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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3)(ii) in The General Provident Fund (Orissa) Rules, 1938

(ii)[ The Head of office/department shall forward the application to the Accounts Officer indicating the advances taken and the recoveries effected against the advances which are still current and the number of instalments yet to be recovered in respect of such advance and also indicate the withdrawals, if any, by the subscriber after the period covered by the lost statement of the subscribers account sent by the Accounts Officer ;] [Substituted vide Orissa Gazette Part III-No. 21 of 1981 -SRO No. 449/11.5.1981.]