Section 6(2)(e) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(e)if he is an employee of the Board and is remunerated by salary or honorarium (which expression shall not include fees or commission); or

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