Securities Appellate Tribunal
Jik Industries Limited vs Bse Limited on 10 July, 2025
BEFORE THE SECURITIES APPELLATE TRIBUNAL
MUMBAI
Date : 10.07.2025
Appeal No. 689 of 2024
And
Misc. Application No. 1215 of 2024
JIK Industries Ltd. ... Appellant
Versus
BSE Ltd. ...Respondent
Mr. Kunal Katariya, Advocate with Ms. Deepika Prabhala, Advocate
i/b Res Juris for the Appellant.
Mr. Manish Chhangani, Advocate with Mr. Sumit Yadav, Mr. Abhay
Chauhan, Mr. Atul Agrawal, Advocates i/b The Law Point for the
Respondent.
With
Appeal No. 690 of 2024
And
Misc. Application No. 1258 of 2024
JIK Industries Ltd. ... Appellant
Versus
National Stock Exchange of India Ltd. ...Respondent
Mr. Kunal Katariya, Advocate with Ms. Deepika Prabhala, Advocate
i/b Res Juris for the Appellant.
2
Mr. Shlok Bodas, Advocate i/b Parinam Law Associates for the
Respondent.
ORDER :
1. Mr. Kunal Kataria, learned advocate for the appellant submits that appellant has changed his advocate. Appellant also needs two weeks' time to file rejoinder. As prayed for, call on September 3, 2025.
Justice P. S. Dinesh Kumar Presiding Officer Ms. Meera Swarup Technical Member Dr. Dheeraj Bhatnagar Technical Member 10.07.2025 MRS Digitally signed by MRS PRAMILA PRAMILA Date: 2025.07.11 13:14:02 +05'30' PTM