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State of Rajasthan - Section

Section 6 in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994

6. Power to Sanction Subsidy.

- The competent authority for sanctioning subsidy will be Director of Tourism, Rajasthan, Jaipur or any other officer/Agency so authorised by the Government. Competent Authority will sanction or reject the claim, as the case may be, within 45 days from the date of the receipt of the claim.