Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttar Pradesh - Subsection Section 4(8A) in The U.P. General Clauses Act, 1904 (8A)[ "clause" shall mean a sub-division (not being a sub-section) of the section or sub-section in which the word occurs;] [Added by U.P. Act No. 54 of 1975.]
