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State of Jharkhand - Section

Section 564 in Civil Court Rules of the High Court of Judicature at Patna

564.

In the Courts subordinate to the District Court it will be sufficient to keep the letters received in one file and drafts of letters issued in another, instead of opening a separate file for each subject.Note. - General Letters and Circular Orders of the High Court shall be kept in a guard file, arranged in chronological order, with proper index. One similar guard file shall be maintained for circulars of the Government of India and of the State Government. [G.L. 10/64]