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M/S Huawei Technologies Co.Ltd. vs Designated Auth.Min.Of Commerce And ... on 15 February, 2018

     ITEM NO.29               REGISTRAR COURT. 1                 SECTION XIV

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS


                           BEFORE THE REGISTRAR MR. KAPIL MEHTA

                               Civil Appeal   No(s).   6297/2012


     M/S HUAWEI TECHNOLOGIES CO.LTD.                           Appellant(s)

                                          VERSUS

     DESIGNATED AUTH.MIN.OF COMMERCE AND INDUSTRY              Respondent(s)

     (ONLY CIVIL APPEAL NO.3140 OF 2012 TO BE LISTED BEFORE THE LD.
     REGISTRAR COURT FOR COMPLETION OF SERVICE/NECESSARY ORDERS)


     WITH
     C.A. No. 3140/2012 (XIV)

     Date : 15-02-2018 This appeal was called on for hearing today.


     For Appellant(s)
                             Mr. B. Krishna Prasad, AOR
                            Mr. Bijoy Kumar Jain, AOR
                            Ms. Praveena Gautam, AOR
                             Mr Santosh Kumar Sahu, Adv.
                            Mr. Devashish Bharuka, AOR
                            M/S. Ap & J Chambers, AOR
                            Mr. M. P. Devanath, AOR
                            Mr. Praveen Kumar, AOR


     For Respondent(s)
                             Mr. M. P. Devanath, AOR
                             Ms Ashwini Chandrasekaran, Adv.
                             Mr. Harish Pandey, AOR
                             M/S. Ap & J Chambers, AOR
                             Mr G Umapathy, Adv.
                             Mr K.G.Krishnaraj, Adv.
                             Ms S Shanthakumari, Adv.
                             Mr. Rakesh K. Sharma, AOR
                             Ms. Praveena Gautam, AOR
Signature Not Verified
                             Mr. Bijoy Kumar Jain, AOR
Digitally signed by
HEMA JOSHI
Date: 2018.02.17
                             Mr. B. Krishna Prasad, AOR
11:53:30 IST
Reason:                      Mr. Praveen Kumar, AOR
                             Mr. Sanjay Sharawat, AOR
                             Mr. Arvind Kumar Sharma, AOR
                                        -2-
Item No.29


           UPON hearing the counsel the Court made the following
                              O R D E R

Ld. Counsel for the appellant has failed to file application for amendment of cause title despite last opportunity having been granted, as such, process the matter for listing before the Hon'ble Judge in Chambers for further directions.

KAPIL MEHTA Registrar 15.02.2018 hj