Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(g) in The Orissa Forest Produce (Control of Trade) Rules, 1983

(g)Prescribed authority for the purpose of Sub-section (4) of Section 5 shall be the Divisional Forest Officer having jurisdiction over the area to which the application relates;