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State of Uttar Pradesh - Section

Section 26 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

26. Regulation or other matters.

- In regard to the matters not specifically covered by these rules or by special orders, persons appointed to the service shall be governed by the rules, regulation and orders applicable generally to Government servants serving in connection with the affairs of the State.