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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Tamilnadu - Subsection

Section 60(5) in The Bharathiar University Act, 1981

(5)All property, whether movable or immovable, including lands, buildings, equipments, books and library and all rights of whatsoever kind owned by or vested in, or held in trust immediately before the notified date, by the University of Chennai at the University Centre at Coimbatore as well as liabilities legally subsisting against the University at the centre shall, stand transferred to, and vest in, the Bharathiar University.