Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Manipur - Subsection Section 49(2) in Manipur (Village Authorities in Hill Areas) Act, 1956 (2)If the chairman of the Village Authority is absent from a sitting of the village suit of if he is not a member of the court shall elect its own President.
