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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(d) in UGC Regulations on Curbing The Menace of Ragging in Higher Educational Institutions, 2009

(d)The leaflet specified in clause (a) of Regulation 6(2) of these Regulations shall contain a calendar of events and activities laid down by the institution to facilitate and complement familiarization of freshers with the academic environment of the institution.