Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 118] [Entire Act] State of Jharkhand - Subsection Section 118(b) in Bihar Coal Mining Area Development Authority Rules, 1988 (b)in respect of the royalty cess, the amount of royalties on account of a mine or mines within the area and the amount of royalty payable by them.
