 day 05 day Interim Bail Level. on28.04.202 1 17 2.16 JAY BAHADUR 1 JAY BAHADUR Cr.No-176/2003 Murder, 17-05- 2731/2005 26-05- 17 Year 21 Year 45 Year Released on Form-A pending Due 17 SINGH & ANR. SINGH St.No-1072/2003 u/s- 02 person 2005 2006 03 Month 08 09 -11-05-2021 to Guardian Versus S/O SHAMSHER 302/34, 307/34, IPC 02 Days Month Month on Bail Bond STATE OF SINGH & 25 A. Act & 25 20 Days 05 days U.P. & ORS. A.Act W.P.(Crl.) No. 153/2021 2 CHHOTE SINGH Cr.No-176/2003 Murder, 17-05- 2731/ 2005 26-05- 17 Year 20 Year 41 Year Released on Form- A @ MALKHAN St.No-1072/2003 u/s- 02 person 2005 2006 00 Month 09 06 -11-05-2021 Rejected SINGH 302/34, 307/34, IPC 17 Days Month Month on Bail Bond & 25 A. Act & 25/4 14 Days 03 days A.Act 18 2.17 RAMJI DUBEY 1 RAMJI DUBEY S.T.No-34/2004 Murder 1 17-03- 2134/2009 18 Year 23 Year 50 Year Permanent Policy & ORS. S/O PRAHLAD C.R.No-86/2000 2009 Pending 00 Mth. 08 Mth. 05 Mth. ------ Release Date 12-05- Versus DUBEY U/S-302 I.P.C 06 day 00day 2022 STATE OF U.P. & ORS. W.P.(Crl.) No. 369/2021 2 ANUJ TYAGI S.T.No-75/2002 Murder 1 22-09- 7034/2008 19 Year 23 Year 41 Year Released on Form- A Pending at S/O DAYANAND C.R.No-424/ 2002 2008 Pending 02 Mth. 06 Mth. 08 Mth. S.C order D.M Level. TYAGI U/S-302 I.P.C, 3(2)5 09 day 11 day Interim Bail S.C/S.T Act. on29.09.202 1 3 CHAMAN S.T.No-466/2003 Murder 1 11-10- 6823/2006 18 Year 22 Year 41 Year Released on Form- A Pending at SHARMA C.R.No-225/ 2003 2006 Pending 01 Mth. 01 Mth. 08 Mth. S.C order D.M Level. S/O KALLU U/S-304B,201,498A 18 day 18 day Interim Bail I.P.C & 3/4D.P.Act. on22.09.202 SHARMA @ 1 RADHAKRISHAN SHARMA 4 MANGESH S.T.No-523/2003 Murder 1 26-08- 5721/2006 18 Year 23 Year 42 Year Released on Form- A Pending at KUMAR C.R.No-174/2003 2006 Pending 03 Mth. 01 Mth. 10 Mth. S.C order D.M Level. Interim Bail 18 S/O NEMICHAND U/S-304B, 498A I.P.C 02 day 18 day on09.09.202 1 5 RAJKUMAR @ S.T.No-304/2003 Murder 1 13-10- 6339/2006 18 Year 23 Year 39 Year Released on Form- A Pending at PUSHPENDRA C.R.No-61/2003 U/S- 2006 Pending 02 Mth. 02 Mth. 02 Mth. S.C order D.M Level. PAL S/O VIJAY 302 I.P.C 27 day 16 day Interim Bail on10.09.202 BAHADUR 1 6 ASHWANI @ S.T.No-53/1999 Murder 1 18-11- 6082/2004 23 Year 28 Year 48 Year Released on Form- A Pending at BABLU C.R.No80/1998 2004 Pending 03 Mth. 10 Mth. 10 Mth. S.C order D.M Level. S/O U/S-302,506(2), I.P.C 05 day 23 day Interim Bail on11.10.202 PARMESHWARI 1 7 LOKESH S/O S.T.No-585/2003 Murder 1 06-05- 5285/2006 18 Year 23 Year 41 Year Released on Form- A Pending at SIRIA C.R.No-66/2003 U/S- 2006 Pending 04 Mth. 06 Mth. 04 Mth. S.C order D.M Level. 498A,304B,324,201,I. 27 day 16 day Interim Bail P.C 3/4D.P.Act. on01.10.202 1 8 AMAR SINGH S.T.No-255/2001 Murder 1 12-01- 261/2006 17 Year 22 Year 53 Year Released on Form- A Pending at S/O CHANDAN C.R.No-345/ 2000 2006 Pending 05 Mth. 08 Mth. 09 Mth. S.C order D.M Level. SINGH U/S- 17 day 11 day Interim Bail 148,302/149,323/149, on23.09.202 324/149,504 I.P.C 1 9 SURENDER S.T.No-435/2002 Murder 2 23-04- 5308/2015 17.12.2007 17 Year 23 Year 49 Year Released on Form- A Pending at S/O RAM PRASAD C.R.No-63/2001 U/S- 2005 Decided 07 Mth. 00 Mth. 04 Mth. S.C order D.M Level. 148,307/149,302 07 day 25 day Interim Bail I.P.C on18.09.202 1 10 AJIT S.T.No-3/2002 Murder 2 10-10- 4860/2002 19 Year 26Year 45 Year Released on Form- A Pending at S/O JAYANTI C.R.No-338/2001 2002 Pending 00 Mth. 06 Mth. 07 Mth. S.C order D.M Level. PRASAD U/S-394,302 I.P.C 25 day 14 day Interim Bail on03.11.202 1 11 SHAHID S.T.No-133,134/2004, Murder 1 17-09- 6235/2007 17 Year 22 Year 56 Year Released on Form- A Pending at S/O ALTAF C.R.No- 2007 Pending 08 Mth. 04 Mth. 08 Mth. S.C order D.M Level. 146/2003,04/2004 12 day 11 day Interim Bail 19 U/S-302 I.P.C, 25AAct on15.09.202 1 12 RAMESHWAR S.T.No-947/2004, Murder 1 01-03- 1281/2006 16 Year 21 Year 45 Year Released on Form- A Pending at S/O NAIPAL SINGH C.R.No- 2006 Pending Pending 04 Mth. 08 Mth. 05 Mth. S.C order D.M Level. 138/2004,04/2004 01 day 19 day Interim Bail U/S-302/34,504 I.P.C, on18.09.202 1 13 IMRAN S.T.No-858/2001, Murder 1 02-02- 5415/2007 18 Year 23 Year 40 Year Released on Form- A Pending at S/O YUSUF C.R.No-375/2001, 2007 Pending 02 Mth. 01 Mth. 06 Mth. S.C order D.M Level. U/S-302/34I.P.C, 26 day 04 day 21 day Interim Bail on21.10.202 1 14 KALU S.T.No- Murder 1 07-09- 5415/2007 18 Year 23 Year 32 Year Released on Form- A Pending at S/O MANGTE 1684,1767/2004, 2011 Pending 02 Mth. 01 Mth. 01 Mth. S.C order D.M Level. C.R.No- 26 day 04 day 00 day Interim Bail 693,745/2004, U/S- on01.10.202 302/34I.P.C,25A Act 1 15 SATISH S.T.No-443/ 2002, Murder 1 22-02- 1222/2005 18 Year 23 Year 37 Year Released on Form- A Pending at S/O BABU RAM C.R.No- 295/2002, 2005 Pending 04 Mth. 11 Mth. 07 Mth. S.C order H.Q Level. JATAV U/S-302I.P.C, 00 day 05 day 29 day Interim Bail on08.12.202 1 16 PRADEEP S.T.No-05,06/2005, Murder 1 12-03- 2185/2007 17 Year 22 Year 38 Year Released on Form- A Pending at S/O RAJVIR SINGH C.R.No-67,75/2004, 2007 Pending 04 Mth. 02 Mth. 05 Mth. S.C order D.M Level. U/S-302,I.P.C,3(2)5, 09 day 17 day Interim Bail S.C/S.T,Act on04.10.202 1 17 SHIV SHANKAR S.T.No-1014/2000, Murder 2 15-01- 380/2005 21 Year 26 Year 44 Year Released on Form- A Pending at @ SHANKAR C.R.No-258/2000, 2005 Pending 01 Mth. 08Mth. 05 Mth. S.C order D.M Level. S/O LALA RAM U/S-302,307.I.P.C. 06 day 04 day 29 day Interim Bail on08.10.202 1 18 HASEEN S.T.No-855/2003, Murder 1 31-07- 6010/2006 18 Year 23 Year 39 Year Released on Form- A Pending at S/O ALI HASSAN C.R.No-68/2003, U/S- 2006 Pending 00 Mth. 00Mth. 00 Mth. S.C order D.M Level. 302/34I.P.C, 04 day 23 day Interim Bail 20 on27.09.202 1 19 BADAN SINGH S.T.No-179/2002, Murder 1 13-08- 5266/2004 08.03.2019 18 Year 24 Year 41 Year Released on Proposal for Pre- S/O RAM SWARUP C.R.No-147/2001, 2004 Decided 05 Mth. 03Mth. 02 Mth. S.C order Mature Release is U/S-177,302/34,I.P.C, 13 day 11 day 07 day Interim Bail accepted on on05.02.202 28.04.2022. 2 20 AMAR PAL S.T.No-784/2004, Murder 1 25-05- 3527/2006 16 Year 21 Year 45 Year Released on Form- A Pending at S/O DAYA CHAND C.R.No162-/2004, 2006 Pending 02 Mth. 03 Mth. 00 Mth. S.C order D.M Level. U/S- 14 day 26 day 22 day Interim Bail 307/34,302/34,457 on01.10.202 I.P.C, 1 21 MUMTAZ @ S.T.No-418/2004, Murder 1 11-09- 4687/2005 17 Year 22 Year 46 Year Released on Form- A Pending at MUMTIYAZ C.R.No-115/2004, 2005 Pending 01 Mth. 06 Mth. 00 Mth. S.C order D.M Level. S/O DULI U/S-302 I.P.C, 17 day 05 day 04 day Interim Bail on25.09.202 1 22 DEEPAK S.T.No-57,58/2004, Murder 1 11-09- 657/2005 18 Year 23 Year 36 Year Released on Form- A Pending at S/O PRITAM ,U/S-302,I.P.C&25(1- 2005 Pending 01 Mth. 08 Mth. 00 Mth. S.C order D.M Level. B)(A) 07 day 00 day 26 day Interim Bail on01.10.202 1 23 RAJVIR S.T.No-284/2003, Murder 1 25/03/2006 2260/2006 19 Year 24 Year 43 Year ------ Release on Mercy S/O RAM C.R.No- 114/2003, Pending 01 Mth. 06 Mth. 11 Mth. (Permanent Policy) on BHAROSE U/S-302,201, I.P.C, 19day 00 day 01-05-2022. 24 UDAY SINGH S.T.No-435/2004, Murder 1 01/03/2006 2368/2006 17 Year 22 Year 42 Year Released on Form- A Pending at S/O TIKA RAM C.R.No-423/2004, Pending 03 Mth. 05 Mth. 06 Mth. S.C order D.M Level. U/S-302.P.C, 08 day 28 day 01 day Interim Bail on02.10.202 1 21 25 KAMLESH S.T.No-1259/2004, Murder 1 15/11/2006 7447/2006 Pending 17 Year 21 Year 44 Year Released on Form- A Pending at S/O JANESHWAR C.R.No-545/2004, 00 Mth. 11 Mth. 03 Mth. S.C order D.M Level. U/S-302.I.P.C, 14 day 27 day 22 day Interim Bail on 24.09.2021 26 KALI CHARAN S.T.No-579/2004, Murder 1 10/04/2007 2876/2007 17 Year 21 Year 44 Year Released on Form- A Pending at S/O RAM DUTT C.R.No-147/2004, Pending 01 Mth. 11 Mth. 03 Mth. S.C order H.Q Level. U/S-302/34 ,201 20 day 13 day Interim Bail I.P.C, on18.09.202 1 27 YOGENDER @ S.T.No-1021/2004, Murder 1 23/03/2007 6001/2019 24.05.2017 17 Year 22 Year 41 Year Released on Form- A Pending at KHUDDA S/O C.R.No-134/2004, Decided 02 Mth. 00 Mth. 03 Mth. S.C order D.M Level. GANGA RAM U/S- 24 day 27 day Interim Bail 147,148302/149.I.P.C on , 02.10.2021 28 ASLAM S/O S.T.No-1053/2004, Murder 2 29/03/2007 2417/2007 17 Year 22 Year 40 Year Released on Form- A Pending at MOHD. SALAAM C.R.No- Pending 03 Mth. 01 Mth. 06 Mth. S.C order D.M Level. 379,380/2004, U/S- 00 day 22 day 15 day Interim Bail 393,307/34302/34, on I.P.C&25 A Act 04.12.2021 29 ARVIND S/O S.T.No-61/2005, Murder 1 11/10/2006 7346/2006 17 Year 22 Year 41 Year Released on Form- A Pending at JANESHWAR C.R.No-168/2004, Pending 00 Mth. 00 Mth. 08 Mth. S.C order D.M Level. U/S- 22 day 21 day 12 day Interim Bail 302/34,324/34.I.P.C, on 21.09.2021 30 BABLU S/O S.T.No-255/2003, Murder 1 01/02/2006 671/2006 Pending 18 Year 23 Year 41 Year Released on Form- A Cancelled. SURESH PAL C.R.No- 346/2002, 06 Mth. 08 Mth. 02 Mth. S.C order U/S-302.I.P.C, 10 day 26 day 20 day Interim Bail on 20.09.2021 31 SUNIL KUMAR S.T.No-258/2004, Murder 1 16/09/2006 6855/2006 18 Year 23 Year 46 Year Released on Form- A Pending at S/O RAKESH C.R.No-199/2003, Pending 00 Mth. 00 Mth. 06 Mth. S.C order D.M Level. U/S-302./34,I.P.C, 04 day 05 day 25 day Interim Bail 22 KUMAR 19.09.2021 32 RAJPAL S/O S.T.No-992/2000, Murder 1 21/04/2005 2495/2005 17 Year 23 Year 41 Year Released on Form- A Cancelled. MAGAN SINGH @ C.R.No-10/2000, U/S- Pending 06 Mth. 00 Mth. 04 Mth. S.C order MAGNU 376,302.I.P.C, 17 day 23 day 17 day Interim Bail 01.10.2021 33 ANISH S/O S.T.No-545/2004, Murder 1 04/05/2007 3422/2007 17 Year 22 Year 39 Year Released on Form- A Pending at HASRAT C.R.No-83/2004, U/S- Pending 04 Mth. 02 Mth. 00 Mth. S.C order D.M Level. 147,148,307/149,302/ 18 day 04 day 24 day Interim Bail 149.I.P.C, 20.09.2021 34 ADITYA S/O S.T.No-1121/2003, Murder 1 20/11/2006 7288/2006 18 Year 23 Year 40 Year Released on Form- A Pending at RAMESH CHAND C.R.No- Pending 03 Mth. 02 Mth. 08 Mth. S.C order H.Q Level. 187,188/2003, U/S- 07 day 18 day Interim Bail ,302.P.C,25A Act on 22.09.2021 35 JAGDISH S/O S.T.No-193/2001, Murder 1 21/06/2005 2582/2005 27.09.2019 17 Year 22 Year 55 Year Released on Form- A Pending at CHHIDA SINGH C.R.No-149/2000, Decided 03 Mth. 08 Mth. 00 Mth. S.C order H.Q Level. U/S-,302/34.P.C, 11 day 08 day 04 day Interim Bail on 22.09.2021 36 RASHID S/O S.T.No-1053/2004, Murder 2 29/03/2007 2417/2007 17 Year 21 Year 44 Year Released on Form- A Pending at ISHTHAQ C.R.No- Pending 00 Mth. 10 Mth. 04 Mth. S.C order D.M Level 379,381/2004, U/S- 26 day 27 day 11 day Interim Bail 393,302/34,307/34 04.10.2021 I.P.C,4/25A Act 37 BABU SHEIKH S.T.No-1179/1999, Murder 1 16/06/2005 817/2005 17 Year 23 Year 55 Year Released on Form- A Pending at S/O ABDUL C.R.No-193/199, U/S- Pending 11 Mth. 05 Mth. 10 Mth. S.C order D.M Level HAMEED ,302/34I.P.C, 29 day 05 day 12 day Interim Bail 04.10.2021 38 DEVENDER S.T.No-754/2000, Murder 1 05/12/2002 D.No- 21 Year 27 Year 42 Year Released on Form- A Pending at KUMAR S/O C.R.No-80/2000, U/S- 22267/201 Pending 08 Mth. 11 Mth. 08 Mth. S.C order D.M Level RAMBHAROSE 394,302/34.,411 IP.C 7 04 day 19 day 03 day Interim Bail 18.10.2021 LAL 39 GHANSHYAM S.T.No-106/195, Murder 2 05/01/2004 148/2004 11.01.2017 17 Year 23 Year 55 Year Released on Form- A Pending at S/O RUPA C.R.No-706/1994, Decided 06 Mth. 02 Mth. 08 Mth. S.C order H.Q Level. 23 U/S-302/34., IP.C 21 day 03 day 09 day Interim Bail 22.09.2021 40 LEELA S/O S.T.No-100/2004, Murder 1 31/07/2006 4979/2006 12.01.2016 16 Year 21 Year 60 Year ------ Release on Mercy GEETAM SINGH C.R.No-105/2003, Decided 11 Mth. 11 Mth. 06 Mth. (Permanent Policy) on U/S- 02 day 25 day 09 day 10.10.2021. 148,307,/148,302/149 IP.C 41 KRISHAN PAL S.T.No-1149/2003, Murder 2 03/09/2005 4104/2005 18 Year 22 Year 45 Year Released on Form- A Pending at S/O OM PRAKASH C.R.No-148/2003, Pending 04Mth. 07Mth. 01Mth. S.C order D.M Level U/S-302,IP.C 17day 22day Interim Bail 25.09.2021 42 DEVENDER @ S.T.No-335/2003, Murder 1 07/03/2009 2632/2009 pending 19 Year 23 Year 44 Year ------ Release on Mercy BITOL S/O SATVIR C.R.No-334/2002, 06 Mth. 11 Mth. 11 Mth. (Permanent Policy) on SINGH U/S-302/34.I.P.C 26 day 22 day 01-05-2022. 43 AJAY SINGH @ S.T.No-578/20 Murder 1 22/02/2005 1322/2005 18 Year 23 Year 48 Year Released on Form- A Pending at AJJO S/O 03 C.R.No-191/2003, Pending 02 Mth. 08 Mth. 02 Mth. S.C order D.M Level LAAKHAN SINGH U/S-302,I.P.C 12 day 12 day 03 day Interim Bail 19.09.2021 44 INTSAR @ S.T.No- Murder 1 31/01/2006 799/2006 16 Year 21 Year 49 Released on Form- A Pending at LATOOR S/O 730/2004,727/2005, Pending 08 Mth. 11 Mth. Year S.C order D.M Level ROSHAN C.R.No- 03 day 06 day 07 Mth. Interim Bail 08.10.2021 130,140/2004U/S- 302/34., IP.C 25(1- B)A ACt 45 GOVERNMENT S.T.No-157/2001 Murder 1 31/01/2006 4800/2005 16 Year 21 Year 38 Year Released on Form- A Pending at @ SUKHE S/O C.R.No-507/2000, Pending 06 Mth. 10 Mth. 00 Mth. S.C order D.M Level IQBAL U/S-377,302,201,IP.C 05 day 05 day 03 day Interim Bail 11.10.2021 46 RAJIV KUMAR S.T.No-1346/2002 Murder 1 24/03/2005 1498/2005 19 Year 24 Year 43 Year Released on Form- A Pending at S/O DEVENDER C.R.No-604/2002, Pending 02 Mth. 08 Mth. 11 Mth. S.C order D.M. Level. PAL U/S-304B, 498A 02 day 02 day 15 day Interim Bail IP.C,4,D.P.Act. on 23.09.2021 24 47 PRAHLAD @ Cr. No. 43/2004, ST Murder of 31.07.2007 5839/2006 Appeal 17 Y 21 Y 50 Y Ad Interim Premature Released BATTE No. 1549/2004, US- 1 Person Filing Date Pending 06 M 10 M Bail Granted Under Standing Policy S/O PREM SINGH 452, 302, 307/34 IPC 25.09.2006 16 D 13 D 2018 on 05.05.2022 But Detained in Other Undertrial Case 48 HARUN S/O S.T.No-147/2005 Murder 26/04/2006 3478/2006 16 Year 21 Year 44 Year Released on Form- A Pending at IDRISH C.R.No-809/2004, Pending 07 Mth. 10 Mth. 11 Mth. S.C order D.M. Level. U/S-302/34 324/34 29 day 06 day 20 day Interim Bail IP.C 18.11.2021 49 RAJESH S/O S.T.No-348/1998 Murder 2 06/08/2005 3701/2005 28.03.2007 17 Year 22 Year 39 Year ------ Release on Mercy SUBE SINGH C.R.No-355/1997, Decided 03 Mth. 10 Mth. 07 Mth. (Permanent Policy) on U/S- 23 day 24 day 05-05-2022 148,302/149,I.P.C 50 NAYAB ALI S/O S.T.No-225/2001 Murder 23/07/2007 925/2008 Pending 17 Year 22 Year 42 Year ------ Release on Mercy MOHD. MUSLIM C.R.No-21/2001, U/S- 05 Mth. 04 Mth. 08 Mth. (Permanent Policy) on 302/149 201,403 IP.C 02 day 06 day 03 day 05-05-2022. 51 VIKRAM S/O S.T.No- Murder 1 28/09/2004 6336/2004 17 Year 23 Year 50 Year Released on Form- A Pending at JAIPAL RAJPUT 573,574/1996,, Pending Pending 03 Mth. 06 Mth. 10 Mth. S.C order D.M. Level. C.R.No-95/1996, U/S- 11 day 11 day 09 day Interim Bail 302 IP.C,25 A ACt 27.09.2021 52 PAPPU @ S.T.No-454/2004 Murder 1 06/10/2005 2998/2009 24.03.2018 17 Year 22 Year 51 Year Released on Form- A Pending at NAUNIHAL S/O C.R.No-50/2004, U/S- Decided 06 Mth. 10 Mth. 11 Mth. S.C order D.M. Level. KESHAV KUMAR 302 IP.C 20 day 29 day 06 day Interim Bail 02.10.2021 53 RAJ KUMAR @ S.T.No-147/1999, Murder 1 06/10/2005 1603/2006 16 Year 21 Year 58 Year Released on Form- A Pending at GUDDU S/O RAM C.R.No-187/1998, Pending 02 Mth. 05 Mth. 05 Mth. S.C order D.M. Level. LAKHAN U/S- 10 day 02 day 18 day Interim Bail 148,307/149,302/149 30.09.2021 IP.C 54 BABLU S/O S.T.No-911/2003, Murder 1 22/07/2005 9462/2014 04.03.2011 18 Year 23 Year 48 Year Released on Form- A Pending at KARIM KHAN C.R.No-150/2003, Decided 00 Mth. 05 Mth. 00 Mth. S.C order D.M. Level. U/S-302 IP.C 06 day 07 day 17 day Interim Bail 25.10.2021 25 55 JAMUNA KANJA S.T.No-617/2002, Murder 1 09/05/2003 6110/2003 19 Year 25 Year 59 Year Released on Form- A Pending at @ JAMUNA C.R.No-216/2002, Pending 01 Mth. 02 Mth. 02 Mth. S.C order H.Q. Level. PRASAD KAUSHIK U/S- 10 day 18 day 03 day Interim Bail 384,302,323/34IP.C 30.09.2021 S/O OM PARKASH SHARMA 56 SUNIL S/O S.T.No-439,440/2003, Murder 1 10/03/2006 1843/2006 16 Year 21 Year 43 Year Released on Form- A Pending at JAGDISH RAJPUT C.R.No- Pending 02 Mth. 05 Mth. 03 Mth. S.C order D.M. Level. 438,407/2002, U/S- 24 day 21 day 22 day Interim Bail 302/34IP.C& 25 A 14.10.2021 Act. 57 SHIV CHARRAN S.T.No-135/2002 Murder 1 21/01/2004 1480/2006 18 Year 24 Year 55 Year Released on Form- A Pending at S/O UJAGAR C.R.No-49/2001, U/S- Pending 05 Mth. 04 Mth. 08 Mth. S.C order H.Q. Level. BALMIKI 302 IP.C 04 day 00 day 09 day Interim Bail 07.10.2021 58 GULAM RASUL S.T.No-576/2004 Murder 1 30/06/2005 7291/2017 18 Year 23 Year 41 Year ------ Release on Mercy S/O MOHD. IQBAL C.R.No-37/2004, U/S- Pending 02 Mth. 10 Mth. 08 Mth. (Permanent Policy) on 302,201 IP.C 25 day 09 day 02 day 11.05.2022 59 RAKSHPAL S/O S.T.No-647/2000 Murder 1 24/10/2005 5097/2005 16 Year 22 Year 58 Year ------ Release on Mercy RAGHUVIR SINGH C.R.No- Pending 10 Mth. 02 Mth. 01 Mth. (Permanent Policy) on 180,185/1999, U/S- 25 day 23 day 04 day 18.10.2022. 147,148,302 IP.C &25(1)(B) A Act 60 KAAMIL S/O ST No-545/04 Cr No- Proposal under 3422/2007 17 Y 21 Y INSHAD 83/04 U/s Murder 04-05- 07-10- Permanent Policy of 17-05- 11 M 06 M 42 Y ---- 147,148,307/149,302/ 01 2007 2021 Premature release is 2007 17 D 27 D 149 IPC Pending at hqr.level 61 NOOR S.T.No-107/1994, Murder 1 23/11/2006 7461/2006 17 Year 22 Year 48 Year Released on Form- A Pending at MOHAMMAD S/O C.R.No-171/1993, Pending 10 Mth. 10 Mth. 07 Mth. S.C order D.M. Level. NIZAMUDDIN U/S-302/34,IP.C. 24 day 08 day 24 day Interim Bail 04.10.2021 62 BHANU S.T.No-340/2005, Murder 2 25/08/2007 184/2007 16 Year 20 Year 55 Year ------ Release on Mercy Pending (Permanent Policy) on 26 PRATAP SINGH @ C.R.No-237/2005, 03 Mth. 11 Mth. 04 Mth. 14.10.2022. MUNNA BABU S/O U/S-307,302 IP.C 08 day 25 day 27 day HARI DAS 63 VIJAYPAL S/O S.T.No-647/2000, Murder 1 24/10/2005 5097/2005 16 Year 22 Year 60 Year ------ Release on Mercy RAGHUVIR SINGH C.R.No- Pending 10 Mth. 01 Mth. 01 Mth. (Permanent Policy) on 180,186/1999,U/S- 21 day 28 day 00 day 14.10.2022. 147,148, 302/149,IP.C 25(1)(B) A Act 64 LAXMAN S/O S.T.No-112/2004, Murder 1 25/01/2006 641/2006 16 Year 22 Year 51 Year Released on Form- A Pending at RAM BHAROSI C.R.No-117/2003, Pending 10 Mth. 01 Mth. 07 Mth. S.C order D.M. Level. U/S-302,IPC 10 day 01 day Interim Bail on 27.09.2021 65 KRANTI S.T.No-12/2004, Murder 1 13/06/2008 6925/2009 17 Year 21 Year 38 Year Released on Form- A Pending at CHAUDHARY S/O C.R.No-305/2004, Pending 00 Mth. 06 Mth. 10 Mth. S.C order H.Q Level. VIPAT U/S- 18 day 12 day 27 day Interim Bail 394,302,201,I.P.C. 26.11.2021 CHAUDHARY 66 HARISH KUMAR ST No.- 80/1997 MURDER 19.12.2000 86/2001 08.05.2007 24 Years 31 49 Y RELEASED ALL DISMISSED @ BABLU S/O Cr. No.- 06/1997 Filing 07 Years ON BAIL ASHOK KUMAR U/S- 302, 394 IPC Date- Months 08 DATED- P.S.- TUNDLA 10.01.2001 21 Days Months 16.09.2021 DISTT.- FIROZABAD 17 Days 19 2.18 DALJEET DALJEET SINGH Cr.No-264/2002 Murder, 24-06- 4501/ 2006 14-09- 19 Year 24 Year 50 Year Lodged in Form- A SINGH S/O DRAGPAL St.No-997/2002 u/s- 01 person 2006 2012 11 Month 06 08 Model Jail Rejected, Versus SINGH 302 IPC (lok 12 Days Month Month Lucknow 14 Year Nominal Roll STATE OF sewak) 12 Days 26 days Pending due to U.P. & ORS. Abhimat of W.P.(Crl.) No. Concerning Court. 397/2021 20 2.19 SHAHID SHAHID S/O SHRI ST.NO-671/2005 MURDER 27-09- 421/2021 CRIMINAL 16YY 21YY 27 Bailed Out FORM-A Rejected On Versus INTZAR CR.NO-02/2005 2006 ON APPEAL 05MM 05MM YEARS Released On Dated:-08-12-2020 27 STATE OF US-302,307,34 IPC DATED: PENDING 01DD 16DD DATED- U.P. & ORS. 09-10- IN 02-11-2021 W.P.(Crl.) No. 2021 HON'BLE From District SUPREME 421/2021 Jail COURT AND BAIL Muzaffarnag ALLOWED ar ON DATED: 25-10- 2021 21 2.20 PRAVEEN & 1 PRAVEEN S/O S.T.No-429,430/ 2005 Murder 1 12/05/2011 3331/2011 17 Year 21 Year 49 Year Released on Form- A Pending at ORS. JOGENDRA SINGH C.R.No-157,158/ Pending Pending 08 Mth. 05 Mth. 01 Mth. H.C Bail H.Q Level. Versus 2004,U/S-302/34, IPC 08 day 03 day 07 day order STATE OF 25/4 A.Act 25.07.2022 U.P. & ORS. W.P.(Crl.) No. 446/2021 2 VINOD S/O S.T.No-1134/1999, Murder 1 26/11/2006 150/2006 17 Year 22 Year 55 Year Released on Form- A Pending at RAKAM SINGH C.R.No-244/1999U/S- Pending 02 Mth. 09 Mth. 02 Mth. H.C Bail D.M. Level 148,302/149 IPC 28 day 02 day 12 day order 07.06.2022 3 MOHAMMAD S.T.No-578/2004 Murder 1 01/10/2005 31067/201 17 Year 22 Year 54 Year ------ Release on Mercy FAROOQ S/O C.R.No-239/2004 5 Pending Pending 11 Mth. 05 Mth. 06 Mth. (Permanent Policy) on RAFIQ U/S-302IPC in SC Delhi 09 day 20 day 27 day 05.05.2022 4 KASIM S/O S.T.No-1211/2000 Murder 1 30/05/2002 4195/2002 08.08.2007 22 Year 28 Year 56 Year ------ Proposal has send to SNAWAR U/S-302/34IPC Decided 02Mth. 11Mth. 08 Mth. H.Q for PreMature on 20day 20day 21.06.2022 under Permanent Policy 5 JIAUL HASSAN S.T.No-967/2002 Murder 1 05/08/2006 5011/2006 20 Year 25 Year 43 Year ------ 1- Form- A Pending 28 @BUNTY S/O C.R.No-209/2002 Pending 03 Mth. 06Mth. 11 Mth. at D.M Level. MUKHTIAR @ U/S-302IPC&25/4 15day 05 day 2- Praposal for Pre KUDRAT A.Act Mature 05.09.2022 under Permanent Policy send to H.Q. 6 RAMBABU S/O S.T.No-311/1995 Murder 1 17/02/1999 2674/1999 10.09.2002 20 Year 25 Year 51 Year ------ Release on Mercy LALLU REKVAAR C.R.No-386/1995 Decided 03 Mth. 09 Mth. 07 Mth. (Permanent Policy) on U/S-302IPC 13 day 27 day 30.04.2022 7 RAJESH S/O S.T.No-1499,1500 Murder 1 22/06/2007 5410/2007 17 Year 22 Year 61 Year ------ Release on Mercy DWARKA PRASAD /2004 Pending Pending 10 Mth. 10 Mth. 06 Mth. (Permanent Policy) on C.R.No-310,314/ 10 day 01 day 16 day 26.05.2022 2004 U/S-302,IPC, 7CLA Act,4/25A.Act 8 ISTAQBAL S/O S.T.No-545/2004 Murder 1 04/05/2007 3422/2007 07.10.2021 18 Year 23 Year 55 Year ------ Proposal has send to AKHTAR C.R.No-83/2004 Decided 03 Mth. 05 Mth. 00 Mth. H.Q for PreMature on U/S-147,148, 28 day 07 day 04 day 21.06.2022 under 307/149,302/149IPC Permanent Policy. 9 ROHTASH @ S.T.No-607/2005 Murder 1 08/01/2008 928/2008 Pending 17 Year 22 Year 49 Year Released on Form- A Pending at ROHDAS S/O C.R.No-96/2005 01Mth. 03Mth. 00 Mth. H.C Bail D.M. Level VIJAYPAL U/S- 04 day 07 day order 302/34,324/34IPC,25/ 07.05.2022 4A.Act 10 PREM SINGH S.T.No-347/2002 Murder 1 11/08/2005 3479/2005 17 Year 21 Year 46 Year Released on Form- A Pending at S/O BABU C.R.No-268/2002 Pending Pending 01Mth. 08 Mth. 08 Mth. H.C Bail D.M. Level GURJAR U/S-302IPC 10day 21 day order 05.05.2022 11 MUNNA S/O S.T.No-1416/ 1999 Murder 1 06/10/2005 4908/2005 20.05.2022 17 Year 22 Year 51 Year Release By Form- A Pending at ALIJAAN C.R.No-361/1999 Decided 03 Mth. 10 Mth. 05 Mth. HC on Date- D.M. Level U/S- 23day 04 day 28.06.2022 304/34,308/34,504,IP 29 C 12 NAFEES @ S.T.No-208/2005 Murder 1 28/05/2007 6270/2007 02.05.2019 17 Year 22 Year 44 Year Proposal has send to LANGDA S/O C.R.No-241/2005 Decided 06 Mth. 07 Mth. 06 Mth. ------ H.Q for PreMature on YUNUS U/S-302/34IPC 11 day 12 day 21.06.2022 under Permanent Policy. 13 JANEY ALAM S.T.No-375/2004 Murder 1 12/06/2008 3650/2005 17 Year 22 Year 79 Year Release By Form- A Pending at S/O SABIR ALI C.R.No-26/2004 Pending 09 Mth. 04 Mth. 04 Mth. Bail HC on D.M. Level U/S- 10 day 08 day Date- 498A,304BIPC,3/4 DP 15.05.2022 Act 14 SITTU @ S.T.No-733,686/2004 Murder 1 14/07/2006 4187/2006 18 Year 23 Year 39 Year ------ Proposal has send to SATENDRA S/O C.R.No-70,72/2004 Pending 03 Mth. 04 Mth. 00 Mth. H.Q for PreMature on SH. KARTAR U/S- 00 day 16 day 04 day 21.06.2022 under SINGH 394,307/34,302/34,41 Permanent Policy. 2IPC,25/4A.Act 15 KAPOOR S/O S.T.No-922/2005 Murder 1 03/10/2007 6986/2007 17 Year 22 Year 41 Year ------ Proposal has send to GANGA SHARAN C.R.No-6/2005 Pending 01 Mth. 01 Mth. 06 Mth. H.Q for Pre Mature U/S-304BIPC,3/4 DP 27 day 17 day 07 day on 21.06.2022 under Act Permanent Policy. 16 ANISH @ S.T.No-906/2005 Murder 1 30/04/2011 4209/2011 24.08.2018 17 Year 26 Year 40 Year ------ Proposal has send to RAHISH S/O C.R.No-132/2005 Decided 02 Mth. 11 Mth. 09 Mth. H.Q for PreMature on NAFEES U/S-302IPC 07 day 17 day 14 day 21.06.2022 under Permanent Policy. 17 PRAMOD S/O S.T.No- Murder 1 10/09/2007 3120/2008 17 Year 21 Year 39 Year ------ Proposal has send to DHEERAJ 1463/1999,18/2000 Pending 06 Mth. 06 Mth. 00 Mth. H.Q for PreMature on C.R.No-242,267/1999 08 day 06 day 20 day 21.06.2022 under U/S-302/34,201IPC, Permanent Policy. 25/4A.Act 18 NANHA S/O S.T.No-617/2005 Murder 1 27/09/2006 996/2019 09.10.2018 17 Year 22 Year 42 Year ------ Proposal has send to MUNFAIT C.R.No-02/2005 Decided 03 Mth. 07 Mth. 06 Mth. H.Q for PreMature on U/S-307/34,302/34, 29 day 20 day 08 day 21.06.2022 under 30 323/34IPC Permanent Policy. 19 RAMOTTAR @ S.T.No-35/2006 Murder 1 26/02/2007 1948/2007 17 Year 22 Year 51 Year ------ Proposal has send to KAALU SHARMA C.R.No-1122/2005 Pending 00 Mth. 02 Mth. 05 Mth. H.Q for PreMature on S/O MANGULAL U/S-302IPC, 23 day 24 day 21.06.2022 under SHARMA 25/4A.Act Permanent Policy. 20 SUDESH S/O S.T.No-1055/2005, Murder 1 11/03/2010 2376/2010 17 Year 21 Year 52 Year Proposal has send to JASWANT SINGH 377/2006 Pending 01 Mth. 02 Mth. 00 Mth. Release By H.Q for PreMature on C.R.No-225,569/ 01 day 20 day 09 day Bail HC on 21.06.2022 under 2005 Date- Permanent Policy. U/S-307/34,302, 04.08.2022 336,504,506IPC,25/4 A.Act 21 BAALI S/O S.T.No-09/1987 Murder 2 31/05/1988 395/1988 23.12.1988 33 Year 45 Year 56 Year ------ Release on Mercy JAALAM U/S-147,307/149, Decided 11 Mth. 00 Mth. 02 Mth. (Permanent Policy) on 302/149,323/149IPC 07 day 18 day 03 day 21.05.2022 22 SHAMBHU S/O S.T.No-738/2005 Murder 1 06/05/2006 4320/2007 Pending 17 Year 22 Year 58 Year Released on Form- A Pending at BACCHU PRASAD C.R.No-53/2005 03 Mth. 07 Mth. 00 Mth. H.C Bail D.M. Level U/S-302,IPC 04 day 11 day 19 day order 27.05.2022 23 SUGRIV SINGH S.T.No-538/2005 Murder 1 26/04/2007 3058/2007 16 Year 21 Year 35 Year Released on Form- A Pending at S/O SULTAN U/S-302/34IPC Pending Pending 03 Mth. 01 Mth. 10 Mth. H.C Bail D.M. Level SINGH 14 day 08 day 07 day order07.10.2 021 24 JAFEER S/O S.T.No-906/2005 Murder 1 30/04/2011 4209/2011 24.08.2018 17 Year 26 Year 40 Year ------ Proposal has send to JAMEER AHMED C.R.No-132/2005 Decided 02 Mth. 11 Mth. 09 Mth. H.Q for PreMature on U/S-302IPC 07 day 17 day 14 day 21.06.2022 under Permanent Policy. 25 DHEERU @ S.T.No- Murder 1 10/09/2007 3120/2008 17 Year 21 Year 39 Year ------ Proposal has send to 31 DHEERAJ S/O 1463/1999,18/2000 Pending 06 Mth. 06 Mth. 00 Mth. H.Q for PreMature on DHANPAL SINGH C.R.No-242,267/1999 08 day 06 day 20 day 21.06.2022 under U/S-302/34,201IPC, Permanent Policy. 25/4A.Act 26 CHATTAR S.T.No-617/2005 Murder 1 27/09/2006 996/2019 09.10.2018 17 Year 22 Year 42 Year ------ Proposal has send to SINGH @ BABLI C.R.No-02/2005 Decided 03 Mth. 07 Mth. 06 Mth. H.Q for PreMature on S/O RAM CHARAN U/S-307/34,302/34, 29 day 20 day 08 day 21.06.2022 under 323/34IPC Permanent Policy. 27 FAJJU S/O S.T.No-35/2006 Murder 1 26/02/2007 1948/2007 17 Year 22 Year 51 Year ------ Proposal has send to SYED C.R.No-1122/2005 Pending 00 Mth. 02 Mth. 05 Mth. H.Q for PreMature on U/S-302IPC, 23 day 24 day 21.06.2022 under 25/4A.Act Permanent Policy. 28 BOBBY S/O S.T.No-1055/2005, Murder 1 11/03/2010 2376/2010 17 Year 21 Year 52 Year Proposal has send to MAHENDER 377/2006 Pending 01 Mth. 02 Mth. 00 Mth. Release By H.Q for PreMature on SINGH C.R.No-225,569/ 01 day 20 day 09 day Bail HC on 21.06.2022 under 2005 Date- Permanent Policy. U/S-307/34,302, 04.08.2022 336,504,506IPC,25/4 A.Act 29 HEERA S/O S.T.No-09/1987 Murder 2 31/05/1988 395/1988 23.12.1988 33 Year 45 Year 56 Year ------ Release on Mercy KANCHHI JATAV U/S-147,307/149, Decided 11 Mth. 00 Mth. 02 Mth. (Permanent Policy) on 302/149,323/149IPC 07 day 18 day 03 day 21.05.2022 30 MUNNA S/O S.T.No-738/2005 Murder 1 06/05/2006 4320/2007 Pending 17 Year 22 Year 58 Year Released on Form- A Pending at KARAN SINGH C.R.No-53/2005 03 Mth. 07 Mth. 00 Mth. H.C Bail D.M. Level U/S-302,IPC 04 day 11 day 19 day order 27.05.2022 32 31 KAMRUDDIN S.T.No-538/2005 Murder 1 26/04/2007 3058/2007 16 Year 21 Year 35 Year Released on Form- A Pending at S/O KHAIRULLAH U/S-302/34IPC Pending Pending 03 Mth. 01 Mth. 10 Mth. H.C Bail D.M. Level 14 day 08 day 07 day order07.10.2 021 32 SUBHASH S/O S.T.No-467/2004 Murder 1 14/03/2007 2882/2007 16 Year 21 Year 52 Year Released on Form- A Pending at MANGE RAM C.R.No298/2004- Pending 03 Mth. 03 Mth. 06 Mth. H.C Bail D.M. Level U/S-148,307/149, 19 day 21 day 13 day order 302/149IPC 18.04.2022 33 IRTEJA S/O S.T.No-208/2005 Murder 1 28/05/2007 6270/2007 17 Year 22 Year 42 Year ------ Proposal has send to YUNUS C.R.No-241/2005 Decided Pending 06 Mth. 07 Mth. 11 Mth. H.Q for PreMature on U/S-302/34IPC 11 day 12 day 05 day 21.06.2022 under Permanent Policy 34 TUNTUN @ ST NO-163/2005 MURDER 31-03- 2183/2009 CRIMINAL 17-YY 21-YY 36 -- FORM-A INDERJIT SINGH CR NO-48/2005 2009 ON APPEAL 05-MM 11-MM YEARS Pending(Form-A Sent S/O US-302,392 IPC DATED:16 PENDING 27-DD 16-DD On Dated:-17-01- PARMATMANAND -04-2009 IN 2019) SINGH HON'BLE Note- On being found ALLAHAB eligible under the AD HIGH permanent policy on COURT. Independence Day, AND BAIL the order to be ALLOWED released was issued ON by the government on DATED: 14.08.2022. But the 30-05- prisoner had been 2022 already released On Dated:-14-07-2022 from District Jail Muzaffarnagar 33 35 KULLU YADAV ST NO-336/2002, CR MURDER- 07-09-2009 2035/2010 PENDING 19 22 54 ---------- FORM A PENDING AT S/O MAHADEV NO-33/2001, U/S-302 1 YEARS, YEARS, YEARS, DM LEVEL IPC 04 02 01 RELEASE ON YADAV MONTHS MONTH MONTH JAIL POLICY ON , 14 S, 19 S, 25 DATED-25-05-2022 DAYS DAYS DAYS 36 MANTU TIWARI ST NO-301/2005, CR MURDER- 16-01-2008 1410/2008 PENDING 17 21 43 ---------- MERCY/ FORM A S/O CHANDRA NO-990/2005, U/S- 2 YEARS, YEARS, YEARS, PENDING AT DM 302/149,323/149,148,IP 01 05 07 LEVEL TIWARI C MONTHS MONTH MONTH RELEASE ON BAIL , 01 S, 03 S, 24 DATED -09-04-2022 DAYS DAYS DAYS 37 RAJESH ST NO-301/2005, CR MURDER- 16-01-2008 1410/2008 PENDING 17 21 49 ---------- MERCY/ FORM A TIWARI S/O LALJI NO-990/2005, U/S- 2 YEARS, YEARS, YEARS, PENDING AT DM 302/149,323/149,148,IP 01 05 07 LEVEL TIWARI C MONTHS MONTH MONTH RELEASE ON BAIL , 01 S, 03 S, 24 DATED -09-04-2022 DAYS DAYS DAYS 38 VIJAY KARAN ST NO-518/2005, CR MURDER- 24-07-2008 2116/2008 PENDING 16 20 61 ---------- FORM A PENDING AT SINGH S/O NO-206/2004,U/S- 1 YEARS, YEARS, YEARS, DM LEVEL 302,307 IPC 07 11 03 RELEASE ON DULARE SINGH MONTHS MONTH MONTH JAIL POLICY ON , 27 S, 09 S, 07 DATED 13-10-2021 DAYS DAYS DAYS 39 JAI PARKASH ST NO-530/2004, CR MURDER- 27-11-2006 7814/2006 DECIDED 16 20 48 ---------- RELEASE ON MISHRA S/O NO-545/2004, U/S- 2 & 382/2007 ON DATED- YEARS, YEARS, YEARS, JAIL POLICY ON 302/149,148,IPC 04-08-2015 07 01 06 DATED-20-05-2022 NAAMWAR MONTHS MONTH MONTH MISHRA , 10 S, 09 S, 02 DAYS DAYS DAYS 40 OMPARKASH ST NO-530/2004, CR MURDER- 27-11-2006 7814/2006 DECIDED 17 20 45 ---------- RELEASE ON MISHRA S/O NO-545/2004, U/S- 2 & 382/2007 ON DATED- YEARS, YEARS, YEARS, JAIL POLICY ON 302/149,148 IPC 04-08-2015 01 10 00 DATED-18-05-2022 NAAMWAR MONTHS MONTH MONTH MISHRA , 20 S, 17 S, 03 DAYS DAYS DAYS 41 BABU RAM S/O ST NO-12/2002, CR MURDER- 07-03-2006 764/2006 PENDING 19 22 55 ---------- RELEASE ON AKSHAYBAR NO-61/2001, U/S- 2 YEARS, YEARS, YEARS, JAIL POLICY ON 34 147,323/149,324/149,32 04 03 07 DATED-20-05-2022 5/149,307/149,302/149 MONTHS MONTH MONTH IPC , 01 S, 16 S, 28 DAYS DAYS DAYS 42 POTU @ STN-118/1995 MURDER 04/06/2005 2708/2005 LIFE 17 22 54 ----- FORM-A PENDING CHAITANYA CR.NO.-86/1994 U/S DATE OF IMPRISON YEARS YEARS YEARS AT THE LEVEL OF SWARUP S/O 302/34 IPC FILLING MENT ON 05 07 DISTRICT BHRIGUNATH 06/07/2005 DATE- MONTH MONTH MAGISTRATE KASHMIRA IN H.C. 01/08/2007 S 28 S 28 GHAZIPUR ALLAHAB BY H.C. DAYS DAYS AD ALLAHAB AD 43 TAPPU @ STN-118/1995 MURDER 04/06/2005 2708/2005 LIFE 17 21 49 ----- FORM-A PENDING KISHORE S/O CR.NO.-86/1994 U/S DATE OF IMPRISON YEARS YEARS YEARS AT THE LEVEL OF PANNALAL 302/34 IPC FILLING MENT ON 06 09 DISTRICT KASHMIRA 06/07/2005 DATE- MONTH MONTH MAGISTRATE IN H.C. 01/08/2007 S 11 S 14 GHAZIPUR ALLAHAB BY H.C. DAYS DAYS AD ALLAHAB AD 44 JAGGU S/O ST NO-312/2006, CR MURDER- 07-12-2006 2670/2006 PENDING 16 20 46 ---------- FORM A PENDING AT DWARIKA NO-59/2005, U/S- 1 YEARS YEARS YEARS DM LEVEL 304B,498A, IPC 3/4 DP 01 06 01 RELEASE ON ACT MONTHS MONTH MONTH BAIL 14-06-2022 04 DAYS S 10 S 18 DAYS DAYS 45 PANNELAL S/O ST NO-100/2001, CR MURDER- 22-09-2007 7599/2007 PENDING 17 21 41 ---------- FORM A PENDING AT NARESH NO-774/2000,U/S-302 1 YEARS YEARS YEARS DM LEVEL IPC 07 06 03 RELEASED ON BAIL MONTHS MONTH MONTH ON DATED-06-05-2022 10 DAYS S 03 S 26 DAYS DAYS 46 VIJAY KUMAR ST NO-455/1994, CR MURDER- 05-10-2005 1557/2005 PENDING 17 21 55 NA FORM A PENDING AT TIWARI S/O NO-47/1991 U/S- 1 YEARS YEARS YEARS DM LEVEL/ JAIL 35 HARDEV TIWARI 304B,201,498A, IPC & 10 01 09 POLICY 4 DP ACT MONTHS MONTH MONTH RELEASE ON 21 DAYS S 18 S BAIL 06-05-2022 DAYS 29DAYS 47 SANTOSH ST.NO-141/2005, 41 NA KUMAR MISHRA YEAR FORM A PENDING AT 140/2005 CR.NO- DECIDED 17 YY 07 21 YY 1 ,02 DM LEVEL S/O PARAS NATH 376/2004, 14/2005 MURDER 28-02-2006 1851/2006 ON DTD- MM 21 03 MM MONTH JAIL POLICY PENDING MISHRA U/S-302 IPC & 25 A 05-04-2019 DD 24 DD S, 12 AT HQ LEVEL ACT DAYS 48 BACHCHAN @ ST.NO-74/2005 MURDER- 27-05-2006 3561/2006 PENDING 17 19 45 NA FORM A PENDING AT RAMESH SINGH CR.NO-17/2005 U/S- 1 YEARS, YEARS, YEARS, DM LEVEL 302/34,201 IPC 03 06 00 RELEASE ON S/O AMAR NATH MONTHS MONTH MONTH BAIL DATED-24-06- SINGH PATEL , 26 S, 26 S, 10 2022 DAYS DAYS DAYS 49 RAM KUMAR 42 NA NAI S/O SHAMBHU ST.NO-256/2005 18 YY 00 21 YY YEAR FORM A PENDING AT CR.NO-564/2004 ,04 DM LEVEL MURDER 08-07-2008 1777/2008 PENDING MM 03 07 MM U/S-302/34, MONTH JAIL POLICY PENDING DD 16 DD 201/34,381,411 IPC S, 18 AT HQ LEVEL DAYS 50 PRAMOD @ ST.NO-486/2005, MURDER- 25-09-2008 2619/2008 PENDING 17 20 37 NA FORM A PENDING AT GABBAR S/O RAM 487/2005, CR NO- 1 YEARS, YEARS, YEARS, DM LEVEL 57/2005, ,83/2005, 01 04 00 RELEASE ON LAKHAN YADAV U/S-302 IPC , 25 ARM MONTH, MONTH, MONTH, BAIL DATED-02-06- ACT 24 DAYS 24 22 2022 DAYS DAYS 51 SHIV MURTI 57 NA S/O RAJDEV YEAR ST.NO-13/2000 DECIDED 18 YY 00 21 YY 1 RAPE / ,05 CR.NO69/1999 U/S- 19-02-1981 564/1982 ON DTD- MM 18 08 MM MURDER MONTH 302/149,201 IPC 04-02-2005 DD 06 DD S, 20 DAYS 52 ST.NO-117/1981 DECIDED 17 YY 02 22 YY 57 NA FORM A PENDING AT RAMASHANKAR @ CR.NO-1981/1981 U/S- 1 YEAR DM LEVEL 27-06-2005 2611/2005 ON DTD- MM 01 10 MM MURDER ,03 JAIL POLICY PENDING CHHOTE S/O 302/34, 307/34 IPC 24-07-2012 DD 28 DD MONTH AT HQ LEVEL 36 KRIPA SHANKAR S, 18 DAYS 53 RAJ KUMAR 48 NA S/O RAMJATAN YEAR FORM A PENDING AT ST.NO-128/2003 17 YY 07 21 YY 1 ,01 DM LEVEL CR.NO-58/2003 U/S- 06-03-2006 623/2006 PENDING MM 09 09 MM MURDER MONTH JAIL POLICY PENDING 302/34,506 IPC DD 09 DD S, 21 AT HQ LEVEL DAYS 54 MAHENDER 43 NA SAROJ S/O YEAR ST.NO-846/2004 18 YY 03 21 YY FORM A DM LEVEL 1 ,02 CHANDRAJIT CR.NO-73/2004 U/S- MURDER 24-04-2007 5527/2007 PENDING MM 03 09 MM MONTH PENDING / JAIL SAROJ 302 IPC DD 06 DD POLICY S, 22 DAYS 55 GANESH S/O ST NO-261/1994, CR MURDER- 24-02-2005 435/2005 DECIDED 16 19 57 NA FORM A PENDING AT SARJU NO-134/1992, U/S-396 2 ON DATED- YEARS, YEARS, YEARS, DM LEVEL IPC 18-08-2013 01MONT 01 07 RELEASE ON JAIL HS, 06 MONTH MONTH POLICY ON DATED- DAYS S,10 S, 14 25-06-2022 DAYS DAYS 56 VINOD KUMAR ST NO- MURDER- 20-10-2004 5661/2004 PENDING 18 21 52 NA FORM A PENDING AT SINGH S/O 59/2004,58/2004, CR 1 YEARS, YEARS, YEARS, DM LEVEL NO-166/2003,U/S- 08 02 09 RELEASE ON BAIL JAGDISH SINGH 302,394 IPC 25 ARM MONTHS MONTH MONTH DATED-30-04-2022 ACT , 03 S, 03 S, 26 DAYS DAYS DAYS 57 MOHD. JAMAAL ST NO-1100A/2003, CR MURDER- 25-10-2007 2324/2009 PENDING 17 19 37 NA FORM A REJECTED S/O BAKREEDI NO-122/2003, U/S-302 1 YEARS, YEARS, YEARS, ON DATED -21-092021 IPC 07 05 04 RELEASE ON JAIL MONTHS MONTH MONTH POLICY ON DATED- , 15 S, 25 S, 26 25-05-2022 DAYS DAYS DAYS 58 GOPAL GUPTA ST NO-218/2003, CR MURDER- 31-08-2004 4831/2004 DECIDED 18 21 42 NA RELEASE ON JAIL S/O NAND NO-315/2003, U/S- 1 ON DATED YEARS, YEARS, YEARS, POLICY ON DATED- 302,323,324,326 IPC -26-07-2019 05 10 03 05-05-2022 KISHORE MONTHS MONTH MONTH , 18 S, 28 S, 24 DAYS DAYS DAYS 37 59 LAKHAN LAL 39 NA S/O SATAN DEV YEAR ST.NO-515/2003 17 YY 05 21 YY FORM A DM LEVEL 2 ,02 CR.NO-85/2003 U/S- 23-11-2006 7694/2006 PENDING MM 17 05 MM PENDING / JAIL MURDER MONTH 396, 201, 412, 408 IPC DD 20 DD POLICY S, 22 DAYS 60 RAJKUMAR @ ST NO-172/2005, CR MURDER- 01-05-2007 3390/2007 PENDING 17 19 44 NA FORM A PENDING AT GHANTU S/O NO-359/2005, U/S- 2 YEARS, YEARS, YEARS, DM LEVEL. 302,147,342, IPC 01 10 01 RELEASE ON BAIL ON KALLU LOHAR MONTHS MONTH MONTH DATED-14-07-2022 , 07 S, 07 S, 12 DAYS DAYS DAYS 61 SANTOSH 18 36 NA DECIDED 21YEA MISHRA S/O YEARS, YEARS, ST NO-530/2004, CR ON RS,01 FORM A DM LEVEL NAAMWAR MURDER 27-11- 00 04 NO- U/S-302/149,148 382/2007 DATED MONTH PENDING / JAIL -1 2006 MONTH MONTH MISHRA IPC 04-08- S, 02 POLICY S, 29 S, 05 2015 DAYS DAYS DAYS 62 VINOD MISHRA ST NO-530/2004, CR MURDER- 27-11-2006 7814/2006, DECIDED 17 21 41 NA MERCY / FORM A S/O JAI GOVIND NO-545/2004, U/S- 2 382/2007 ON 04-08- YEARS,0 YEARS, YEARS, PENDING AT DM 302/149,148 IPC 2015 7 10 06 LEVEL MISHRA MONTHS MONTH MONTH RELEASE ON JAIL ,00 DAYS S,00 S,02 POLICY ON DATED- DAYS DAYS 06-07-2022 63 MOHIUDDIN ST NO-586/2003, CR MURDER- 15-03-2008 805/2008 PENDING 18 22 58 NA MERCY/FORM A S/O KENU NO-51/2003, U/S- 02 YEARS, YEARS, YEARS, PENDING AT DM 147,148,452,506(2),307 01 02 11 LEVEL /149,302/149 IPC MONTHS MONTH MONTH RELEASE ON JAIL , 16 S, 15 S, 18 POLICY ON DATED- DAYS DAYS DAYS 08-06-2022 64 ARUN KUMAR ST NO-07/2003, CR MURDER- 27-11-2006 2526/2006 PENDING 17 21 60 NA RELEASE ON JAIL @ ARUN DEV NO-27/2002, U/S- 1 YEARS, YEARS, YEARS, POLICY ON DATED- 147,148,302,307/149 05 10 00 12-05-2022 PANDEY S/O IPC MONTHS MONTH MONTH DAYA SHANKAR , 25 S,16 S, 04 PANDEY DAYS DAYS DAYS 65 JAGDISH S/O ST NO-15/2004, CR MURDER- 29-08-2008 2088/2008 DECIDED 18 22 53 NA RELEASE ON JAIL NO-221/2002,U/S- 1 ON DATED- YEARS, YEARS, YEARS, POLICY ON DATED - 38 RAM LAKHAN 148,302/149,201 IPC 06-05-2016 11 05 04 08-06-2022 MONTHS MONTH MONTH , 26 S, 26 S,23 DAYS DAYS DAYS 66 SURESH S/O ST.NO-79/2003 1 17-09- 6654/2010 PENDING 17 YY 03 YY 21 YY 60 YEAR FORM A DM LEVEL DUKHRAN CR.NO-159/2002 MURDER 2010 09 MM 11 MM 09 MM PENDING / JAIL U/S-302 IPC 10 DD 21 DD 01 DD POLICY 67 UMA KANT @ ST NO-10/2003, CR MURDER- 26-05-2007 1628/2007 PENDING 18 21 44 NA FORM A PENDING AT KARIYA S/O NO-128/2002, U/S-302 1 YEARS, YEARS, YEARS, DM LEVEL IPC 01 05 07 RELEASE ON JAIL BAHURUPI MONTHS MONTH MONTH POLICY ON DATED- , 05 S, 05 S, 17 01-06-2022 DAYS DAYS DAYS 68 RAMAYAN ST NO-189/2003, CR MURDER- 21-05-2005 2792/2005 PENDING 18 21 63 NA RELEASE ON JAIL YADAV S/O NO-652/2003, U/S- 1 YEARS, YEARS, YEARS, POLICY ON DATED- 147,148,307,504,302 10 05 05 09-10-2021 BAALKARAN IPC MONTHS MONTH MONTH , 17 S, 19 S, 27 DAYS DAYS DAYS 69 RAJESH S/O 46 NA MOOL CHAND YEAR ST.NO-765/2005 17 YY 02 21 YY FORM A DM LEVEL 1 ,05 CR.NO-76/2005 U/S- 09-04-2009 1105/2009 PENDING MM 03 05 MM PENDING / JAIL MURDER MONTH 302/34 IPC DD 10 DD POLICY S, 12 DAYS 70 LALJI GUPTA ST NO-15/2005, CR MURDER- 30-11-2006 3457/2013 DECIDED 16 19 40 NA FORM A PENDING AT S/O SHANKAR NO-468/2004, U/S-302 1 ON DATED- YEARS, YEARS, YEARS, DM LEVEL IPC 12-02-2019 06 08 05 RELEASE ON JAIL MONTHS MONTH MONTH POLICY DATED-06-06- ,20 DAYS S,28 S,21 2022 DAYS DAYS 71 SUBHASH ST NO-132/2002, CR MURDER- 11-01-2005 352/2005 DECIDED 18 22 55 NA FORM A PENDING AT KUSHWAHA S/O NO-104/2002, U/S-302 1 ON DATED YEARS,0 YEARS, YEARS, DM L;EVEL IPC 27-04-2007 5 01 11 RELEASE ON JAIL GANGARAM MONTHS MONTH MONTH POLICY AT DATED-05- , 07 S, 05 S, 26 05-2022 DAYS DAYS DAYS 39 72 ASHOK KUMAR ST NO-321/1992, CR MURDER- 28-10-2004 2363/2004 DECIDED 16 19 51 NA RELEASE ON JAIL UPADHAYAY S/O NO-18/1992, U/S- 1 ON DATED- YEARS, YEARS, YEARS, POLICY ON DATED- 302/149,148 IPC 02-03-2012 09 11 05 05-05-2022 BHOLANATH MONTHS MONTH MONTH , 10 S, 15 S, 14 DAYS DAYS DAYS 73 MANGLU S/O ST NO-538/2003, CR MURDER- 30-08-2003 1460/2003 PENDING 18 21 53 NA RELEASE ON JAIL MOHAN RAEDAS NO-35/2003, U/S-302 1 YEARS, YEARS, YEARS, POLICY ON DATED- IPC 10 15 04 15-08-2022 MONTHS MONTH MONTH , 20 S, 19 S,22 DAYS DAYS DAYS 74 KRISHAN NA MOHAN PANDEY ST.NO-135/2001 DECIDED 21 YY 02 24 YY 52 YY NOMINAL ROLL 1 CR.NO-59/2001 U/S- 03-02-2005 389/2005 ON DTD- MM 04 02 MM 09 MM PENDING AT DM S/O RADHEY 302 IPC MURDER 25-07-2017 DD 04 DD 10 DD LEVEL / JAIL POLICY SHYAM PANDEY 75 PREM NATH @ ST NO- MURDER- 18-09-2003 1749/2003 1749/2003 19 22 51 NA RELEASE ON JAIL JUNGLI SINGH S/O 279/2000,276/2000, CR 1 HC YEARS, YEARS, YEARS, POLICY ON DATED- NO-79/2000,83/2000, DECIDED 01 05 02 05-07-2022 RAMNIDHI SINGH U/S- ON ON MONTHS MONTH MONTH 147,302/149,307/14,506 DATED-24- , 17 S, 16 S, 09 IPC & 3/25 ARM ACT 05-2006 & DAYS DAYS DAYS 1161/2006 SC DECIDED ON DATED- 27-04-2011 76 CHOTKAU @ ST NO-227,228/2022, MURDER- 13-04-2004 1184/2004 PENDING 20 24 52 NA FORM A PENDING AT CHOTU @ CRNO-359/2001, 1 YEARS, YEARS, YEARS, DM LEVEL 363/2001, U/S-302 IPC 02 11 05 RELEASE ON BAIL ON RAMDEEN S/O 25(I)(1-B) (A) ACT MONTHS MONTH MONTH DATED -01-06-2022 CHOTEY LAL , 03 S, 13 S, 14 DAYS DAYS DAYS 77 NARENDRA ST NO-276,278/2000, MURDER- 18-09-2003 1749/2003 DECIDED 18 23 45 NA FORM A PENDING AT SINGH S/O RAM CR NO-79,82/2000, 1 ON DATED YEARS, YEARS, YEARS, DM LEVEL U/S- -24-05-2006 07 11 02 RELEASE ON JAIL NIDHI SINGH 147,302/149,307/149,50 MONTHS MONTH MONTH POLICY DATED -06-08- 40 6,IPC 3/25 ARM ACT ,17 DAYS S,28 S,09 2022 DAYS DAYS 78 INDAL PASSI ST NO-24/2005, CR MURDER- 28-07-2006 4604/2006 PENDING 16 20 41 NA FORM A PENDING AT S/O TOOFANI NO-446/2004, U/S- 1 YEARS, YEARS, YEARS, DM LEVEL 302/34,201/34, IPC 03 03 00 RELEASE ON JAIL MONTHS MONTH MONTH POLICY ON DATED- , 27 S, 27 S,12 20-05-2022 DAYS DAYS DAYS 79 GIRJA PRASAD ST NO-321/1992, CR MURDER- 28-10- 2363/2004 DECIDED 17 21 61 NA RELEASE ON JAIL S/O BHAGOTI NO-18/1992, U/S- 1 02004 ON DATED- YEARS, YEARS, YEARS, POLICY ON DATED13- 302/149,148 IPC 02-03-2012 03 04 04 10-2015 PRASAD MONTHS MONTH MONTH , 29 S, 12 S, 12 DAYS DAYS DAYS 80 CHEDDA @ S.T.No-283/2004 Murder 1 28/08/2008 7197/2008 17 Year 22 Year 46 Year ------ Release on Mercy ANSAAR C.R.No-329/2004 Pending 11 Mth. 05 Mth. 09 Mth. (Permanent Policy) on MOHAMMAD S/O U/S-302/34 IPC 05 day 28 day 18 day 05.05.2022 SAMIULLAH @ ALBAKSH 81 ASHOK KUMAR S.T.No-75/2001 Murder 1 03/09/2005 4157/2005 18 Year 24 Year 48 Year ------ Release on Mercy S/O RAMA C.R.No-812/200 Pending 08 Mth. 02 Mth. 07 Mth. (Permanent Policy) on BALMIKI U/S-302 IPC 04 day 15 day 25 day 05.05.2022 82 ISLAM S/O S.T.No-617/2005 Murder 1 27/09/2006 996/2019 09.10.2018 17 Year 22 Year 57 Year ------ Proposal has send to TAMEEZ ALI C.R.No-02/2005 Decided 02 Mth. 05 Mth. 06 Mth. H.Q for PreMature on U/S-307/34, 302/34 07 day 28 day 08 day 21.06.2022 under ,323/34 IPC Permanent Policy 83 IKHLAKH S/O S.T.No-617/2005 Murder 1 27/09/2006 996/2019 09.10.2018 17 Year 22 Year 61 Year ------ Proposal has send to TAMEEZ ALI C.R.No-02/2005 Decided 00 Mth. 04 Mth. 02 Mth. H.Q for PreMature on U/S-307/34, 28 day 19 day 28 day 07.04.2022 under 302/34,323/34 IPC Permanent Policy 84 CHANNA @ ST.NO-465/1996 3 10-12- 44/2000 DECIDED 26 YY 07 YY 33 YY 58 YEAR MERCY PENDING 41 RAM CHANDER CR.NO-259/1995 MURDER 1999 ON DTD- 11 MM 04 MM 03 MM AT DM LEVEL / JAIL S/O RAM PREET U/S-302/34,307/34 31-03- 02 DD 14 DD 16 DD POLICY YADAV IPC 2009 85 BABUNA ST.NO-465/1996 3 10-12- 44/2000 DECIDED 26 YY 07 YY 34 YY 46 YEAR MERCY PENDING YADAV S/O RAM CR.NO-259/1995 MURDER 1999 ON DTD- 07 MM 06 MM 01 MM AT DM LEVEL / JAIL PREET YADAV U/S-302/34,307/34 31-03- 10 DD 04 DD 14 DD POLICY IPC 2009 86 BRIJESH S/O ST.NO-713/05 Murder 08-11- 148/08 Pending 16 YY 21 YY 40 YY Released on Form-A is Pending at RISHESH CR.NO-163/05 1 case 2007 11 MM 09 MM 06 MM Bail & Bond the level of HQ Prison U/S-302/34,394,411 29 DD 27 DD 11 DD on the Order Lucknow IPC Of Hon’bl`e Court CJM, Sitapur on dated-23-05- 2022 87 MAHENDRA 151/06 Murder 21-Jan-09 901/09 Pending 17 YY 21 YY 38 YY Released on Form-A is Pending at S/O LATOORI 196/05 1 case 02 MM 08 MM 06 MM Bail & Bond the level of District KASHYAP @ 302/34,452 I.P.C 11 DD 22 DD 18 DD on the Order Megistrate, Bareilly OMPRAKASH Of Hon’bl`e Court Additional Session Judge-9, Bareilly on dated-25-08- 2022 88 SHANKARPAL ST.NO-420/05 Murder 17-Feb-07 2275/07 Pending 17 YY 22 YY 45 YY Released on Form-A is Pending at S/O CR.NO-1197/2004 1 case 07 MM 09 MM 03 MM Bail & Bond the level of District PURUSHOTTAM U/S-302/34,376,201 27 DD 00 DD 03 DD on the Order Megistrate, Bareilly 42 IPC Of Hon’bl`e Court Additional Session Judge, Bareilly on dated-27-05- 2022 89 BHAGWANDAS ST.NO-410/04 Murder 25-Aug-06 5738/06 Pending 18 YY 23 YY 45 YY Released by Form-A is Pending at S/O HORILAL CR.NO-120/04 1 case 04 MM 07 MM 11 MM Goverment the level of District U/S- 302/34 IPC 05 DD 29 DD 10 DD order no. Megistrate, Pilibhit 687/22-2- Jial policy pending 2022- 17(511)/2020 , Order Dated- 04-08-2022 Released on date.-06-08- 2022 90 SURESH S/O ST.NO-713/05 Murder 28-11-07 148/08 Pending 16 YY 21 YY 45 YY Released on Form-A is Pending at RAMAI RAIDAS CR.NO-163/05 1 case 11 MM 09 MM 03 MM Bail & Bond the level of HQ Prison U/S-302/34,394,411 23 DD 21 DD 15 DD on the Order Lucknow IPC Of Hon’bl`e Jail policy pending Court CJM, Sitapur on dated-23-05- 2022 43 91 LALLU @ 40/02 Murder 26-May-07 1606/07 Decided 17 YY 22 YY 44 YY Form-A is Pending at LALARAM S/O 569/01 01 Case 05 MM 06 MM 10 MM the level of District BADRI 302/34 IPC 00 DD 03 DD 27 DD Megistrate, Lakhimpur Khiri Jail policy Pending 92 AYENDRA @ ST.NO-1015/2002 Murder 03-May-06 2581/06 Pending 17 YY 22 YY 48 YY Released on Form-A is Pending at HAPLOO S/O CR.NO-232/2002 01 Case 03 MM 07 MM 08 MM Bail & Bond the level of District MUNSHI SINGH U/S- 302/3400 IPC 06 DD 12 DD 06 DD on the Order Megistrate, Pilibhit Of Hon’bl`e Jial policy pending Court CJM, Badayun on dated-22-05- 2022 93 SURENDRA ST.NO-1015/2002 Murder 03-May-06 2581/06 Pending 17 YY 22 YY 44 YY Released on Form-A is Pending at SINGH S/O CR.NO-232/2002 01 Case 03 MM 07 MM 08 MM Bail & Bond the level of District MUNSHI SINGH U/S-302/34 IPC 12 DD 18 DD 06 DD on the Order Megistrate, Pilibhit Of Hon’bl`e Jial policy pending Court CJM, Badayun on dated-22-05- 2022 94 SATYAPAL S/O 721/01 Murder 7-Oct-05 4866/05 Pending 21 YY 27 YY 47 YY Pending at the level of BECHE 643/00 01 Case 07 MM 03 MM 01 MM District Megistrate, 302 I.P.C 26 DD 15 DD 22 DD Badaun Jial policy pending 95 SANJAY @ ST.NO-690,691/2005 Murder 03-Oct-06 2556/06 Pending 17 YY 22 YY 40 YY Released on Form-A is Pending at AYODHYA CR.NO-136,142/2005 01 Case 00 MM 02 MM 06 MM Bail & Bond the level of District SHUKLA S/O U/S-302 IPC & 25(1- 12 DD 24 DD 26 DD on the Order Megistrate, Sitapur BALAKRAM B) Arms.Act Of Hon’bl`e Jial policy pending 44 Court Additional Session Judge-5, Sitapur on dated-09-05- 2022 96 PRAHLAD ST.NO-620/2006 Murder 16-Nov-09 1318/10 Pending 16 YY 20 YY 51 YY Released on Form-A is Pending at LONIYA S/O CR.NO-949/2005 01 Case 08 MM 10 MM 09 MM Bail & Bond the level of District PRITAM U/S-302/34 IPC 10 DD 15 DD 21 DD on the Order Megistrate, Lakhimpur Of Hon’bl`e Khiri Court CJM, Jial policy pending Lakhimpur Khiri on dated-20-05- 2022 97 PAPPU S/O ST.NO-656/2002 Murder 13-Jan-06 168/06 Pending 16 YY 22 YY 45 YY Released on Form-A is Pending at SATYADEV CR.NO-300/2001 02 Case 11 MM 04 MM 03 MM Bail & Bond the level of District U/S- 302, 302/34 IPC 14 DD 24 DD 03 DD on the Order Megistrate, Sitapur Of Hon’bl`e Jial policy pending Court CJ.M, Sitapur on dated-13-05- 2022 98 ARVIND KUMAR ST.NO-476/2002 Murder 24-Jul-04 4238/04 Pending 20 YY 26 YY 54 YY Released on Form-A is Pending at @ PINTU S/O CR.NO-73/2002 01 Case 03 MM 03 MM 05 MM Bail & Bond the level of District MAHESH U/S- 22 DD 14 DD 06 DD on the Order Megistrate, CHANDRA 302/149,148,404,411 Of Hon’bl`e Shajhanpur 45 MISHRA IPC Court CJM, Shajhanpur on dated-29- 06-2022 99 BHOODAR S/O ST.NO-476/2002 Murder 24-Jul-04 4238/04 Pending 20 YY 26 YY 46 YY Released on Form-A is Pending at MAHESH CR.NO-73/2002 01 Case 03 MM 03 MM 05 MM Bail & Bond the level of District CHANDRA U/S- 302/149,148,404 22 DD 14 DD 06 DD on the Order Megistrate, MISHRA IPC Of Hon’bl`e Shajhanpur Court CJM, Shajhanpur on dated-29- 06-2022 100 PANKAJ S/O ST.NO-476/02 Murder 24-Jul-04 4238/04 Pending 20 YY 26 YY 45 YY Released on Form-A is Pending at MAHESH CR.NO-73/02 01 Case 03 MM 03 MM 05 MM Bail & Bond the level of District CHANDRA U/S- 302/149,404,148 24 DD 16 DD 06 DD on the Order Megistrate, MISHRA IPC Of Hon’bl`e Shajhanpur Court CJM, Shajhanpur on dated-29- 06-2022 101 AJAY KUMAR S.T. No-15/05, 14/05 1 Murder 26-04-06 Criminal Criminal 17 Years 22 Years 41 --- Released on Bail On CHAUBEY S/O CrimeNo-809/04 Appeal no- Appeal no- 06 Months 08 Years, dated- RAMESH 864/04 3477/06 3477/06 is 03 Days Months 06 07-.04.22 by order U/s 302/34, 324/34 Filling Date- pending in 02Days months Hon’ble High Court, CHANDRA I.P.C & 25 Arms Act. 24.06.06 Hon’ble Allahabad and finaly CHAUBEY P/s-Mauranipur High Court, released on mercy Dist - Jhansi Allahabad. petition in compliance of G.O. No- 1099/22- 2-2022-17(326)/2021, 46 Dated- 05-07-2022 102 ST NO-292/2006, CR MURDER- 31-07-2009 2215/2009 PENDING 16 19 43 NA MERCY/FORM A DHARMENDRA @ NO-391/2005, U/S- 1 YEARS, YEARS, YEARS, PENDING AT DM 302,307 IPC 11 11 00 LEVEL DHARMU S/O MONTHS MONTH MONTH RELEASE ON BAIL ON JUGUL KISHORE , 20 S, 28 S, 10 DATED -07-05-2022 MISHRA @ DAYS DAYS DAYS BRIJKISHORE 103 KRIPAL SINGH S.T.No-284/2005 Murder 2 04/02/2006 1147/2006 17 Year 23 Year 71 Year ------ Form- A /Mercy S/O CHHIDA C.R.No-21/2005 Pending 06 Mth. 00 Mth. 06 Mth. Pending at SINGH U/S- 01 day 09 day 20 day D.M. Level 147,148,452,302/149I PC 22 2.21 CHHOTELAL & 1 CHHOTELAL S/O NA ORS LACHU RAM 17 21 55 FORM A PENDING Versus YEARS, YEARS, YEARS, ST NO-76/2006, CR AT DM LEVEL STATE OF MURDER 06-03- 06 07 07 NO-684/2005 U/S-302 4224/2007 PENDING RELEASE ON JAIL -1 2006 MONTH MONTH MONTH U.P. & ORS. IPC POLICY ON DATED- S, 23 S, 23 S, 07 W.P.(Crl.) No. 20-05-2022 DAYS DAYS DAYS 502/2021 2 CHANDERSEN 41 NA SINGH @ GUDDU YEAR , ST.NO-76/2000 17 YY 03 21 YY MERCY PENDING S/O RAJKISHORE 1 24-12- 10 CR.NO-62/2000 48/2006 PENDING MM 22 03 MM AT DM LEVEL / JAIL MURDER 2005 MONTH U/S-302/34 IPC DD 22 DD POLICY S,15 DAYS 3 PRADEEP S/O ST-1061/2001, CR MURDER 10-12- 646/2005,6 PENDING 19 22 47 NA MERCY/FORM A SATYENDRA NO-392/2001, U/S- -03 2004 59/2005,91 YEARS, YEARS, YEARS, PENDING AT DM 147,148,302/149,307/ /2005 00 01 08 LEVEL 149,IPC 25 ARM ACT MONTH MONTH MONTH RELEASE ON BAIL S, 05 S, 06 S, 25 DATED -30-03-2022 DAYS DAYS DAYS 4 SURESH S/O ST NO-318/2007, CR MURDER 23-12- 15 19 36 NA FORM A PENDING 506/2011 PENDING NO-562/2007, U/S- -01 2010 YEARS, YEARS, YEARS, AT DM LEVEL 47 MANIRAM 148,324/149,323/149, 02 10 01 RELEASE ON BAIL 302/149,307/149 IPC MONTH MONTH MONTH DATED-11-07-2022 S, 28 S, 13 S, 10 DAYS DAYS DAYS 5 RAMPYARE S/O ST NO-317/1981, CR MURDER 28-11- 8255/2008 PENDING 16 19 70 NA RELEASE ON JAIL JHILMIT NO-157/1981, U/S- -2 2005 YERS, YERS, YERS, POLICY ON DATED- 302/149,148 IPC 04 05 01 20-05-2022 MONTH MONTH MONTH S, 10 S, 10 S,22 DAYS DAYS DAYS 6 GOPENDARA 55 NA DUBEY S/O ST.NO-515/2003 YEAR , 17 YY 02 19 YY JAIL POLICY /FORM BEACHAN DUBEY CR.NO-85/2003 2 23-11- 03 1509/2009 PENDING MM 04 03 MM A PENDING AT DM U/S-396,201,412 MURDER 2006 MONTH DD 04 DD LEVEL;; IPC S, 28 DAYS 7 RAVINDRA @ ST-5/2005,60/2005, MURDER 17-05- 1252/2007 PENDING 17 21 40 NA FORM A PENDING KARIYA CHAUHAN CR NO-16/2005, U/S- -01 2007 YEARS, YEARS, YEARS, AT DM LEVEL S/O MAGDHU 302 IPC & 3(2)(5) 03 05 01 RELEASE ON BAIL SC/ST ACT 3/25 MONTH MONTH MONTH DATED -03-05-2022 CHAUHAN AMRS ACT S,16 S,16 S, 21 DAYS DAYS DAYS 8 VIRENDRA S/O 40 NA RAM SWARUP YEARS, ST.NO-140/2006 16 YY 11 19 YY FORM A DM LEVEL DHOBI 1 21-07- 07 CR.NO-13/2005 1118/2011 DECIDED MM 24 10 MM PENDING/ JAIL MURDER 2009 MONTH U/S-302,323 IPC DD 21 DD POLICY S, 28 DAYS 9 SANJAY RAI S/O St No. 475/2005, Murder of 20.02.2009 2088/2009 Pending 17 Y 19 Y 52 Yrs. NIL Form-A Pending at RAM NEWAZ RAI Cr. No. 24/2005 1 Person Filing Date 01 M 07 M DM Level. US-147,148,307/149, 13.04.2009 03 D 27 D Accused released on 302/149 IPC Bail on 26.04.2022 10 HASAIB KHAN ST NO-575,576/2005, MURDER 31-05- 1303/2011 PENDING 16 21 38 NA FORM A PENDING S/O NAJIB KHAN CR NO-153,172/2005, -1 2011 YEARS, YEARS, YEARS, AT DM LEVEL U/S-302,323,504, 11 10 08 RELEASE ON BAIL 48 506(2) IPC 3/25 ARM MONTH MONTH MONTH ON DATED-15-0-06- ACT S, 11 S, 15 S, 09 2022 DAYS DAYS DAYS 11 RAMSUDHAR 18 20 54 NA PATAL S/O MUNNI YEARS, YEARS, YEARS, ST NO-515/2003, CR FORM A/MERECY LAL PATAI MURDER 23-11- 05 09 10 NO-85/2003, U/S- 7614/2006 PENDING DM LEVEL PENDING -1 2006 MONTH MONTH MONTH 396,201,408 IPC / JAIL POLICY S, 02 S, 12 S, 05 DAYS DAYS DAYS 12 SUNIL KUMAR ST NO-67,68/2005, MURDER 30-11- 7358/2006 PENDING 17 20 48 NA FORM A PENDING GUPTA S/O CR NO-06/2005, -1 2006 YEARS, YEARS, YEARS, AT DM LEVEL DANGAR GUPTA 24/2005, U/S-302 IPC 04 04 02 RELEASE ON BAIL 25 ARM ACT MONTH MONTH MONTH ON DATED-09-07- S, 27 S, 27 S, 12 2022 DAYS DAYS DAYS 13 SAHAM @ 39 NA SAHABUDDIN S/O YEAR ST.NO-38/2005 17 YY 21 YY FORM-A PENDING AKHAR ALI 1 01-12- ,01 CR.NO-38/20055 --------- ----------- 06 MM 06 MM AT DM LEVEL / JAIL MURDER 2006 MONTH U/S-302,377 IPC 24 DD 06 DD POLICY S, 18 DAYS 14 BHAGWATI 61 NA SINGH @ PAPPU ST.NO-293/1989 YEAR 17 YY 20 YY S/O SUKHPAL CR.NO722/1988 1 22-08- ,03 FORM-A PENDING 2262/2009 PENDING 06 MM 01 MM U/S-302/34 IPC 27 MURDER 2009 MONTH AT DM LEVEL SINGH 13 DD 05 DD ARMS ACT S, 21 DAYS 15 RANU DUBEY ST NO-208/2006, CR MURDER 17-03- 1990/2008 PENDING 15 19 38 NA MERCY/ FORM A @ AKHILESH S/O NO-61/2006, U/S-302 -1 2008 YEARS, YEARS, YEARS, PENDING AT DM PRABHUNATH IPC 09 05 08 LEVEL MONTH MONTH MONTH RELEASE ON BAIL DUBEY S, 08 S, 08 S, 02 DATED-14-04-2022 DAYS DAYS DAYS 16 SIYARAM S/O ST NO-533/1993 CR MURDER 08-02- 280/2006 PENDING 16 19 58 NA FORM A PENDING CHOOTA NO-306/1991 U/S- -1 2006 YEARS, YEARS, YEARS, AT DM LEVEL 49 148/302,148 IPC 02 03 01 RELEASE ON BAIL MONTH MONTH MONTH ON DATED-30-07- S,13 S, 23 S, 07 2022 DAYS DAYS DAYS 17 RAVI SINGH 44 NA S/O KRISHN ST.NO-515/2003 YEAR 16 YY 11 21 YY FORM A DM LEVEL BHADUR SINGH CR.NO-85/2003 2 23-11- ,02 1509/2009 PENDING MM 00 02 MM PENDING / JAIL U/S-396,201,412 MURDER 2006 MONTH DD 03 DD POLICY IPC S, 20 DAYS 18 DINESH ST NO- MURDER 11-02- 1982/2010 PENDING 16 19 40 NA FORM A PENDING CHANDRA GUPTA 2014,2015/2006, CR -1 2010 YEARS, YEARS, YEARS, AT DM LEVEL S/O SHURYALAL NO-73,74/2006 U/S- 03 03 03 .RELEASE ON BAIL 302/34 IPC & 3/25 MONTH MONTH MONTH ON DATED -22-05- ARM ACT S, 01 S, 01 S, 22 2022 DAYS DAYS DAYS 19 RAMSEVAK S/O ST NO-196/1995, CR MURDER 14-08- 2315/2008 PENDING 16 21 58 NA FORM A PENDING PYIRE LONIYA NO-194/1994, U/S- -1 2008 YEARS, YEARS, YEARS, AT DM LEVEL 302/34,323/34,324/34 00 02 09 RELEASE ON IPC MONTH MONTH MONTH BAILON DATED-16- S, 01 S, 01 S, 02 06-2022 DAYS DAYS DAYS 20 KEDAR SINGH ST NO- MURDER 29-01- 597/2008 PENDING 15 19 43 NA FORM A PENDING @ RAJESH SINGH 153/2006,155/2006 -1 2008 YEARS, YEARS, YEARS, AT DM LEVEL S/O TEJ BHADUR CR NO- 07 08 04 .RELEASE ON BAIL 412/2006,414/2006U/ MONTH MONTH MONTH ON DATED -01-05- SINGH S-302/34 IPC & 3/25 S, 17 S, 17 S, 21 2022 ARM ACT DAYS DAYS DAYS 21 AKLEASHWAR 41 NA ST.NO-47/2003 YADAV S/O PARAS CR.NO-169/2002 YEAR 16 YY 10 19 YY YADAV 2 03-07- ,02 FORM- A DM LEVEL U/S-148, 302/149, 2040/2009 PENDING MM 13 10 MM MURDER 2009 MONTH PENDING 307/149, 323/149 DD 10 DD S, 20 IPC DAYS 22 AJAY KUMAR ST NO-462/2003, CR MURDER 06-05- 2575/2006 PENDING 15 19 42 NA FORM A PENDING 50 S/O GIRJA NO-284/2003, U/S- -1 2006 YEARS YEARS YEARS AT DM LEVEL . SHANKAR 148,302/149 IPC 06 07 00 RELEASE ON BAIL MONTH MONTH MONTH ON DATED-30-05- S, 23 S, 21 S, 22 2022 DAYS, DAYS, DAYS, 23 KUBER MISHRA ST NO-259/2007,CR RAPE 18-05- 3912/2010 PENDING 16 18 69 NA FORM A DM LEVEL S/O LATE NO-405/2007 MURDER 2010 YEARS, YEARS, YEARS PENDING RAMNATH 02 02 .04 MONTH MONTH MONTH MISHRA @ RMAHI S, 06 S, 12 S,04 DAYS DAYS DAYS 24 VIJAY ST NO-415/2006 CR MURDER 20-01- 874/2009 PENDING 16 19 49 NA FORM A DM LEVEL SHANKAR NO-662/2006, U/S- -1 2009 YEARS, YEARS, YEARS PENDING KUSHWAHA S/O 302/34,307/34 IPC 10 08 .05 MONTH MONTH MONTH RAM NARESH S, 12 S, 09 S,14 KUSHWAHA DAYS DAYS DAYS 25 RAJU S/O ST NO-327/2007, CR MURDER 25-07- 4979/2015 PENDING 15 21 43 NA FORM A PENDING JUKHO NO-11/2007, U/S- -1 2012 YEARS YEARS YEARS AT DM LEVEL . 302C 04MONT 04MON 01 RELEASE ON BAIL HS, 00 THS, 00MONTH ON DATED-25-06- DAYS, DAYS, S, 17 022 DAYS, 26 RAMGATI @ 50 NA PREMCHAND S/O YEAR ST.NO-137/2007 15 YY 18 YY SALWAL 1 04-08- ,01 FORM- A DM LEVEL CR.NO-178/2007 5950/2010 PENDING 06 MM 08 MM MURDER 2010 MONTH PENDING U/S-302,452 IPC 15 DD 04 DD S, 18 DAYS 27 RAVINDRA ST NO-45/2000, CR MURDER 13-07- 4101/2006 PENDING 15 19 45 NA FORM A PENDING YADAV S/O RAM NO-153/1999 U/S- -1 2006 YEARS, YEARS, YEARS, AT DM LEVEL ADHAR YADAV 302/34,201 IPC 09 11 06 RELEASE ON BAIL MONTH MONTH MONTH ON DATED -01-04- S, 22 S, 24 S, 2022 DAYS DAYS 29DAY 51 S 28 RAM NARESH ST NO-48/2007, CR MURDER 07-05- 3803/2009 PENDING 14 19 59 NA FORM A PENDING S/O BAIJNATH NO-410/2006, U/S- -1 2009 YEARS, YEARS, YEARS, AT DM LEVEL 302 IPC 04 11 03 RELEASE ON BAIL MONTH MONTH MONTH ON DATED -19-04- S, 03 S, 23 S, 26 2022 DAYS DAYS DAYS 29 MAHATAM S/O ST NO-317/1981, CR MURDER 28-11- 27/2006 PENDING 16 21 61 NA RELEASE ON JAIL KUMAR YADAV NO-157/1981, U/S- -2 2005 YEARS, YEARS, YEARS, POLICY ON DATED- 302/149,148 IPC 05 05 03 05-05-2022 MONTH MONTH MONTH S, 02 S, 02 S, 04 DAYS DAYS DAYS 30 GOPAL ST NO-4032002, MURDER 22-09- 5919/2006 PENDING 15 21 53 NA FORM A PENDING CHOUDHARY S/O 219/2004,CR NO- -1 2006 YEARS, YEARS, YEARS, AT DM LEVEL PARASNATH 534/534/2001, U/S- 05 05 08 RELEASED ON BAIL 302/34 IPC 3/25 ARM MONTH MONTH MONTH DATED-16-04-2022 CHOUDHARY ACT S, 08 S, 08 S, 14 DAYS DAYS DAYS 31 PREM SINGH ST NO-137/2002, CR MURDER 14-07- 501/2008 PENDING 15 19 55 NA FORM A PENDING S/O DUKHHARAN NO-295/2001, U/S- -03 2008 YEARS, YEARS, YEARS, AT DM LEVEL 302/34,436 IPC 02 12 10 RELEASE ON BAIL MONTH MONTH MONTH DATED-25-07-2022 S, 16 S, 16 S, 03 DAYS DAYS DAYS 32 DEVI PRASAD ST NO-462/2003, CR MURDER 06-05- 2575/2006 PENDING 16 20 41 NA FORM A PENDING S/O PRYAG DATT NO-284/2003, U/S- -1 2006 YEARS, YEARS, YEARS, AT DM LEVEL 148,302/149 IPC 04 01 10 RELEASE ON BAIL MONTH MONTH MONTH ON DATED -30-05- S, 20 S, 24 S, 18 2022 DAYS DAYS DAYS 33 RAM JATAN ST NO-76/2006, CR MURDER 08-06- 4224/2007 PENDING 16 20 47 NA FORM A PENDING YADAV S/O SARJU NO-684/2005 U/S-302 -1 2007 YEARS, YEARS, YEARS, AT DM LEVEL YADAV IPC 02 02 07 RELEASE ON BAIL MONTH MONTH MONTH ON DATED-09-07- 52 S, 22 S, 22 S, 07 2022 DAYS DAYS DAYS 34 SANTOSH 16 19 48 NA KUSHWAHA S/O YEARS, YEARS, YEARS ST NO-415/2006 CR RAM NARESH MURDER 20-01- 08 10 .01 FORM A DM LEVEL NO-662/2006, U/S- 874/2009 PENDING -1 2009 MONTH MONTH MONTH PENDING KUSHWAHA 302/34,307/34 IPC S, 24 S, 08 S,14 DAYS DAYS DAYS 35 UMESH 51 NA CHAUHAN S/O YEAR ST.NO-73/1995 16 YY 01 19 YY BANSRAJ 1 25-09- ,09 FORM- A DM LEVEL CR.NO-59/1993 6131/2006 PENDING MM 17 03 MM MURDER 2006 MONTH PENDING CHAUHAN U/S-302/34 IPC DD 17 DD S, 18 DAYS 36 PAPPU TIWARI 14 41 NA ST NO-1276/2006, FORM A PENDING S/O SARJU DIN YEARS YEARS CR NO-100/2006, AT DM LEVEL TIWARI MURDER 19-07- 09 09 U/S-302/34 1696/2007 PENDING ---------- RELEASE ON BAIL -1 2007 MONTH MONTH ,364/34,346/34 ON DATED 05-07- S 17 S 20 201/34 IPC 2022 DAYS DAYS 37 SANDEEP S/O ST NO-165/2006, CR MURDER 23-01- 607/2009 PENDING 16 46 ---------- NA FORM A PENDING RAMPIYARE NO-212/2005, U/S- -1 2009 YEARS, YEARS, AT DM LEVEL 302/34,504,506 (2) 08 00 RELEASE ON BAIL IPC MONTH MONTH DATED-26-04-2022 S, 18 S, 24 DAYS DAYS 38 MUNSHI S/O STNO-.698/2004 CR MURDER 18-05- 4506/2007 PENDING 14 18 55 NA FORM A PENDING SADAVIRCH NO-.235/2004, U/S - -2 2007 YEARS, YEARS, YEARS, AT DM LELVEL 148,302/149,307/149, 06 05 07 RELEASE ON BAIL 334/149, IPC & 7 CLA MONTH MONTH MONTH ON DATED-22-04- ACT S,04 S,24DA S,21 2022 DAYS YS DAY 39 CHHAKU SINGH STNO-.153/2006 CR MURDER 29-01- 597/2008 PENDING 15 18 45 NA FORM A & MERCY @ DHIRENDRA NO-.412/2006, U/S -1 2008 YEARS YEARS YEARS PENDING AT DM PRATAP SINGH 302/34 IPC 00 05 02 LEVEL. 53 S/O SHIV SARAN MONTH MONTH MONTH RELEASE ON BAIL SINGH S 17 S 24 S 00 ON DATED 11-04- DAYS DAYS DAYS 2022 40 MADHUR ST NO-153/2006, MURDER 29-01- 746/2008 PENDING 14 18 44 NA FORM A PENDING SHYAM YADAV 154/2006, CR NO- -1 2008 YEARS YEARS YEARS AT DM LEVEL S/O MAHADEV 412/2006,413/2006, 04 05 05 RELEASE ON BAIL U/S-302/34 IPC 3/25 MONTH MONTH MONTH ON DATED -01-05- YADAV ARM ACT , S 02 S 12 S 15 2022 DAYS DAYS DAYS 41 RAJESH ST NO-1273/2006, MURDER 19-07- 1696/2007 PENDING 16 19 40 NA FORM A PENDING SHUKLA S/O CR NO-100/2006, -1 2007 YEARS, YEARS, YEARS, AT DM LEVEL RAMCHANDRA U/S- 10 11 10 RELEASE ON BAIL 302/34,364/34,386/34 MONTH MONTH MONTH ON DATED -05-07- ,201/34 IPC S, 18 S, 18 S, 25 2022 DAYS DAYS DAYS 42 SHAMIM S/O ST NO-771,772/2006, MURDER 12-06- 4252/2009 PENDING 15 19 50 NA MERCY /FORM A MOHD. SADDIK @ CR NO- -1 2009 YEARS, YEARS, YEARS, PENDING AT DM SADDA 399/2006,308/2006, 11 05 10 LEVEL, U/S-302 IPC 25 ARM MONTH MONTH MONTH RELEASE ON BAIL ACT S,25 S,24 S,25 ON DATED-18-04- DAYS DAYS DAYS 2022 43 BADRI ST NO-462/2003, CR MURDER 06-05- 2575/2006 PENDING 16 19 43 NA FORM A PENDING NARAYAN @ NO-284/2003, U/S- -1 2006 YEARS, YEARS, YEARS, AT DM LEVEL RINKU S/O GIRJA 148,302/149 IPC 04 05 07 RELEASE ON BAIL MONTH MONTH MONTH ON DATED -30-05- SHANKAR TIWARI S, 21 S, 20 S, 2022 DAYS DAYS 03DAY S 44 MURLI S/O 41 NA CHEDALAL ST.NO-416,417/2006 YEAR 16 YY 06 20 YY FORM A DM LEVEL CR.NO-08,15/2006 1 07-11- ,11 2677/2008 PENDING MM 29 05 MM PENDING / JAIL U/S-302 IPC 3/25 MURDER 2008 MONTH DD 00 DD POLICY ARMA ACT S, 04 DAYS 45 ASHOK ST NO-23/2007, CR MURDER 15-05- 3681/2010 PENDING 16 19 47 NA FORM A / MERCY 54 PRASAD S/O NO-469/2006, U/S-- -1 2010 YEARS, YEARS, YEARS, PENDING AT DM RADHEYSHYAM 147,148,323/149,506, 00 01 10 LELVEL 302/149 IPC MONTH MONTH MONTH RELEASE ON BAIL S,12 S,12 S,22 ON DATED -22-04- DAYS DAYS DAYS 2022 46 MANOJ S/O ST NO-304/2000, CR MURDER 07-02- 1148/2007 PENDING 15 20 48 NA FORM A PENDING JIJEAT YADAV NO-240/2000, U/S- -1 2007 YEARS, YEARS, YEARS, AT DM LEVEL 302/34 IPC 10 00 05 RELEASE ON BAIL MONTH MONTH MONTH DATED -03-04-2022 S, 03 S,01 S, 03 DAYS DAYS DAYS 47 JITENDRA RAM ST NO- MURDER 15-02- 1652/2010 PENDING 14 18 45 NA MERCY PENDING S/O SHIV 336/2007,337/2007, -1 2010 YEARS, YEARS, YEARS, AT DM LEVEL CHANDRA RAM CR NO- 01 02 08 RELEASE ON BAIL 524/2007,539/2007, MONTH, MONTH MONTH ON DATED 22-04- U/S- 10 DAYS , 12 , 12 2022 302/149,307/149,323/ DAYS DAYS 149,147,148,506(II) IPC & 25/27 ARM ACT 48 AAIJAJUDDIN ST NO-273/2007, CR MURDER 07-05- 958/2011 PENDING 15 19 42 NA MERCY / FORM A @ AJIJUDDIN S/O NO-290/2006 -1 2011 YEARS, YEARS, YEARS, PENDING AT DM KHALIL 08 05 11 LEVEL MONTH MONTH MONTH RELEASE ON BAIL S, 07 S, 17 S, 01 ON DATED-03-06- DAYS DAYS DAYS 2022 49 MUNNA LAL 40 NA PATEL S/O YEAR ST.NO-229/2007 15 YY 18 YY BAIJNATH PATEL 1 28-01- ,10 FORM- A DM LEVEL CR.NO-433/2007 943/2009 PENDING 01 MM 11 MM MURDER 2009 MONTH PENDING U/S-302 IPC 10 DD 22 DD S, 03 DAYS 50 NANDU PATEL ST NO-61/2007,CR MURDER 07-04- 2401/2011 PENDING 15 50 ---------- NA FORM A PENDING @ NANDLAL S/O NO-631/2006, U/S- -1 2011 YEARS, YEARS, AT DM LEVE RAMDHANI 302/34,201 IPC 06 08 RELEASE ON BAIL 55 MONTH MONTH DATED-11-05-2022 S, 03 S, 13 DAYS DAYS 51 ASHOK ST NO-91/2004,CR MURDER 22-05- 3667/2007 PENDING 14 50 ---------- NA MERCY / FORM A UPADHYA S/O NO-376/2003, U/S- -1 2007 YEARS, YEARS, PENDING AT DM DAYANATH 302 IPC 27 ARM ACT 09 06 LEVE RELEASE ON MONTH MONTH BAIL DATED-30-03- UPADHYA S, 29 S, 25 2022 DAYS DAYS 52 ANIL S/O 14 52 NA FORM A PENDING CHANERBHUSHA YEARS, YEARS, ST NO-42/2005, CR AT DM LEVEL N VISHWAKARMA MURDER 02-02- 02 08 NO-244/2004,U/S- 275/2009 PENDING ---------- RELEASE ON BAIL -1 2009 MONTH MONTH 302/34,504,506 IPC ON DATED 16-04- S, 24 S, 01 2022 DAYS DAY 53 MOHD. SALIM ST NO-1021/2003, MURDER 13-05- 1351/2010 PENDING 14 54 ---------- NA FORM A / MERCY S/O MOHD. HANIF CR NO-136/2003, -1 2009 YEARS, YEARS, PENDING AT DM U/S- 03 04 LEVEL . 302/34,323/34,IPC MONTH MONTH RELEASE ON BAIL S, 26 S, 04 ON DATED -23-06- DAYS DAYS 2022 54 RAMASHRYA ST NO-485/2007, CR MURDER 03-07- 5952/2010 PENDING 14 37 ---------- NA FORM A PENDING YADAV S/O NO-262/2007, U/S- -1 2010 YEARS, YEARS, AT DM LEVEL SHRIPATI YADAV 302/34 IPC, 10 00 RELEASE ON BAIL MONTH MONTH ON DATED-22-06- S, 10 S, 27 2022 DAYS DAYS 55 VIRESH KURMI 15 43 NA ST NO-92/1998, CR S/O LALDHARI YEARS, YEARS, FORM A PENDING NO- MURDER 01-09- 01 08 AT DM LEVEL 92,93,94,95,96/1998, 6495/2008 PENDING ---------- -33 2008 MONTH MONTH RELEASE ON BAIL U/S-272,273328,304 S,03 S,23 DATED 18-07-2022 IPC DAYS DAYS 56 JAGDISH ST NO-97/1996, CR MURDER 25-01- 456/2008 PENDING 14 45 ---------- NA FORM A PENDING SINGH S/O NO-62/1995, U/S- -1 2008 YEARS, YEARS, AT DM LEVEL 56 THAKUR PRASAD 498A,304B,IPC 04 03 RELEASE ON BAIL SINGH MONTH, MONTH DAATED 08-07-2022 13 DAYS , 06 DAYS 57 MUKESH S/O ST NO-143/2008, CR MURDER 09-03- 1696/2011 PENDING 15 39 ---------- NA MERCY / FORM A RAM PRKASH NO-472/2007, U/S- -1 2010 YEARS, YEARS, PENDING AT DM 302 IPC 01 08 LEVEL MONTH MONTH RELEASE ON BAIL S, 06 S, 06 ON DATED-05-04- DAYS DAYS 2022 58 DANGAL SINGH ST NO-124,125/2006, MURDER 13-06- 4017/2008 PENDING 14 44 ---------- NA F0RM A PENDING @ NEERAJ SINGH CR NO-117,183/2006, -1 2008 YEARS, YEARS, AT DM LEVEL S/O SUBHASH U/S-302/34 IPC & 10 10 RELEASED ON 3/25 ARMS ACT MONTH MONTH SINGH BAIL ON DTD-21-03- S, 02 S, 19 2022 DAYS DAYS 59 UMASHANKER ST NO-98/1999, CR MURDER 16-10- 7187/2006 PENDING 15 53 ---------- NA F0RM A PENDING S/O KADEDIN NO-99/1990, U/S- -1 2006 YEARS, YEARS, AT DM LEVEL 498A,304B IPC & 4 06 05 RELEASED ON DP ACT MONTH MONTH BAIL ON DTD-04-06- S, 08 S, 17 2022 DAYS DAYS 60 RAM GOPAL ST.NO-77/1996 50 NA S/O HARI RAM CR.NO-542/1995 YEAR 15 YY 05 20 YY U/S-302/149, 2 ,08 FORM- A DM LEVEL 2710/2007 2710/2007 PENDING MM 17 03 MM 307/149, 325/149, MURDER MONTH PENDING DD 29 DD 323/149, 147, 148 S, 03 IPC DAYS 61 RAMLOVE S/O ST.NO-77/1996 60 NA HARIRAM CR.NO-542/1995 YEAR 15 YY 02 19 YY U/S-302/149, 2 ,02 FORM- A DM LEVEL 2710/2007 2710/2007 PENDING MM 09 11 MM 307/149, 325/149, MURDER MONTH PENDING DD 13 DD 323/149, 147, 148 S, 03 IPC DAYS 62 VINOD YADAV ST.NO-77/1996 2 31-10- 2710/2007 PENDING 15 YY 02 17 YY 45 NA FORM- A DM LEVEL 57 S/O MANIRAM CR.NO-542/1995 MURDER 2007 MM 12 11 MM YEAR PENDING U/S-302/149. DD 12 DD ,03 307/149, IPC MONTH S, 03 DAYS 63 YASHODA S/O ST NO-250/1993, CR RAPE 08-03- 352/2007 PENDING 15 59 ---------- NA FORM A PENDING JAGDISH PRASAD NO-84/1993 U/S- AND 2007 YEARS, YEARS, AT DM LEVEL 376(2)(G)302/34 IPC, MURDER 02 09 RELEASE ON BAIL -1 MONTH MONTH ON DATED-16-04- S, 22 S,21 2022 DAYS DAYS 64 BRIJESH @ ST NO-256/2005, CR MURDER 08-07- 17777/200 PENDING 14 40 ---------- NA FORM A PENDING ASHOK KUMAR NO264/2005, U/S- -1 2008 8 YEARS, YEARS, AT DM LEVEL S/O SHEETAL 302/34,201, 381,411 08 09 RELEASE ON BAIL IPC, MONTH MONTH ON DATED-13-07- S, 16 S,16 2022 DAYS DAYS 65 RAJESH KAHAR ST NO-1015/2003, RAPE 17-05- 1552/2004 PENDING 18 40 ---------- NA FORM A PENDING S/O HOLI RAM CR NO-306/2003 2004 YEARS, YEARS, AT DM LEVEL U/S-376 IPC, 08 08 RELEASE ON BAIL MONTH MONTH ON DATED-21-07- S, 28 S,28 2022 DAYS DAYS 23 2.22 IMTIYAZ & 1 IMTIYAZ S/O ST NO-142/2001, CR MURDER 05-05- 2600/2006 DECIDED 17 20 67 NA FORM A PENDING ORS. MOHD. HAQ @ NO-929/2000, U/S- -1 2006 ON YEARS, YEARS, YEARS, AT DM LEVEL Versus MAK 302/34 IPC & 7 CLA DATED- 01 01 04 RELEASE ON JAIL ACT 03-09- MONTH MONTH MONTH POLICY ON DATED- STATE OF 2012 S, 08 S, 08 S, 22 10-05-2022 U.P. & ORS. DAYS DAYS DAYS W.P.(Crl.) No. 488/2021 2 ASLAM S/O ST NO-142/2001, CR MURDER 05-05- 2600/2006 DECIDED 17 62 ---------- NA FORM A PENDING ISLAM NO-929/2000, U/S- -1 2006 ON YEARS, YEARS, AT IG LEVEL 302/34 IPC & 7 CLA DATED- 01 04 RELEASE ON JAIL ACT 03-09- MONTH MONTH POLICY ON DATED- 58 2012 S, 14 S, 22 14-05-2022 DAYS DAYS 3 DEVENDER S/O S.T.No-544/2002 Murder 1 27/10/2005 757/2006 17 Year 22 Year 41 Year ------ Proposal has send to NARAYAN SINGH C.R.No-147/2002 Pending 00 Mth. 08 Mth. 09 Mth. H.Q for PreMature on THEKEDAAR U/S-307,302,I.P.C 22 day 03 day 24 day 21.06.2022 under Permanent Policy 4 BHURI SINGH @ S.T.No-637,638/2005, Murder 1 22/10/2008 7424/2008 17 Year 21 Year 48 Year ------ Form- A Pending at BHURA S/O ATTAR C.R.No-120,124/2005 Decided Pending 01 Mth. 08 Mth. 08 Mth. H.Q. Level SINGH U/S-302,I.P.C,& 03 day 16 day 23 day 25A,Act, 5 DEVI MALLAH ST NO.-345/04, CR Dacoity 23.09.2008 Criminal Pending 17 years 20years 55 consider Jail Policy Pending S/O RAM SUKH NO.-1230/2000, U/S- with Appeal 11 08 premature 396 IPC murder No.- months months release of 2621/2008 16 days 22 days the petitioners. 6 RAVINDER S.T.No-293/1979 Murder 1 29/11/1979 3215/1979 18.12.2020 17 Year 22 Year 62 Year ------ Release on Mercy SINGH @ GORKHI C.R.No-210/1979 Decided 04 Mth. 07 Mth. 00 Mth. (Permanent Policy) on S/O SUREND PAL U/S- 07 day 16 day 24 day 30.04.2022 SINGH 147,148,302/149IPC 7 IRFAN S/O S.T.No-814/1994 Murder 1 28/11/2005 5815/2005 20.02.2019 17 Year 22 Year 56 Year ------ Proposal has send to AMEER AHMED C.R.No-272/1993 Decided 00 Mth. 07 Mth. 07 Mth. H.Q for PreMature on U/S-302,201,I.P.C 12 day 13 day 16 day 21.06.2022 under Permanent Policy 8 RAJESH S/O S.T.no.319/04, 02 21-04- 1451/2009 -- 18 22 42 -- JAIL POLICY / BHAWANI PRASAD cr.no.27/04,under MURDER 2009 YEARS YEARS Released on Jail sections- 00 02 04.05.2022 148,307/149,302/149 MONTH. MONTH ipc 14 DAYS S 25 DAYS 9 RAM SUTAARE s.t.no.319/04, 02 21-04- 1094/2009 -- 18 22 50 -- JAIL POLICY / S/O BALBHADRA cr.no.27/04,under MURDER 2009 YEARS YEARS Released on Jail 59 sections- 04 07 28.07.2022 148,307/149,302/149 MONTH. MONTH ipc 18 DAYS S 01 DAYS 10 RAM VILAS S/O s.t.no.319/04, 02 21-04- 1451/2009 -- 18 22 50 -- JAIL POLICY / ASHARFI LAL cr.no.27/04,under MURDER 2009 YEARS YEARS Released on Jail sections- 02 03 04.05.2022 148,307/149,302/149 MONTH. MONTH ipc 00 DAYS S 14 DAYS 11 RAM BHOG S/O s.t.no.319/04, 02 21-04- 1451/2009 -- 18 21 40 -- JAIL POLICY / ASARFI LAL cr.no.27/04,under MURDER 2009 YEARS YEARS Released on Jail sections- 02 09 28.06.2022 148,307/149,302/149 MONTH. MONTH ipc 10 DAYS S 11 DAYS 12 GHANSHYAM 24 60 NA DECIDED PANDEY S/O YEARS, YEARS, ON RELEASE ON TAADAK NATH ST NO-411/1997, CR MURDER 06-08- 02 11 1458/1998 DATED- ---------- GOVERNMENT NO- U/S-302 IPC -1 1991 MONTH MONTH PANDEY 17-10- ORDER -21-07-2022 S, 07 S,07 2003 DAYS DAYS 13 VINOD S/O ST.No. 154/1998 Murder 09-08- 3083 of Dismissed 17 Years 22 46 NA Form-A reject on VIKRAM Cr.No. 21/118/1997 Cases 1 2001 2001 01-07- 08 Years dt.02-06-2022 High Court 2003 Months 00 Jail Policy is pending 04 Days Months on Govt. lable. 1348 of Dismissed 08 Days 2004 09-03- Supreme 2010 Court 14 MOTIRAM S/O S.T.No-546/2005 Murder 1 29/08/2006 5248/2006 17 Year 22 Year 45 Year Release on Form- A Pending at 60 NANHU RAM C.R.No-28/2005 Pending 03 Mth. 06 Mth. 07 Mth. Bail HC D.M. Level KHAAGI U/S-302 IPC 13 day 03 day 26 day Date- 28.04.2022 15 BUDHA S/O (1) S.T.No-571/1997 Murder 2 (1) 18 Year 24 Year 52 Year ------ Form- A Pending at RAM PRASAD C.R.No-287/1997 (1) Crl. Pending 01 Mth. 01 Mth. 11 Mth. H.Q. Level U/S-302/34,I.P.C 07.10.2004 Appeal- 29 day 17 day 06 day P.S.-Chandausi, (2) 3683/2013 Moradabad. 02.08.2011 Pending Life Imprisonment. (2) (2) S.T.No-527/2004 Crl. C.R.No-197/2004 Appeal- U/S-302/34,I.P.C 5371/2011 P.S.-Behjoi, Pending Moradabad. Life Imprisonment. 16 GARIB DAS S/O ST.NO.-319/2004, 2 Murder 21.04.2009 Criminal Pending 18 years, 21 38 ------ Released on RAJ KISHORE Cr.No.27/2004, U/s- Appeal 00 years, Years, Government Policy 148,302/149,307/149 No.1458/2 Months, 11 02 dated-12.05.2022 IPC P.S.-Kotwali 009 Filing 23 Days Months months from Disttrict Jail Dehat Distt-Gonda Date- 14 Days 23 Days Siddharthnagar. 19.06.2009 17 RAM SAHAY ST.NO.-319/2004, 2 Murder 21.04.2009 Criminal Pending 18 years, 21 39 ------ . Released on S/O ASHARFI Cr.No.27/2004, U/s- Appeal 02 years, Years, Government Policy 148,302/149,307/149 No.1458/2 Months, 07 02 dated-12.05.2022 IPC P.S.-Kotwali 009 Filing 16 Days Months months from Disttrict Jail Dehat Distt-Gonda Date- 28 Days 23 Days Siddharthnagar. 19.06.2009 18 GAYA PRASAD ST.NO.-319/2004, 2 Murder 21.04.2009 Criminal Pending 18 years, 21 41 ------ Released on S/O RAM Cr.No.27/2004, U/s- Appeal 02 years, Years, Government Policy ABHILAKH 148,302/149,307/149 No.1458/2 Months, 08 00 dated-12.05.2022 61 IPC P.S.-Kotwali 009 Filing 09 Days Months months from Disttrict Jail Dehat Distt-Gonda Date- 25 Days 22 Days Siddharthnagar. 19.06.2009 19 FASAHAT S/O S.T.No-231/2004, Murder 1 4134/2005 18.12.2019 18 Year 23 Year 52 Year ------ Proposal has send to LIYAQAT C.R.No-244/2004 30/08/2005 Decided 03 Mth. 11 Mth. 11 Mth. H.Q for PreMature on U/S-302,I.P.C 16 day 16 day 00 day 21.06.2022 under Permanent Policy 20 KALWA S/O SH. S.T.No-602/2001, Murder 1 22/04/2003 4662/2003 20 Year 27 Year 40 Year ------ Proposal has send to VISHNU @ C.R.No-152/2001, Pending 11 Mth. 05 Mth. 08 Mth. H.Q for PreMature on KHABBA U/S- 25 day 08 day 08 day 26-01-2021 under 376,302,511,I.P.C Permanent Policy 21 RAKESH S/O S.T.No-32/2007 KIDNAPI 23/01/2008 934/2008 16 Year 20 Year 34 Year ------ Form- A Pending at SAAHAB SINGH U/S-364A,I.P.C, NG Pending 00 Mth. 10 Mth. 9 Mth. D.M. Level (2)S.T.No-279/2007 06 day 19 day 00 day C.R.No-48,49/2006 U/S-307/34,I.P.C & 25,A,Act, 22 AHSAAN S/O S.T.No-339/2007, KIDNAPE 18/04/2009 2881/2009 15 Year 20 Year 37 Year ------ Form- A Pending at SH. AHMED C.R.No-439/2006, Pending 09 Mth. 03 Mth. 02 Mth. H.Q Level HASSAN U/S- 28 day 12 day 21 day 392,364A,411,I.P.C (2)S.T.No-342/2007, C.R.No-442/2006, U/S-25A,Act, (3) S.T.No-14/2007, C.R.No-539/2006, U/S-3(1),G,Act., 23 SUKHPAL @ S.T.No-553,575/2006, Murder 1 30/04/2008 4022/2008 15 Year 20 Year 35 Year ------ Form- A Pending at SIPPI S/O MANGAL C.R.No-27,28/2006, Pending 09 Mth. 06 Mth. 03 Mth. D.M. Level SAIN U/S- 15 day 25 day 17 day 62 148,323,302/149,504, I.P.C 25/27A,Act, 24 SATISH @ S.T.No-325/2001, Murder 1 12/12/2003 9723/2018 20 Year 27 Year 49 Year ------ Form- A Pending at TOKALAL S/O C.R.No-246/2001, Pending in Pending 11 Mth. 02 Mth. 00 Mth. D.M. Level CHET RAM TELI U/S-302,I.P.C SC DELHI 17 day 13 day 06 day 25 REHMAT KHAN S.T.No-1155/2001, Murder 2 14/10/2009 6314/2009 14 Year 18 Year 67 Year Form- A Pending at S/O SH. ALLAH C.R.No-175/2001 Pending 02 Mth. 05 Mth. 03 Mth. Released on D.M. Level MEHAR U/S-302/34,I.P.C 13 day 29 day 15 day H.C Bail order Date- 13.06.2022 26 VIJENDRA S/O S.T.No-32/2007 KIDNAPE 27/01/2008 897/2008 16 Year 20 Year 40 Year Form- A Pending at SH. GANGA U/S-364A,I.P.C, Pending Pending 00 Mth. 10 Mth. 09 Mth. ------ H.Q. Level PRASAD (2)S.T.No-279/2007 06 day 19 day C.R.No-48/2006 U/S-307/34,I.P.C & 25A,Act, 27 NARESH S/O S.T.No-186,187/1998 Murder-2 10/05/2006 3068/2006 17 Year 22 Year 43 Year Released on Due to undertrial case SH. AMARPAL C.R.No-120,122/1997 Pending 07 Mth. 11 Mth. 10 Mth. H.C Bail was pending no pre U/S- 03 day 10 day 08 day order Date- mature process was 307/34,302/34,IPC, 30.05.2022 send to D.M & H.Q. 4/25,A,Act. 28 NAEM S/O S.T.No-31,32/1999 Murder 1 29/09/2004 5530/2004 22.08.2005 18 Year 24 Year 44 Year ------ Release on Mercy FAZLUREHMAN C.R.No-531,532/1998 11 Mth. 10 Mth. 07 Mth. (Permanent Policy) on U/S- 25 day 15 day 20 day 25.05.2022 302/34,354,452,IPC& 25/4,A,Act. 29 PANKAJ S.T.No-591,592/2005, Murder 1 29/11/2006 570/2005 17 Year 22 Year 40 Year ------ Proposal has send to PACHORI S/O C.R.No- Pending 01 Mth. 04 Mth. 06 Mth. H.Q for PreMature on VISHVNATH 207,208/2005, 17 day 17 day 06 day 21.06.2022 under 63 PACHORI U/S-302,404,I.P.C & Permanent Policy 25A,Act, 30 NANHE LAL S/O S.T.No-1269/1998, RAPE 21/04/2000 --------- -------- 24 Year 31 Year 52 Year ------ - Form- A Pending SH. BHAJAN LAL C.R.No-81/1998 05 Mth. 11 Mth. 02 Mth. at D.M Level. U/S- 27 day 10 day 363,366,376,I.P.C 31 VICKY S/O SH. S.T.No-1402/2002 Murder 1 06/05/2008 4124/2008 18 Year 22 Year 39 Year ------ Release on Mercy NARMADA C.R.No-263/2002 Pending 01 Mth. 09 Mth. 06 Mth. (Permanent Policy) on PRASAD U/S-302/34IPC 15 day 23 day 04 day 05.05.2022 32 ANIL S/O S.T.No-909/1999 Murder 1 03/05/2001 1453/2001 10.08.2007 23 Year 30 Year 53 Year ------ Form- A Pending RAMESHWAR C.R.No-176/1999 Decided 04 Mth. 06 Mth. 09 Mth. at D.M Level. U/S-376,302,I.P.C 28 day 07 day 29 day 34 BHARAT SINGH S.T. No-41/07 1 Murder 20.08.09 Criminal Appeal 15 Years 18 77 Nil Mercy petition S/O ATTAR SINGH CrimeNo- Appeal no- dismissed 09 Years Years, rejected by D.M. @ AMAR SINGH 1463/06 5332/2009 on dated Months 10 03 Jhansi on year 2020 U/s148,302/149, Filling 12.09.17 00 Days Months months & Prisoner is 307/149 Date- by Hon’ble 25 Days undertrial in 02 other I.P.C. & 25 02.09.2009 High Court, cases. Arms Act Allahabad. P/s-Kotwali Dist - Jhansi 35 AFSAR S/O S.T.No-1155/2001, Murder 2 14/10/2009 6314/2009 14 Year 18 Year 52 Year Released on Form- A Pending at ALLAH MEHAR C.R.No-175/2001 Pending 02 Mth. 05 Mth. 00 Mth. H.C Bail D.M. Level U/S-302/34,I.P.C 25 day 15 day 28 day order Date- 13.06.2022 36 SANTOSH S.T.No-339/2003 Attempt to 19/02/2007 1871/2007 29.10.2018 16 Year 25 Year 62 Year ------ Proposal has send to KUMAR S/O C.R.No-494/2002 Murder Decided 08 Mth. 08 Mth. 03 Mth. H.Q for PreMature on CHURKI U/S- 22 day 21 day 06 day 21.06.2022 under 147,148,307/34,I.P.C Permanent Policy 37 PAWAN S/O S.T.No-339/2003 Attempt to 19/02/2007 1871/2007 29.10.2018 16 Year 22 Year 56 Year ------ Proposal has send to CHAKHANLAL C.R.No-494/2002 Murder Decided 10 Mth. 00 Mth. 03 Mth. H.Q for PreMature on 64 U/S- 21 day 04 day 06 day 21.06.2022 under 147,148,307/34,I.P.C Permanent Policy 38 CHANDRA S.T.No-467/2004 Murder 1 14/03/2007 2882/2007 Pending 16 Year 20 YY 53 Year ------ Release on Mercy SHEKHAR S/O C.R.No-298/2004 11Mth. 01 MM 06Mth. (Permanent Policy) on CHAKHANLAL U/S-302/149,307/149, 03 day 12DD 04 day 16.04.2022 148 IPC 39 CHARAN SINGH S.T.No-467/2004 Murder 1 14/03/2007 2882/2007 Pending 16 Year 21 YY 55 Year Release on Form- A Pending @ KAALU S/O C.R.No-298/2004 06Mth. 06 MM 06Mth. Bail Date- at D.M Level. PHOOL SINGH U/S-302/149,307/149, 10day 21DD 04 day 16.04.2022 148 IPC 40 RAVINDRA S/O S.T.No-467/2004 Murder 1 14/03/2007 2882/2007 Pending 16 Year 21 YY 56 Year Release on Form- A Pending PHOOL SINGH C.R.No-298/2004 10 Mth. 06 MM 00 Mth. Bail Date- at D.M Level. U/S-302/149,307/149, 23 day 21 DD 16.04.2022 148 IPC 41 OM PRAKASH ST NO-540/1997, CR MURDER 25-03- 2464/2006 PENDING 14 55 ---------- NA FORM A PENDING S/O HRIDAY NO-36/1997, U/S- -1 2006 YEARS, YEARS, AT DM LEVEL NARAYAN 302/34,323/34,506 01 04 RELEASE ON BAIL IPC MONTH MONTH DATED 05-04-2022 S, 16 S, 27 DAY DAYS 42 RAMPARSAN @ ST NO-04/2006, CR MURDER 11-12- 565/2007 PENDING 16 42 ---------- NA FORM A PENDING PAPPU S/O NO-217/2005, U/S- -1 2006 YEARS, YEARS, AT DM LEVEL THUNMUN 302 IPC 08 08 RELEASE ON BAIL MONTH MONTH DATED-01-06-2022 CHAUDHARY S, S, 21 21DAY DAYS 43 CHANNE @ 48 NA PRABHUNARAYAN ST.NO-152/2004 DECIDED YEAR 17 YY 11 21 YY FORM A / MERCY SHUKLA S/O 1 10-12- ON DTD- ,01 CR.NO-41/2003 6628/2004 MM 23 00 MM PENDING AT DM MURDER 2004 26-10- MONTH HARIHAR SHUKLA U/S-302 IPC DD 02 DD LEVEL/ JAIL POLICY 2005 S, 12 DAYS 65 44 SUNIL KUMAR 17 20 48 NA GUPTA S/O ST NO-67,68/2005, YEARS, YEARS,YEARS, DANGAR GUPTA CR NO-06/2005, MURDER 30-11- 04 04 02 7358/2006 PENDING RELEASE ON BAIL 24/2005, U/S-302 IPC -1 2006 MONTH MONTH MONTH 25 ARM ACT S, 27 S, 27 S, 12 DAYS DAYS DAYS 45 VIJAYE S/O 53 NA KALLU DECIDED YEAR ST.NO-219/1997 17 YY 05 21 YY FORM A DM LEVEL DHARIKAAR 1 29-08- ON DTD- ,03 CR.NO-153/1997 4090/2005 MM 13 06 MM PENDING / JAIL MURDER 2005 18-12- MONTH U/S-302/34 IPC DD 01 DD POLICY 2019 S, 15 DAYS 46 FAKIR AHMED ST NO-20/2006, CR MURDER 39504 911/2008 PENDING 16 20 46 NA FORM A PENDING S/O MOHD. UMAR NO-133/2005, U/S- -1 YEARS, YEARS, YEARS, AT DM LEVEL. 302/149,147,148,323/ 11 02 01 RELEASE ON BAIL 149,324/149,504,506 MONTH MONTH MONTH ON DATED-14-06- IPC S, 28 S, 28 S, 13 2022 DAYS DAYS DAYS 47 HARCHARAN 58 NA S/O DAHAARI DECIDED YEAR ST.NO-215/1991 17 YY 04 21 YY FORM A / MERCY 1 07-09- ON DTD- ,01 CR.NO-129/1990 3990/2005 MM 12 05 MM PENDING AT DM MURDER 2005 27-04- MONTH U/S-148,302/149 IPC DD 10 DD LEVEL/ JAIL POLICY 2007 S, 18 DAYS 48 PANCHANAND ST NO-32/2004, CR MURDER 18-10- 7759/2006 PENDING 17 42 ---------- NA FORM A PENDING PATHAK S/O NO-459/2003, U/S- -2 2006 YEARS, YEARS AT DM LEVEL SURYAPRAKASH 302/34, 307/34 IPC & 01 04 RELEASE ON BAIL 7 CLA ACT 25/27 MONTH, MONTH DATED 20-05-2022 PATHAK @ ARM ACT 27 DAYS S, 24 MUNNU DAYS 49 VINOD KUMAR 42 NA MAURYA S/O ST.NO-184/2001 16 YY 10 21 YY YEAR, FORM A DM LEVEL 1 19-07- SHEETLA PRASAD CR.NO-62/2001 MURDER 2006 1348/2006 PENDING MM 04 01 MM 03 PENDING / JAIL U/S-302 IPC DD 20 DD MONTH POLICY MAURYA S, 19 66 DAYS 50 TULSI RAM S/O ST NO-90/2000, CR MURDER 28-02- 811/2006 PENDING 16 19 43 NA MERCY / FORM A PUDDAN NO-U/S-302/34 IPC -1 2006 YEARS, YEARS, YEARS, PENDING AT DM 00 08 10 LEVEL MONTH MONTH MONTH RELEASE ON BAIL S, 01 S, 05 S, 03 DATED-27-04-2022 DAYS DAYS DAYS 51 SURENDER ST.NO-386/2002 1 RAPE / 25-09- 6054/2006 PENDING 20 YY 06 25 YY 53 NA FORM A / MERCY YADAV S/O LALJI CR.NO-38/2002 U/S- MURDER 2006 MM 23 07 MM YEARS, PENDING AT DM YADAV 302,376,201 IPC DD 08 DD 03 LEVEL/ JAIL POLICY MONTH S, 15 DAYS 52 MOHD. SAALIM ST NO-90/2000, CR MURDER 28-02- 811/2006 PENDING 16 43 ---------- NA MERCY / FORM A S/O LATE HAJI NO-U/S-302/34 IPC -1 2006 YEARS, YEARS, PENDING AT DM ABDUL RAHIM 00 10 LEVEL MONTH MONTH RELEASE ON BAIL S, 01 S, 03 DATED-27-04-2022 DAYS DAYS 53 SHIV KUMAR 53 NA S/O SARJU YEARS, ST.NO-386/2002 20 YY 06 25 YY FORM A / MERCY 1 RAPE / 25-09- 03 CR.NO-38/2002 U/S- 6054/2006 PENDING MM 23 07 MM PENDING AT DM MURDER 2006 MONTH 302,376,201 IPC DD 08 DD LEVEL/ JAIL POLICY S, 15 DAYS 54 MOHD. JAMEEL ST NO-308/1999, CR MURDER 38369 216/2005 PENDING 17 20 45 NA FORM A PENDING S/O MOHD. NO-53/1999, U/S- -1 YEARS, YEARS, YEARS, AT DM LEVEL RAFEEQ 302,326 IPC 02 05 08 RELEASE ON BAIL MONTH MONTH MONTH ON DATED 30-04- S, 05 S, 15 S, 12 2022 DAYS DAYS DAYS 55 PATLU @ ST.NO-451/1997 45 NA 21 YY 01 26 YY NOMINAL ROLL PATALU BIND S/O CR.NO-367/1996 1 08-07- YEARS, 1416/2005 PENDING MM 05 07 MM PENDING AT DM PANNALAL U/S-302/34 IPC & MURDER 2005 00 DD 20 DD LEVEL / JAIL POLICY 3(2)(5) SC/ST ACT MONTH 67 S, 03 DAYS 56 ANIL KUMAR ST NO822/1998, CR MURDER 16-07- 1815/2004 DECIDED 17 50 ---------- NA MERCY / FORM A S/O BANARSI LAL NO-200/1998, U/S- -1 2004 ON YEARS, YEARS, PENDING AT DM 304B,498A,201 IPC & DATED- 10 08 JAIL POLICY 4 DP ACT 08-07- MONTH MONTH PENDING AT HQ 2013 S, 07 S,12 LEVEL DAYS DAYS RELEASE ON BAIL - 13-05-2022 57 MANOJ S/O ST NO-101/2004, CR MURDER 18-10- 5028/2005 PENDING 18 43 ---------- NA FORM A PENDING SHYAMLAL PATEL NO-642/2003, U/S- -1 2005 YEARS, YEARS, AT DM LEVEL 302/34 IPC 03 06 RELEASE ON BAIL MONTH MONTH ON DATED-09-06- S, 25 S, 10 2022 DAYS DAYS 58 UDHAVRAM 46 NA RAWAT S/O LATE ST.NO-38/1993 YEARS, 18 YY 02 21 YY FORM A DM LEVEL NATHA CR.NO-420/1991 1 13-01- 01 298/2006 PENDING MM 26 06 MM PENDING U/S-304B,498A IPC & MURDER 2006 MONTH DD 05 DD /JAIL POLICY 3/4 DP ACT S, 03 DAYS 59 AKRAM S/O ST NO-444/2004, CR MURDER 25-04- 25-11- DECIDED 17 51 ---------- NA RELEASE ON JAIL MOHD. FAROOQ NO-56/2004, U/S- -1 2005 2005 ON YEARS, YEARS, POLICY ON 302,323 IPC DATED- 05 02 DATED-05-05-2022 19-09- MONTH MONTH 2016 S, 18 S, 19 DAYS DAYS 60 AJAY KUMAR ST NO-689/2004, CR MURDER 23-03- 952/2006 PENDING 16 49 ---------- NA FORM A PENDING DHOBI S/O RAM NO-85/2004, U/S-302 -1 2006 YEARS, YEARS, AT DM LEVEL SWARUP IPC 4/5 EXPLOSIVE 06 08 RELEASE ON JAIL ACT MONTH MONTH POLICY ON DATED- S, 26 S, 18 06-07-2022 DAYS DAYS 61 SATTIDEEN ST.NO-121/2001 1 08-11- 19 YY 24 YY 40 NA FORM- A DM LEVEL 2676/2004 PENDING PASSI S/O CR.NO-214/2000 KIDNAPI 2004 02 MM 02 MM YEARS, PENDING 68 KEDAAR PASSI U/S-364 NG 15 DD 03 DD 09 A,302/120B,201,120B /MURDE MONTH IPC R S, 13 DAYS 62 HAZRATDEEN ST NO-883/1998, CR MURDER 05-09- 1182/2005 PENDING 17 40 ---------- NA FORM A PENDING S/O SHEHJAADA NO-78/1998, U/S-302 -1 2005 YEARS, YEARS, AT DM LEVEL AND IPC 06 02 JAIL POLICY MONTH MONTH RELEASE ON BAIL S, 03 S, 25 ON DATED-20-05- DAYS DAYS 2022 63 SULEMAN S/O ST NO-757/1998, CR MURDER 07-10- 1576/2005 PENDING 17 51 ---------- NA FORM A PENDING RASOOL NO-21/1998, U/S-302 -1 2005 YEARS, YEARS, AT DM LEVEL AND IPC 03 07 JAIL POLICY MONTH MONTH RELEASE ON BAIL S, 10 S, 20 ON DATED-06-08- DAYS DAYS 2022 64 JITENDER NA 41 PRATAP SINGH @ YEARS, JEETU S/O ST.NO-1100/2003 19 YY 23 YY NOMINAL ROLL 1 16-02- 10 CR.NO-122/2003 909/2006 PENDING 02 MM 07 MM PENDING AT DM MAHENDER MURDER 2006 MONTH U/S-302 IPC 16 DD 14 DD LEVEL / JAIL POLICY PRATAP SINGH S, 14 YADAV DAYS 65 SATNU LODH 48 NA S/O PUTTILAL ST.NO-23/2003 YEARS, 20 YY 02 25 YY FORM A DM LEVEL CR.NO-263/2002 RAPE/ 13-02- 05 1287/2006 PENDING MM 03 08 MM PENDING / JAIL U/S-302, 376/120 MURDER 2006 MONTH DD 29 DD POLICY IPC S, 14 DAYS 66 DINESH KUMAR ST.NO- 44 NA MAURYA S/O 645/2004,646/2004 YEARS, 17 YY 21 YY FORM A DM LEVEL KALICHARAN CR.NO- 1 23-04- 06 1045/2008 DECIDED 04 MM 06 MM PENDING / JAIL 172/2004,178/2004 MURDER 2008 MONTH MAURYA 17 DD 20 DD POLICY U/S-302 IPC 25 S, 24 ARMS ACT DAYS 69 67 AVDHESH S/O ST NO-1044/2003, MURDER 17-12- 63/2008 PENDING 17 41 ---------- NA RELEASE ON JAIL HARICHARAN CR NO-105/2003, -1 2007 YEARS, YEARS, POLICY ON YADAV U/S-302 IPC 10 00 DATED-06-07-2022 MONTH MONTH S, 13 S, 28 DAYS DAYS 68 RAMTEZ S/O 42 NA ST.NO-556/1999 ASHARFI YEARS, CR.NO-66/1999 17 YY 22 YY FORM A DM LEVEL 1 03-07- 06 U/S- 1618/2006 PENDING 00 MM 00 MM PENDING / JAIL MURDER 2006 MONTH 147,148,323/149,302/ 20 DD 14 DD POLICY S, 15 149 IPC DAYS 69 IRFAN S/O ST NO- MURDER 24-04- 1342/2007 PENDING 17 38 ---------- NA FORM A PENDING GULAAM HUSSAIN 713/2004,717/2004, -1 2007 YEARS, YEARS, AT DM LEVEL CR NO-166/178/2004, 01 00 RELEASE ON JAIL U/S- MONTH MONTH POLICY ON DATED- 302/149,307/149,148 S, 07 S, 20 01-06-2022 IPC & 3/25 ARM ACT DAYS DAYS 70 RINKU SINGH NA 48 @ MANISH KUMAR YEARS, SINGH S/O ST.NO-386/2005 17 YY 21 YY FORM A DM LEVEL 1 26-07- 01 CR.NO-99/2005 1838/2006 PENDING 03 MM 07 MM PENDING / JAIL RAVISHANKAR MURDER 2006 MONTH U/S-302/34 IPC 17 DD 29 DD POLICY SINGH @ BHANTA S, 15 SINGH DAYS 71 BHAGWAN S/O 48 NA BASAWAN ST.NO-154,152/2001 YEARS, 18 YY 21 YY FORM A DM LEVEL CR.NO-191,1991 1 08-10- 01 21/2005 PENDING 05 MM 10 MM PENDING / JAIL U/S-460 IPC 4/25 MURDER 2004 MONTH 03 DD 12 DD POLICY ARMS ACT S, 15 DAYS 72 SUBEDAR S/O ST NO-600/1997 CR MURDER 16-09- 4836/2005 PENDING 17 46 ---------- NA FORM A PENDING MUNNI NO-17/1997 U/S-302 -1 2005 YEARS, YEARS, AT DM LEVEL/ JAIL IPC 10 08 POLICY MONTH MONTH RELEASE ON BAIL 70 S, 24 S, 24 DATED-14-07-2022 DAYS DAYS 73 SANTOSH ST NO- MURDER 18-05- 3954/2007 PENDING 18 56 ---------- NA MERCY / FORM A KUMAR 698/2004,699/2004, -2 2007 YEARS, YEARS, PENDING AT DM UPADHAYAY S/O CR NO- 00 08 LEVEL 235/2004,270/2004, MONTH MONTH RELEASE ON BAIL RAMESHWAR U/S- S, 15 S, 11 DATED-19-04-2022 PRASAD 302/149,307/149,324/ DAYS DAYS UPADHAYAY 149,147 IPC 74 BUDDHIRAM ST NO-698/2004, CR MURDER 18-05- 4392/2007 PENDING 17 49 ---------- NA FORM A PENDING S/O KUSHHAR @ NO-235/2004, U/S- -1 2007 YEARS, YEARS, AT DM LEVEL LALARAM 148,302/149,307/149, 05 05 RELEASE ON BAIL 324/149,IPC & 7 CLA MONTH MONTH DATED-13-4-2022 ACT S, 14 S, 23 DAYS DAYS 75 PREM CHAND 45 NA @ NANGA YEARS, ST.NO-320/2005 17 YY 20 YY FORM A DM LEVEL CHAUDHARY S/O 1 30-03- 02 CR.NO-164/2004 1124/2009 PENDING 11 MM 11 MM PENDING / JAIL MURDER 2009 MONTH YADUVANSH U/S-302/34,427 IPC 26 DD 14 DD POLICY S, 15 DAYS 76 JAI PARKASH ST NO-824/2005, CR MURDER 03-12- 28/2010 PENDING 16 46 ---------- NA FORM A PENDING @ PINTU PANDEY NO-209/2005 U/S- -1 2009 YEARS, YEARS, AT DM LEVEL/JAIL S/O PRAHLAD 302/34 IPC 09 05 POLICY MONTH MONTH RELEASE ON BAIL PANDEY S, 21 S, 26 DATED-21-07-2022 DAYS DAYS 77 VIRENDRA 44 NA SINGH @ GUDDU ST.NO-168/2005 1 YEARS, 17 YY 21 YY S/O LALLAN CR.NO-32/2005 U/S- KIDNAPI 15-03- 03 FORM- A DM LEVEL 2840/2012 PENDING 06 MM 00 MM 302/34,364/34,342, NG / 2007 MONTH PENDING SINGH 05 DD 09 DD 201/34 IPC MURDER S, 15 DAYS 78 BAVLU @ ST NO-135/2006 & MURDER 16-10- 7336/2007 PENDING 16 54 ---------- NA FORM A / MERCY JAVED S/O SIRAJ 136/2006, CR NO- -1 2007 YEARS YEARS PENDING AT DM 71 AHMED @ SUKHU 975/2004, 17/2005, 04 04 LEVEL U/S-302,452 IPC 7 MONTH MONTH RELEASE ON BAIL CLA ACT & 3/25 ARM S 06 S 06 DATED 27-05-2022 ACT DAYS DAYS 79 CHHOTAK ST NO-8/2006, CR MURDER 03-05- 6607/2009 PENDING 16 44 ---------- NA MERCY /FORM A / CHAUHAN S/O NO-513/2005, U/S- -1 2008 YEARS, YEARS, PENDING AT DM BALLI CHAUHAN 302/34,307/34,323/34 11 10 LEVEL ,324/34 IPC & 3(2)(5) MONTH MONTH RELEASE ON BAIL SC ST ACT S, 28 S,29 ON DATED-14-04- DAYS DAYS 2022 80 ABRAR ALI S/O ST NO-63/2006, CR MURDER 04-08- 6325/2007 PENDING 16 39 ---------- NA ABBAS ALI NO-386/2005, U/S- -1 2007 YEARS, YEARS, F0RM A PENDING 302/34 IPC 04 10 DM LEVEL RELEASE MONTH MONTH ON BAIL ON DTD- S,16 S18 12-04-2022 DAYS DAYS 81 CHAKODI S/O ST NO-173/2005 CR MURDER 24-05- 3746/2007 PENDING 17 YY 03 19 YY 45 NA RAMNATH NO-811/2005 U/S- -1 2007 MM 22 02 MM YEAR FORM- A DM LEVEL 302, 498A, 143 IPC & DD 22 DD PENDING 3/4 DP ACT 82 UDAY ST NO-20/2006, CR MURDER 26-02- 476/2008 PENDING 14 46 ---------- NA FORM A PENDING PRAKASH SHUKLA NO-133/2005, U/S- -1 2008 YEARS, YEARS, AT DM LEVEL. S/O GAYA 302/149,147,148,323/ 00 02 RELEASE ON BAIL 149,324/149,504,506 MONTH MONTH ON DATED-31-05- PRASAD SHUKLA IPC S, 20 S,27 2022 DAYS DAYS 83 SUSHIL S/O S.T.No- Murder, 19.01.2007 1653/2007 Pending 17 Year 22 Year 40 Year ---------- Proposal has send to BIRBAL SINGH 1006,1007/2005 01 person 05 Month 01 Month 03 Month H.Q for PreMature on C.R.No-67,76/2005, 03 Days 00 Days 21.06.2022 under U/S-307,302,I.P.C & Permanent Policy 25 A,Act, 84 CHANGU S/O Cr.No-322/1999 Murder, 15-01- 264/ 2005 Appeal 18 Year 23 Year 44 Year Released on Form –A Pending at NAND KISHORE St.No-225/2000 u/s- 01 person 2005 Pending in 01 Month 04 08 -04-05- the level of DM/ 302/34, 201/34 IPC High Court 22 Days Month Month 2022on G.O. Ayodhya 72 19 Days 22 days 01-08-2018 85 RAM BAHADUR Cr.No-148/1995 Murder, 17-05- 878/ 2005 Appeal 17 Year 22 Year 47 Year Released on Form –A Pending at S/O RAM TIRATH St.No-22/1996 u/s- 01 person 2005 Pending in 18 Month 02 05 -05-05-2022 the level of IG Jail. 148,302/149, High Court 12 Days Month Month on G.O. 01- 323/149, 325/149 26 Days 21 days 08-2018 IPC 86 ROOPLAL S/O Cr.No-9/2001 St.No- Murder, 10-02- 301/ 2005 Appeal 18 Year 23 Year 50 Year Released on Form –A Pending at GANGA PRASAD 964/2001 u/s- 302/34, 01 person 2005 Pending in 02 Month 06 09 -09-06-2022 the level of DM/ NAI IPC High Court 27 Days Month Month on G.O. 01- Raebareily 12 Days 08 days 08-2018 87 RAJESH S/O Cr.No-109/1996 Murder, 08-07- 882/ 2005 Appeal 18 Year 23 Year 55 Year Released on Form –A Pending at HARDWARI St.No-323/1997 u/s- 01 person 2005 Pending in 01 Month 04 08 -11-06-2022 the level of DM/ Khiri MISHRA 302/34, IPC High Court 02 Days Month Month on G.O. 01- 26 Days 12 days 08-2018 88 KUTAI @ DILIP Cr.No-1459/2004 Murder, 09-03- 1033/ 2010 Appeal 17 Year 22 Year 48 Year - Mercy Prastav on the CHANDRA S/O St.No-479/2004 u/s- 01 person 2010 Pending in 11 Month 01 11 basis of G.O.01-08- SIYARAM 302/34, 307/34, 506 High Court 16 Days Month Month 2018 Pending at the IPC 05 Days 29 days level of Shashan. 89 KUNWAR Cr.No-300/2004 Murder, 08-01- 355/ 2008 Appeal 17 Year 21 Year 49 Year - Mercy Prastav on the BAHADUR S/O St.No-171/2005 u/s- 01 person 2008 Pending in 10 Month 00 00 basis of G.O.01-08- SURYABAKSH 302, IPC High Court 25 Days Month Month 2018 Pending at the SINGH 00 Days 21 days level of Shashan. 90 DADDAN Cr.No-209/1993 Murder, 05-04- 797/ 1996 A/D 17 Year 21 Year 53 Year - Mercy Prastav on the YADAV S/O St.No-36/1994 u/s- 02 person 1996 13-02- 02 Month 11 11 basis of G.O.01-08- CHANDIKA YADAV 302/149, 143, 148, 2003 10 Days Month Month 2018 Pending at the 307/149, 506 IPC 08 Days 29 days level of Shashan. 91 SWAMI NATH St.No-421/1979 u/s- Murder, 18-03- 163/ 1980 A/D 17 Year 22 Year 56 Year - Mercy Prastav on the @ SWAMI DAYAL 148, 302, IPC 01 person 1980 14-07- 04 Month 02 09 basis of G.O.01-08- S/O MOHABBAT 2004 09 Days Month Month 2018 Pending at the 12 Days 16 days level of Shashan. 73 92 BRIJESH S/O Cr.No-430/1999 Murder, 23-12- 201/ 2006 A/D 17 Year 21 Year 48 Year - Mercy Prastav on the KAMLA GAUR St.No-04/2000 u/s- 01 person 2005 18-05- 01 Month 02 09 basis of G.O.01-08- 302, IPC 2015 20 Days Month Month 2018 Pending at the 14 Days 16 days level of Shashan. 93 NANKAU @ ST.N0.344/04 Murder, 03-06- 1565/2008 APPEAL 17 years 22 47 consider the Govt. order has been RAM KISHORE Cr.N0.477/04, 01 person 2008 DISMISSE 11 years premature issued to release LODH S/O U/s-302,307 IPC D ON 05- months 07 release jail under Jail Policy 13 days months CHANGA LODH 08-2015 Policy 23 days 94 PAPPU ST-26/06, & U/S- Murder 25.01.2007 1594/2007 Bailed on 16 years, 21 45 NO Form-A –form-a has CHAUDHARY @ 302/34 Cases 1 27-02- 15-03- 07 years, been sent from This RAM PRAKASH 2007 2022 months, 04 jail on dt-05.10.2021 S/O HANUMAN 19 days, months, Lt. no.-15/AR/2021 - CHAUDARY 26 Pending at govt. jail days, basti Bailed out on dt-23- 03-2022 95 HARIBHAWAN ST NO.-308/87, CR MURDER 08.11.2005 Criminal Pending 17 years 23 54 consider Govt. order has been S/O RAM AJOR NO.-137/87, U/S- Appeal 06 years premature issued to release YADAV 302/34 IPC No.- months 00 release of under Jail Policy 1546/2005 29 days months the 21 days petitioners 96 RAMPUJAN @ ST NO.-290/01, CR MURDER 09.09.2004 Criminal Pending - - 59 considering RELEASED UNDER SOHAN LAL S/O NO.-339/01, U/S- Appeal premature JAIL POLICY ON KANHAIYA LAL 302/34, 307/34 IPC No.- release of DATED 26.05.2022 2311/2004 the petitioners 97 ASHOK KUMAR ST NO.-290/01, CR MURDER 09.09.2004 Criminal Pending - - 57 considering RELEASED UNDER S/O RAM BALI NO.-339/01, U/S- Appeal premature JAIL POLICY ON 302/34, 307/34 IPC No.- release of DATED 02.06.2022 2311/2004 the 74 petitioners 98 BHAIYA GADDI ST NO.-1077/1999, MURDER 11.11.2005 Criminal Pending 17 years 22 47 consider order has been issued @ BAMBAAJ S/O CR NO.-136/1999, Appeal 09 years premature to release under Jail MABOOD AHMED U/S-302, 307 IPC No.- months 08 release of Policy 23 days months the 5124/2005 26 days petitioners 99 SHRI RAM S/O ST NO.-183/05, CR MURDER 31.08.2006 Criminal Pending 17 years 22 62 consider Jail Policy Pending BACHCHA YADAV NO.-111/04, U/S- Appeal 07 years premature 302/34, 307/34, 201 No.- months 11 release of 23 days months the IPC, 6475/2006 03 days petitioners 100 AJAY KUMAR ST NO.-16/04, CR MURDER 27.09.2006 Criminal Pending - - 49 considering RELEASED UNDER S/O SHIV NO.-599/03, U/S-302, Appeal premature JAIL POLICY ON BAHADUR 354, IPC No.- release of DATED 08.07.2022 SRIVASTAVA 05/2007 the petitioners 101 GUDDU @ ST NO-245/2005, CR MURDER 24-08- 3448/2007 PENDING 17 20 38 NA FORM A PENDING MOHD. KHALID NO-252/2005, U/S- -1 2006 YEARS, YEARS, YEARS AT DM LEVEL S/O MOHD. 302/34, 307/34, 00 04 10 RELEASE ON BAIL HANEEF 325/34, 504/34, MONTH MONTH MONTH ON DATED-01-06- 506/34 IPC & 4/25 S, 29 S, 11 S, 11 2022 ARM ACT DAYS DAYS DAYS 102 ANIS S/O ST NO-245/2005, CR MURDER 24-08- 3448/2007 PENDING 17 20 46 NA FORM A PENDING MOHD. HANEEF NO-252/2005, U/S- -1 2006 YEARS, YEARS, YEARS AT DM LEVEL 302/34, 307/34, 00 01 03 RELEASE ON BAIL 325/34, 504/34, MONTH MONTH MONTH ON DATED-01-06- 506/34 IPC & 4/25 S, 01 S, 19 S, 11 2022 ARM ACT DAYS DAYS DAYS 103 NARENDER ST.NO-12/2006 1 30-03- 1455/2012 PENDING 17 YY 09 02 YY 20 YY 47 YEAR FORM A DM LEVEL SINGH S/O CR.NO-155/2003 MURDER 2012 MM 23 07 MM 04 MM PENDING / JAIL BECHAIN U/S-302/34, 307/34 DD 06 DD 29 DD POLICY IPC 75 104 KARTAR S.T.No-923/2005 Murder 16-09- 6992/2006 Pending 17 Year 21 Year 49 Year ------ Proposal has send to SINGH S/O C.R.No-122/2005 2006 02 Mth. 10 Mth. 11 Mth. H.Q for PreMature on NARAYAN SINGH U/S- 05 Day 03 Day 21.06.2022 under 307/34,302/34,I.P.C Permanent Policy. P.S.-Delhi ate,Aligarh 105 MADHAV S.T.No-923/2005 Murder 16-09- 6992/2006 Pending 17 Year 22 Year 57 Year ------ Proposal has send to SINGH @ C.R.No-122/2005 2006 02 Mth. 05 Mth. 11 Mth. H.Q for PreMature on MADHUVA S/O U/S- 05 Day 07 Day 21.06.2022 under NARAYAN SINGH 307/34,302/34,I.P.C Permanent Policy P.S.-Delhi ate,Aligarh. 106 RAJENDER S.T.No-284/2005 Murder 2 04/02/2006 1148/2006 Pending 17 Year 23 Year 57 Year ------ Form-A Pending S/O RANVEER C.R.No-21/2005 06Mth. 00Mth. 05 Mth. At D.M Level SINGH U/S- 04 Day 12 Day 147,148,452,302/149, I.P.C, 107 HARI OM S/O S.T.No-947/2004, Murder 1 01/03/2006 2674/2006 Pending 17 Year 23 Year 41 Year ------ Form-A Pending NAEPAL SINGH C.R.No-138/2004, 06Mth. 00Mth. 03Mth. At D.M Level U/S-302,I.P.C 27 Day 27 Day 108 SHRI KRISHAN S.T.No-574/1996 Murder 2 28/07/2006 4527/2006 Pending 17 Year 22 Year 55 Year ------ Form-A Pending S/O AEDAL SINGH C.R.No-60/1996 02Mth. 07Mth. 10Mth. At H.Q U/S- 24 Day 05 Day 148,307/149,302/149, I.P.C 109 NANAK S/O S.T.No-1299/2004 Murder 1 21/01/2006 744/2006 Pending 17 Year 23 Year 42 Year ------ Form-A Pending BALJEET SINGH C.R.No-129/261/2004 10Mth. 05Mth. 00Mth At D.M Level U/S-302/34,I.P.C 22 Day 05 Day 110 MAHESH S/O S.T.No-493/1993 Murder 1 02.09.2005 4145/2005 Pending 17 Year 22 Year 43 Year ------ Release on Mercy MANGAL VALMIK C.R.No-298/1993 05 Mth. 04 Mth 05 Mth. (Permanent Policy) on U/S-302,354 IPC 22 Day 21 Day 01.06.2022 111 MOHD. JAVED S.T.No-109/2005 Murder 1 28/04/2006 4334/2007 Pending 22 Year 26 Year 38 Year ------ Release on Mercy 76 S/O MOHD. C.R.No-301/2004 06 Mth. 10 Mth. 05 Mth. (Permanent Policy) on YASEEN U/S-302 IPC 17 Day 19 Day 22 Day 05.05.2022 112 DINESH S/O S.T.No-1288/2005 Murder 1 08/01/2007 572/2007 Pending 17 Year 22 Year 53 Year ------ Form-A Pending MITHAN C.R.No-194/2005 01 Mth. 03 Mth. 07 Mth. At D.M Level U/S-302/34,I.P.C 11 Day 29 Day 113 SUNIL @ S.T.No-14/2005, Murder 1 26/04/2006 2894/2006 Pending 17 Year 23 Year 40 Year ------ Form-A Pending SUSHIL @ BHIM C.R.No-809/2004, 10 Mth. 04 Mth. 11 Mth At D.M Level S/O DWARIKA U/S- 22 Day 03 Day PRASAD GUPTA 302/34,324/34,I.P.C, 114 MOHAMMAD S.T.No-1319/2000, Murder 1 24/03/2006 2476/2006 13.12.2012 17 Year 22 Year 57 Year ------ Form-A Pending HANIF S/O MAZID C.R.No-246/2000, Decided 00 Mth. 06 Mth. 09 Mth AtH.Q. KHAN U/S-302/34,201,I.P.C, 16 Day 08 Day Proposal has send to H.Q for PreMature on 21.06.2022 under Permanent Policy 115 RAMVIR S.T.No-1052/1998 Murder 1 23/02/2006 3834/2006 03.09.2009 16 Year 22 Year 54 Year ------ Form-A Pending SINGH S/O C.R.No-22/1995 Decided 11 Mth. 06 Mth. 05 Mth At H.Q GHAMANDI SINGH U/S-302/34,I.P.C 29 Day 01 Day BAGHEL 116 ABBAS S/O ST NO.-450/02, CR MURDER 17.01.2005 Criminal APPEAL - - 49 considering RELEASED UNDER MUNSHI LAL NO.-488/02, U/S- Appeal DISMISSE premature JAIL POLICY ON 302/34, IPC No.- D release of DATED 08.07.2022 427/2005 the DECIDED petitioners ON 03.06.2016 117 FAUZDAR S/O (1) ST NO.-32/99, CR MURDER 28.08.2008 Criminal APPEAL - - 45 considering RELEASED UNDER TEZ MOHAMMAD NO.-248/98, U/S- Appeal DISMISSE premature JAIL POLICY ON 302/34, 323/34, No.- D release of DATED 11.06.2022 325/34, 506 IPC, (2) 2401/2004 the 77 SPL ST NO.-25/04, DECIDED petitioners CR NO.-1187/03 U/S- ON 302 IPC 08.01.2016 24 2.23 MOBIN @ MOBIN @ NANHA Proposal under NANHA S/O SURAZUDDIN Permanent Policy of ST No-545/04 Cr No- Versus 3422/2007 17 Y 20 Y Premature release is 83/04 U/s Murder 04-05- 07-10- STATE OF 17-05- 08 M 10 M 46 Y ---- Pending at hqr.level 147,148,307/149,302/ 01 2007 2021 U.P. & ORS. 2007 18 D 15 D but not elegible due to 149 IPC W.P.(Crl.) No. Prohibited Series 514/2021 under Prastar-3(IX)) 25 2.24 RAKESH RAKESH MISHRA ST NO.-296/04, CR MURDER 21.10.2008 2636/2008 appeal 17 years 21 57 consider the Jail Policy and Form A MISHRA S/O SABHAJEET NO.-633/03, U/S- 01 dismissed 05 years premature Pending Versus MISHRA 302/34, IPC on 01-02- months 09 release of 16 days months STATE OF 2013 the 26 days U.P. & ORS. petitioners W.P.(Crl.) No. within 8 497/2021 weaks. 26 2.25 VIRENDER & 1 VIRENDER S/O S.T.No-1898/1999 Murder 3 20/05/2004 3563/2004 Pending 23 Year 29 Year 63 Year ------ Form- A Pending at ORS VIJAYPAL C.R.No-136/1999 00 Mth. 01 Mth. 00 Mth D.M. Level Versus U/S- 05 Day 09 Day STATE OF 148,302/148,302/149 U.P. & ORS. I.P.C, W.P.(Crl.) No. 499/2021 2 SATYAVIR S/O S.T.No-1898/1999 Murder 3 20/05/2004 3073/2004 Pending 22 Year 29 Year 80 Year ------ Form- A Pending at CHARAN SINGH C.R.No-136/1999 11 Mth. 00 Mth. 00 Mth D.M. Level U/S- 06 Day 20 Day 148,302/148,302/149, I.P.C, 3 KIRANPAL S/O S.T.No-1898/1999 Murder 3 20/05/2004 3563/2004 Pending 23 Year 29 Year 71 Year ------ Form- A Pending at SHEORAJ C.R.No-136/1999 00 Mth. 01 Mth. 00 Mth D.M. Level 78 U/S- 07 Day 11 Day 148,302/148,302/149, I.P.C, 4 JUGENDER S/O S.T.No-1898/1999 Murder 3 20/05/2004 3563/2004 Pending 22 Year 29 Year 58 Year ------ Form- A Pending at SHANKAR C.R.No-136/1999 11 Mth. 01 Mth. 00 Mth D.M. Level U/S- 28 Day 02 Day 148,302/148,302/149, I.P.C, 5 RAJKUMAR S/O S.T.No-856/2002 Murder 4 26/05/2004 3161/2004 Pending 20 Year 26 Year 55 Year Release on Form- A Pending BHOPAL C.R.No-52/2001 10 Mth. 09 Mth. 08 Mth. HC at D.M Level. U/S- 08 Day 19 Day Bailorder 148,302/149,I.P.C Date- 02.05.2022 6 CHANDRAPAL S.T.No-1054/1999 Murder 3 25/08/2004 4703/2004 02.12.2005 23 Year 29 Year 77 Year ------ Form- A Pending at S/O RAMPHAL C.R.No-80/1999, Decided 02 Mth. 02 Mth. 00 Mth. D.M. Level U/S-147,148,307/149, 17 Day 19 Day 302/149, I.P.C 7 SURENDER S/O S.T.No-1054/1999 Murder 3 03/01/2006 4703/2004 02.12.2005 23 Year 29 Year 68 Year ------ Nominal Roll Pending BHULEY SINGH C.R.No-80/ 1999 Decided 00 Mth. 00 Mth. 11 Mth. at D.M. U/S-147,148,307/149, 22 Day 24 Day Level 302/149,I.P.C, 8 JAIVEER S/O S.T.No-1054/1999 Murder 4 25/08/2004 4703/2004 02.12.2005 23 Year 29 Year 45 Year ------ Form- A Pending at CHAMAN SINGH C.R.No-80/1999 Decided 02 Mth. 03 Mth. 00 Mth. D.M. Level U/S- 08 Day 00 Day 04 Day 148,302/149,I.P.C 9 SUKHDEV S.T.No-1213/1999 Murder 3 24/05/2001 12521/202 10.03.2021 23 Year 30 Year 61 Year ------ Form- A Pending at SINGH S/O ANOOP C.R.No-244/1999 0Decided . 00 Mth. 01 Mth. 02 Mth. H.Q. SINGH U/S-147,148,307/149, 13 Day 15 Day 79 302/149, I.P.C 10 TAAHIR S/O S.T.No-420/1999, Murder 4 09/10/2003 1688/2003 Pending 23 Year 29 Year 48 Year ------ Form- A Pending at VASHEER C.R.No-36/1999, 02 Mth. 06 Mth. 02 Mth. D.M. Level U/S- 18 Day 05 Day 147,307,302,I.P.C. 11 TITU S/O S.T.No-856/2002 Murder 4 26/05/2004 3161/2004 Pending 20 Year 27 Year 43 Year Release on Nominal roll BAARU C.R.No-52/2001 10 Mth. 02 Mth. 08 Mth. HC Pending at D.M Level. U/S- 05 Day 10 Day Bailorder 148,302/149,I.P.C Date- 09.04.2022 12 JITENDER S.T.No-856/2002 Murder 4 26/05/2004 3161/2004 Pending 20 Year 26 Year 48 Year Release on Nominal roll @KAALA S/O C.R.No-52/2001 10 Mth. 09 Mth. 08 Mth. HC Pending at D.M Level. SHODAAN U/S- 05 Day 16 Day Bailorder 148,302/149,I.P.C Date- 09.04.2022 13 PARVINDER S.T.No-856/2002 Murder 4 26/05/2004 3161/2004 Pending 20 Year 26 Year 47 Year Release on Nominal roll S/O SHODAAN C.R.No-52/2001 10 Mth. 09 Mth. 08 Mth. HC Pending at D.M Level. U/S- 05 Day 16 Day Bailorder 148,302/149,I.P.C Date- 09.04.2022 14 PRAMOD S.T.No-856/2002 Murder 4 26/05/2004 3161/2004 Pending 23 Year 26 Year 55 Year Release on Form- A Pending at KUMAR S/O C.R.No-52/2001 10 Mth. 09 Mth. 08 Mth. HC D.M. Level KAANTI PRASAD U/S- 08 Day 19 Day Bailorder 148,302/149,I.P.C Date- 09.04.2022 15 SUDHIR S/O S.T.No-385/1994 Murder 6 19/07/2005 1946/2005 13.05.2005 22 Year 28 Year 58 Year ------ Form- A Pending at OM PRAKASH U/S- Decided 03 Mth. 10 Mth. 04 Mth. D.M. Level 307,302,427,I.P.C 19 Day 13 Day 80 16 JAGVEER S/O (1)S.T.No-529/2003, Murder 3 01/12/2004 6345/2004 21.01.2008 19 Year 25 Year 44 Year ------ Nominal Roll Pending SARNAAMI C.R.No-115/2003, Decided 03 Mth. 10 Mth. 08 Mth. at D.M. U/S-148,452,307/149, 15 Day 15 Day Level 302/149 I.P.C 17 SATYAVEER (1)S.T.No-529/2003, Murder 3 01/12/2004 6345/2004 21.01.2008 19 Year 25 Year 47 Year ------ Nominal Roll Pending S/O SARNAAMI C.R.No-115/2003, Decided 03 Mth. 03 Mth. 08 Mth. at D.M. U/S-148,452,307/149, 18 Day 18 Day Level 302/149 I.P.C 18 OMBIR S/O S.T.No-69/2001 Murder 4 12/12/2007 156/2008 Pending 21 Year 29 Year 79 Year ------ Nominal Roll Pending KANHAIYA C.R.No-32/2001 04 Mth. 03 Mth. 05 Mth. at D.M. U/S- 13 Day 09 Day Level 307/34,302/34,452,I.P .C & 3(2)(5) SC/ST,Act, 27 2.26 RAM JANAM RAM JANAM ST NO. 147/2011.CR ONE 05.10.2006 CRMINAL PENDING 17 22 56 According to Mercy Petition under YADAV YADAV S/O BILLU No.438/1997.U/S MURDER APEEL YEARS0 YEARS YEARS. the order of Standing Policy 2018 Versus YADAV 302/34IPC. INAYAT NO.2271/2 1MONT 04 hon”ble high PENDING AT HQ STATE OF NAGAR FAIZABAD 006, DATE H. 23 MONTH court dated LEAVEL U.P. & ORS. OF DAYS S 07 08.05.2022, W.P.(Crl.) No. FILLLING DAYS. the prisoner 494/2021 15.11.2006 has been released from the jail on 16.05.2022. 28 2.27 GAJENDRA 1 GAJENDRA ST.NO-994/02 Murder/Ki 20-Apr-03 2528/06 Pending 20 YY 26 YY 46 YY Released by Form-A is Pending at SINGH & ORS. SINGH S/O THAN CR.NO-162/02 dnapping 00 MM 02 MM 03 MM Goverment the level of District Versus SINGH U/S- 302,364,201 01 Case 19 DD 01 DD 05 DD order no. Megistrate, Bareilly 634/22-2- STATE OF IPC 2022- U.P. & ORS. 81 W.P.(Crl.) No. 17(480)/2017 508/2021 , Order Dated- 24-05-2022 Released on date.-26-05- 2022 2 HARPRASAD S/O ST.NO-741/94 Murder 12-May-06 4418/06 Pending 17 YY 22 YY 53 YY Released on Form-A is Pending at GIRAND CR.NO-447/92 01 Case 03 MM 07 MM 10 MM Bail & Bond the level of District U/S- 14 DD 05 DD 25 DD on the Order Megistrate, Badayun 302/149,147,148,307/ Of Hon’bl`e Jail Policy Pending 149 IPC Court CJM, Badayun on dated-15-04- 2022 3 CHHAILU S/O 105/00 Murder/R 11-Oct-06 672/06 Decided 22 YY 28 YY 44 YY Pending at the level of RAMBHAROSE 302,376 IPC ape 10 MM 02 MM 10 MM District Megistrate, 1 case 14 DD 02 DD 22 DD Sahjhanpur Jail Policy Pending 4 SAPPU @ 13/97 Murder/R 31-Aug-00 212/02 Decided 25 YY 33 YY 57 YY Form-A on Pending at SITARAM S/O 348/95 ape 10 MM 03 MM 00 MM the level of District BHOLA 302,376,201 I.P.C. 1 case 29 DD 00 DD 00 DD Megistrate, Sahjhanpur Jail Policy Pending 5 LALTA PRASAD ST.NO-537/01 Murder 19-Jul-05 3254/05 Pending 17 YY 23 YY 51 YY Aquital by Form-A on Pending at S/O CR.NO-275/01 01 Case 09 MM 05 MM 10 MM Hon. High the level of District TARACHANDRA U/S-302/34,201 IPC 23 DD 06 DD 05 DD Court on Megistrate, PBT date-28-05- Jail Policy Pending 2022 82 6 RAM LADAITE ST.NO-66/96 Murder 18-Nov-08 1763/05 Pending 17 YY 23 YY 47 YY Released by Form-A on Pending at S/O POORAN CR.NO-168/89 01 Case 06 MM 03 MM 06 MM Goverment the level of District KISAN U/S- 302/34,307/34 05 DD 11 DD 15 DD order no. Megistrate, IPC 736/22-2- Shanjhapur 2022- 17(542)/2020 , Order Dated- 24-06-2022 Released on date.-28-06- 2022 7 CHARAN SINGH ST.NO-695/04 Murder 12-Jan-06 1171/06 Pending 17 YY 23 YY 58 YY Released by Form-A on Pending at S/O GULSHER CR.NO-54/04 01 Case 10 MM 04 MM 05 MM Goverment the level of District U/S- 302 IPC 12 DD 07 DD 14 DD order no. Megistrate, Pilibhit 718/22-2- 2022- 17(286)/2020 , Order Dated- 24-06-2022 Released on date.-28-06- 2022 8 RAMPAL S/O ST.NO-653/04 Murder/R 11-Jun-06 1639/08 Pending 18 YY 22 YY 51 YY Released by Form-A on Pending at DEENBANDHU CR.NO-136/04 ape 02 MM 10 MM 09 MM Goverment the level of District U/S- 01 Case 20 DD 29 DD 27 DD order no. Megistrate, Sitapur 302/149,307,452,364, 695/22-2- 504,506,376/149 IPC 2022- 17(265)/2022 83 , Order Dated- 06-07-2022 Released on date.-09-07- 2022 9 BABADIN S/O ST.NO-713/04 Murder 03-03- 606/2006 Pending 17 YY 22 YY 60 YY Released by Form-A on Pending at MULLURAIDAS CR.NO-75/04 01 Case 2006 04 MM 07 MM 06 MM Goverment the level of District U/S- 302 IPC 17 DD 04 DD 05 DD order no. Megistrate, Sitapur 1877/22-2- 2021- 17(502)/2020 , Order Dated- 11-10-2021 Released on date.-12-10- 2021 10 RAJENDRA ST.NO-997/2000 Murder 01 20-11- 6100/03 Pending 18 YY 23 YY 56 YY Released by Form-A on Pending at SINGH S/O CR.NO-45/2000 Case 2003 08 MM 08 MM 05 MM Goverment the level of District RAMNATH U/S-452,302,323 R.A 04 DD 26 DD 23 DD order no. Megistrate, IPC 06-12- 658/22-2- Shajhanpur 2016 2022- 17(10)/2022, Order Dated- 01-05-2022 Released on date.-04-05- 2022 84 11 NIRMAL SINGH ST.NO-433/02 Murder 22-Sep-04 5169/04 Pending 21 YY 27 YY 54 YY Released by Form-A on Pending at @ NIMMA S/O CR.NO-157/01 01 Case 02 MM 01 MM 10 MM Goverment the level of District MAAN SINGH U/S- 19 DD 21 DD 17 DD order Megistrate, Pilibhit 302/149,307/149,147, no.1036/22- 148,364,201/149 2-2022- IPC 17(94)/2008, Order Dated- 24-06-2022 Released on date.-29-06- 2022 12 NARVAIL 433/02 Murders / 22-Sep-04 5169/04 Decided 19 YY 25 YY 56 YY Pending Form A at SINGH S/O 157/01 Kidnaping 03 MM 03 MM 09 MM the level of District PAYARA SINGH 302/149,201/149,307/ 1 case 07 DD 01 DD 28 DD Megistrate, Pilibhit & 149,364,147,148 Jail Policy pending I.P.C 13 MOOLCHAND ST.NO-942/03 Murder 01 09-02- 1788/08 Pending 18 YY 23 YY 53 YY Released by Form-A S/O DWARIKA CR.NO-109/03 Case 2007 09 MM 08 MM 05 MM Goverment order no. U/S-302/149,148,506 03 DD 24 DD 02 DD 217/2021/2075/22-2- IPC 2021-17(865)/2021, Order Dated-14-12- 2021 Released on date.-11-01-2022 29 2.28 PREM PAL PREM PAL S/O Cr.No-166/1996 Murder, 03-08- 1938/ 2000 28-10- 25 Year 30 Year 44 Year - Pratav Pending at the Versus BUDHASEN St.No-812/1996 u/s- 03 person 2000 2005 07 Month 02 04 level of shashan on STATE OF 302/149, 302/120B, 22 Days Month Month the basis of G.O-01- U.P. & ORS. 148 IPC 04 Days 01 days 08-2018, N.R Also W.P.(Crl.) No. pending at the level of 85 01/2022 DM/ Pilibhit. 30 2.29 VINOD KUMAR VINOD KUMAR S/O ST-337/1984 Murder 1 29/10/2007 949/1986 23.09.1988 38 Year 50 Year 57 Year ------ Release on Pre- Versus OMPRAKASH Cr-85/1984 01 Mth. 01 Mth. 04 Mth. Mature Mercy Date- STATE OF U/S-302,148, 14 Day 09 Day 16.9.2021 U.P. & ORS. 332,307/149,I.P. W.P.(Crl.) No. 123/2020 31 2.30 BALLU @ BALLU @ HASAN ST-245/1989 Murder 11 10-08- 1492/1992 04.05.1995 25 Year 31 Year 84 Year Released on Nominal Roll HASAN TAQUI TAQUI S/O MOHD. Cr-40/1989 1992 Decided 02Mth. 08Mth. 05Mth. S.C order Accepted on VS RAMJANI U/S-302,148, 25day 10day Interim Bail 28.10.2020 THE STATE 332,307/149,I.P.C on OF U.P. & 22.02.2020 ANR. W.P.(Crl.) No. 7/2020 32 2.31 RAHEES RAHEES S/O ST-245/1989 Murder 11 10-08- 1492/1992 04.05.1995 30 Year 36 Year 61 Year Released on Mercy Pending VS IKRAR HUSSAIN Cr-40/1989 1992 Decided 09Mth. 08Mth. 5Mth. S.C order THE STATE U/S-302,148, 06 day 10day Interim Bail OF U.P. & 332,307/149,I.P.C on ANR. 22.02.2020 W.P.(Crl.) No. 23/2020 33 2.32 FIROZ FIROZ S/O HASAN ST-245/1989 Murder 11 10-08- 1492/1992 04.05.1995 31 Year 36 Year 60 Year Released on Mercy Pending VS TAKI Cr-40/1989 1992 Decided 03Mth. 08Mth. 5Mth. S.C order THE STATE U/S-302,148, 06 day 10day Interim Bail OF U.P. & 332,307/149,I.P.C on ANR. 02.08.2020 W.P.(Crl.) No. 189/2020 34 2.33 MAHIR MAHIR S/O Cr.No-40/1989 St.No- Murder, 10-08- 1857/ 1992 20-06- 30 Year 38 Year 55 Year Released on Form – A Pending At VS ZUBEDA 245/1989 u/s- 09 person 1992 1994 04 Month 07 11 -17-10-2020 the level of DM/ 86 THE STATE 302/149,148,324/149, 01 Days Month Month on Bail Bond Buland Shahar OF U.P. & 307/149, IPC 17 Days 24 days ANR. W.P.(Crl.) No. 277/2020 35 2.34 TUKKI & ANR. 1 TUKKI S/O S.T.No-884/2000, Murder 3 29/09/2003 5009/2003 Pending 20 Year 26 Year 59 Year Released on Form-A Pending at VS JHANGIRI @ C.R.No-,33/2000, 10 Mth. 09Mth. 07 Mth. S.C order D.M Level THE STATE JHANGIRI MAL U/S- 20 Day 03 Day Interim Bail OF U.P. & SHARMA 148,302/149,323/149, on ANR. 307/149 IPC, 05.03.2021 W.P.(Crl.) No. 75/2021 2 PAPPAN S/O S.T.No- Murder 3 29/09/2003 5009/2003 Pending 20 Year 26 Year 59 Year Released on Form-A Pending at KUNWAR PAL 884/2000,393/2003 11 Mth. 09Mth. 07 Mth. S.C order D.M Level SHARMA C.R.No- 06 Day 03 Day 07 Day Interim Bail ,33/2000,1029/2004 on U/S- 05.03.2021 148,302/149,323/149, 307/149 IPC. 36 2.37 PARVINDER & 1 PARVINDER S/O Cr.No-07/2000 St.No- Murder, 18-05- 1780/ 2002 25-11- 19 Year 24 Year 53 Year Released on Form- A ANR KUNWARPAL 344/2000 u/s- 08 person 2002 2003 07 Month 09 01 -19-12-2020 Rejected dated Versus 148,302,452 IPC 12 Days Month Month on Bail Bond 28.04.2020 STATE OF 00 Days 11 days U.P. & ORS. W.P.(Crl.) No. 341/2020 2 CHANDRAVEER S.T.No-344/2000 Murder 8 18-05- 1780/2002 25.11.2003 20 Year 26 Year 66 Year Released on Mercy Pending at D.M S/O KALYAN C.R.No-07 /2000 2002 Decided 07 Mth. 10 Mth. 05 Mth. S.C order Level U/S- 12 day 05 day Interim Bail 302/149,148,452I.P.C on , 11.12.2020 87 37 2.38 PRAMOD & 1 PRAMOD S/O S.T.No-390/1992, Murder 3 09-11- 1854/1994 18.12.1995 23 Year 32 Year 52 Year Released on Nominal Roll Pending ANR. RISAL SINGH C.R.No-69/1991 1994 Decided 09Mth. 09 Mth. 06 Mth. S.C order at H.Q. Level. Versus U/S-148,302/149 23day 28 day Interim Bail STATE OF I.P.C, on U.P. & ORS. 23.11.2020 W.P.(Crl.) No. 336/2020 2 BRAHMPAL S/O S.T.No-390/1992, Murder 3 09-11- 1854/1994 18.12.1995 23 Year 32 Year 52 Year Released on Nominal Roll Pending RISAL SINGH C.R.No-69/1991 1994 Decided 09Mth. 09 Mth. 06 Mth. S.C order at D.M. Level. U/S-148,302/149 23day 28 day Interim Bail I.P.C, 23.11.2020 38 2.39 ABDUL ABDUL JABBAR S.T.No-15/1993, Murder 3 12.07.2022 906/2000 28.02.2002 26 Year 31 Year 48 Year Released on Form-A Pending at JABBAR S/O ABDUL C.R.No-56/1993 Decided 03Mth. 03Mth. 02Mth. S.C order H.Q. Level. Vs RASEED U/S-307,302/34,I.P.C, 20day 10day Interim Bail THE STATE on OF U.P. & 17.03.2021 ANR. W.P.(Crl.) No. 15/2021 39 2.40 SALIM SALIM S/O ABDUL S.T.No-29/1979, Murder 3 29.07.2000 980/1980 09.03.2020 21 Year 27 Year 70 Year Released on Form-A Pending at Versus SATTAR C.R.No-243/1978, 07Mth. 05Mth. 06Mth. Bail in date- D.M Level STATE OF U/S-302/149,148 16day 25day 17.03.2021 U.P. & ORS. W.P.(Crl.) No. 417/2020 40 2.41 HARENDRA & 1 HARENDRA S/O S.T.No-740/2001, Murder 4 29.09.2002 4456/2002 27.02.2013 20 Year 25 Year 59 Year Released on Form-A Pending at ORS. HARKESH C.R.No-666A/2000 Decided 03Mth. 03Mth. 06 Mth. S.C order H.Q. Level. Vs U/S- 20day 10day Interim Bail THE STATE 148,302/149,452,I.P. on OF U.P. & C, 23.02.2021 ORS. 88 W.P.(Crl.) No. 61/2021 2 NARENDRA S/O Cr.No-666A/2000 Murder, 20-09- 4456/ 2002 27-02- 19 Year 25 Year 43 Year Released on Form- A BRAHAM SINGH St.No-740/2001 u/s- 04 person 2002 2013 09 Month 00 10 -01-03-2021 Pending at the level of 302/149, 148,452, 09 Days Month Month on Bail Bond DM/ Buland shahar IPC 25 Days 22 days 3 RAVINDRA S/O Cr.No-666A/2000 Murder, 20-09- 4879/ 2002 27-02- 19 Year 25 Year 46 Year Released on Form- A GIR RAJ SINGH St.No-740/2001 u/s- 04 person 2002 2013 11 Month 09 08 -01-03-2021 Pending at the level of 302/149, 148,452, 25 Days Month Month on Bail Bond DM/ Buland shahar IPC 08 Days 02 days 41 2.42 ISLAM & ANR. 1 ISLAM S/O ALI Cr.No-10/1991 St.No- Murder, 03-09- 1371/ 1994 07-09- 26 Year 33 Year 51 Year Released on 14 Year Nominal Roll (ALLAH MOHAMMAD 52/1991 u/s- 396, 412 03 person 1994 1995 03 Month 03 07 -10-03-2021 Rejected. NOOR) Vs IPC 11 Days Month Month on Bail Bond THE STATE 04 Days 10 days OF U.P. & ORS. W.P.(Crl.) No. 86/2021 2 ALLA NOOR S/O St.No.-52/1991 Murder 03-09- 1450/1994 Life Time, 26 Years 33 59 --------- Mercy Petrtion ALLAH RAZI Cr.No.-10/1991, U?S- 1994 07-09- 02 Years Years Rejected on Dated- 396 IPC 1995 Months 05 07 31-03-2008 by the 05 Days Months Months Government Release (Till 06 Days 27 Days on bail on Date 10-03- released (Till Up to 2021 Date 10- release 10-03- 03-2021) d Date 2021 10-03- 2021) 42 2.43 RAKESH GIRI 1 RAKESH GIRI C. No.84/90 05 19-09- 501/1995 501/1995 24 Y. 32 Y. 69 Form- A cancelled by & ANR S/O LATE PREM S.T.No.29/1991, MURDER 1995 FILLING IN HIGH 02 M. 09 M. years up govn. dated (SANKATA) Vs GIRI U/S-147,148,149,307, S DATE 01- COURT 22 D. 26 D. 29-12-2017 89 THE STATE 302,436,452,404 IPC 01-1995 LKW (As on (As on -------- OF U.P. & Ps-Mitauli, Dist-Kheri HIGH JUDGMEN 23-03- 23-03- Release on Bail ORS. COURT T DATE 2021) 2021) dated- W.P.(Crl.) No. LKW 28-01- 23-03-2021 115/2021 1997 725/1997 FILLIND 725/1997 DATE 23- IN 04-1997 SUPRENE IN COURT SUPRENE JUDGMEN COURT T DATE 21-10- 1997 2 SANKATA S/O Cr.No-84/1990 St.No- Murder, 19-09- 549/ 1995 21-10- 24 Year 32 Year 60 Year Released on 14 Year Nominal Roll JANKI PRASAD 29/1991 u/s- 05 person 1995 1997 09 Month 03 10 -25-03-2021 Pending due to 148,436,449,302/149 09 Days Month Month on Bail BondUnvailability of Court 412 IPC 27 Days 19 days Abhimat. 43 2.44 ANIL ANIL S/O SHRI ST No.884 / 2000 Murder 29-09- 5009/ Criminal 20 Years 26 39 W.P(Crl)No.1 Form-A Sent to DPO VS CHHOTELAL Crime No.33/ 2000 Cases 2003 2003 Appeal 11 Years Years 22/21 Bulnd Shahar Vide THE STATE U/S-148,323, No.5009/2 Months 09 Released Latter No-79/AR/2021 307,302/, 149 IPC P/S 003 11 Days Months on26-03- Dated-24-01-2021 OF U.P. & Khanpur Distt-Buland Judgement 10 Days 2021 by ANR. Shahar Date.27- Order ADJ W.P.(Crl.) No. 09-2013 -04 Buland 122/2021 Shahar 44 2.45 RANBIR RANBIR SINGH S.T.No-277/1985, Murder 3 14.06.1991 1768/1991 14.01.1997 23 Year 31 Year 74 Year Released on Nominal Roll Pending SINGH S/O VIJAY SINGH U/S- Decided 11Mth. 08Mth. 06 Mth. S.C order at D.M Level. VS 148,30/149,302/149 06 day 28day Interim Bail THE STATE I.P.C on OF U.P. & 22.01.2021 ANR. 90 W.P.(Crl.) No. 397/2020 45 2.46 PUSHPENDRA PUSHPENDRA @ S.T.No-1314/1994, Murder 4 05.02.1995 4456/2002 19.08.1997 26 Year 32 Year 59 Year Released on Form-A Pending at @ PAPPU PAPPU S/O C.R.No-68/1994 Decided 02 Mth. 00Mth. 06 Mth. S.C order H.Q. Level. Versus JAGDISH SHARAN U/S-148,302,I.P.C, 26 day 10day Interim Bail STATE OF on U.P. & ORS. 13.02.2021 W.P.(Crl.) No. 35/2021 46 2.47 AJAY PRATAP 1 AJAY PRATAP S.T.No-375/1992, Murder 4 06.09.1999 2753/1993 19.09.2007 21 Year 27 Year 59 Year Released on Form-A Pending at SINGH AND SINGH S/O C.R.No-10/1992 Decided 10 Mth. 01Mth. 06 Mth. S.C order H.Q. Level. ORS. RANVEER SINGH U/S- 02 day 00 day Interim Bail Versus 148,302/149,324/149,I.P. on STATE OF C 24.02.2021 U.P. & ORS. W.P.(Crl.) No. 414/2020 2 SHIV PRATAP S.T.No-375/1992, Murder 4 06.09.1999 2753/1993 19.09.2007 21 Year 26 Year 65 Year Released on Form-A Pending at SINGH S/O C.R.No-10/1992 Decided 10 Mth. 06Mth. 06 Mth. S.C order H.Q. Level. RANVEER SINGH U/S- 02 day 25day Interim Bail 148,302/149,324/149, on I.P.C 24.02.2021 3 SHYAM PRATAP S.T.No-375/1992, Murder 4 06.09.1999 2753/1993 19.09.2007 21 Year 27 Year 56 Year Released on Form-A Pending at ISNGH S/O C.R.No-10/1992 Decided 10 Mth. 00Mth. 06 Mth. S.C order D.M. Level. RANVEER SINGH U/S- 02 day 25day Interim Bail 148,302/149,324/149,I on .P.C 24.02.2021 47 2.48 BITTOO @ BITTOO @ ST No-740/2001 Murder 20-09- 4856/ Criminal 20 Years 26 38 W.P(Crl)No.4 Form-A Sent to DM BRIJESH BRIJESH KUMAR Crime No-66A/2000 Cases 2002 2002 Appeal No- 03 Years Years 07/20 Bulnd Shahar Vide KUMAR S/O JAGPAL U/S- 4456/02 Months 04 Released on- Latter No-900/AR- 147,148,452,302/149I Judgement 05 Days Months 12-02-2021 2/16 Dated-26-06- VS PC P/S Sikandra bad Date 27- 22 Days by Order 2016 91 THE STATE Distt-Buland Shaher 02-2013 ASJ/FTC -03 OF U.P. & Buland ANR. Shahar W.P.(Crl.) No. 407/2020 48 2.49 CHANDER CHANDER PAL S.T.No-740/2001, Murder 4 29.09.2002 4456/2002 27.02.2013 20 Year 25 Year 75 Year Released on Form-A Pending at PAL S/O DALIP C.R.No-666A/2000 Decided 03Mth. 03Mth. 01Mth. S.C order H.Q. Level. VS U/S- 20day 10day Interim Bail THE STATE 148,302/149,452,I.P.C on OF U.P. & , 05.02.2021 ANR. W.P.(Crl.) No. 421/2020 49 2.50 SATENDRA SATENDRA S/O S.T.No-390/1992, Murder 3 09-11- 1854/1994 18.12.1995 27 Year 33 Year 52 Year Released on Mercy Cancelled on Versus RISAL SINGH C.R.No-69/1991 1994 Decided 10Mth. 09 Mth. 00Mth. S.C order 26.06.2019 STATE OF U/S-148,302/149 08 day 28 day Interim Bail U.P. & ORS. I.P.C 07.01.2021 W.P.(Crl.) No. 373/2020 50 2.51 ISHWARI 1 ISHWARI ST.NO-486/03 Murder 09-03- 1856/06 Pending 17 YY 22 YY 38 YY Released on Form-A on Pending at PRASAD @ PRASAD @ CR.NO-380/03 1 case 2006 01 MM 07 MM 05 MM Bail & Bond the level of District KHANNA AND KHANNA S/O U/S-302/34 IPC 10 DD 06 DD 16 DD on the Order Megistrate, Pilibhit ORS. DWARIKA PRASAD Of Hon’bl`e Jial policy peding Versus Court CJM, STATE OF Pilibhit on U.P. & ORS. dated-27-08- W.P.(Crl.) No. 2022 67/2022 2 BADAN SINGH ST.NO-741/94 Murder 12-05- 2765/06 Pending 16 YY 22 YY 55 YY Released on Form-A on Pending at S/O GIRDHARI CR.NO-447/92 1 case 2006 08 MM 00 MM 10 MM Bail & Bond the level of District U/S- 18 DD 06 DD 23 DD on the Order Megistrate, Badayun 92 302/149,307/149,147, Of Hon’bl`e Jial policy peding 148 IPC Court CJM, Badayun on dated-13-04- 2022 3 RAMSEWAK S/O ST.NO-1009/03 Murder 12-12- 877/07 Pending 16 YY 21 YY 38 YY Released on Form-A on Pending at HARIRAM CR.NO-176/03 1 case 2006 09 MM 11 MM 03 MM Bail & Bond the level of District RATHOR U/S- 302 IPC 20 DD 08 DD 14 DD on the Order Megistrate, Bareilly Of Hon’bl`e Jial policy peding Court ADJ, Bareilly on dated-06-05- 2022 4 MURSHAD S/O ST.NO-95/06 Murder 15-May-07 3693/07 Pending 17 YY 22 YY 40 YY Pending Form A at ALI HUSSAIN CR.NO-198/05 1 case 02 MM 03 MM 03 MM the level of District U/S-147,148, 13 DD 19 DD 02 DD Megistrate, Rampur & 302/149 IPC Jail Policy pending 5 SURYAPRATAP ST.NO-924/05 Murder 20-01- 1823/07 Pending 16 YY 21 YY 43 YY Released on Form-A on Pending at SINGH @ SONU CR.NO-89/05 1 case 2007 08 MM 09 MM 04 MM Bail & Bond the level of District S/O SUKHPAL U/S-302 IPC 20 DD 12 DD 24 DD on the Order Megistrate, SINGH Of Hon’bl`e Shajhanpur Court ADJ-7, Jial policy peding Shajhanpur on dated-25- 03-2022 6 JAWAHARLAL ST.NO-210/06 Murder 31-07- 5373/09 Pending 16 YY 21 YY 40 YY Released on Form-A on Pending at S/O CHATURILAL CR.NO-475/05 1 case 2009 10 MM 01 MM 10 MM Bail & Bond the level of District 93 U/S-302/149,148 23 DD 26 DD 18 DD on the Order Megistrate, Bareilly IPC Of Hon’bl`e Jial policy peding Court CJM, Bareilly on dated-10-05- 2022 7 SUSHIL S/O ST.NO-552/05 Murder 21-06- 4319/07 Pending 17 YY 22 YY 45 YY Released on Form-A on Pending at BALVEER SINGH CR.NO-354/05 1 case 2007 03 MM 04 MM 00 MM Bail & Bond the level of District CHAUHAN U/S- 302/34 IPC 17 DD 07 DD 04 DD on the Order Megistrate, Bijnor Of Hon’bl`e Jial policy peding Court ADJ-4, Bijnaur on dated-22-08- 2022 8 RAMVEER 87/03 Murder 13-Feb-07 478/07 Pending 17 YY 22 YY 53 YY Pending Form A at SINGH S/O 168/02 1 case 02 MM 04 MM 05 MM the level of Prison RAJKUMAR SINGH 302,307,147, 149,148 07 DD 14 DD 04 DD Head Quarter & Jail I.P.C Policy pending 9 VEDPAL S/O 848/99 Murders / 14-Jul-10 4947/10 Pending 17 YY 21 YY 42 YY Pending Form A at RAMESHWAR 18/99 Kidnaping 08 MM 09 MM 00 MM the level of District 364/34,302/34,201/34 1 case 23 DD 10 DD 25 DD Megistrate, IPC Shajhanpur 10 RANVEER 87/03 Murder 13-Feb-07 478/07 Pending 17 YY 22 YY 55 YY Pending Form A at SINGH S/O 168/02 1 case 02 MM 04 MM 05 MM the level of Prison RAJKUMAR SINGH 302,307,147, 149,148 07 DD 14 DD 04 DD Head Quarter & Jail I.P.C Policy pending 11 BABURAM S/O 01/06 Murder 21-May-07 4137/07 Pending 17 YY 22 YY 42 YY Pending Form A at KUNDAN 143/05 1 case 04 MM 05 MM 03 MM the level of Distric 94 302 I.P.C 15 DD 19 DD 02 DD Megistrate , Badayun & Jail Policy pending 12 KANHAILAL S/O ST.NO-539/02 Murder 15-05- 3733/06 Pending 17 YY 22 YY 46 YY Released on Form-A on Pending at OMPRAKASH CR.NO-259/02 1 case 2006 01 MM 06 MM 01 MM Bail & Bond the level of District U/S- 302/34 IPC 14 DD 00 DD 13 DD on the Order Megistrate, Pilibhit Of Hon’bl`e Jial policy peding Court Spl. j. Sc/St Act, Pilibhit on dated-03-07- 2022 13 SURESH S/O 350/01 Murder 6-May-06 2878/06 Pending 17 YY 22 YY 51 YY Pending Form A at BALAKRAM 115/01 1 case 02 MM 07 MM 03 MM the level of District GANGWAR 302/34,504 I.P.C 18 DD 27 DD 22 DD Megistrate, Pilibhit & Jail Policy pending 14 RAM NARAYAN 1055/05 Murder 1-Jul-09 4016/09 Pending 17 YY 21 YY 50 YY Pending Form A at MISHRA S/O 252/05 1 case 02 MM 07 MM 06 MM the level of District KRISHNA 302 I.P.C. 11 DD 02 DD 26 DD Megistrate, SWAROOP Shajhanpur & Jail MISHRA Policy pending 15 RAMKUMAR 611/05 Murder 19-Jun-08 1486/08 Decided 17 YY 22 YY 47 YY Form-A pendinf on S/O HEMNATH 302 IPC 1 case 05 MM 02 MM 11 MM District Megistrate, 16 DD 11 DD 22 DD Sitapur Jail Policy pending 16 SHAHADAT ST.NO-204/03 Murder 30-05- 10212/05 Pending 16 YY 22 YY 56 YY Released on Form-A on Pending at KHAN S/O NAWAB CR.NO-161/01 1 case 2007 10 MM 05 MM 06 MM Bail & Bond the level of District KHAN U/S- 302 IPC 17 DD 25 DD 23 DD on the Order Megistrate, Sitapur Of Hon’bl`e Jial policy peding Court CJM, Sitapur on 95 dated-04-06- 2022 17 MUNENDRA 832,834/01 Murder 13-Sep-06 5734/06 Pending 17 YY 22 YY 50 YY Pending Form A at S/O KUNWARPAL 141/01 1 case 04 MM 08 MM 11 MM the level of Prison 302/149,307/149,147, 10 DD 07 DD 04 DD Head Quarter & Jail 148 I.P.C Policy pending 18 GAFFAR S/O 934/2005 Murder 23-Sep-06 6673/06 Pending 17 YY 22 YY 37 YY Pending Form A at BADSHAH 104/2005 1 case 06 MM 09 MM 09 MM the level of District 304B,498A I.P.C. & 00 DD 24 DD 00 DD Megistrate, Sambhal 4DP Act & Jail Policy pending 19 NARENDRA 965/02 Murder 7-May-05 2033/05 Decided 17 YY 23 YY 57 YY Pending Form A at SINGH S/O 125/01 1 case 06 MM 03 MM 02 MM the level of District SHEESHPAL 302/149,147,148 09 DD 18 DD 24 DD Megistrate, Badayun SINGH I.P.C & Jail Policy pending 20 LALLURAM S/O 01/06 Murder 21-May-07 4137/07 Pending 17 YY 22 YY 42 YY Pending Form A at ANGANLAL 143/05 1 case 04 MM 05 MM 03 MM the level of District 302 I.P.C 15 DD 19 DD 02 DD Megistrate, Badayun & Jail Policy pending 21 KALYAN ST.NO-506/05 Murder 10-09- 7525/08 Pending 17 YY 21 YY 41 YY Released on Form-A on Pending at @MUKESH S/O CR.NO-170/05 1 case 2008 01 MM 07 MM 08 MM Bail & Bond the level of District SHYODAN U/S- 302 IPC 06 DD 28 DD 04 DD on the Order Megistrate, Sambhal Of Hon’bl`e Jial policy peding Court ADJ- 12, Badayun on dated-24- 05-2022 22 NOKHELAL S/O ST.NO-406,407/05 Murder 13-03- 2788/07 Pending 17 YY 22 YY 49 YY Released on Form-A on Pending at TEEKARAM CR.NO-230,231/05 1 case 2007 00 MM 04 MM 01 MM Bail & Bond the level of District 96 U/S- 302/34,307/34 07 DD 26 DD 16 DD on the Order Megistrate, pilibhit IPC &25 A Act Of Hon’bl`e Jial policy peding Court ADJ/FTC-04, Pilibhit on dated-10-05- 2022 23 AKBAR ALI S/O 1-95/06 Murder 15-May-07 3693/07 Pending 17 YY 22 YY 44 YY Pending Form A at BUNDU 223,224/05 1 case 02 MM 03 MM 10 MM the level of District 147,148,302/149 & 13 DD 19 DD 09 DD Megistrate, Rampur IPC & 4/25 A.Act, robbery 25A.Act 1 case 2-319/93 392 i.p.c 24 PRAKASH S/O 83/03 196/03 Murder 17-Aug-06 5453/06 Pending 17 YY 22 YY 41 YY Pending Form A at RAMBHAROSE 302,201 I.P.C 1 case 04 MM 08 MM 05 MM the level of District 02 DD 08 DD 04 DD Megistrate, Banda & Jail Policy pending 25 ANEER S/O ST.No. 181/2003 Murder 19-03- Criminal Dismissed 17 Years 22 45 - Pending Form A at SHAMEEM AHMED Cr.No. 127/2003 Case 1 2007 Appeal No. on 27-04- 05 Years Years the level of Prison Under Sections 302 2247/2007 2022 By Months 06 Head Quarter & Jail IPC Filling Date Hon’ble 02 Days Months Policy pending 29-03- High Court 15 Days 2007 Allahabad