Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124] [Entire Act] State of Jharkhand - Subsection Section 124(5) in Jharkhand Municipal Act, 2011 (5)The vacancy arising out of the submission of resignation by the Chairperson or any other member in the committee shall be filled according to subsection (2) and (3).