Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act] State of Telangana - Subsection Section 34(2)(b) in Telangana District Boards Act, 1955 (b)The term of office of the outgoing members shall be deemed to extend to and expire with the day before the date of such meeting.