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[Cites 0, Cited by 0] [Section 67B(4)] [Section 67B] [Entire Act]

State of Telangana - Subsection

Section 67B(4)(b) in Telangana Land Revenue Act, 1317 F.

(b)where he has no properties other than such land or where the amounts realised from such properties falls short of the reasonable price, by the sale of such land.