Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(vi) in Delhi Electricity Regulatory Commission (Grant of Consent for Captive Power Plants) Regulations, 2002 (vi)For the CPP proposed to be run in parallel with the B09rd's system the following conditions shall apply:
