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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(3) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2015

(3)Embedded open access consumers shall pay cross subsidy surcharge and additional surcharge as determined by the Commission in accordance with the methodology specified in Regulations 23 & 24 contained in Chapter 5 respectively.