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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(d) in The M.P. Sugarcane (Purchase Tax) Act, 1961

(d)[ the form of notice to be served under sub-section (3) of Section 3-B; [Substituted by M.P. 24 of 1962.]