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[Cites 0, Cited by 0] [Section 153(3)] [Section 153] [Entire Act]

State of Goa - Subsection

Section 153(3)(h) in The Goa Panchayat Raj Act, 1994

(h)fees on grazing cattle in the grazing lands [;] [Substituted by the Amendment Act 1 of 1997.]