Supreme Court - Daily Orders
Ncr Paper Mill Association vs Uttar Pradesh Pollution Control Board on 10 January, 2019
Bench: A.K. Sikri, Ashok Bhushan, S. Abdul Nazeer
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO(S). 160/2019
NCR PAPER MILL ASSOCIATION APPELLANT(S)
VERSUS
UTTAR PRADESH POLLUTION CONTROL BOARD RESPONDENT(S)
O R D E R
Learned counsel for the appellant submits that the appellant has made a fresh representation on 08.01.2019, therefore, she does not want to press this appeal. The appeal is accordingly dismissed as withdrawn.
......................J. [A.K. SIKRI] ......................J. [ASHOK BHUSHAN] ......................J. [S. ABDUL NAZEER] NEW DELHI;
JANUARY 10, 2019.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.01.17 16:40:05 IST Reason: ITEM NO.6 COURT NO.2 SECTION XVII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 160/2019 NCR PAPER MILL ASSOCIATION Appellant(s) VERSUS UTTAR PRADESH POLLUTION CONTROL BOARD Respondent(s)
( IA No.3471/2019-EX-PARTE AD-INTERIM RELIEF and IA No.3473/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.3474/2019-EXEMPTION FROM FILING O.T. and IA No.3469/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ) Date : 10-01-2019 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE S. ABDUL NAZEER For Appellant(s) Ms. Preeti Singh, AOR Mr. gagan Deep Sharma, Adv.
Dr. Swati Jindal Garg, Adv.
Mr. Sunklan Porwal, Adv.
Mr. Shivam Jaiswal, Adv.
For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the singed order.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)