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Supreme Court - Daily Orders

Ncr Paper Mill Association vs Uttar Pradesh Pollution Control Board on 10 January, 2019

Bench: A.K. Sikri, Ashok Bhushan, S. Abdul Nazeer

                                      IN THE SUPREME COURT OF INDIA
                                      CIVIL APPELLATE JURISDICTION


                                      CIVIL APPEAL   NO(S).    160/2019


     NCR PAPER MILL ASSOCIATION                                           APPELLANT(S)


                                                     VERSUS


     UTTAR PRADESH POLLUTION CONTROL BOARD                                RESPONDENT(S)



                                                O R D E R

Learned counsel for the appellant submits that the appellant has made a fresh representation on 08.01.2019, therefore, she does not want to press this appeal. The appeal is accordingly dismissed as withdrawn.

......................J. [A.K. SIKRI] ......................J. [ASHOK BHUSHAN] ......................J. [S. ABDUL NAZEER] NEW DELHI;

JANUARY 10, 2019.





Signature Not Verified

Digitally signed by
ASHWANI KUMAR
Date: 2019.01.17
16:40:05 IST
Reason:
ITEM NO.6                  COURT NO.2                 SECTION XVII

                S U P R E M E C O U R T O F        I N D I A
                        RECORD OF PROCEEDINGS

Civil Appeal   No(s).   160/2019

NCR PAPER MILL ASSOCIATION                              Appellant(s)

                                   VERSUS

UTTAR PRADESH POLLUTION CONTROL BOARD                   Respondent(s)

( IA No.3471/2019-EX-PARTE AD-INTERIM RELIEF and IA No.3473/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT and IA No.3474/2019-EXEMPTION FROM FILING O.T. and IA No.3469/2019-PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ) Date : 10-01-2019 This appeal was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN HON'BLE MR. JUSTICE S. ABDUL NAZEER For Appellant(s) Ms. Preeti Singh, AOR Mr. gagan Deep Sharma, Adv.

Dr. Swati Jindal Garg, Adv.

Mr. Sunklan Porwal, Adv.

Mr. Shivam Jaiswal, Adv.

For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the singed order.

Pending application(s), if any, stands disposed of accordingly.

(ASHWANI THAKUR) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER (Signed order is placed on the file)