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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(5) in The Manufacture, Storage And Import Of Hazardous Chemicals Rules, 1989

(5)A detailed report of the mock drill conducted under sub-rule (4) shall be made immediately available to the concerned authority.] [ Inserted by S.O. 2882(E), dated 3.10.1994 (w.e.f. 22.10.1994).]