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[Cites 0, Cited by 0] [Section 57(3)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(3)(b) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

(b)All notifications issued under this Act shall, unless they are expressed to come into force on a particular day, come into force on the day on which they are published.