Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 478 in Punjab Jail Manual 478. Quarantine on admission to Jail. - Prisoners on first admission to jail shall at the discretion of the Medical Officer, be kept in the quarantine ward or cells for such period as may, in his opinion, be necessary.
