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[Cites 0, Cited by 0] [Section 1(12)] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(12)(d) in The Orissa Reduction and Remissions of Court-fees Order, 1943

(d)copy or translation of the judgement in a summons case, when the accused person to whom the copy or translation is under Section 371 of the said Code is in jail,