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Parshvanath Charitable Trust And Ors. vs All India Council For Technical ... on 7 July, 2017

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.51                                COURT NO.7                SECTION IX

                                  S U P R E M E C O U R T O F        I N D I A
                                          RECORD OF PROCEEDINGS

     M.A. No.000003/2017 (I.A. No.46565/2017) in Civil Appeal No.9048/2012.

     PARSHVANATH CHARITABLE TRUST AND ORS.                                Petitioner(s)

                                                     VERSUS

     ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ORS. Respondent(s)

     (FOR EXTENSION OF TIME)

     WITH W.P.(C) No.000433/2017 (X)
     (FOR EXEMPTION FROM FILING O.T. ON IA 48050/2017)

     Date : 07-07-2017 These matters were called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE S.A. BOBDE
              HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                   Mr.   Yash Anand, Adv.
                                         Mr.   David A., Adv.
                                         Mr.   Shantanu, Adv.
                                         Mr.   Ankit Agarwal, Adv.
                                         Mr.   Navneet Rana, Adv.
                                         Mr.   Rabin Majumder, AOR

                                         Mr. Jatin Zaveri, AOR

     For Respondent(s)/                  Ms. Bina Madhavan, Adv.
     Applicant (s)                       Mr. S. Udaya Kumar Sagar, AOR
                                         Mr. Mrityunjai Singh, Adv.

                             UPON hearing the counsel the Court made the following
                                                O R D E R

M.A. No.000003/2017 (I.A. No.46565/2017) in Civil Appeal No.9048/2012.

Learned counsel appearing for the applicant seeks permission to withdraw this application with liberty to file fresh application.

Permission, as sought for, is granted.

Accordingly, the application is dismissed as withdrawn with the aforesaid liberty.

List the matter on 10.07.2017.

     (SANJAY KUMAR-II)                                           (INDU KUMARI POKHRIYAL)
     COURT MASTER (SH)                                                   BRANCH OFFICER