Rajasthan High Court - Jodhpur
State Of Raj. And Anr vs M/S Parnami Construction Co Ltd. And Anr on 19 November, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1853/2004
State Of Raj. And Anr
----Appellant
Versus
M/s Parnami Construction Co Ltd. And Anr
----Respondent
For Appellant(s) : Ms.Rekha Borana, AAG.
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 19/11/2019 Since no one was present on behalf of the appellant State, learned AAG Ms.Rekha Borana was directed to appear. She appears and seeks some time to complete her instructions.
List after two weeks.
(DR. PUSHPENDRA SINGH BHATI),J 25-S.Phophaliya/-
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