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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Himachal Pradesh - Subsection

Section 4(1) in Himachal Pradesh Para-Veterinary Council Act, 2010

(1)The Council shall consist of the following members, namely:-
(i)Ex-Officio Members:
(a) Director, Animal Husbandry, Himachal Pradesh - President;
(b) Dean, G. C. Negi, College of Veterinary and AnimalSciences, Palampur - Vice- President;
(c) Deputy Director, Epidemiology, State LevelVeterinary Hospital, Shimla - Member;
(d) Heads of Department of Medicine, G.C. Negi, Collegeof Veterinary and Animal Sciences, Palampur - Member; and
(e) Professor and Heads of Department of Microbiology,Bio-Chemistry, Pathology, Surgery and Radiology. - Members;
(ii)Non-Official Members:
Five elected members of the registered Para-veterinary practitioners to be elected from amongst themselves in such manner, as may be prescribed by regulations:Provided that in case of constitution of the Council for the first time after the commencement of this Act, the members of this category shall be nominated by the State Government till the assumption of office by the elected members.
(iii)Registrar shall be the Secretary of the Council.