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State of Maharashtra - Section

Section 8 in The Maharashtra Land Revenue Circle Officers and Circle Inspectors, (Duties and Functions) Rules, 1970

8. Inward and outward register.

- Every Circle Officer and Circle Inspector shall keep a single register for inward and outward correspondence in the form prescribed by the State Government for the purpose, the pages of which shall be stamped and numbered at the taluka office on the 1st day of August.