Supreme Court - Daily Orders
Medical Council Of India vs Saveetha Medical College And Hospital on 2 May, 2017
Bench: Dipak Misra, A.M. Khanwilkar, Mohan M. Shantanagoudar
SLP(C) 12208-09/17
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ITEM NO.12 COURT NO.2 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.12208-12209/2017
(Arising out of impugned final judgment and order dated 06/04/2017
in WMP No. 7617/2017 06/04/2017 in WMP No. 8317/2017 06/04/2017 in
WMP No. 8322/2017 passed by the High Court of Madras)
MEDICAL COUNCIL OF INDIA Petitioner(s)
VERSUS
SAVEETHA MEDICAL COLLEGE AND HOSPITAL AND ORS Respondent(s)
(With appln. (s) for exemption from filing c/c of the impugned
judgment and interim relief and office report)
Date : 02/05/2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
For Petitioner(s) Mr. Gaurav Sharma, AOR
Ms. Amandeep Kaur, Adv.
Mr. Prateek Bhatia, Adv.
Mr. Dhawal Mohan, Adv.
Ms. Vara Gaur, Adv.
For Respondent(s) Mr. Ram Sankar, Adv.
Mr. G. Anandaselvam, Adv.
Mr. Y. Lokesh, Adv.
Mr. Mr. P. Jegan, Adv.
Mr. Rajaram Narayanan, Adv.
Mr. V. Vasantha Kumar, Adv.
Mr. Arun Singh, Adv.
Mr. R.V. Kameshwaran, Adv.
Signature Not Verified
Digitally signed by
CHETAN KUMAR
Date: 2017.05.04
Mr. Vishwanathan, Sr. Adv.
11:19:20 IST
Reason: Mr. V.P. Sengottuvel, Adv.
Mrs. Yamunah Nachiar, Adv.
Mr. Baranitharan, Adv.
Mr. S. Ravishankar, Adv.
SLP(C) 12208-09/17
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UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed on 4th May, 2017.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master