Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(1) in Assam Health Service Rules, 1995

(1)Subject to suitability as may be decided by Selection Board and by the appointing authority and also subject to possessing such qualification and experience as prescribed hereinafter, a member shall be eligible for promotion against vacancies in the corresponding higher post in the manner hereinafter provided, namely,-
(i)From Medical and Heath Officer to Senior Medical and Health Officer;
(ii)From Senior Medical and Health Officer to Sub- divisional Medical and Health Office/Supdt. Grad II/District Immunisation Officer/Surgeon Supdt./Health Officer Boko Leprosy Training Centre/Epidemiologist/Assistant to Director of Health Services/Deputy Superintendent Lokapriya Gopinath Bordoloi Chest Hospital/Deputy Superintendent Medical College Hospital/Superintendent, Dhubri Chest Hospital/Superintendent, C.L.M. Chest Hospital, Tezpur.
(iii)From Sub-divisional Medical and Health Officer and equivalent post as mentioned in sub-Rule (ii) above to Deputy Director of Health/Services/Chief Medical and Health Officer/Additional Chief Medical and Health Officer/State Leprosy Officer/Supdt., Mental Hospital/Zonal Leprosy Officer/District Leprosy Officer/ Supdt., Grade I/Health Officer, Chabua Rural Health Training Centre and Supdt., Lokapriya Gopinath Bordoloi Chest Hospital;
(iv)From Deputy Director of Heath Services and equivalent rank as mentioned in sub-Rule (ii) above to Joint Director/Principal Rural Family Welfare Training Centre ;
(v)Joint Director and equivalent post as shown in sub- Rule (iv) to Additional Director of Health Services.