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State of Uttar Pradesh - Section

Section 78 in The U.P. Water Supply and Sewerage Act, 1975

78. Power to affix shaft etc., for ventilation of sewer cesspool.

- A Jal Sansthan may, for the purposes of ventilating any sewer or cesspool, whether vested in the Jal Sansthan or not, erect upon any premises or affix to the outside of any building, or to any tree any shaft or pipes as may appear to it to be necessary.