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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(n) in The West Bengal Taxation Tribunal Act, 1987.

(n)"Tribunal" means the West Bengal Taxation Tribunal constituted under section 3, [and, for the purposes of sub-section (12) of section 3, includes the Chairman.] [Words, figures and brackets inserted by W.B. Act, 10 of 1995.]