Madhya Pradesh High Court
Manoj Kushwaha vs The State Of Madhya Pradesh on 26 August, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MCRC-4744-2020 The High Court Of Madhya Pradesh MCRC-4744-2020 (MANOJ KUSHWAHA Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 26-08-2021 None for the applicant. List after four weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE AM Signature Not Verified SAN Digitally signed by ANINDYA SUNDAR MUKHOPADHYAY Date: 2021.08.27 17:42:21 IST