Custom, Excise & Service Tax Tribunal
Ce & Cgst Noida vs Computer Science Corporation India Pvt ... on 30 October, 2023
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
ALLAHABAD
REGIONAL BENCH - COURT NO.I
Service Tax Appeal No.56090 of 2013
(Arising out of Order-in-Original No.33/Commissioner/Noida/2012-13 dated
18/10/2012 passed by Commissioner of Customs, Central Excise & Service
Tax, Noida)
Commissioner of Customs, Central Excise &
Service Tax, Noida .....Appellant
(C-56, Sector-62, Noida)
VERSUS
M/s Computer Science Corporation India Pvt. Ltd.,
....Respondent
(DLF IT Park, Plot No.A-44/45, Sector-62, Noida-201301) APPEARANCE:
Shri Atul Gupta, Advocate & Shri Prakhar Shukla, Advocate for the Assessee Shri Sarweshwar T. Khairnar, Authorised Representative for the Revenue CORAM: HON'BLE MR. P.K. CHOUDHARY, MEMBER (JUDICIAL) HON'BLE MR. SANJIV SRIVASTAVA, MEMBER (TECHNICAL) DATE OF HEARING : 11 October, 2023 DATE OF PRONOUNCEMENT : 30 October, 2023 This Appeal is dismissed. For order, see order of dated in Service Tax Appeal No.55382 of 2013.
(P.K. CHOUDHARY) MEMBER (JUDICIAL) (SANJIV SRIVASTAVA) MEMBER (TECHNICAL) akp